Rajasthan High Court - Jaipur
Nand Ram S/O Rupa Ram vs Union Of India on 19 December, 2024
Bench: Manindra Mohan Shrivastava, Ashutosh Kumar
[2024:RJ-JP:50573-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
(1) D. B. Civil Writ Petition No. 14258/2024
1. Shyam Prakash Meena S/o Shri Shiv Lal Meena, Aged
About 60 Years, R/o Bahadurpur, Bhopur, Tehsil
Todabhim, District Karauli (Raj.). (Registered Owner Of
Vehicle No. Rj34C0489).
2. Narpat Singh S/o Jivraj Singh, R/o Village Shivnagar,
Tehsil Pugal, District Bikaner, Rajasthan. (Registered
Owner Of Vehicle No. Rj07Ga4288).
3. Gumana Ram S/o Uda Ram, R/o Khajora, Bheloo, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj10Ga2051).
4. Madan Ram S/o Dullaram, R/o Dassusar, Ratangarh,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj10Gb3491).
5. Makabul Ahmad S/o Iqbal Mo., R/o W.no.01, Ramsara, 26
NTR Nohar, Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj49Ga2008).
6. Rupa Ram S/o Birama Ram, R/o Surpaliya, Tehsil Jayal,
Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga2412).
7. Nandlal Kathuria S/o Ram Lal Kathuria, R/o House
No.70A, Stno-09, Setia Colony, Ganganagar (Raj.).
(Registered Owner Of Vehicle No. Rj13Gb3680).
8. Balnath S/o Bhagwan Nath, R/o Ward No.01, Riri, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj50Ga2482).
9. Lalit Dhobi S/o Badri Lal Dhobi, R/o Laxminath Mandir,
Juna Bazar, Chittaurgarh (Raj.). (Registered Owner Of
Vehicle No. Rj09Pa1491).
10. Bhanwar Singh S/o Kalyan Singh, R/o 410, Rajasar,
Bhatiyan, Lunkranar, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Gd5238).
11. Honiya Ram S/o Dita Ram, R/o Makwana Fala Zed, Tehsil
Kotra, Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj27Ub3546).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
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Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Karauli, District Karauli.
5. District Transport Officer, Sriganganagar, District
Sriganganagar.
6. District Transport Officer, Churu, District Churu.
7. District Transport Officer, Chittorgarh, District Chittorgarh.
8. District Transport Officer, Nagaur, District Nagaur
9. District Transport Officer, Nohar, District Hanumangarh.
10. District Transport Officer, District Transport Officer,
Udaipur, District Udaipur.
11. . District Transport Officer, Bikaner, District Bikaner.
----Respondents
Connected With
(2) D.B. Civil Writ Petition No. 8869/2024
1. Rajesh Kumar S/o Birbal Singh, Aged About 33 Years, R/o
Doulatpura, Katrathal Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Ub8861.
2. Gigraj S/o Mana Ram, Aged About 60 Years, R/o Dadiya,
Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23Ta4001.
3. Rakesh Kumar S/o Dala Ram, Aged About 40 Years, R/o
Ward No 04, Shyam Nagar Chandpura, Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj14Gf5769.
4. Harphool Singh S/o Gida Ram, Aged About 52 Years, R/o
Kolida, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ub3609.
5. Samdar Singh S/o Jaswant Singh, Aged About 54 Years,
R/o Bari, Sihot Badi, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Ua3894.
6. Ram Niwas S/o Kanhaiya Lal, Aged About 45 Years, R/o
Mukhya Gram, Dinarapura, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Gb5447.
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7. Satvir Singh S/o Kishor Singh, Aged About 30 Years, R/o
Bhagoth Neem Ka Thana, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Gb9318.
8. Rameshwar Lal S/o Ganpat Ram, Aged About 50 Years, R/
o Bhakharo Ki Dhani Sihot Badi, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj23C1758.
9. Lale Khan S/o Mir Khan, Aged About 45 Years, R/o Teja Ki
Beri Teh Sayla, Jalore. (Raj.) Owner Of Vehicle
Registration No.rj37Ga9084.
10. Mohammad Ali S/o Suleman, Aged About 45 Years, R/o W
No 08, Mandawa, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb6712.
11. Anwar S/o Munna, Aged About 42 Years, R/o Malla Basni
Teh Didwana, Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Ga8120.
12. Jagdeesh Kumar S/o Harji Ram, Aged About 45 Years, R/o
Ward No 02 Khatiya Ka Mohalla, Ramsar Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj50Ua1098.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu
6. District Transport Officer, Dto Office, Jalore.
7. District Transport Officer, Dto Office, Deedwana.
8. District Transport Officer, Dto Office, Nokha, District
Bikaner.
----Respondents
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(3) D.B. Civil Writ Petition No. 8879/2024
1. Nandlal Yadav S/o Gulab Chand Yadav, Aged About 61
Years, R/o W.no.02, Ahiro Ki Dhani, Shyampura,
Purawala, Palri, Tehsil Viratnagar, Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj52Ga6852).
2. Kailash S/o Ghewar Ram, Aged About 45 Years, R/o
Jasnagar, Merta City, Nagaur (Raj.). (Registered Owner Of
Vehicle No. Rj21Ga7142).
3. Prema Ram S/o Ram Karan, Aged About 37 Years, R/o
126, Rotu Margh Khari Jodha, Jayal, Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21Pa2989)
4. Arjun Ram S/o Amara Ram, Aged About 42 Years, R/o
Suwadiya, Ratanga, Jayal, Nagaur (Raj.). (Registered
Owner Of Vehicle No. Rj21Gc3579)
5. Gopal Krishana Ameta S/o Shiv Dam Ameta, Aged About
45 Years, R/o Village Tatardi, Tehsil Girwa, Udaipur (Raj.).
(Registered Owner Of Vehicle No.rj27Ua0399)
6. Sukhdev Godara S/o Kumbha Ram, Aged About 52 Years,
R/o W.no.07, Rajiasar, Station Suratgarh, Sri Ganganagar
(Raj.). (Registered Owner Of Vehicle No.rj13Ga2566)
7. Ranveer S/o Manful Ram, Aged About 39 Years, R/o Ward
No.1, Natwana, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj31Gb0513).
8. Kailash S/o Bajrang Lal, Aged About 34 Years, R/o Ward
No.02, Gopalsar, Dulchasar, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Gd4184).
9. Vikas Sankhla S/o Mohan Lal Sankhla, Aged About 28
Years, R/o Gahlot Pipe Factory, Sujandesar, Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj21Ga4548).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Shahpura, District Jaipur (Raj.).
5. District Transport Officer, Nagaur, District Nagaur (Raj.).
6. District Transport Officer, Udaipur, District Udaipur (Raj.).
7. District Transport Officer, Ganganagar, District
Ganganagar (Raj.).
8. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(4) D.B. Civil Writ Petition No. 9207/2024
1. Ashok Kumar Jain S/o Gopal Jain, Aged About 62 Years,
R/o Ward No.16, Lal Kuwa Jain Mandir Ke Pass
Laxmangarh Sawai Madhopur (Raj.)-332311. (Registered
Owner Of Vehicle (Toyta Innova G1A), Regd. No.
Rj23Ua0218).
2. Kayum Khan S/o Taju Khan, Aged About 36 Years, R/o
Jajod Tehsil Laxmangarh Sikar (Raj.)-302318. (Registered
Owner Of Vehicle (Mahindra Pick Up), Regd. No.
Rj23Gc0658).
3. Ganesh Kumawat S/o Sita Ram Kumawat, Aged About 44
Years, R/o Khatu Choraha Ke Pass Ringus Tehsil
Shrimadhopur District Sikar (Raj.)-999999. (Registered
Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj23Ua5812).
4. Mahipal Singh S/o Rajendra Singh, Aged About 40 Years,
R/o Katrathal Sikar (Raj.)-332024. (Registered Owner Of
Vehicle (Tata Lp 1512 Tc/52 Bus), Regd. No.
Rj18Pb2469).
5. Suresh Kumar Yadav S/o Dhukal Ram Yadav, Aged About
38 Years, R/o Jurathara, Sikar (Raj.)-332402. (Registered
Owner Of Vehicle (Mahindra Savari), Regd. No.
Rj23Ub6843).
6. Surgyan Kumawat S/o Mali Ram Kumawat, Aged About 38
Years, R/o 287-Village Nivana Tehsil Chomu Jaipur (Raj.)-
999999. (Registered Owner Of Vehicle (Mahindra Jeep),
Regd. No. Rj23Ua2307).
7. Kailash Chand Meena S/o Kalu Ram Meena, Aged About
40 Years, R/o 72-Bado Ka Mohalla Put Ka Bass Amer
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Jaipur (Raj.)-302001. (Registered Owner Of Vehicle
(Mahindra Jeep), Regd. No. Rj14Uc5107).
8. Mukesh Yadav S/o Suraja Ram Yadav, Aged About 33
Years, R/o Dhani Chatari Wali, Mandoosiya Sikar (Raj.)-
332701. (Registered Owner Of Vehicle (Mahindra Jeep),
Regd. No. Rj23Ua7205)
9. M/s Raj Auto Vehicles, Through Is Authorized Signatory
Virendra Kumar Yadav R/o Shahpura Road, Ajeetgarh,
Shrimadhopur, Sikar (Raj.)-322701. (Registered Owner Of
Vehicle (Mahindra Jeep), Regd. No. Rj23Ub7377).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Officer, Sikar, Rajasthan.
5. Regional Transport Officer, Rto Office Shahpura, Dto
Jaipur, Rajasthan.
6. Regional Transport Officer, Rto Office, Reengus, Dto
Jaipur, Rajasthan.
----Respondents
(5) D.B. Civil Writ Petition No. 11221/2024
1. Pat Ram S/o Rekha Ram, Aged About 61 Years, R/o
W.no.09, 9Q, Mirzewala, Sri Ganganagar. (Registered
Owner Of Vehicle No. Rj13Ga2552).
2. Rajesh S/o Sahi Ram, Aged About 37 Years, R/o
Bichapudi, Tehsil Degana, District Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21Gc7544).
3. Om Prakash S/o Kanwari Lal, Aged About 38 Years, R/o
Plot No.154, Raghunathpuri Ist, Sanganer, Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27Cc4446)
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4. Babu Lal Patel S/o Kodra Ji, Aged About 52 Years, R/o
Chhani, Tehsil Kherwada, Udaipur (Raj.). (Registered
Owner Of Vehicle No.rj27U0537)
5. Bhuvneshwar Chobisa S/o Pyare Kishan Chobisa, Aged
About 34 Years, R/o 283, Ward No.16, Charbhuja Mandir,
Pahada, Udaipur (Raj.). (Registered Owner Of Vehicle
No.rj27Ua2197).
6. Ram Gopal S/o Shri Ram Narain, Aged About 64 Years, R/
o Near Laxmi Wollen Mill, Sarvodaya Basti, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07G7957)
7. Shamsher Singh Rathore S/o Bhanwar Singh Rathore,
Aged About 55 Years, R/o Dungras Aguna, Sujangarh,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj10C0145).
8. Bhagirath Dhukiya S/o Umaram Dhukiya, Aged About 56
Years, R/o Jat Basti, Gudawari Salasar, Sujangarh, Churu
(Raj.). (Registered Owner Of Vehicle No.rj27C7154).
9. Omprakash Meena S/o Ramjilal Meena, Aged About 38
Years, R/o Bagawas, Chaurasi Viratnagar, Jaipur (Raj.).
(Registered Owner Of Vehicle No.rj02C2973).
10. Raj Kumar Mina S/o Shishpal, Aged About 40 Years, R/o
Ward No.17, Roadways Bus Stand, Sardarshahar, Churu
(Raj.). (Registered Owner Of Vehicle No.rj10Pa1851).
11. Hukmaram S/o Laxminarayan, Aged About 58 Years, R/o
Adsisar, Tehsil Sardarshahar, Churu (Raj.). (Registered
Owner Of Vehicle No.rj07Gd7543).
12. Ramswaroop Kookna S/o Parmaram Kukna, Aged About
46 Years, R/o Hanuman Ji Mandir Ke Pass, Diknada Bas,
Bambloo, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Gd0484).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sujangarh, District Churu (Raj.).
5. District Transport Officer, Udaipur, District Udaipur (Raj.).
6. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
7. District Transport Officer, Churu, District Churu (Raj.).
8. District Transport Officer, Jhalana, District Jaipur (Raj.).
9. District Transport Officer, Shahpura, District Jaipur (Raj.).
10. District Transport Officer Nokha, District Bikaner (Raj.).
11. District Transport Officer, Nagaur, District Nagaur (Raj.).
12. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(6) D.B. Civil Writ Petition No. 12546/2024
1. Dinesh Kumar S/o Sharwan Kumar, Aged About 34 Years,
R/o Ward No.2, Khoor, Tehsil Dantaramgarh, District Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj-23-Ub-0298)
2. Mewa Ram Bajia S/o Dana Ram, Aged About 52 Years, R/
o Ward No.27, Kishan Colony Industriel Area, Sikar
District Sikar (Raj.). (Registered Owner Of Vehicle No. Rj-
14-Ud-1914)
3. Ram Krishana S/o Satay Narayan, Aged About 46 Years,
R/o Sotwara Nawalgarh, District Jhunjhunu (Raj.)
(Registered Owner Of Vehicle No. Rj-23-C0156)
4. Rameshwar Lal S/o Hardeva Ram, Aged About 64 Years,
R/o Tajsar Khejroliyan, Shyampura, District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-14-2C-3726)
5. Pradeep Kumar Poonia S/o Ram Niwas Poonia, Aged
About 29 Years, R/o Nabipura, Tehsil Fatehpur, District
Sikar (Raj.). (Registered Owner Of Vehicle No. Rj-14-Ua-
7269)
6. Om Prakash Sharma S/o Maliram Sharma, Aged About 42
Years, R/o 14/21, 10A-1, Bhagwan Bahubali Nagar,
Niwaru Road, Jhotwara, District Jaipur (Raj.) (Registered
Owner Of Vehicle No. Rj-06-C-3621)
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.)
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.).
7. District Transport Officer, Jhunjhunu, District Jhunjhunu
(Raj.)
----Respondents
(7) D.B. Civil Writ Petition No. 12824/2024
1. Jagdish Prasad Swami S/o Rameshwar Lal Swami, Aged
About 50 Years, R/o Near Rajni Hospital, Jassusar Gate,
Bikaner (Raj.) (Registered Owner Of Vehicle No. Rj 12 U
0102)
2. Ramrakh S/o Nanak Ram Jat, Aged About 59 Years, R/o
Likhmisar Dikhnada, Bikaner (Raj.) (Registered Owner Of
Vehicle No. Rj 07 Gb 0303).
3. Ram Narayan S/o Raman Lal, Aged About 64 Years, R/o
Katriyasar, Bikaner (Raj.) (Registered Owner Of Vehicle
No. Rj07 G 4626)
4. Narayan S/o Jagdish Prasad, Aged About 40 Years, R/o
Ward No. 4 Tetarwalo Ka Mahola Arjunsar Station, Bikaner
(Raj.) (Registered Owner Of Vehicle No. Rj07 Ga 5604).
5. Sarfaraj S/o Mohd Ismail, Aged About 45 Years, R/o
Madrasa Rahimania, New Well, Bikaner (Raj.) (Registered
Owner Of Vehicle No. Rj07 Ua 0374)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi
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2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur
4. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj.)
----Respondents
(8) D.B. Civil Writ Petition No. 13503/2024
1. Ram Kumar S/o Sadul Ram Panwar, Aged About 40 Years,
R/o Old S.t.c. College, Bangla Nagar, Pugal Road, Bikaner
(Raj) (Registered Owner Of Vehicle No. Rj 07 Ta 0596).
2. Bega Ram S/o Fusa Ram, Aged About 61 Years, R/o
Jodhasar, Bikaner (Raj). (Registered Owner Of Vehicle No.
Rj 07 Ta 0806).
3. Hasan Khan, S/o Jamal Khan, Aged About 51 Years, R/o
Wardno. 15 Mahajan Bikaner (Raj.) (Registered Owner Of
Vehicle No. Rj 13 Ga 2961) And (Registered Owner Of
Vehicle No. Rj 13 Gb 0643).
4. Barkat Ali S/o Bahadur Khan, Aged About 50 Years, R/o
Devpura Paradiya Chohtan Barmer (Raj). (Registered
Owner Of Vehicle No. Rj 39 Ga 4691).
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj).
5. Regional Transport Officer, Rto Office Sri Ganganagar,
District Sri Ganganagar (Raj.)
6. Regional Transport Officer, Rto Office Barmer, District
Barmer (Raj.)
----Respondents
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(9) D.B. Civil Writ Petition No. 13579/2024
1. Rameshwar Lal S/o Deepa Ram Bajiya, Aged About 63
Years, R/o Dhirajpura, Dudwa, Tehsil Dantaramgarh,
District Sikar (Raj.) (Registered Owner Of Vehicle No. Rj-
19-1C-3365).
2. Tara Chand S/o Mangal Chand, Aged About 45 Years, R/o
Ward No. 10, Palri, Tehsil Laxmandgarh, District Sikar
(Raj.) (Registered Owner Of Vehicle No. Rj-18-Ta-0610)
3. Parmeshwar Lal S/o Mohan Singh, Aged About 45 Years,
R/o Ward No. 10, Raghunathgarh, District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-14-Ub0998)
4. Madan Lal Yadav S/o Gopi Ram, Aged About 45 Years, R/o
109 Pagawali Dhani (Baghawali Dhani), Hathnoda, Tehsil
Chomu, District Jaipur (Raj.) (Registered Owner Of
Vehicle No. Rj-31-Ua-1433)
5. Rakesh Kumar S/o Banwari Lal, Aged About 44 Years, R/o
Balod Chhoti, Tehsil Fatehpur District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-23-Gc-0850)
6. Lalamani Das S/o Mohan Das, Aged About 44 Years, R/o
Ward No. 3 Maa Bhagwati Ashram, Kokodiya Ki Dhani,
Govindgarh, Tehsil Chomu, District Jaipur (Raj.)
(Registered Owner Of Vehicle No. Rj-32-Ua-0176)
7. Phool Chand Yadav S/o Babu Lal Yadav, Aged About 34
Years, R/o Ward No. 15, Dhani Navoda Divrala, Tehsil Shri
Madhopur, District Sikar (Raj.) (Registered Owner Of
Vehicle No. Rj-23-Ub-9554)
8. Pratap S/o Hira Lal, Aged About 44 Years, R/o Bugaliya Ki
Dhani, Challa, Tehsil Neem Ka Thana, District Sikar
Present Neem Ka Thana (Raj.) (Registered Owner Of
Vehicle No. Rj-18-Ub-4652)
9. Mukesh Kumar S/o Gopi Ram, Aged About 28 Years, R/o
Dhani Bega Wali, Prithvipura Navlai, Tehsil Shri Madhopur,
District Sikar (Raj.) (Registered Owner Of Vehicle No. Rj-
14-Gb-5155)
10. Babu Lal S/o Phoola Ram, Aged About 40 Years, R/o
Meelon Ki Dhani, Mailasi, Jhigar Choti, Tehsil And District
Sikar (Raj.) (Registered Owner Of Vehicle No. Rj-23-Ga-
1136)
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11. Babu Lal S/o Phoola Ram, Aged About 40 Years, R/o
Mailasi, Via- Katrathal, Tehsil And District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-23-Ga-1603)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.)
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.)
7. District Transport Officer, Neem Ka Thana (Raj.)
----Respondents
(10) D.B. Civil Writ Petition No. 13610/2024
1. Kajod Mal Bochalya S/o Dalu Ram Bochalya, Aged About
52 Years, R/o Hubu Bas, Kishanpura, Badhal Tehsil
Chomum Jaipur (Raj.)-999999. (Registered Owner Of
Vehicle (Mahindra Cl 550 Mdi Jeep), Regd. No.
Rj21Ua0321).
2. Sedu Ram S/o Hanuman Sahai, Aged About 42 Years, R/o
Maliyon Ki Bagichi, Nathpura, Tehsil Chomu, Jaipur (Raj.)-
999999. (Registered Owner Of Vehicle (Toyto Innova 2.5
Lg G4), Regd. No. Rj37Ua0472).
3. Pradeep Singh S/o Ram Singh, Aged About 46 Years, R/o
Guda, Jhunjhunu, (Raj.)-333053. (Registered Owner Of
Vehicle (Mahindra Maxxdi 2Wd/b52), Regd. No.
Rj18Ub4317).
4. Dhanna Ram Yadav S/o Bharu Ram Yadav, Aged About 70
Years, R/o 75 Nadala Sadarsar, Chomu, Jaipur (Raj.)-
332011. (Registered Owner Of Vehicle (Mahindra Pick-Up
Dc 2Wd), Regd. No. Rj14Gb5384).
5. Lakhan Lal Badhkaria S/o Heera Lal, Aged About 56
Years, R/o Khatiko Ka Mohalla, Cheetwadi, Jaipur (Raj.)-
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303805. (Registered Owner Of Vehicle (Jeep), Regd. No.
Rj142C7536).
6. Damodar Prasad Sharma S/o G.n. Sharma, Aged About
44 Years, R/o Pokharwala, Anandpura, Jaipur (Raj.)-
303805. (Registered Owner Of Vehicle (Mahindra Maxx
Pick-Up 2Wd), Regd. No. Rj14Gl7216).
7. Sayay Mal Yadav S/o Murli Dhar Yadav aged about 37
years R/o Dhani Shiv Sagar, Dhobolai, Jaipur (Raj.)-
303712.
(Registered Owner Of Vehicle (Mahindra Jeep CL 550 MDI
2WD), Regd. No. RJ14UC9374).
8. Sunil Kumar Bunkar S/o Rameshwar Lal, Aged about 29
years, R/o House No. 1, Indra Colony, Bus Stand, Jalsu,
Amer, Jaipur (Raj.)-999999
(Registered Owner Of Vehicle (Mahindra Maxx Jeep),
Regd. No. RJ13UA8468).
9. Farukh S/o Aladeen, aged about 47 years R/o 3639,
Banjara Basti, Chokdi, Top Khana Huzuri, Jaipur (Raj)-
302004.
(Registered Owner Of Vehicle (Maruti Omni E MPI STD BS
III), Regd. No. RJ14UA7723).
10. Rameshwar Lal Yadav S/o Kana Ram Yadav, Aged about
66 years, R/o W No 7, Bus Stand Ke Pas Pratappura
Kalan, Amer, Jaipur (Raj.)-303801.
(Registered Owner Of Vehicle (Mahindra Bolero Di 2WD 8
Seate), Regd. No. RJ09UA0655).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary,
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Jaipur, DTO Jaipur Rajasthan.
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5. Regional Transport Officer, Jaipur, DTO Chomu, Jaipur,
Rajasthan.
----Respondents
(11) D.B. Civil Writ Petition No. 14107/2024
1. Bal Ram Bhakar S/o Hanuman Singh, Aged About 40
Years, R/o Sujanpura, Teh Dhod Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj143C8039.
2. Balveer Kumawat S/o Bhura Ram Kumawat, Aged About
70 Years, R/o Ward No 07 Ajabpura Palsana Teh
Dantaramgarh, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj20C8304.
3. Kana Ram S/o Kishana Ram, Aged About 60 Years, R/o
Sutod Teh Dantaramgarh, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj10U0212.
4. Shokat Ali S/o Rasul Khan, Aged About 45 Years, R/o
Binjasi Sihot Badi, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj29Ua0083.
5. Sushil Kumar Choudhary S/o Prabhu Dayal Choudhary,
Aged About 60 Years, R/o Dhani Rolaniya Ki, Thoi Shri
Madhopur, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj12C1112.
6. Goyal Sels Corporation Ltd, Trough Its Proprietor Kamal
Kumar Tolasaria S/o Bajrang Lal, Aged About 65 Years, R/
o Jaipur Road Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Gd0832.
7. Sudheer Kumar S/o Rajendra Singh, Aged About 45
Years, R/o Pabana Teh Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Gc2624.
8. Ramesh Kumar S/o Phool Chand, Aged About 45 Years, R/
o Brijpura Buhana Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ua0560.
9. Devi Singh S/o Arjun Singh, Aged About 50 Years, R/o
Khetas Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Ge1556.
10. Bhagu Ram S/o Ganesha Ram, Aged About 40 Years, R/o
Devari The Makrana Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj18C3253.
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11. Gopal Singh S/o Khiv Singh, Aged About 60 Years, R/o
Soopka Teh Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj18Ua4983.
12. Bablu Kumar Saini S/o Narayan Lal Saini, Aged About 40
Years, R/o Jirota Khurd Dist Dausa. (Raj.) Owner Of
Vehicle Registration No.rj14Ta6793.
13. Gaindalal Saini S/o Ramujee Saini, Aged About 45 Years,
R/o Nayan Shahpura, Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj142C8807.
14. Champa Lal S/o Om Prakash, Aged About 34 Years, R/o
Meghwalo Ka Ramdev Bas Norangdesar, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Gd1346.
15. Ankur Jain S/o Jai Kumar Jain, Aged About 30 Years, R/o
D 40 Shiv Valley Gangashahar Road Bikaner. (Raj.) Owner
Of Vehicle Registration No.rj07Gc6606.
16. Mohan Nath S/o Khshal Nath, Aged About 65 Years, R/o
Vill Adsar Teh Loonkarransar, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gc5214.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Dausa.
9. District Transport Officer, Dto Office, Shahpura, District
Jaipur.
10. District Transport Officer, Dto Office, Bikaner.
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----Respondents
(12) D.B. Civil Writ Petition No. 14728/2024
1. Raghuvir S/o Hair Ram, Aged About 61 Years, R/o
Lakhuwali, Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj31Ga2996).
2. Bhagirath S/o Lalu Ram, R/o H.no.297, Village Kapurisar,
Tehsil Lunkaransar, District Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj10Ua1013).
3. Rameshwar Nath S/o Keshar Nath, R/o Jiyak, Tehsil
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj13Ga3305).
4. Satya Narayan S/o Suresh Kumar, R/o 120, Meharana,
Lunkaransar, Dheerera, District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Gc5201).
5. Bhanwar Lal S/o Phusa Ram, R/o 22, Jato Ka Mohalla,
Khiyera, Tehsil Lunkaransar, District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Ga9167).
6. Sharwan Kumar S/o Arjun Ram, R/o Ward No.03,
Modayat, Banswara, Rajasthan. (Registered Owner Of
Vehicle No. Rj07U0038).
7. Saddik Khan S/o Swai Khan, R/o Village Nosera, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Gc9454).
8. Mohd Rafiq Vyopari S/o Mohd Yasin, R/o Ward No.12,
Bidasar, Churu (Raj.). (Registered Owner Of Vehicle No.
Rj21Ua1459).
9. Ali Sher S/o Sabu Khan, R/o Vpo Kikralia, Tehsil Rawatsar,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj31Ua3584).
10. Suresh Kumar Prajapat S/o Gehari Lal Ji, R/o Shiv Nagar,
Sarkari Pump South Sunderwas, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27Pb3654).
11. Mukesh S/o Sohan Lal, R/o H.no.21, Kudiyon Ka
Mauhalla, Gundali, Tehsil Arain, Kishangarh, Ajmer.
(Registered Owner Of Vehicle No. Rj42Ga1010)
12. Sushil Kumar Sharma S/o Shubhkaran Sharma, R/o
W.no.02, Karwasar, Tehsil Churu (Raj.). (Registered
Owner Of Vehicle No. Rj10Ua0362).
13. Siya Ram Sharma S/o Ram Sahay Sharma, R/o Badi Ka
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Bas, Nai Ki Thadi, Jaisinghpura, Shekhawatan, Jaipur.
(Registered Owner Of Vehicle No. Rj14Ua9319).
14. Jagdish S/o Rameshwar, R/o Sukhchainpur,
Sriganganagar, Ganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13Ga2046).
15. Baljinder Singh S/o Lal Singh, R/o 2T, Jodhewala,
Karanpur, Ganganagar, Rajasthan. (Registered Owner Of
Vehicle No. Rj13C5288).
16. Neharu Public Sen. Sec. School, Through Sunil Kumar S/o
Peeru Ram, R/o Taranagar, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj10Pa6760).
17. Shree Neharu Public School Samiti, Through Proprietor
Through Sunil Kumar S/o Peeru Ram, R/o Taranagar,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj18Pa9409).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Nagaur, District Nagaur.
6. District Transport Officer, Sujangarh, District Churu.
7. District Transport Officer, Nohar, District Hanumangarh.
8. District Transport Officer, Udaipur, District Udaipur.
9. District Transport Officer, Kishangarh, District Ajmer.
10. District Transport Officer, Churu, District Churu.
11. District Transport Officer, Jhalana, District Jaipur.
12. District Transport Officer, Sriganganagar, District
Sriganganagar.
13. District Transport Officer, Hanumangarh, District
Hanumangarh.
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----Respondents
(13) D.B. Civil Writ Petition No. 14759/2024
1. Omprakash S/o Shri Kajodmal, Aged About 40 Years, R/o
Pujari Ka Bas, Tehsil Shrimadhopur,district Sikar
(Registered Owner Of Vehicle No. Rj23-Ua -5364)
2. Sunaram S/o Shri Chhoturam, Aged About 37 Years, R/o
Dhani Jhanjiya Wali, Ward No.04,ringas,district Sikar
(Registered Owner Of Vehicle No. Rj23-Ua-0122)
3. Dhur Mal Jat S/o Shri Mali Ram, Aged About 48 Years, R/o
Dhani Dera Wali,mau District Sikar (Registered Owner Of
Vehicle No. Rj-23-Ub- 2302)
4. Gajanand Jat S/o Shri Jagnnath Jat, Aged About 67 Years,
R/o Ward No 08, Dhani Ramsagar,geelo Ki Dhani
Lamiyan,district Sikar (Registered Owner Of Vehicle No.
Rj-14-Ua-8295)
5. Mahesh Kumar Saini S/o Shri Narayan Saini, Aged About
45 Years, R/o Ward No 06,ganesh Mandir Ke Pass, Virat
Nagar District Jaipur (Registered Owner Of Vehicle No. Rj-
23-Ub-7673)
6. Ravindra Puri S/o Shri Keshav Puri, Aged About 47 Years,
R/o Ambarpur Nagar,rajakhera,district
Dhaulpur(Registered Owner Of Vehicle No. Rj-05-Ua-
0884)
7. Goru Ram S/o Shri Ram Kumar, Aged About 50 Years, R/o
Ward No. 02,meghwal Basti Papurana Khetri,district
Jhunjhunu(Registered Owner Of Vehicle No. Rj-23-Ua-
3066)
8. Rajiv Kumar Meena S/o Shri Mangal Ram Meena, Aged
About 36 Years, R/o 15 Ganesh Colony Ward No.07
Dalpura,jhotawara, District Jaipur (Registered Owner Of
Vehicle No. Rj-23-Ua 9397)
9. Mahammad Faruk S/o Shri Babu Teli, Aged About 50
Years, R/o Eidgah Masjid Ke Pas, Renwal, District Jaipur
(Registered Owner Of Vehicle No. Rj-41-Ga-4758)
10. Gyan Chand S/o Shri Mali Ram, Aged About 43 Years, R/o
Ward No09 Thoi, Tehsil Shrimadhopur, District Sikar
(Registered Owner Of Vehicle No. Rj23-Ub -4563)
11. Rajendra S/o Shri Pokhar Mal, Aged About 43 Years, R/o
Dulthana, Tehsil Shrimadhopur, District Sikar (Registered
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Owner Of Vehicle No. Rj23-Ua -0607)
12. Sitaram S/o Shri Dhunkal Ram, Aged About 51 Years, R/o
Dhani Tiyakan Wali, Ward No 02 Lakhani, Reengus, Tehsil
Shrimadhopur, District Sikar (Registered Owner Of Vehicle
No. (Rj23-Ub -8298)
----Petitioners
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, D.t.o. Office Sikar
6. District Transport Officer, Chomu, D.t.o. Office Chomu
District Jaipur,
7. District Transport Officer, Dholpur D.t.o. Office Dholpur
8. District Transport Officer, Jhunjhunu, D.t.o. Office
Jhunjhunu.
----Respondents
(14) D.B. Civil Writ Petition No. 14781/2024
1. Jairam S/o Chhitar Mal, Aged About 36 Years, R/o Chhara
Gokul Ka Bass Teh Khandela, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Ua9352.
2. Rameshwar Lal S/o Ganesh Ram, Aged About 45 Years,
R/o Dhani Haritwalo Ki, Govati Teh Dantaramgarh, Sikar.
(Raj.) Owner Of Vehicle Registration No. Rj23Gc2930.
3. Jitendra Kumar Kajala S/o Prabhu Ram Kajala, Aged
About 35 Years, R/o Ward No 08 Kanwat Teh Shri
Madhopur, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ga2023.
4. Ishar Ram S/o Gangu Ram, Aged About 65 Years, R/o
Dhani Sundawali Mandha Teh Dantaramgarh, Sikar. (Raj.)
Owner Of Vehicle Registration No.rj23Ua7139.
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5. Mancha Ram S/o Lala Ji Ghachi, Aged About 45 Years, R/
o 95 Bera Pipliya Ramsin Th Bhinmal Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj46Ga3134.
6. Sattar Kahn S/o Moje Khan, Aged About 45 Years, R/o
Menuo Ki Dhani Teja Beri Sirana Teh Sayla Jalore. (Raj.)
Owner Of Vehicle Registration No.rj22Ga1322.
7. Devi Singh S/o Arjun Singh, Aged About 45 Years, R/o
Khetas Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Ge1556.
8. Asif S/o Chotu Khan, Aged About 40 Years, R/o W No 09
Jaanda Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb9184.
9. Ramniwas Prajapat S/o Gyan Chand Prajapat, Aged About
45 Years, R/o Prajapati Mohalla Ward No 02 Sujangarh
Churu. (Raj.) Owner Of Vehicle Registration
No.rj23C2377.
10. Sunil Siyak S/o Ishwar Ram Siyak, Aged About 40 Years,
R/o Ram Nagar Tunkliya Teh Merta City, Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj06Gc1866.
11. Nirbhay Singh S/o Kesar Singh, Aged About 45 Years, R/o
Basitar Samdor Basti, Udipur. (Raj.) Owner Of Vehicle
Registration No.rj27Ua0869.
12. Suresh Kanodia S/o Bhagwan Dass, Aged About 40 Years,
R/o W No. 09, Bebi Center Ki Gali Khetri, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj14Gb1990.
13. Hemraj Gurjar S/o Shivpal Ram, Aged About 40 Years, R/
o W No 06, Dhani Vaikawali Chanwara Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Gb6650.
14. Dharmpal Yadav S/o Rameshwar Prasad Yadav, Aged
About 47 Years, R/o Vpo Patharedi Teh Kotputli Jaipur.
(Raj.) Owner Of Vehicle Registration No.rj32Ta2134.
15. Bajrang Lal S/o Mali Ram Saini, Aged About 55 Years, R/o
Surat Ram Ki Dhani Nawalri Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Gb5700.
16. Surju Kumar S/o Ram Kumar, Aged About 45 Years, R/o
Sardarpura Khetri Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gc0065.
17. Alka Stones, Trough Its Proprietor Man Sukh Singh S/o
Uday Singh, Aged About 55 Years, R/o Khasra No 258/90
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3 Rd Phase Riico Jalor. (Raj.) Owner Of Vehicle
Registration No.rj16Gb4319.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Udaipur.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Sujangarh.
9. District Transport Officer, Dto Office, Bhinmal.
10. District Transport Officer, Dto Office, Jalore.
11. District Transport Officer Dto Office, Kotputali.
----Respondents
(15) D.B. Civil Writ Petition No. 14870/2024
1. Jagdish Prasad Saini S/o Bhola Ram Saini, Aged About 36
Years, R/o Chanwra, Udaipurwati, Jhunjhunu (Raj.).
(Registered Owner Of Vehicle No. Rj18Gb0741)
2. Jhabar Mal S/o Boduram, R/o Kankria, Khetri, Jhunjhunu
(Raj.). (Registered Owner Of Vehicle No. Rj18C2194).
3. Badri Prasad Saini S/o Prabhati Lal Saini, R/o Ward No.
23, Police Ka Mohalla, Chhawani, Tehsil Neem Ka Thana,
Sikar (Raj.). (Registered Owner Of Vehicle No.
Rj06U0481).
4. Shankar Singh S/o Devi Singh, R/o W.no. 05, Bagoli,
Tehsil Udaipurwati, Jhunjhunu (Raj.). (Registered Owner
Of Vehicle No. Rj18C3091)
5. Ramsvarup S/o Jamana Ram, R/o Dhani Khata Ki,
Boorka, Beelawa, Tehsil Khetri, Jhunjhunu (Raj.).
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(Registered Owner Of Vehicle No. Rj18Ga2245)
6. Banshi S/o Birbal, R/o Khoh, Udaipurwati, Jhunjhunu
(Raj.). (Registered Owner Of Vehicle No. Rj23Ua0419).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhunjhunu, District Jhunjhunu.
5. District Transport Officer, Sikar, District Sikar.
----Respondents
(16) D.B. Civil Writ Petition No. 14942/2024
Radhey Shyam Saini S/o Shri Jhuntharam Saini, Aged About 75
Years, R/o Dungari Ki Dhani Village Dhandhela (Patna) District
Neem Ka Thana (Registered Owner Of Vehicle No. Rj18-U-0443)
----Petitioner
Versus
1. Union Of India, Through Secretary To The Government
Ministry Of Road Transport And Highways Transport
Bhawan 1 Sansad Mard Gokul Nagar Connaught Place
New Delhi
2. State Of Rajasthan, Through Principal Secretary Transport
Department Parivahan Bhawan Sahkar Marg Jaipur
3. Commissioner Of Transports, Transport Department
Parivahan Bhawan Sahkar Marg Jaipur
4. Regional Transport Officer, Sikar Rto Office Sikar
5. District Transport Officer Sikar, D.t.o Office Sikar
----Respondents
(17) D.B. Civil Writ Petition No. 15112/2024
1. Mukesh Kumar S/o Ram Kumar, Aged About 46 Years, R/o
Vop- Ambedkar Nagar,po Udawas, Jhunjhunu (Rajasthan).
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Owner Of Vehicle Number-Rj 10 C 1384
2. Arun S/o Bajrang Lal, Aged About 30 Years, R/o Bhuriyo
Ka Bass W No 03 Naurangpura, Rajgarh, Churu Rajasthan
331303. Owner Of Vehicle Number-Rj 10 Ua 6630
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu
5. The District Transport Officer, Jhunjhunu
----Respondents
(18) D.B. Civil Writ Petition No. 15173/2024
1. Ibrahim Khan S/o Idu Khan, Aged About 68 Years, R/o
Madina Masjid Road, Imam Chowk, Ward No. 26, Danta,
Tehsil Dantaramgarh, Sikar, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-28 Ua 0118)
2. Shankar Lal Saini S/o Hanuman Sahay Saini, R/o Ward
No. 17, Jharli, Shrimadhopur, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Gb 9859)
3. Ajij S/o Mangatudeen, R/o Nechhwa Tehsil Laxmangarh,
District Sikar, Rajasthan. (Registered Owner Of Vehicle
No. Rj-14 Gl 4929)
4. Ghanshyam Jat S/o Rameshwar Lal Jat, R/o Kishorpura,
Tehsil Neem Ka Thana, Sikar, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-18 Ua 7125)
5. Ratan Lal S/o Shivpal Ram, R/o Dhani Nimdi Wali, Sihodi,
Tehsil Shri Madhopur, Sikar, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-11 U 0147)
6. Lal Chand S/o Dhura Ram, R/o Ward No. 02, Saini
Mohalla, Kanwat, Sikar Rajasthan. (Registered Owner Of
Vehicle No. Rj-32 Ua 0657)
7. Birbal Singh S/o Prem Singh, R/o Kheri Dukiya, Tehsil
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Laxmangarh, Distrit Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-13 Ua 5639)
8. Ramu Ram S/o Manna Ram, R/o Rulyani, Sikar
(Rajasthan). (Registered Owner Of Vehicle No. Rj-37 Gb
0780)
9. Sunil Kumar S/o Babu Lal Sharma, R/o Posani, Sikar,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-18 Ta
2160)
10. Baldev Singh S/o Jivan Ram, R/o Bau Dham, Tehsil
Laxmangarh, District Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-23 Pa 1794)
11. Vikram Kumar Gurjar S/o Bahadur Singh Gurjar, R/o
Kunwalsar, Ladhana, Tehsil Dantaramgarh, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-14 Gb
8461)
12. Ramswaroop Saini S/o Gota Ram, R/o Dhani Neem Ka
Thana, District Sikar, Rajasthan. (Registered Owner Of
Vehicle No. Rj-23 Ub 0673)
13. Vidhyadhar Balara S/o Jagdish Prasad, R/o Biraniyan,
Tehsil Fatehpur, District Sikar, Rajasthan. (Registered
Owner Of Vehicle No. Rj-23 Gb 9491)
14. Vijay Pal S/o Ganesh Ram, R/o Bohra Wali Dhani, Khadi
Bagh, Tehsil Chomu, Jaipur, Rajasthan. (Registered Owner
Of Vehicle No. Rj-14 Ga 4436)
15. Kana Ram Jat S/o Kishana Ram Jat, R/o Jatanwali, Tehsil
Chomu, Jaipur, Rajasthan. (Registered Owner Of Vehicle
No. Rj-28 Ua 0699)
16. Subhash S/o Phool Chand, R/o Dhani Gujaral Aduka,
Tehsil Jhunjhunu, Rajasthan. (Registered Owner Of
Vehicle No. Rj-18 Ub 1043)
17. M/s Ravi Construction Company, Proprietor Rajendra
Singh, R/o Near Morden Public School, Road No. 3,
Jhunjhunu, Rajasthan. (Registered Owner Of Vehicle No.
Rj-18 Gb 5933)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
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Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jaipur, Dto Office, Jaipur.
7. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
----Respondents
(19) D.B. Civil Writ Petition No. 15339/2024
1. Mohan Lal Gadhwal S/o Bhagirath Mal Gadhwal, Aged
About 30 Years, R/o Jato Ka Mohalla, Village Nangal
Kalan, Tehsil Chomu, Temporary Tehsil Shahpura, District
Jaipur (Raj.). (Registered Owner Of Vehicle No. Rj-52-Ga-
6668).
2. Ramkumar S/o Shyam Lal, Aged About 40 Years, R/o
Ward No. 08, Bowri, Tehsil Khandela, District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-23-Pa-8715).
3. Suresh Kumar S/o Balwant Ram, Aged About 39 Years, R/
o Dhani Bassi, Dhalayawas, Tehsil Shri Madhopur, District
Sikar (Raj.) (Registered Owner Of Vehicle No. Rj-23-Gc-
1920).
4. Suresh Kumar S/o Balwant Ram, Aged About 39 Years, R/
o Dhani Bassi, Dhalayawas, Tehsil Shri Madhopur, District
Sikar (Raj.) (Registered Owner Of Vehicle No. Rj-23-Ta-
3930).
5. Aziz Chouhan S/o Maluddeen, Aged About 42 Years, R/o
Dolat Singh Ka Bas, Itawa-Bhopji, Tehsil Chomu, District
Jaipur (Raj.) (Registered Owner Of Vehicle No. Rj-32-Ga-
2600).
6. Biradi Chand S/o Gyarsi Lal, Aged About 56 Years, R/o
Ward No. 5, Ajitgarh, Tehsil Shri Madhopur, District Sikar
(Raj.) (Registered Owner Of Vehicle No. Rj-23-Ub-9019).
7. Kailash Chand Swami S/o Rameshwar Das, Aged About
45 Years, R/o Ward No. 6, Anand Nagar Khadi Bagh Road,
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Tehsil Chomu, District Jaipur (Raj.) (Registered Owner Of
Vehicle No. Rj-18-Ub-4521).
8. Bhawani Singh S/o Amar Singh, Aged About 46 Years, R/
o Bhagoth, Bhagega- Bhagwanpura, Tehsil Neem Ka
Thana, District Sikar Present District Neem Ka Thana
(Raj.) (Registered Owner Of Vehicle No. Rj-32-U-0269).
9. Sita Ram S/o Ghasi Ram, Aged About 55 Years, R/o
Lisariya, District Sikar (Raj.) (Registered Owner Of Vehicle
No. Rj-09-Ua-0376).
10. Irfan Ali S/o Meharban Ali, Aged About 54 Years, R/o 8
Akbari Masjid Ke Piche Amer, District Jaipur (Raj.)
(Registered Owner Of Vehicle No. Rj-14-Tb-7622).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.).
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar District Sikar (Raj.)
7. District Transport Officer, Neem Ka Thana (Raj.)
----Respondents
(20) D.B. Civil Writ Petition No. 15461/2024
1. Om Prakash S/o Kishan Lal, Aged About 69 Years, R/o
437, Near Chotiye Ki Piyau , Jawahar Nagar, Bikaner.
(Registered Owner Of Vehicle No. Rj 07 Gd 7228).
2. Raja Ram Bishnoi S/o Bhagirath Bishnoi, Aged About 54
Years, R/o Near Teja Ji Temple, Choudhary Colony,
Bikaner. (Registered Owner Of Vehicle No. Rj 07 Gd
0137).
3. Om Prakash S/o Moda Ram, Aged About 66 Years, R/o
Near Mata Ji, Sujandesar, Gangashahar, Bikaner.
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(Registered Owner Of Vehicle No. Rj07 Gb 9309).
4. Prem Kumar Gahlot S/o Mukesh Kumar, Aged About 42
Years, R/o 769 Nokha Road, In Front Of Hanuman Mandir
Row, Bhinasar, Bikaner. (Registered Owner Of Vehicle No.
Rj07 Ga 4942).
5. Virendra Singh S/o Shiv Singh, Aged About 50 Years, R/o
632, New Bjs, Near Rto Office, Jodhpur. (Registered
Owner Of Vehicle No. Rj19 Pa 1366).
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj).
5. Regional Transport Officer, Rto Office Jodhpur, District
Jodhpur (Raj)
----Respondents
(21) D.B. Civil Writ Petition No. 15728/2024
1. Narayan Das S/o Mohan Lal, Aged About 71 Years, R/o
Beekampur, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj43Ga0460).
2. Bhura Ram S/o Sohan Lal, R/o Ward No.03, 7 Hdp
Suranwali, Pilibangan, Hanumangarh (Raj.). (Registered
Owner Of Vehicle No.rj49Ga2792).
3. Bhjaan Lal Gar S/o Shyo Lal Gar, R/o Baramsar, Tehsil
Rawatsar, District Hanumangarh (Raj.). (Registered
Owner Of Vehicle No. Rj10Ga2282).
4. Amit S/o Vinod Kumar, R/o W.no.24, Dulmani, Pilibanga,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj04C1062).
5. Mani Ram S/o Kanaram, R/o Ward No.15, Jalabsar,
Sridungargarh, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Ge0630).
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6. Sukhpal S/o Dudha, R/o 104, Gurjar Basti, Lakhawa, Kota
(Raj.). (Registered Owner Of Vehicle No. Rj01Ga3521).
7. Kuldeep Singh S/o Meva Singh, R/o Ward No.112 H,
Mohala, Karanpur, Ganganagar (Raj.). (Registered Owner
Of Vehicle No. Rj31Ga8860).
8. Sonu Khan S/o Fattu Khan, R/o Brahamsar, Tehsil
Rawatsar, District Hanumangarh (Raj.). (Registered
Owner Of Vehicle No. Rj31Ua0447).
9. Subhash S/o Hetram, R/o Banwali, Sadulshahar,
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj06Ua2045).
10. Shri Ram Senior Secondary School, Through Proprietor
Bhuvneshwar Sharma S/o Mahavir Prasad, R/o
Rajaldesar, Ratangarh, Churu (Raj.).(Registered Owner
Of Vehicle No. Rj14Pd8696).
11. Kishan Lal Prajapat S/o Bhagirath Mal Prajapat, R/o
Dheerasar, Sped Gov 2290 Dual System, District
Churu. (Registered Owner Of Vehicle No.
Rj10Gb5599).
12.
Rajveer Singh Jhala S/o Yuvraj Singh Jhala, R/o
Hotel Raj Palace, 103, Bhattiyani, Choutta, Udaipur
(Raj.). (Registered Owner Of Vehicle No.
Rj27Uc0938).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sriganganagar, District
Sriganganagar.
5. Regional Transport Officer, Bikaner, District Bikaner.
6. District Transport Officer, Bikaner, District Bikaner.
7. District Transport Officer, Hanumangarh, District
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8. Hanumangarh.
9. District Transport Officer, Kota, District Kota.
10. District Transport Officer, Churu, District Churu.
11. District Transport Officer, Sujangarh, District Churu.
District Transport Officer, Udaipur, District Udaipur.
----Respondents
(22) D. B. Civil Writ Petition No. 15823/2024
1. Ramesh Kumar Saini S/o Narayan Laal Saini, Aged About
69 Years, R/o Ward No. 4 Near Chithwada Moad,
Fatehpura, Jaipur (Raj). (Registered Owner Of Vehicle No.
Rj 20 Ua 1286).
2. Bhagirath Yadav S/o Bhura Ram Yadav, Aged About 78
Years, R/o 11 Sarpanch Ki Dhani Kummpuriya, Chomu,
District Jaipur (Raj). (Registered Owner Of Vehicle No. Rj
09 C 3229).
3. Mamraj Sai S/o Aadu Ram Sai, Aged About 33 Years,
Ward No.3 Sheruna, District Bikaner (Raj).(Registered
Owner Of Vehicle No. Rj05 C 2531).
4. Birbal Meena S/o Hanuman Sahay Meena, Aged About 37
Years, R/o Niwana Devathla, Jaipur (Raj). (Registered
Owner Of Vehicle No. Rj31 Ua 0190).
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Rto Office Jhalana, Jaipur,
District Jaipur.(Raj)
5. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj).
6. District Transport Officer, Dto Office, Chomu, District
Jaipur (Raj).
----Respondents
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(23) D.B. Civil Writ Petition No. 16019/2024
1. Kamlesh Ghoslya S/o Gopal Singh, Aged About 24 Years,
R/o W.no.11, Shyam Singh Wali Dhani Mau, Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj23Ga6615).
2. Kalu S/o Nar Singh, R/o 148, Meeno Ka Mohalla,
Karansar, Phulera, Jaipur (Raj.). (Registered Owner Of
Vehicle No. Rj13Ua7174).
3. Tofan Singh S/o Bodu Ram, R/o 132, Kuleswali Dhani,
Chomu, Jaipur (Raj.). (Registered Owner Of Vehicle No.
Rj14Te8967)
4. Bhagwan Sahai Rundla S/o Laxman Ram Rundla, R/o
Jhalriya Ki Dhani, Bobas, Jaipur (Raj.). (Registered Owner
Of Vehicle No.rj14Ue1257)
5. Bhag Chand Yadav S/o Bhagwan Sahay Yadav, R/o 94,
Nadi Wali Dhani, Sundarpura, Tehsil Phulera, Jaipur
(Raj.). (Registered Owner Of Vehicle No.rj23U0379).
6. Prhalad Ram S/o Sedu Ram, R/o Nadi Wali Dhani, Nangal,
Bharda, Jaipur (Raj.). (Registered Owner Of Vehicle
No.rj23Ub1959).
7. Ram Lal Yadav S/o Sunda Ram, R/o 17, Chatri Wali
Dhani, Phulera, Jaipur (Raj.). (Registered Owner Of
Vehicle No. Rj13Ua6541).
8. Ramniwas Meena S/o Rampal, R/o Jheeda, Bansa,
Kushalpura, Jaipur (Raj.). (Registered Owner Of Vehicle
No. Rj23Ua9589).
9. Raju Ram S/o Jiwan Ram, R/o Khushiya, Tehsil Nawa,
District Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj142C9401).
10. Banshidhar Choudhary S/o Suja Ram Jat, R/o 43, Raja
Rampura, Chhanwand Ka Bas, Amer, Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj14Ua1393).
11. Banwari S/o Keshar, R/o 352, Seva Ki Dhani, Tehsil Shri
Madhopur, Sikar (Raj.). (Registered Owner Of Vehicle No.
Rj23Ua6482).
12. Mukesh Kumar Serawat S/o Gopal Lal, R/o 189, Mahariya,
Jaswant Singh Wali Nagal Bharda, Chomu, Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj23Gb3005).
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District/regional Transport Officer, Chomu, District Jaipur.
5. District/regional Transport Officer, Jhalana, District Jaipur
6. District/regional Transport Officer, Sikar, District Sikar.
7. District/regional Transport Officer, Deedwana, District
Deedwana-Kuchaman.
----Respondents
(24) D.B. Civil Writ Petition No. 16025/2024
1. Raja Ram S/o Shriphal, Aged About 48 Years, R/o- Jindon
Ka Pura, Kemri, Karauli, Nadoti (Raj), Owner Of Vehicle
No. Rj14Pe0445.
2. Asha Ram Babriya S/o Ramprasad Babriya, Aged About
40 Years, R/o-Udai, Khurd, Sawaimadhopur, Atp-Karauli,
(Raj.), Owner Of Vehicle No. Rj25Ga4389.
3. Hemraj Meena S/o Thandi Ram Meena, Aged About 42
Years, R/o- Khate Ki P-Maramda, Karauli (Raj.), Owner Of
Vehicle No. Rj25C1467.
4. Jeetendra S/o Sh. Ramsahay, Aged About 46 Years, R/o-
Bairwa Mohalla, Garhmora, Teh-Nadoti, Distt. Karauli,
(Raj.), Owner Of Vehicle No. Rj12Ga0712.
5. Shri Moti Lal Gurjar S/o Shri Bajrang Kotiya, Aged About
40 Years, R/o- Shindhupura, Teh. Sapotra, Distt. Karauli
(Raj.), Owner Of Vehicle No. Rj29Ua1506.
6. Kamar Singh S/o Sh. Ram Charan, Aged About 48 Years,
R/o-Khijoora, Teh. Sapotra, Distt. Karauli (Raj.), Owner Of
Vehicle No. Rj34Ta1518.
7. Jai Bhavani Minirals, Through Proprietor Dharam Chand
Jain S/o Kishori Lal Jain, Aged About-35 Years, R/o-
Kameri, Teh. Nandoti, Distt. Karauli(Raj.), Owner Of
Vehicle No. Rj34Ga2638.
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----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Distt. Karauli (Raj.)
5. The District Transport Officer, Distt. Dausa (Raj.)
6. The District Transport Officer, Distt. Sawai Madhopur
(Raj).
----Respondents
(25) D.B. Civil Writ Petition No. 16028/2024
1. Mahendra Singh Boran S/o Shri Ramdev Boran, Aged
About 31 Years, Ward No 6 Prem Nagar Madani Tehsil
Dantaramgarh District Sikar (Registered Owner Of Vehicle
No.rj37-Ga-2395)
2. Sitaram S/o Shri Bhuraram, Aged About 60 Years, R/o
Balayion Ka Mohalla, Nathusar, District Sikar (Registered
Owner Of Vehicle No. Rj37-Ua-6885)
3. Arvind Sharma S/o Shri Prakash Chand Batra, Aged About
32 Years, R/o Ward No.8, Ganeri, Tehsil Laxmangarh
District Sikar (Registered Owner Of Vehicle No. Rj-23-Pb-
1172)
4. Mahesh Kumar S/o Shri Bhaguram, Aged About 30 Years,
R/o Ward No. 2, Dhani Samota Wali, Tehsil Shrimadhopur,
District Sikar (Registered Owner Of Vehicle No. Rj-23-Ta-
4566)
5. Ashok Kumar Saini S/o Shri Babulal Saini, Aged About 34
Years, R/o Dhani Mau Wali, Ward No. 3, Tehsil
Shrimadhopur District Sikar (Registered Owner Of Vehicle
No. Rj-23-Ta-4600)
6. Islam S/o Shri Munsi, Aged About 38 Years, R/o Ward
No.1, New Colony Palsana Tehsil Dantarangarh, District
Sikar (Registered Owner Of Vehicle No. Rj-23-Ta-3084)
7. Prahlad Ram S/o Shri Mohan Lal, Aged About 60 Years, R/
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o Rajpura, District Sikar (Registered Owner Of Vehicle No.
Rj-23-Ub-0130)
8. Prahlad Sahay Yadav S/o Shri Teja Ram Yadav, Aged
About 50 Years, R/o Dhani Dera Ki, Mandusiya, Tehsil
Shrimadhopur, District Sikar (Registered Owner Of Vehicle
No. Rj-13-C 5875)
----Petitioners
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan 1 Sansad Marg Gokul Nagar Connaught Place
New Delhi
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, D.t.o. Office Sikar.
----Respondents
(26) D.B. Civil Writ Petition No. 16029/2024
1. Sanvar Mal S/o Shri Pokar Ram, Aged About 45 Years, R/
o Gujaro Ki Dhani, Signor, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-18Ua-0548.
2. Green Valley Academy School, Through Its Proprietor
Smt. Renu Bala Devi W/o Shri Mansi Ram,registered
Office At Pachlangi, Udaipurwati, Jhunjhunu, (Raj.),
Owner Of Vehicle Registration No. Rj-32Pa-0705.
3. Mukesh Kumar S/o Shri Kehsa Ram, R/o Ward No. 6,
Butoli, Sikar, (Raj.), Owner Of Vehicle Registration No. Rj-
23Ua-0608.
4. Sharif Mohammed S/o Shri Mohammed Salim, R/o Elaji
Ka Chouk, Koshithal, Bhilwara, (Raj.), Owner Of Vehicle
Registration No. Rj-20Pa-1808.
5. Ashok Kumar Laddha S/o Shri Shankar Lal Laddha, R/o
Aam Bajar, Negharh Bundi, (Raj.), Owner Of Vehicle
Registration No. Rj-06Ga-3243.
----Petitioners
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Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
6. District Transport Officer, Bhilwara.
7. District Transport Officer, Shahpura, District Bhilwara.
----Respondents
(27) D.B. Civil Writ Petition No. 16063/2024
1. Nand Ram S/o Rupa Ram, Aged About 51 Years, R/o Jato
Ka Mohalla, Lodsar, Tehsil Sardarshahar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj18Ua0893).
2. Anil Kumar S/o Bhanwar Lal, R/o Ward No.13, Satyoo,
Tehsil Taranagar, Churu (Raj.). (Registered Owner Of
Vehicle No. Rj13Ga3140).
3. Dula Ram S/o Fusaram, R/o Jaisangsar, Tehsil
Sardarshahar, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Gb0761).
4. Mahendra S/o Sangram, R/o Kherwar, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj21Gc7563).
5. Rajesh S/o Kaluram, R/o W.no.10, 5Arw Chotiyanwali
Dhani, Po Panditawali, Pilibanga, Hanumangarh (Raj.).
(Registered Owner Of Vehicle No. Rj31Gb1188).
6. Sunil Kumar Sharma S/o Rameshwar Lal Sharma, R/o C-
38, Pratap Nagar, Chittaurgarh (Raj.). (Registered Owner
Of Vehicle No. Rj09Ua1369).
7. Kailash Chandra Bairagi S/o Shri Badri Das Bairagi, R/o
Salawatiya, Tehsil Buoliya, District Bhilwara (Raj.).
(Registered Owner Of Vehicle No. Rj06Gd9724).
8. Sampat Kumar Chordiya S/o Shri Lal Chordiya, R/o
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Bhanvar Badi, Baral-2, Bijainagar, Ajmer (Raj.).
(Registered Owner Of Vehicle No. Rj27U1737).
9. Man Rup S/o Banwari Lal, R/o Alay, Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21Gd5390).
10. Om Singh S/o Hari Singh, R/o Mithari, Tehsil Nawa,
District Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj21Ua5710).
11. Nawal Kishor S/o Satyanarayan Sharma, R/o Balaji Ka
Chowk, Loonwa, Tehsil Nawa, District Nagaur (Raj.).
(Registered Owner Of Vehicle No. RJ06C6803).
12. Hanuman Prasad S/o Narayan Lal, R/o Ward No.15, Nawa
City, District Nagaur (Raj.). (Registered Owner Of Vehicle
No. Rj21Ub0550).
13. Nand Lal S/o Rameshwar Lal, R/o Village Surjansar, Tehsil
Sri Dungargarh, District Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Ga3852).
14. Mr. Jora Ram S/o Shri Ishwar Ram, R/o 1710, Tubewell Ke
Samne, Ward No.6, Tilak Nagar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Gc5052).
15. Jagjeet Singh S/o Banta Singh, R/o Santpura, Sangaria,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj14U1423).
16. Shankar Lal S/o Kilyan, R/o Chirawanda, Tehsil Nadoti,
District Karauli (Raj.). (Registered Owner Of Vehicle No.
Rj23Ua0848).
17. Mota Devi W/o Sugar Singh, R/o Karsai, Tehsil Karauli
(Raj.). (Registered Owner Of Vehicle No. Rj34U0115).
18. Mahesh Chand S/o Shri Vijendra Singh, R/o Vpo
Vijaypura, Tehsil Hindauncity, District Karauli (Raj.).
(Registered Owner Of Vehicle No. Rj09C3167).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Nagaur, District Nagaur.
5. District Transport Officer, Hanumangarh, District
Hanumangarh.
6. District Transport Officer, Chittorgarh, District Chittorgarh.
7. District Transport Officer, Bhilwara, District Bhilwara.
8. District Transport Officer, Beawar, District Beawar.
9. District Transport Officer, Deedwana, District Deedwana.
10. District Transport Officer, Karauli, District Karauli.
11. Regional Transport Officer, Bikaner, District Bikaner.
12. District Transport Officer, Bikaner, District Bikaner.
13. District Transport Officer, Churu, District Churu.
----Respondents
(28) D.B. Civil Writ Petition No. 16095/2024
Kesa S/o Budha, Aged About 53 Years, R/o 193, Akhepura,
Govingarh, Pisanganj, Ajmer, Rajasthan (Registered Owner Of
Vehicle Registration No. Rj 01 Ga 4299).
----Petitioner
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Regional Transport Office,
Ajmer, District Ajmer (Rajasthan).
----Respondents
(29) D.B. Civil Writ Petition No. 16099/2024
1. Nand Lal Kumawat S/o Mala Ram Kumawat, Aged About
60 Years, R/o Baragaon Teh Udaipurwati, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj18Ua6909.
2. Makhan Lal S/o Bhagirath Mal, R/o Basawa Nawalgarh,
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Jhunjhunu. (Raj.) Owner Of Vehicle Registration No.
Rj18Ub3020.
3. Mahaveer Prasad S/o Bhagirath Mal, R/o Kumawas,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No.
Rj18C4256.
4. Iiskam Infra Pvt. Ltd, Through Its Secretary Ispak Ali S/o
Murad Ali Khan R/o Gandhi Nagar Churu Road,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Ga2207.
5. Imam Rabani Shikshan Sansthan, Through Its Secretary
Dinesh S/o Parmand R/o Road No 03 Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Pa0854.
6. Jitendra Singh S/o Ganga Singh, R/o Sita Ram Pareek
Marg Mohalla, Shekhpura, Ward No 32 Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj23Pa1493.
7. Rajpal S/o Moti Singh, R/o Batranau Teh Laxmangarh,
Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23Gb9395.
8. Banwari S/o Lahara Ram, R/o Station Road Kuchaman
City, Nagaur. (Raj.) Owner Of Vehicle Registration No.
Rj21C4208.
9. Chhel Singh S/o Phateh Singh, R/o Gadariya Rajputo Ka
Bas Jayal Nagaur. (Raj.) Owner Of Vehicle Registration
No. Rj21Ub0475.
10. Chuna Ram S/o Dipa Ram, R/o Peempasar Sribalaji,
Nagaur. (Raj.) Owner Of Vehicle Registration No.
Rj43Ga5305.
11. Radhakishan Infra Developers P Ltd, Through Its
Secretary Bajrang Lal S/o Radhakishan R/o 3 Rd Floor
Park Vaishali Shivraj Niketan 302 Vaishali Circle Gautam
Marg Vaishali Nagar, Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj19Gh2663.
12. Bajrang Lal S/o Bheru Lal, R/o Sadu Badi Bidasar, Churu.
(Raj.) Owner Of Vehicle Registration No. Rj27U0822.
13. Harmana Ram S/o Umana Ram, R/o Jashrasar Nokha,
Bikaner. (Raj.) Owner Of Vehicle Registration No.
Rj07Ga6659.
14. Babu Lal S/o Ishar Khan, R/o Iyapa, Sujangarh Churu.
(Raj.) Owner Of Vehicle Registration No. Rj44Ga1675.
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15. Mangi Nath S/o Kheraj Nath, R/o W No 09 Thawaria
Nokha, Bikaner. (Raj.) Owner Of Vehicle Registration No.
Rj07Ga5628.
16. Sagra Ram S/o Mula Ram, R/o Ward No 05 Sajnhwala
Himmatsar, Bikaner. (Raj.) Owner Of Vehicle Registration
No. Rj07Gd4316.
17. Bajrang Singh S/o Tej Singh, R/o Samna Reengan Teh
Didwana, Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj37Gb1541.
18. Jagdish Prasad S/o Ramu Ram, R/o Rajpura Post Parewari
Teh Nawa Nagaur. (Raj.) Owner Of Vehicle Registration
No. Rj30C1617.
19. Hairam S/o Rameshwar Lal, R/o Pabusar Ratangarh,
Churu. (Raj.) Owner Of Vehicle Registration
No.rj13Ua1110.
20. Ghanshyam Chouhan S/o Babu Lal, R/o W No 25 Mohalla
Buchaheda Kotputli, Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj32Gc7083.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Sikar.
6. District Transport Officer, Dto Office, Nagaur.
7. District Transport Officer, Dto Office, Deedwana.
8. District Transport Officer, Dto Office, Sujangarh.
9. District Transport Officer, Dto Office, Bikaner.
10. District Transport Officer, Dto Office, Nokha.
11. District Transport Officer, Dto Office, Churu.
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12. District Transport Officer, Dto Office, Kotputali.
----Respondents
(30) D.B. Civil Writ Petition No. 16110/2024
1. Hari Narayan S/o Ghisa Nath, Aged About 38 Years, R/o
Moondgasoi, Nagaur (Raj.). (Registered Owner Of Vehicle
No. Rj19Ua1062).
2. Madan Lal S/o Lala Ram, R/o Aabas, Tehsil Nawa, District
Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj21Ua0540).
3. Gharsi Das S/o Ram Das, R/o Aadsar, Ranwansar,
Lunkaransar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj10Ga1391).
4. Mukhyatar Ali S/o Shyamu Khan, R/o 116, School Ke Pas,
Pugal, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Gd8374).
5. Mula Ram S/o Magha Ram, 128, Jato Ka Bas, Dhirera,
Lunkaransar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj 07Ga4263).
6. Kumbha Ram S/o Hansraj, R/o 70 Jat And Bairagiyon Ka
Bas, Shekhasar, Lunkaransar, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj13Ua6650).
7. Pappu Lal Kahar S/o Debi Lal Kahar, R/o Shahpura, Tehsil
Shahpura, District Bhilwara (Raj.). (Registered Owner Of
Vehicle No. Rj09Ga3666).
8. Shri Laxmi Narayan S/o Bishna Ram, R/o Foga Bhrdri,
Sardarshahar, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Gb4835).
9. Tara Chand S/o Norang Ram Kumhar, R/o Dalusar,
Sardarshahar, Churu. (Registered Owner Of Vehicle No.
Rj07Gc2708).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
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Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Nagaur, District Nagaur.
5. District Transport Officer, Shahpura, District Bhilwara.
6. District Transport Officer, Deedwana, District Deedwana.
7. Regional Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Bikaner, District Bikaner.
9. District Transport Officer, Churu, District Churu.
----Respondents
(31) D.B. Civil Writ Petition No. 16112/2024
1. Ram Swaroop S/o Prabhati Lal, Aged About 63 Years, R/o
470 Anji Wala Mohalla, Kumawat Colony, Kaldra, Jaipur
Rajasthan-303801. (Registered Owner Of Vehicle
(Mahindra Cdr 650 2Wd), Regd, No. Rj14Uc3317).
2. Satyanarayan S/o Ramesh Chand, Aged About 43 Years,
R/o Renwar Road, Tankarda, Tehsil Chomu, Jaipur,
Rajasthan-999999.(Registered Owner Of Vehicle
(Mahindra Commander), Regd, No. Rj12C1975).
3. Jagdish Singh S/o Magan Singh, Aged About 41 Years, R/
o 123 Sansi Lekhawa, Aagali Kothi Ke Pas, Khannipura,
Jaipur Rajasthan-999999 (Registered Owner Of Vehicle
(Mahindra Commander 650 Di), Regd, No. Rj14U2458).
4. Ram Kishan Meena S/o Balkrishan Meena, Aged About 38
Years, R/o Jogiya Ka Mohalla, Dhavali Tehsil Shapura,
Jaipur, Raj Aipur, Rajasthan 999999 (Registered Owner Of
Vehicle (Mahindra Commander Jeep), Regd, No.
Rj18C2157).
5. Suresh Kumar S/o Sohan Lal, Aged About 40 Years, R/o
143, Gujar And Yogi Sagar, Hathnada, Tehsil Chomu,
Jaipur, Rajasthan-999999. (Registered Owner Of Vehicle
(Mahindra Commander 650 Di Jeep), Regd. No.
Rj14Uc4516)
6. Navratan Gurjar S/o Kishore Lal Gurjar, Aged About 40
Years, R/o 44, Kuchyawas Post, Rampura, Bagru, Jaipur
Rajasthan-303007. (Registered Owner Of Vehicle
(Mahindra Regd, No. Rj14 3C2942).
----Petitioners
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Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transports Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan
4. Regional Transport Officer, Jaipur, Dto Jaipur, Rajasthan.
5. Regional Transport Officer, Jaipur, Dto Chomu, Jaipur,
Rajasthan.
----Respondents
(32) D.B. Civil Writ Petition No. 16194/2024
1. Pitha Ram S/o Hira Ram, Aged About 45 Years, R/o
H.no.50, Surnana, Lunkransar, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj13Ga3668).
2. Mitthu Singh S/o Karatar Singh, R/o W.no.07, 1Dlp Dhani
9 Ntw, Nathwana, Tehsil Sangaria, Hanumangarh.
(Registered Owner Of Vehicle No. Rj31Pa4599).
3. Subhash Nath S/o Dhanna Nath, R/o Ward No.06,
Bhinjasar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Gd6378).
4. Amar Singh S/o Indraj Singh, R/o Hanumanpura, Bakara,
Jhunjhunu (Raj.). (Registered Owner Of Vehicle No.
Rj18Ua5523).
5. Mohan Ram S/o Uda Ram, R/o 21, Hariram Ji Mandir Ke
Pas, Ranisar, Tehsil And District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj21Ga2178).
6. Sahi Ram S/o Udram, R/o Kalyan Sar Naya Sri
Dungargarh, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj144C4762).
7. Sikandar S/o Ibrahim Khan, R/o Masala Tekara, Phalodi,
Jodhpur. (Registered Owner Of Vehicle No. Rj21Ga2391)
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Hanumangarh, District
Hanumangarh.
6. District Transport Officer, Jhunjhunu, District Jhunjhunu.
7. District Transport Officer, Jodhpur, District Jodhpur.
----Respondents
(33) D.B. Civil Writ Petition No. 16201/2024
1. Ganpat Lal S/o Narayan, Aged About 42 Years, R/o
Junjadiya Ki Dhani Pachkodiya, Panchkodiya, Mundoti,
Jaipur (Raj). (Registered Owner Of Vehicle No. Rj 06 Ua
2294).
2. Rameshwar Ram S/o Jeta Ram, Ward No. 7, Panwarwala,
Mankasar, Bikaner (Raj.) (Registered Owner Of Vehicle
No. Rj 07 Gd 6707).
3. Durjan Singh S/o Hari Singh, Aged About 47 Years, Kabir
Aashram Wali Gali, F.c.i. Godam Road, Fatipura, Bikaner.
(Registered Owner Of Vehicle No. Rj 19 Pa 1366).
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Rto Office Jhalana, Jaipur,
District Jaipur. (Raj)
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5. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj.)
6. Regional Transport Officer, Rto Office Jodhpur, District
Jodhpur (Raj)
7. Regional Transport Officer, Rto Office Bhilwara, District
Bhilwara (Raj)
----Respondents
(34) D.B. Civil Writ Petition No. 16204/2024
Kailash Chand Swami S/o Rameshwar Lal Swami, Aged About 47
Years, R/o 127-128, Green Park Extension, Dadi Ka Phatak,
Benar Road, Jaipur, Owner Of Vehicle Registration No. Rh-14-Gn-
6408.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Chomu.
----Respondents
(35) D.B. Civil Writ Petition No. 16216/2024
1. Mani Ram S/o Suraja Ram, Aged About 48 Years, R/o-
Tidiyasar, Teh.-Nohar Distt-Hanumangarh, Ott16350,
Transfer Date 23.01.2017 (Raj), Owner Of Vehicle No.
Rj13Ua2724.
2. Mahaveer Singh S/o Chhotu Singh, Aged About 40 Years,
R/o-Ramu Ka Baas, Gokulpura, Sikar (Raj.), Owner Of
Vehicle No. Rj23C3852.
3. Askar Khan S/o Sadik Khan, Aged About 42 Years, R/o-
W.no. 16, Sahwa Taranagar, Churu (Raj.), Owner Of
Vehicle No. Rj13Gb7145.
4. Omaprakash S/o Ram Lal, Aged About 46 Years, R/o-
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Khuddi, Teh.-Rajgarh, Churu, (Raj.), Owner Of Vehicle No.
Rj10Ua1021.
5. Begraj S/o Jay Singh, Aged About 40 Years, R/o- Village-
Dhana Patta, Satyun Taranagar, Churu (Raj.), Owner Of
Vehicle No. Rj10Ua5564.
6. Baldev S/o Banne Singh Naik, Aged About 48 Years, R/o-
Dhana, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Ua2265.
7. Rajender S/o Sh. Ronak Singh, Aged About 35 Years, R/o-
Sankhan Tal, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb4940.
8. Subhash Chander Bose Public Schoo, Through Secretary
Randhir Singh Dhaka Age-60 Years, R/o-Sahwa, Teh.-
Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj10Pa7593.
9. Pramod Kumar S/o Prahlad Rai, Aged About 52 Years,
R/o-Lohsana Bara, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb4140.
10. Suresh Kumar S/o Sh. Prahalad Ram, Aged About 47
Years, R/o-Vpo-Lohasana Bada, Teh.-Churu (Raj.), Owner
Of Vehicle No. Rj10Gb7128.
11. Ram Karan S/o Sh. Palu Ram, Aged About 51 Years, R/o-
Bukansar Bara, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj10Gb2625.
12. Santosh Singh S/o Sh. Bhairu Singh Rajvi, Aged About 47
Years, R/o-Bhadang, Teh. Tarangar, Churu (Raj.), Owner
Of Vehicle No. Rj10C1775.
13. Jitender Kumar S/o Ramji Lal, Aged About 40 Years, R/o-
226, W.no.-02, Kumharo Ka Mohalla Katsajawar,
Ganganagar (Raj.), Owner Of Vehicle No. Rj06U0207.
14. Ramu Ram S/o Khema Ram, Aged About 51 Years, R/o-
Ward No. 3, Baldo, Teh. Ladnun, Nagaur (Raj.), Owner Of
Vehicle No. Rj37Ga9437.
15. Navdeep Sikshan Sansthan, Through Secretary Vijay
Singh, Age-44 Years, R/o-Nyangal Chhoti, Churu (Raj.),
Owner Of Vehicle No. Rj31Pa0909.
----Petitioners
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Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. The District Transport Officer, Churu (Raj.).
5. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Distt. Sikar (Raj.).
8. The District Transport Officer, Jhunjhunu (Raj.)
9. The District Transport Officer, Distt. Bikaner (Raj.)
10. The District Transport Officer, Distt. Nagaur (Raj.)
11. The District Transport Officer, Distt. Ganganagar (Raj.)
12. The District Transport Officer, Distt. Hanumangarh (Raj.)
----Respondents
(36) D.B. Civil Writ Petition No. 16239/2024
1. Sandeep Kumar Yogi S/o Shankar Lal Yogi, Aged About 35
Years, R/o Palari Teh Laxmangarh, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Ua9642.
2. Gopal Singh S/o Mahadev Ram, R/o Dhani Khadiwali Teh
Khandela, Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23Ua2132.
3. Singhania University, Through Its Secretary Suresh
Kumar S/o Netram Singh R/o Pachri, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Pa1902.
4. Ramesh Kumar S/o Padama Ram, R/o Vpo Birol
Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Gb9803.
5. Sandeep Singh S/o Ashok Singh, R/o W. No Kumawas,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No.
Rj23Ta0448.
6. Daleep Singh S/o Bhagavana Singh, R/o Doomra
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Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Ua9904.
7. Rajesh Gurjar S/o Ramphool Gurjar, R/o Dangarthal T
Newai Tonk. (Raj.) Owner Of Vehicle Registration No.
Rj06Ga1649
8. Asharam Saini S/o Gopal Saini, R/o Keero Ka Mohalla
Ward No 074 Banetha T Uniyara, Tonk. (Raj.) Owner Of
Vehicle Registration No. Rj23Gb3647.
9. Himanshu Gupta S/o Girdhari Lal Gupta, R/o Vivekanand
Colony Deoli, Tonk. (Raj.) Owner Of Vehicle Registration
No. Rj26Ga0926.
10. Ram Karan Godara S/o Hema Ram, R/o Ward No 08
Sahajarasar, Bikaner. (Raj.) Owner Of Vehicle Registration
No. Rj13Gb6728.
11. Hadwant Dan S/o Tikam Dan Charan, R/o Sheruwala Sri
Kolayat, Bikaner. (Raj.) Owner Of Vehicle Registration No.
Rj07Ga3650.
12. Himanshu Swami S/o Rajendra Prasad Swami, R/o 32
Gyan Vihar Model Town Malviya Nagar, Jaipur. (Raj.)
Owner Of Vehicle Registration No. Rj14Gc3935.
13. Om Potaliya S/o Hukma Ram, R/o Loyali Ki Dhaniya
Raydhanu Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Gc4497.
14. Babu Lal Saini S/o Jesha Ram Mali, R/o Ambedkar Nagar
Ratangarh, Churu. (Raj.) Owner Of Vehicle Registration
No. Rj10Gb8167.
15. Mangi Lal S/o Nathu Lal, R/o Ward No 19 Rajaldesar
Ratangarh, Churu. (Raj.) Owner Of Vehicle Registration
No.rj44Ga2502.
16. . Vikram Singh S/o Bhanwar Singh, R/o Malpura,
Ratangarh, Churu. (Raj.) Owner Of Vehicle Registration
No.rj10Ga3674.
17. Hari Singh S/o Bhopal Singh, R/o 614 Main Gali,
Bhadrajun Teh Ahore Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ta0570.
18. Champa Lal S/o Sona Ram, R/o Moonpura Colony, Jalore.
(Raj.) Owner Of Vehicle Registration No.rj16Ga1628.
----Petitioners
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Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, .through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Sikar.
6. District Transport Officer, Dto Office Tonk.
7. District Transport Officer, Dto Office, Bikaner.
8. District Transport Officer, , Dto Office Nagaur.,
9. District Transport Officer, Dto Office, Churu.
10. District Transport Officer, Dto Office, Sujangarh.
11. District Transport Officer, , Dto Office, Jalore.
12. District Transport Officer, Dto Office, Jagatpura, District
Jaipur.
----Respondents
(37) D.B. Civil Writ Petition No. 16304/2024
1. Abdul Hamid S/o Noor Mohd., Aged About 75 Years, R/o-
Devipura Jaipur Road, Sikar, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-23 Gb 7617)
2. Salim Ali S/o Phool Mohammed, R/o- Balod Bhakhran,
District Sikar, Rajasthan. (Registered Owner Of Vehicle
No. Rj-23 Gc 1766)
3. Bhagirath Mal S/o Amara Ram, R/o- Mukandpura, Sikar,
Rajasthan.(Registered Owner Of Vehicle No. Rj-21 Ub
1033)
4. Rupendra Singh Shekhawat S/o Chel Singh Shekhawat,
R/o- Balai Mohalla, Rajput Moh., Buhana, Tehsil
Dantaramgarh, Sikar, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-14 Ta 5701)
5. Dharmveer Singh Kuri S/o Subhash Chand Kuri, R/o-
Ward No. 03, Mohalla Kuriyan, Chala, Tehsil Neem Ka
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Thana, Sikar, (Rajasthan).(Registered Owner Of Vehicle
No. Rj-23 Gc 2439)
6. Mahesh Kumar S/o Moti Lal, R/o- Rajas, Tehsil
Laxmangarh, Sikar Rajasthan. (Registered Owner Of
Vehicle No. Rj-21 Ub 1711)
7. Ratan Lal S/o Lakkad Das, R/o- Khirod, Nawalgarh,
Jhunjhunu, Rajasthan. (Registered Owner Of Vehicle No.
Rj-23 Ub 4667)
8. Suresh S/o Dal Singh, R/o- Kulhariyo Ka Bass, Jhunjhunu,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-32 Ga
4321)
9. Khiv Singh S/o Prahalad Singh, R/o- Ward No. 6, Chandur
Wali, 16 Ngc, Peerkamadia, Tehsil Tibbi, District
Hanumangarh, (Rajasthan). (Registered Owner Of Vehicle
No. Rj-07 U 0206)
10. Bajrang Lal S/o Bhagu Ram, R/o- Rewasa, Dalelpura,
Tehsil Nawa, Nagaur, Rajasthan. (Registered Owner Of
Vehicle No. Rj-10 C 1796)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
7. District Transport Officer, Hanumangarh, Dto Office,
Hanumangarh.
8. District Transport Officer, Nagaur, Dto Office, Nagaur.
----Respondents
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(38) D.B. Civil Writ Petition No. 16330/2024
1. Pradeep Kumar S/o Shri Om Prakash, Aged About 34
Years, R/o Tehsil Laxmangarh, District Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj23Ga2308).
2. Girdhari Singh S/o Magan Singh, R/o Pana, Fatehsingh
Mawanda Kalan, Tehsil Neem Ka Thana, Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj23Ua1706).
3. Lal Chand Saini S/o Ganpat Ram, R/o Railway Station,
Dh. Sadhuwali Mawanda, Tehsil Neem Ka Thana, Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj18Ua3181)
4. Balbir Singh S/o Deda Ram, R/o Pura Ki Dhani, Sikar
(Raj.). (Registered Owner Of Vehicle No.rj12C0928)
5. Pradeep Kumar S/o Balbeer Singh, R/o Poora Ki Dhani,
Sabalpura, Sikar (Raj.). (Registered Owner Of Vehicle
No.rj23C2485).
6. Banwari S/o Hira Ram Bagariya, R/o Nangwara, Tehsil
Nawa, District Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj21Ua7658).
7. Ashok Bal Vidhya Niketan, Through Proprietor Principal
Saini, R/o Ward No.19, Sikar (Raj.). (Registered Owner Of
Vehicle No.rj23Pb3322).
8. Bhawani Shankar Saini S/o Bala Baks, R/o Khatiyo Ka
Mohalla, W.no.20, Sikar (Raj.). (Registered Owner Of
Vehicle No.rj23Pa1752).
9. Manoj Kumar S/o Jethmal Singh, R/o Shastri Nagar,
Nehru Park, Sikar (Raj.). (Registered Owner Of Vehicle
No.rj14Ua6430).
10. Mahindra Singh S/o Prahlad Singh, R/o Khurdi Dhod,
District Sikar (Raj.). (Registered Owner Of Vehicle
No.rj23Ua6730).
11. Mahendra Kumar S/o Bhanwar Lal, R/o Bathoth, Tehsil
Laxmangarh, Sikar (Raj.). (Registered Owner Of Vehicle
No.rj23Pb2471).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
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New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sikar, District Sikar.
5. District Transport Officer, Deedwana, District Deedwana.
----Respondents
(39) D.B. Civil Writ Petition No. 16368/2024
1. Babu Lal S/o Gordhan Lal, Aged About 40 Years, Resident
Of Badhalo Ki Dhani, Ward No. 21, Balayio Ka Mohalla,
Palsana, Sikar, Rajasthan - 332402 And Vehicle Owner Of
Rj23Ub6970
2. Virendra Singh Yadav S/o Prahalad Singh Yadav, Aged
About 30 Years, Resident Of Gram - Udaipura, Tehsil -
Khandela, Govindpura, Sikar, Rajasthan 332402 And
Vehicle Owner Of Rj23Ub7677
3. Vijendra Kumar Meena S/o Om Prakash Meena, Aged
About 32 Years, Resident Of Ward No. 9 Meena Ka
Mohalla, Sri Madhopur, Srimadhopur, Sikar, Rajasthan
332715 And Vehicle Owner Of Rj23Gc3479
----Petitioners
Versus
1. Union Of India, Through The Secretary To The
Government Ministry Of Road Transport And Highway,
Transport Bhavan 1, Sansad Marg, Gokul Nagar
Cannaught Place, New Delhi.
2. State Of Rajasthan, Through Transport Commissioner
Cum Secretary, State Transport Authority, Parivahan
Bhawan, Sehkar Marg, Jaipur (Raj.) 302001.
3. Regional Transport Officer, Rto Officer, Sikar (Raj.).
----Respondents
(40) D.B. Civil Writ Petition No. 16385/2024
1. Kishan S/o Parma Ram, Aged About 25 Years, R/o Kalalo
Ka Mohalla Merta City Nagaur. (Raj.) Owner Of Vehicle
Registration No. Rj43Ga1018.
2. Rameshvar Lal S/o Ram Chandra, R/o Dhoodhiwas Tausar,
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Nagaur. (Raj.) Owner Of Vehicle Registration No.
Rj21Gc8104.
3. Surendra Kumar Agarwal S/o Mohan Lal, R/o 1/187 Riico
Industrial Area, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Ga2061.
4. Karni Ram S/o Bhinwa Ram, R/o Vpo Khojawas Teh
Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Gb8497.
5. Shankar Bharti S/o Mohan Bharti, R/o 102, Svamiyo Ki
Gali, Mohivada Teh Ahore, Dist Jalore. (Raj.) Owner Of
Vehicle Registration No. Rj16Ua4499.
6. Lala Ram S/o Bhimva Ram, R/o Gaidnt Ahore, Jalore.
(Raj.) Owner Of Vehicle Registration No. Rj24Ga1086.
7. Puna Ram S/o Natha Ram, R/o Purohit Vas Vatera Teh
Pindwara, Sirohi. (Raj.) Owner Of Vehicle Registration No.
Rj38Ga1605.
8. Babu Lal S/o Pratapa Ram, R/o Akhariya Otawala, Jalore.
(Raj.) Owner Of Vehicle Registration No. Rj21Ga6821.
9. Shanti Niketan Sikhshan Santhan, Trough Its Secretary
Purshotam S/o Durgadatt R/o Hanumangarh Town,
Hanumangarh . (Raj.) Owner Of Vehicle Registration
No.rj31Pa4718.
10. Parmeshwar Ram S/o Mukh Ram, R/o 11 M W M Jakhra
Wali, Pilibanga, Hanumangarh. (Raj.) Owner Of Vehicle
Registration No. Rj31Ga2571.
11. Shiv Bhagwan Swami S/o Hari Das, R/o Baniyasar
Sardarshahar, Churu. (Raj.) Owner Of Vehicle Registration
No. Rj10G1589.
12. Balveer Singh S/o Kapoor Singh, R/o 23 B B Padampur
Sgh 3595 Havel Sri Ganganagar. (Raj.) Owner Of Vehicle
Registration No.rj13Gb3743.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
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2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Nagaur.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Jalore.
7. District Transport Officer, Dto Office, Abu Road, District
Sirohi.
8. District Transport Officer, Dto Office, Hanumangarh.
9. District Transport Officer, Dto Office, Churu.
10. District Transport Officer, Dto Office, Sri Ganganagar.
----Respondents
(41) D.B. Civil Writ Petition No. 16388/2024
Lala Ram S/o Shrikishana Ram, Aged About 62 Years, R/o
H.no.488,meghwalo Ka Bas,jayamalasar Tehsil And District
Bikaner-221215(Raj.)(Registered Owner Of Vehicle No.
Rj07Ta0699).
----Petitioner
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(42) D.B. Civil Writ Petition No. 16393/2024
1. Jagdish Ram Jat S/o Devi Lal, Aged About 44 Years, R/o
Lordi, Masuda, Ajmer (Raj.). (Registered Owner Of
Vehicle No. Rj36Ga7154).
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2. Shekhawati Public School, Through Proprietor Kishan Lal
S/o Bhagwana Ram, R/o Fakoliya, Tehsil Mandal, District
Bhilwara (Raj.). (Registered Owner Of Vehicle No.
Rj32Pa0849 And Rj18Pa1562).
3. Kamlesh Sharma S/o Jamna Lal Sharma, R/o Alagwas,
Post Bhabhana, Tehsil Bhilwara (Raj.). (Registered Owner
Of Vehicle No. Rj30Ga9240).
4. D.n. St Pauls School, Through Proprietor Chand Mal
Bharaktiya S/o Bhanwar Lal Bharaktiya, R/o Sankhra, Teh
Kotri, Bhilwara (Raj.). (Registered Owner Of Vehicle
No.rj14Pa8720).
5. Rajendra Jat S/o Sheraram, R/o Ward No.15, Kue Ke
Pass, Suratsinghpura, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj07Ga3467).
6. Pat Ram S/o Uma Ram, R/o Gadanataranagar, Churu.
(Registered Owner Of Vehicle No. Rj23Ta0429).
7. Kistura Ram S/o Poonama Ram, R/o Laxmi Nagar, Barmer
(Raj.). (Registered Owner Of Vehicle No. Rj19Gh3273).
8. Vijay Kumar Pungliya S/o Om Prakash, R/o Aajad Chouk,
Ward No.4, Barmer (Raj.). (Registered Owner Of Vehicle
No. Rj04Gc1558).
9. Lalchand S/o Mohan Lal, R/o Ward No.05, Prem Nagar,
Anupgarh, Ganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13Gb2026).
10. Sh. Kamlesh Kumar Kothari S/o Sh. Ratan Lal Ji, R/o
Sindu, Tehsil Mavli, Udaipur (Raj.). (Registered Owner Of
Vehicle No. Rj27C9602).
11. Ishwar Singh S/o Moti Singh, R/o Gondusar, Jogalsar,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj44Ga2784).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Beawar, District Beawar.
5. District Transport Officer, Ajmer, District Ajmer.
6. District Transport Officer, Kotputli, District Jaipur.
7. District Transport Officer, Bhilwara, District Bhilwara.
8. District Transport Officer, Jhunjhunu, District Jhunjhunu.
9. District Transport Officer, Bikaner, District Bikaner.
10. Regional Transport Officer, Bikaner, District Bikaner,
11. District Transport Officer, Churu, District Churu.
12. District Transport Officer, Barmer, District Barmer.
13. District Transport Officer, Sriganganagar, District
Sriganganagar.
14. District Transport Officer, Udaipur, District Udaipur.
15. District Transport Officer, Sujangarh, District Churu.
----Respondents
(43) D.B. Civil Writ Petition No. 16481/2024
1. Jita Ram S/o Ruda Ram, Aged About 63 Years, R/o Dhani
Samli, Pritampuri, Tehsil Neem Ka Thana, District Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj-25-C-1400).
2. M/s Sekhawati Medical Prakishan Sansthan, R/o Nh 11
Pura Ki Dhani Sikar, District Sikar (Raj.) Through
Secretary Kamla Devi. (Registered Owner Of Vehicle No.
Rj-23-Pa-2030).
3. Suresh Kumar Yadav S/o Kashi Ram Yadav, Aged About
34 Years, R/o Dhani Badbod Wali Lisariya, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj-23-Ub-7392)
4. Suresh Kumar Yadav S/o Kashi Ram Yadav, Aged About
34 Years, R/o Dhani Badbod Wali, Lisariya, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj-23-Ub-7469)
5. Sharwan Kumar Swami S/o Nanda Das Swami, Aged
About 42 Years, R/o Dhani Hardas Wali Lisariya, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj-23-Ta-4154)
6. Surja Ram S/o Keshar Dev, Aged About 46 Years, R/o
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Sonaliya Ki Dhani Aaspura-Kanwarpura, Tehsil Dhod,
District Sikar (Raj.). (Registered Owner Of Vehicle No. Rj-
21-Ua-0146)
7. Kishan Singh S/o Rohitas Singh, Aged About 35 Years, R/
o Ward No. 2 Hathideh, Tehsil Srimadhopur, District Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj-23-Gb-6835)
8. Mohammed Ajij S/o Shamshad Ali, Aged About 59 Years,
R/o Ward No. 2, Kheerwa, Tehsil Laxmangarh, District
Sikar (Raj.). (Registered Owner Of Vehicle No. Rj-34-C-
0128)
9. Nand Kishor S/o Manohar Lal, Aged About 36 Years, R/o
Navodi Kothi Ke Pass Todpura, District Jhunjhunu (Raj.).
(Registered Owner Of Vehicle No. Rj-18-Ga-2488)
10. Hari Prasad S/o Bodu Ram, Aged About 70 Years, R/o
Ward No. 8 Jangir Ka Mohalla, Singrawat, District Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj-21-Ua-2298)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.).
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.).
7. District Transport Officer, Jhunjhunu (Raj.)
----Respondents
(44) D.B. Civil Writ Petition No. 16567/2024
1. Gori Shanker S/o Chuni Lal, Aged About 79 Years, R/o
Sotwara, Nawalgarh, Jhunjhunu. Rajasthan 333707.
Owner Of Vehicle Number Rj 06 C 3098.
2. Sirajudeen Qureshi S/o Imamudden Qureshi, Aged About
63 Years, R/o Ward No. 06, Surajgarh, Jhunjhunu
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Rajasthan 333001. Owner Of Vehicle Number-Rj 18 C
2183.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway Government Of India New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. The District Transport Officer, Jhunjhunu.
----Respondents
(45) D.B. Civil Writ Petition No. 18297/2023
1. Abdul Rasid S/o Hakim Khan, Aged About 48 Years, R/o
Ptihusar Jhunjhunu (Raj.)
2. Asrar Ali S/o Mubrik Ail, Aged About 28 Years, R/o Ward
No. 2, Peethoosar Jhunjhunu (Raj.)
3. Lucky Tour And Travels, Proprietor Rakesh Saharan S/o
Aged About 35 Years, R/o D-07 Tulshayan Market, Bus
Stand Jhunjhunu (Raj.)
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highways, Transport
Bhawan,1, Sansad Marg, Gokul Nagar, Connaught Place
New Delhi
2. State Of Rajasthan, Through Transport Commissioner
Cum Secretary, State Transport Authority Parivahan
Bhawan, Sahkar Marg, Jaipur (Raj.)
3. Regional Transport Officer, Rto Officer Jhunjhunu (Raj.)
----Respondents
(46) D.B. Civil Writ Petition No. 18824/2023
1. Pooranmal Bajya S/o Surjaram, Aged About 42 Years, R/o
New Colony, Ward No. 15, Ringus Shrimadhopur, Sikar,
District Sikar, Rajasthan 322404.
2. Surendra Kumar S/o Shri Ghyanchand, Aged About 34
Years, R/o Kurwbada, Tehsil Neem Ka Thana, Sikar,
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Rajasthan.
3. Sawarmal Jat S/o Tulchharam Jat, Aged About 40 Years,
R/o Suliyawas, Sikar, Dataramgarh, Rajasthan 332702.
4. Saddam Hussain S/o Yasin Khan, Aged About 25 Years, R/
o Tehsil Fatehpur Shekhawati, Chachiawad Chhota, Sikar,
Rajasthan 332311.
5. Mangu Singh S/o Ashu Singh, Aged About 36 Years, R/o
Bhagatpura Tehsil Dataramgarh, Sikar, Rajasthan 332023.
6. Mahesh Kumar Saini S/o Chiggan Lal Saini, Aged About
38 Years, R/o Salam Singh Ki Dhani, Bajaj Gram, Sikar,
Rajasthan 332021.
7. Mahesh Kumar S/o Shri Birbal Singh, Aged About 37
Years, R/o Dhani Raniwali, Tehsil Lakhani, Shrimadhopur,
Sikar Rajasthan 332404.
8. Tarachand S/o Dhannaram, Aged About 37 Years, R/o
Ward No. 02 Nangal Nathusa, Sikar, Rajasthan 332712.
9. Hanuman Prasad Kumawat S/o Panna Lal Kumawat, R/o
Ward No. 25 Jattusar Road, Vishal City, Ringus, Sikar,
Rajasthan 332404.
10. Ramlal Garhwal S/o Goru Ram Garhwal, Aged About 40
Years, R/o 3-Mukhya Abadi, Ranjeetpura, Tehsil Chomu,
District Jaipur, Rajasthan.
11. Richhpal Singh S/o Mukand Singh, Aged About 67 Years,
R/o Rajputon Ka Mohalla, Tunawan, Tehsil Laxmangarh,
District Sikar, Rajasthan.
12. Deepak Gurjar S/o Manaram, Aged About 27 Years, R/o
Dhani Dera Ki, Mandoosya Sikar, Rajasthan 332701.
13. Vikas Kumar Meena S/o Shri Bajran Lal, Aged About 31
Years, R/o Behind Of Shivdharam Katan, Ward No. 12
Ranoli, Sikar, Rajasthan 332403.
14. Chouthmal Yadav S/o Laduram Yadav, Aged About 54
Years, R/o Poduwala Mau, Sikar, Rajasthan 332715.
15. Smt. Geeta Devi W/o Late Harlal Singh, Aged About 60
Years, R/o Phagediyo Ki Dhani, Koleena, Kolida, Sikar,
Rajasthan 332031.
----Petitioners
Versus
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1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Office, Sikar, Rajasthan.
5. Regional Transport Officer, Rto Office, Chomu, Dto Jaipur,
Rajasthan.
----Respondents
47. D.B. Civil Writ Petition No. 742/2024
1. Balbir Singh S/o Sumer Singh, Aged About 56 Years, R/o
Ward No- 04, Kuli, Tehsil - Dantaramgarh, Sikar
Rajasthan 332710. (Registered Owner Of Vehicle (Motor
Car- Mah Jeep), Regd No- Rj17C1431)
2. Gopal S/o Jhabar Mal, Aged About 66 Years, R/o Kotari,
Luharwas Tehsil Shrimadhopur, Sikar, Rajasthan 332709.
(Registered Owner Of Vehicle (Bolero Di 2Wd), Regd No-
Rj05 Ua0960)
3. Mukesh Yadav S/o Suraja Ram Yadav, Aged About 32
Years, R/o 110, Dhani Chatari Wali, Mandoosya, Sikar,
Rajasthan 332701. (Registered Owner Of Vehicle (Motor
Car- Mah Jeep), Regd No- Rj14 Ua5074)
4. Nitesh Kumar Meena S/o Ramswroop Meena, Aged About
24 Years, R/o Divrala, Tehsil - Dantaramgarh, Sikar
Rajasthan 332701. (Registered Owner Of Vehicle (Pick
Up), Regd No- Rj23 Gc2193)
5. Rajendra Kumar Jat S/o Hanuman Jat, Aged About 50
Years, R/o Jaton Ka Mohalla, Post- Holy Aka Bass, Tehsil -
Shrimadhopur, Sikar, Rajasthan 332715. (Registered
Owner Of Vehicle (Mahindra Savari Di 2Wd), Regd No-
Rj23 Ub3286)
6. Govind Singh S/o Bhagwan Singh, Aged About 49 Years,
R/o Patwari Ka Baas Tehsil - Shrimadhopur, Sikar,
Rajasthan 332715. (Registered Owner Of Vehicle (Motor
Car - Mah Savari Mdi Tc 2Wd), Regd No- Rj23 Ua 6668)
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7. Pooran Mal Choudhary S/o Lachha Ram Choudhary, R/o
Sahu Ki Dhani, Karad, Tehsil - Dantaramgarh, Sikar
Rajasthan 332710. (Registered Owner Of Vehicle (Goods
Carrier-Maxx Pick Up), Regd No- Rj14Gb7903)
8. Pyare Lal Jat S/o Nanu Ram, Aged About 53 Years, R/o
3Salam Singh Ki Dhani, Sanwali, Sikar 332001,
Rajasthan. (Registered Owner Of Vehicle (Motor Cab-
Mahindra Savari Di 2Wd), Regd No- Rj41Ta0306)
9. Babu Lal Nitharwal S/o Babu Ram, Aged About 53 Years,
R/o W.no- 20, Dhani Karmali Wali, Mahroli, Tehsil
Shrimadhopur, Sikar, Rajasthan 332603. (Registered
Owner Of Vehicle (Innova 2.5G), Regd No- Rj14Ub3339)
10. Shiv Lal Jat S/o Mahadev Singh, Aged About 38 Years, R/
o Ward No- 07, Hameerpura, Sujana, Sikar, Rajasthan
332708 (Registered Owner Of Vehicle (Goods Carrier-
Maxx Pickup 2Wd), Regd No- Rj13Gb2518)
11. Shri Ram Yadav S/o Shri Ghasi Ram Yadav, Aged About
53 Years, R/o Jatan, Jairampura, Tehsil Shrimadhopur,
Sikar, Rajasthan 332715. (2Nd Purchaser/registered
Owner Of Vehicle (Jeep- Mahindra Savari Mdi Tc 2Wd),
Regd No- Rj23Ua7548)
12. Jhabar Mal Jat S/o Sunda Ram Jat, Aged About 38 Years,
R/o Ram Sagar Jat Ki Dhani, Jodhpura Amarsar
Shahpura, Jaipur, Rajasthan 303601. (Registered Owner
Of Vehicle (Jeep- Mahindra Savari Mdi Tc 2Wd), Regd No-
Rj23Ua8065)
13. Pawan Saini S/o Ram Lal Saini, Aged About 29 Years, R/o
W. No- 1, Amarsar Shahpura, Jaipur, Rajasthan 303601
(Registered Owner Of Vehicle (Goods Carrier- Pick Up Cbc
Single Cab), Regd No- Rj23Gb8786)
14. Mohar Singh S/o Jhabar Singh, Aged About 36 Years, R/o
Naya Bass, Tehsil- Neem Ka Thana, Sikar, Rajasthan
332713. (Registered Owner Of Vehicle (Lmv Jgp- Cdr 650
Md 2Wd), Regd No- Rj23C4224)
15. Ravi Jangir S/o Mukesh Kumar, Aged About 29 Years, R/o
New Colony, Ward No-01, Reengus, The- Shrimadhopur,
Sikar, Rajasthan 332404. (Registered Owner Of Vehicle
(Lmv -Jgp- Mahindra Marshal 2Wd), Regd No-
Rj32Ua3467)
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16. Central Saraswati Sec School, Through Its Authorized
Signatory, Office At Jajod, Tehsil- Khandela, Sikar,
Rajasthan 332709. (Registered Owner Of Vehicle (Bus- Lp
1510/52), Regd No- Rj18Pa0588)
17. Mohammad Yunus S/o Jiwan, Aged About 54 Years, R/o
Nichhwa,tehsil-Laman Garh, Sikar, Rajasthan 332026.
(Registered Owner Of Vehicle (Motor Car- Cdr 650 Md
2Wd), Regd No- Rj13C6619)
18. Mahipal S/o Sardara, Aged About 30 Years, R/o Ward No-
13, Nanglidipsingh Mainpura, Jhunjhunu, Rajasthan
333053. (Registered Owner Of Vehicle (Motor Car-
Mahindra Cdr 650 Mdi Tc 2Wd), Regd No- Rj18Ub4393)
19. Dharmapal S/o Jagdish Prasad, Aged About 33 Years, R/o
Jaton Ka Mohallah, Gidawala, The- Shrimadhopur, Sikar,
Rajasthan 332719. (Registered Owner Of Vehicle (Motor
Car- Mahindra Savari Mdi Tc 2Wd), Regd No-
Rj23Ub2196)
20. Sandeep Sharma S/o Rakash Sharma, Aged About 37
Years, R/o Khatoo, Sikar, Rajasthan 332602 (Registered
Owner Of Vehicle (Goods Carrier- Pick Up Cbc Single
Cab), Regd No- Rj23Gb8207)
21. Rameshwar Lal Jat S/o Udaram Jat, Aged About 29 Years,
R/o 53,kishore Pura,post- Bidayaka,ward No-16,jhotwara,
Jaipur, Rajasthan 302012 (Registered Owner Of Vehicle
(Lmv Jgp- Cdr 650 Md 2Wd), Regd No- Rj4Uc5647)
22. Smt. Santra Memorial Public, School, Kairawali, Through
Its Authorized Signatory, Office At Kairawali, Neem Ka
Thana, Sikar, Rajasthan 332713. (Registered Owner Of
Vehicle (Bus- Lp 407/31), Regd No- Rj18Pa1541)
23. Chhotu Ram Jat S/o Narayan Jat, Aged About 47 Years,
R/o Pani Ki Tanki, Via Renwal, Mundiya Garh, Jaipur,
Rajasthan 303603. (3Rd Purchaser/registered Owner Of
Vehicle (Car), Regd No- Rj23Ga2324)
24. Raju Saini S/o Purushottam Saini, Aged About 51 Years,
R/o 230,behind Jain Mandir,ramgarh - Mode, Amer, Jaipur,
Rajasthan 302002. (Registered Owner Of Vehicle (Lmv
Car- Maruti Omni E Mpi Std Bs Iii), Regd No-
Rj14Ua6916)
----Petitioners
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Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Office, Sikar, Rajasthan..
5. Regional Transport Officer, Rto Office, Shahpura, Dto
Jaipur, Rajasthan.
6. Regional Transport Officer, Rto Office, Reengus, Dto
Jaipur, Rajasthan.
----Respondents
(48) D.B. Civil Writ Petition No. 1858/2024
1. Satpal Meel S/o Panna Lal Meel, Aged About 38 Years, R/
o-Yalsar, Via-Kudan, Sikar (Raj) Owner Of Vehicle No.
Rj232M0911.
2. Mohar Singh S/o Dharm Pal, Aged About 40 Years, R/o-
Rolasar, Teh.-Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj06Ua0082.
3. Lal Nath S/o Jaish Nath, Aged About 42 Years, R/o-Behind
Diet College, Bajrang Dhora, Bikaner (Raj.), Owner Of
Vehicle No. Rj07Gd0180.
4. Gopal Ram Godara S/o Shri Nathu Ram Godara, Aged
About 46 Years, R/o-Ward No. 11, Malani Bas, Palana,
Bikaner (Raj.), Owner Of Vehicle No. Rj07Gd0660
5. Hari Kishan S/o Surja Ram, Aged About 42 Years, R/o-
Ward No. 03, Kumaharo Ki Dhaniya, Hansasar, Nokha,
Bikaner (Raj.), Owner Of Vehicle No. Rj19Pb1072.
6. Tara Chand S/o Nanak Ram, Aged About 48 Years, R/o-
Ward No. 07, Bhanuda, Bidawatan, Ratangarh, Churu
(Raj.), Owner Of Vehicle No. Rj10Gb1696.
7. Jagdish Ram S/o Ramu Ram, Aged About 47 Years, R/o-
Vpo-Jesalsar, Teh.-Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rj50Ga2067.
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8. Damodar Jat S/o Hardas Ram Jat, Aged About 44 Years,
R/o-Vpo-Bikasar, Teh.-Nokha, Bikaner (Raj.)-334803,
Owner Of Vehicle No. Rj50Ga2373.
9. Bajrang Singh S/o Malu Singh, Aged About 47 Years, R/o-
Khariya, Kaniram, Sujangarh, Churu (Raj.), Owner Of
Vehicle No. Rj10Gb2503.
10. Narayan Ram S/o Pemaram, Aged About 44 Years, R/o-
Himmatsar, Nokha, Bikaner (Raj.), Owner Of Vehicle No.
Rj50Ga2661.
11. Sunil S/o Pappu Ram, Aged About 45 Years, R/o-
Himmatsar, Nokha, Bikaner (Raj.), Owner Of Vehicle No.
Rj50Ga2766.
12. Kelash S/o Panna Lal, Aged About 45 Years, R/o-Ward No.
01, Raisar, Nokha, (Raj.), Owner Of Vehicle No.
Rj50Ga2811.
13. Madan Lal S/o Lala Ram, Aged About 42 Years, R/o-
Nokha, Bikaner (Raj.), Owner Of Vehicle No. Rj50Ga2921.
14. Narayan S/o Moti Ram, Aged About 44 Years, R/o- 207,
Ward No. 19, New Mandi, Bikaner (Raj.), Owner Of
Vehicle No. Rj50Ga3164.
15. Ramdev Singh S/o Madan Singh, Aged About 46 Years, R/
o- Rajputon Ka Was, Benatha, Jogliya, Dariba, Churu
(Raj.)-331501, Owner Of Vehicle No. Rj07Gc8868.
16. Lal Chand S/o Nathu Ram, Aged About 46 Years, R/o-
Chainprua, Ratangarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb4566.
17. Govind S/o Bhairaram, Aged About 41 Years, R/o- Ward
No. 03, Himmatsar, Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rj46Ga3453.
18. Shaitan Gurjar S/o Bhopalaram, Aged About 50 Years, R/
o- Ward No. 09, Newari, Udaipurwati, Jhunjhunu (Raj.),
Owner Of Vehicle No. Rj18Gb4938.
19. Akha Ram S/o Ravta Ram, Aged About 48 Years, R/o- 26,
Talhati Ki Basti, Village, Churu, Tehsil And District, Nagaur
(Raj.), Owner Of Vehicle No. Rj21Gc4112.
20. Hukma Ram S/o Shankar Lal, Aged About 52 Years, R/o-
Bhadla Nokha, Bikaner (Raj.), Owner Of Vehicle No.
Rj50Ga4260.
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21. Budha Ram S/o Dana Ram, Aged About 52 Years, R/o-
Nimbadi Road, Kuchera, Nagaur, (Raj.), Owner Of Vehicle
No. Rj21Gb7250.
22. Durga Ram S/o La Ram, Aged About 49 Years, R/o- Vill-
Bikasar, Teh.-Nokha, Bikaner (Raj.), Owner Of Vehicle No.
Rj21Rb4891.
23. Shetan Ram S/o Urja Ram, Aged About 48 Years, R/o-
Barani, Nagaur (Raj.), Owner Of Vehicle No. Rj212R6735.
24. Khinya Ram S/o Duda Ram, Aged About 54 Years, R/o-
H.no. 52, Basi, Teh.-Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rj07Ra4136.
25. Kailash Kumar S/o Kirta Ram, Aged About 46 Years, R/o-
Ward No. 11, Nathoosar, Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rj21Gb4202.
26. Sajid S/o Nabab, Aged About 43 Years, R/o-Near Tagala
Masjid, Ward No. 06, Sujangarh, Churu (Raj.), Owner Of
Vehicle No. Rj44Ga3522.
27. Luna Ram S/o Kistu Ram, Aged About 53 Years, R/o-
Sarothiya, Sujangarh, Churu (Raj.), Owner Of Vehicle No.
Rj44Ga2934.
28. Ram Narayan Dehru S/o Devaram Dehru, Aged About 50
Years, R/o-Vill. Jegla Gogliyan, Nokha, Bikaner (Raj.),
Owner Of Vehicle No. Rj43Ga3812.
29. Omkar Jat S/o Babu Lal Jat, Aged About 48 Years, R/o-
Manyana, Nokha, Bikaner (Raj.), Owner Of Vehicle No.
Rj50Ga3937.
30. Anil Kumar Bhuriya S/o Birdi Chand Bhuriya, Aged About
45 Years, R/o-Bhuriya Ka Bass, Laxmangarh, Sikar,
(Raj.), Owner Of Vehicle No. Rj23Ta3979.
31. Munna Lal Bishnoi S/o Mala Ram, Aged About 44 Years,
R/o-Vill.-Kakada, Teh.-Nokha, Distt.-Bikaner, (Raj.),
Owner Of Vehicle No. Rj07Pb4025.
32. Jassi Ram Dudi S/o Hajari Ram Dudi, Aged About 44
Years, R/o-Biramsar, Nokha, Bikaner, (Raj.)-334803,
Owner Of Vehicle No. Rj50Ga4117.
33. Govind Ram S/o Phusa Ram, Aged About 46 Years, R/o-
74, Teh.-Nokha, Bikaner, (Raj.), Owner Of Vehicle No.
Rj50Ga4297.
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34. Rajkumar S/o Bhanwar Lal, Aged About 45 Years, R/o-
Gudawadi, Sujangarh, Churu, (Raj.), Owner Of Vehicle
No. Rj23Ga6092.
35. Mahendra Kumar S/o Kanarma, Aged About 40 Years,
R/o-Govindpura, Shobhasar, Sujangarh, Churu, (Raj.),
Owner Of Vehicle No. Rj23Gb6800.
36. Brija Lal S/o Jitu Ram Meghwal, Aged About 48 Years,
R/o-Ward No. 02, Shekhsar, Lunkaransar, Bikaner, Churu,
(Raj.), Owner Of Vehicle No. Rj07Gc8359.
37. Saroj S/o Mool Chand, Aged About 46 Years, R/o-61,
Gopalpura Bypass, Jaipur (Raj.), Owner Of Vehicle No.
Rj144C9448.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Jaipur.
5. The District Transport Officer, Churu.
6. The District Transport Officer, Sujangarh, Distt. Churu.
7. The District Transport Officer, Bikaner.
8. The District Transport Officer, Sikar.
9. The District Transport Officer, Jhunjhunu,
----Respondents
(49) D.B. Civil Writ Petition No. 2077/2024
1. Vinod Kumar Nai S/o Sumer Mal, Aged About 38 Years, R/
o-Udasar Charnan, Teh.-Sardarshahar, Churu (Raj),
Owner Of Vehicle No. Rj41Ua1670.
2. Ayub Khan S/o Sh. Habib Khan Kyamkhani, Aged About
40 Years, R/o-Ward No. 23, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj31Ga8374.
3. Lal Chand Prajapat S/o Chokha Ram Prajapat, Aged About
42 Years, R/o-Ram Nagar Bass, Ward No. 1,
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Sardarshahar, Churu (Raj.), Owner Of Vehicle No.
Rj22C1712.
4. Nandaram Nath S/o Ishar Nath, Aged About 46 Years,
R/o-Malsar, Teh.- Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj21Ua1541.
5. Bansi Lal Jyani S/o Magha Ram Jyani, Aged About 42
Years, R/o-Punsisar, Taranagar, Churu (Raj.), Owner Of
Vehicle No. Rj16Ua0346.
6. Raj Kumar S/o Arjun Lal, Aged About 48 Years, R/o-W.
No. 17, Kishan Chatrawas, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj14Ub1797.
7. Imilal (Deceased), Through Transferee Kishani Devi W/o
Late Sh. Imilal, Aged About-35 Years, R/o-Dandoosar,
Udasar, Bidawtan, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj13Ua5127.
8. Ved Prakash S/o Shish Ram, Aged About 44 Years, R/o-
Seuwa, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj13Ua4883.
9. Sanwar Mal S/o Ram Karan, Aged About 47 Years, R/o-
Harijan Basti, Dhani Kumharan, Taranagar, Churu (Raj.),
Owner Of Vehicle No. Rj10Ua6479.
10. Kapil Singh S/o Sh. Shubh Karan, Aged About 44 Years,
R/o- Dhani Asha, Taranagar, Churu (Raj.), Owner Of
Vehicle No. Rj10Ua6439.
11. Om Prakash S/o Durja Ram, Aged About 45 Years, R/o-
Bas Mahlan Lohsana Bara, Teh.-Churu (Raj.), Owner Of
Vehicle No. Rj10Ua4094.
12. Rakesh Gothwal S/o Bhagirath, Aged About 45 Years,
R/o-W.no.-11, Chandelnagar, Churu, (Raj.), Owner Of
Vehicle No. Rj10Ua3830.
13. Nathu Shah S/o Sh. Ali Shah, Aged About 42 Years, R/o-
Ward No. 12, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj10Pa0519.
14. Amar Singh S/o Lekhu Ram, Aged About 44 Years, R/o-
Thirpali Bari, Teh.-Rajgarh, Churu (Raj.), Owner Of
Vehicle No. Rj10Gb5138.
15. Nand Ram S/o Deepa Ram, Aged About 46 Years, R/o-
Balaji Basti, Mitasar, Sardarshahar, Churu (Raj.), Owner
Of Vehicle No. Rj10Ga0270.
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16. Ranveer Singh S/o Chandagi Ram, Aged About 46 Years,
R/o- Sardarshahar, Churu (Raj.), Owner Of Vehicle No.
Rj10G1077.
17. Lichman S/o Balu Ram, Aged About 41 Years, R/o-
Jhothra, Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj10C2013.
18. Rakesh S/o Sh. Amar Singh, Aged About 50 Years, R/o-
Dhana Patta, Satyun, Taranagar, Churu (Raj.), Owner Of
Vehicle No. Rj10C1477.
19. Tara Chand Budania S/o Mota Ram, Aged About 48 Years,
R/o- 4/56, Housing Bord, Bhaleri Road, Churu (Raj.),
Owner Of Vehicle No. Rj21Gb3198.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu (Raj.)
5. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Jhunjhunu (Raj.)
----Respondents
(50) D.B. Civil Writ Petition No. 3242/2024
1. Baldev Prasad S/o Shri Badri Prasad, Aged About 34
Years, R/o Naya Kuva, Jyotiba Nagar, Chala, Tehsil- Neem
Ka Thana, Sikar, Rajasthan 332706. (Registered Owner Of
Vehicle (Commander Jeep), Regd No- Rj23Ub8188)
2. Anil Kumar Bhuriya S/o Shri Birdi Chand Bhuriya, Aged
About 52 Years, R/o Bhuriya Ka Baas, Lalsi, Laxaman
Garh, Sikar, Rajasthan 332315. (Registered Owner Of
Vehicle (Maruti), Regd No- Rj23Ta3979)
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3. Mahendra Singh Shekhawat S/o Shri Raghuveer Singh
Shekhawat, Aged About 28 Years, R/o Ward No- 07,
Chhota Pana, Jodh Singh Ji Ki Kothari, Mahroli, Tehsil
Shrimadhopur, Sikar, Rajasthan 332603 (Registered
Owner Of Vehicle (Mahindra Savari), Regd No- Rj18
Ub3534)
4. Bhanwar Lal Jat S/o Shri Ganesh Ram, Aged About 63
Years, R/o Takiya Mindha Nawan, Nagaur Rajasthan
341509.(Registered Owner Of Vehicle (Bolero Di Non Ac),
Regd No- Rj21Ub6025)
5. Sanwar Mal S/o Shri Jalu Ram, Aged About 40 Years, R/o
Sawaloda Purohitan, Sikar, Rajasthan 332315.(Registered
Owner Of Vehicle (Pick Up Cbc), Regd No- Rj23 Gb8229)
6. Shreeram Kumawat S/o Shri Madan Lal Kumawat, Aged
About 52 Years, R/o Ward No-07, Kumawato Ka Mohalla
Gowti, Sikar, Rajasthan 332402. (Registered Owner Of
Vehicle (Mah Savari Mdi Tc 2Wd), Regd No- Rj41 Ua
1066)
7. Babu Lal S/o Rameshwar Lal, Aged About 33 Years, R/o
Ward No-10, Kishanpura Bhojpur, Khandela, Sikar
Rajasthan 332709.(Registered Owner Of Vehicle (Mah
Savari Mdi Tc 2Wd),regd No- Rj27Ta1015)
8. Rohitash Singh S/o Shri Deen Singh, Aged About 44
Years, R/o Ward No-07, Kumharo Ka Mohalla, Rooppura,
Udalwaas, Sikar 332719,(Raj) (Registered Owner Of
Vehicle (Maxx Pick Up 2Wd), Regd No- Rj14 Ge5777)
9. Mahendra Ram Nehara S/o Shri Megha Ram, Aged About
32 Years, R/o W.no- 09, Rughnathpura, Nagaur, Sikar,
Rajasthan 341508.(Registered Owner Of Vehicle (Pick Up
Cbc Single Cab), Regd No- Rj23Gc2908)
10. Gopal Ram Jat S/o Shri Kalu Ram Jat, Aged About 43
Years, R/o Swami Ki Dhani, Mau, Tehsil Shrimadhopur,
Sikar, Rajasthan 332715 (Registered Owner Of Vehicle,
Regd No- Rj18Ub2563)
11. Prahlad Ram Yadav S/o Shri Ganpat Ram Yadav, Aged
About 50 Years, R/o Dhani Banyawali Krishan Nagar,
Mahroli, Tehsil Shrimadhopur, Sikar, Rajasthan 332603.
(Registered Owner Of Vehicle (Pick Up Cbc Single Cab),
Regd No- Rj23Gb6161)
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12. Rakesh Sharma S/o Shri Ram Narayan, Aged About 31
Years, R/o Kishorepura @ Kankroda, Jaipur, Rajasthan
302012.(Registered Owner Of Vehicle (Pick Up 2 Wd),
Regd No- Rj41Ga4446)
13. Rana Ram S/o Mam Chand, Aged About 38 Years, R/o
101, Khanpur, Mevan, Mundawar, Alwar, Tmp- Kotputli,
Jaipur, Rajasthan 301404 Registered Owner Of Vehicle
(Maxx Pick Up Cbc 2 Wd), Regd No- Rj32Ga4963)
14. Deen Dayal Gurjar S/o Shri Surja Ram Gurjar, Aged About
62 Years, R/o Devipura, Hathideh, Teh- Shrimadhopur,
Sikar, Rajasthan 332707. (Registered Owner Of Vehicle
(Mah Pick Up Cbc Mdi), Regd No- Rj32Ga4725)
15. Santu Singh S/o Shri Ram Chandra, Aged About 43 Years,
R/o New Colony, Dhani Kundali, Jugalpura, Teh- Neem Ka
Thana, Sikar, Rajasthan 332407. (Registered Owner Of
Vehicle (Pick Up), Regd No- Rj05Ga3092)
16. Prakash Chand S/o Shri Ghisa Ram, Aged About 30 Years,
R/o Ward No- 11, Dhani Bhandha Wali, Ashpura, Teh-
Shrimadhopur, Sikar, Rajasthan 332701. (Registered
Owner Of Vehicle (Mah Savari Mdi Tc 2Wd), Regd No-
Rj23Ua9434)
17. Gajendra Singh Shekhawat S/o Shri Manohar Singh
Shekhawat, Aged About 25 Years, R/o Sewdara Shahpura,
Sikar, Rajasthan 332028. (Registered Owner Of Vehicle
(Pick Cbc Single Cab), Regd No- Rj23Gc5793)
18. Dharmendra Dhayal S/o Shri Bhagirath Mal Dhayal, Aged
About 35 Years, R/o Sanwloda Dhaylan, Sikar, Rajasthan
332315. (Registered Owner Of Vehicle (Pick Cbc Single
Cab), Regd No- Rj23Ga0058)
19. Sanwar Mal Gupta S/o Shri Ram Gopal, Aged About 53
Years, R/o Ward No- 03, Khandelsar, Sikar, Rajasthan
332403. (Registered Owner Of Vehicle ( Pick Up), Regd
No- Rj23Gc3192)
20. Satya Narayan Sharma S/o Shri Hari Mohan, Aged About
57 Years, R/o Ward N-14 Reengush, Teh- Shrimadhopur,
Sikar, Rajasthan 332404 (Registered Owner Of Vehicle
(Tata Aceht), Regd No- Rj23Gc2919)
21. Amresh Kumar Swami S/o Shri Hanumaan Prasad, Aged
About 38 Years, R/o Junsiyan Itawa, Jaipur, Rajasthan
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303602. (Registered Owner Of Vehicle (Biolero Mdi 2Wd
8Str), Regd No- Rj32Ua0582)
22. Rameshwar Lal Jat S/o Shri Moti Ram Jat, Age About
Tankarlda, Teh Chomu, Jaipur, Rajasthan 303702.
(Registered Owner Of Vehicle (Mahindtra Maxx), Regd No-
Rj13Ua0882)
23. Nanu Ram S/o Shri Ramehwar, Aged About 43 Years, R/o
Gangasagar, Jalim Singh Ka Bas, Tehsil- Chhomu, Jaipur,
Rajasthan 303801. (Registered Owner Of Vehicle (Maxx 2
Wd 5Doors), Regd No- Rj14Uc5186)
24. Shahrukh Khan S/o Shri Uymar Farooq, Aged About 30
Years, R/o Nizam Khgan Ghodi Wale Ke Pass, Bhagasar,
Tehsil- Fatehpur, Sikar, Rajasthan 332303 (Registered
Owner Of Vehicle (Savari Di 2Wd), Regd No- Rj23Ta4143)
25. Mahendra Kumar S/o Shri Jhabar Mal, Aged About 35
Years, R/o Jat Balaji Ka Rasta, Mau, Teh- Shrimadhopur,
Sikar, Rajasthan 332715. (Registered Owner Of Vehicle
(Mahindra Savari Di), Regd No- Rj32Ua0080)
26. Govind Singh S/o Shri Bhanwar Singh, Aged About 50
Years, R/o Ward No-08, Near Gas Agency, Ponkh,
Jhunjhunu Rajasthan 333053. (Registered Owner Of
Vehicle (Pick Up Cbc 2Wd), Regd No- Rj14Gb6166)
27. Prem C/o Shri Mukesh Kumar Gajraj, Aged About 26
Years, R/o Dhani Surja Wali, Khandela, Nimera, Sikar,
Rajasthan 332722. (Registered Owner Of Vehicle (Innova
2 5 Lg G4), Regd No- Rj23Ub9610)
28. Mukesh Kumar S/o Shri Rameshwar Lal, Aged About 40
Years, R/o Charanwa, Lakhani, Sikar, Rajasthan 332404.
(Registered Owner Of Vehicle (Mah Savari Mdi Tc 2Wd),
Regd No- Rj04Ua4076)
29. Suresh Kumar Gurjar S/o Shri Bahadur Mal Gurjar, Aged
About 31 Years, R/o Guwar, Ganeshwar, Tehsil- Neem Ka
Thana, Sikar, Rajasthan 332713.(Registered Owner Of
Vehicle (Pick Cbc Single Cab), Regd No- Rj02G9987)
30. Geeta Devi Meena W/o Shri Mohan Lal, Aged About 68
Years, R/o Bosana Via Losal, Sikar, Rajasthan 332025.
(Registered Owner Of Vehicle (- Pick Up), Regd No-
Rj23U0451)
31. Subhita Devi W/o Shri Sureash Chand, Aged About 39
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Years, R/o Beedasar, Tehsil - Laxmangarh Sikar,
Rajasthan 332316 (Registered Owner Of Vehicle (Savari
2W Tdi), Regd No- Rj23Ub7190)
32. Mangi Lal S/o Shri Ram Sukh, Aged About 82 Years, R/o
Dhani Baliyon Aloda, Tehsil- Dantaramgarh, Rajasthan
302602. (Registered Owner Of Vehicle (Biolero Di 2Wd),
Regd No- Rj23Ub0274)
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Office, Sikar, Rajasthan.
5. Regional Transport Officer, Rto Office, Shahpura, Dto
Jaipur, Rajasthan.
6. Regional Transport Officer, Rto Office, Reengus, Dto
Jaipur, Rajasthan.
----Respondents
(51) D.B. Civil Writ Petition No. 3782/2024
1. Imran Khan S/o Salim Khan, Aged About 30 Years, R/o
Mukeri Mohalla Jhalrapatan Dist. Jhalawar (Raj.)
2. Anis Ansari S/o Amin Ansari, Aged About 45 Years, R/o
Surajpolegate Jhalrapatan Dist. Jhalawar (Raj.)
3. Bhagwan Singh S/o Gopal, Aged About 55 Years, R/o
Tolkhera Teh, Jhalrapatan Dist. Jhalawar, (Raj.)
4. Bhupendra Singh S/o Narayan Singh, Aged About 35
Years, R/o Water Works Ke Piche Shriram Colony
Bhawanimandi Dist. Jhalwar (Raj.)
5. Smt. Farida Bano W/o Sirajudin, Aged About 45 Years, R/
o W.no. 16 New Block School Ke Piche Jhalawar, Dist.
Jhalawar (Raj.)
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6. Gokul Singh S/o Bhagwan Singh, Aged About 38 Years, R/
o Vill. Dudhalya, Teh. Gangdhar Dist. Jhalawar (Raj.)
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place
New Delhi.
2. State Of Rajasthan, Through Transport Commissioner
Cum Secretary, State Transport Authority Parivahan
Bhawan, Sahkar Marg, Jaipur (Raj.)
3. Regional Transport Officer, Rto Officer Kota (Raj.)
----Respondents
(52) D.B. Civil Writ Petition No. 4758/2024
1. Ramdev Singh S/o Shyama Ram, Aged About 58 Years, R/
o Dhani Ram Sagar, Mandha Mandni, Thdantaramgarh,
Sikar. (Registered Owner Of Vehicle (Mah Savari Mdi Tc
2Wd), Regd. No. Rj11Ta0016).
2. Bihari Lal Shama S/o Bhagwan Sahay, Aged About 50
Years, R/o Mangarh, Shrimadhopur (14 08 2 006) Sikar,
Rajasthan-999999. (Registered Owner Of Vehicle
(Mahindra Jeep), Regd. No. Rj06C4637).
3. Om Prakash S/o Madan Lal, Aged About 48 Years, R/o
Ward No.10 Maliyo Ki Dhani, Palwas, Sikar, Rajasthan-
332042. (Registered Owner Of Vehicle (Innova 2 5G),
Regd. No. Rj14Ua1560).
4. Kuldeep Meel S/o Rajendra Kumar, Aged About 24 Years,
R/o Katrathal Sikar, Rajasthan-332024. (Registered
Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj21C5807).
5. Suraj Singh S/o Ganesh Ram, Aged About 51 Years, R/o
Dhani Derawali District Sikar, Rajasthan-999999.
(Registered Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj23C1842).
6. Gulam Hussain S/o Sadik Sankhala, Aged About 24 Years,
R/o Ward No. 02 Laxmangarh Sikar, Rajasthan-999999.
(Registered Owner Of Vehicle (Innova 2 5 Lg 54), Regd.
No. Rj23Ua2039).
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7. Murari Lal Saini S/o Shankar Lal Saini, Aged About 34
Years, R/o Amarsar Shahpura, Jaipur, Rajasthan-303601.
(Registered Owner Of Vehicle (Commander 655 D12Wd),
Regd. No. Rj23C1720).
8. Chotmal S/o Banshi Dhar, Aged About 35 Years, R/o
Udaipuria, Tehsil Chomu, Jaipur. (Registered Owner Of
Vehicle (Mahindra Savari Di 2Wd), Regd. No.
Rj23Ua7270).
9. Dharampal Gurjar S/o Shri Chiitar Mal Gurjar, Aged About
46 Years, R/o Ward No.3 Kishanpura, Sanwalpura
Panwran, Sikar, Rajasthan-332705. (Registered Owner Of
Vehicle (Bolero), Regd. No. Rj01Ua0292).
10. Balbeer Verma S/o Debu Ram Verma, Aged About 38
Years, R/o Shyampura East, Tehsil Dhantaramgarh, Sikar,
Rajasthan-999999. (Registered Owner Of Vehicle (Cdr
650Md2Wd), Regd. No. Rj18C3634).
11. Mukesh Kumar S/o Soga Ram, Aged About 37 Years, R/o
Ward No.15, Dhani Khokharan, Haripura, Tehsil Khandela
Sikar, Sri Mahdopur, Rajasthan-332707. (Registered
Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj23Ua6233).
12. Mahesh Chand Saini S/o Bhagwan Sahai Saini, Aged
About 39 Years, R/o Maliyo Ki Dhani, Shimbhupura,
Mahar Kalan, Jaipur, Rajasthan-303806. (Registered
Owner Of Vehicle (Innova2 5 Lg G4), Regd. No.
Rj36Ua0123).
13. Anil Leel S/o Sanwar Kumar Leel, Aged About 25 Years,
R/o Ward No.04 Dhani Leela Ki, Thoi, Sikar, Sri Madhopur,
Rajasthan 332719. (Registered Owner Of Vehicle (Pick
Up), Regd. No. Rj23Gb6491).
14. Ram Chandra S/o Mali Ram Jat, Aged About 43 Years, R/o
Mau, Tehsil Shri Madhopur, Sikar Rajasthan-332712.
(Registered Owner Of Vehicle (Bolero), Regd. No.
Rj23U0268).
15. Mukesh Kumar Yadav S/o Chanda Ram Yadav, Aged About
43 Years, R/o Krishan Nagar, Dhani Navasu Maharol,
Tehsil Shri Madhopur Sikar, Rajasthan-332603.(Registered
Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj14Ua0368).
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16. Mukesh Kumar S/o Shri Ram, Aged About 41 Years, R/o
Ward No.3, Hansasar, Jhunjhunu, Rajasthan-333001.
(Registered Owner Of Vehicle (Bolero Di 2Wd), Regd. No.
Rj23Ua1132).
17. Shamshad W/o Mustak, Aged About 38 Years, R/o Ward
No.4 Mohalla Islampura Laxmangarh, Lachhmangarh,
Sikar, Rjasthan-332001. (Registered Owner Of Vehicle
(Force Motors Limited, A Friodi), Regd. No. Rj23Ta4215)
18. Pura Ram S/o Dunga Ram, Aged About 57 Years, R/o
Raghunathpura Via Khoor, Sikar Six Ar (29 09 2005) Sikar
Rajasthan-332023. (Registered Owner Of Vehicle
(Mahindra Jeep), Regd. No. Rj02C2195).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Officer, Sikar, Rajasthan.
5. Regional Transport Officer, Rto Office Shahpura, Dto
Jaipur, Rajasthan.
6. Regional Transport Officer, Rto Office, Reengus, Dto
Jaipur, Rajasthan.
----Respondents
(53) D.B. Civil Writ Petition No. 5024/2024
1. Public Carrier Truck Owners Association Kota, Through
Lokendra Singh Rajawat, General Secretary, Aged About
42 Years, Maharav Bheem Singh Marg, Kota, Rajasthan.
2. Bus Operators Association Jaipur, Through Satya Narayan
Sahu, President Aged About 62 Years, Resident Of 1/9,
Teachers Colony, Kota, Rajasthan.
----Petitioners
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Versus
1. Union Of India, Through The Secretary To The
Government Ministry Of Road Transport And Highway,
Transport Bhavan 1, Sansad Marg, Gokul Nagar
Cannaught Place, New Delhi
2. State Of Rajasthan, Through Transport Commissioner
Cum Secretary, State Transport Authority, Parivahan
Bhawan, Sahkar Marg, Jaipur (Raj.) 302001
3. Regional Transport Officer, Rto Officer, Jhunjhunu (Raj.)
----Respondents
(54) D.B. Civil Writ Petition No. 5206/2024
1. Ghanshyam Prajapat S/o Bal Chand Prajapat, Aged About
38 Years, R/o-Panchayat Bhawan Ke Samne, Salasar,
Ujangarh, Churu (Raj) Owner Of Vehicle No. Rj44Ga2843.
2. Sanwar Mal S/o Pitha Ram, Aged About 40 Years, R/o-
Gogamedi Ke Pass, Salasar, Sujangarh, Churu (Raj.),
Owner Of Vehicle No. Rj23Gb6142.
3. Nabab Ali S/o Bhanwaru Khan, Aged About 42 Years, R/o-
Rolsahabsar, Teh.-Fatehpur, Sikar (Raj.), Owner Of Vehicle
No. Rj23Gc1591.
4. Parma Ram S/o Harji Ram, Aged About 46 Years, R/o-
Ward No. 03, Parsaneu, Ratangarh, Churu (Raj.), Owner
Of Vehicle No. Rj23Ua1152.
5. Bajrang Singh S/o Hir Singh, Aged About 42 Years, R/o-
Ward No. 06, Kanapura, Bass Hansasar, Nokha, Bikaner
(Raj.), Owner Of Vehicle No. Rj50Ga4753.
6. Samadar Singh S/o Jethu Singh, Aged About 48 Years, R/
o-Vill. Charkada, Teh.-Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rj07C1922.
7. Banwari Lal Saini S/o Ridhkaran, Aged About 47 Years, R/
o-Bhojrasar, Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj10Ga1833.
8. Kishan Lal S/o Sh Mukh Ram, Aged About 44 Years, R/o-
Bhojarasar, Sardarshahar, Churu, Owner Of Vehicle No.
Rj06Ua1347.
9. Mohan Lal S/o Ram Lal, Aged About 47 Years, R/o-Vpo-
Kakda, Nokha, Bikaner (Raj.), Owner Of Vehicle No.
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Rj21Ga3236.
10. Bajrang S/o Megha Ram, Aged About 44 Years, R/o-Talab
Ki Dhani, Mangloona, Sikar (Raj.), Owner Of Vehicle No.
Rj23Gb5234.
11. Jaypal Singh S/o Gaju Singh, Aged About 45 Years, R/o-
Bamaniya, Sujangarh, Churu (Raj.), Owner Of Vehicle No.
Rj13Ga3239.
12. Imran S/o Fakir Mohd, Aged About 45 Years, R/o-
Shobhasar, Sujangarh, Churu (Raj.), Owner Of Vehicle
No. Rj44Ga3147.
13. Banwari S/o Ishwar Ram Dhanak, Aged About 42 Years,
R/o- Malasi, Sujangarh, Churu (Raj.), Owner Of Vehicle
No. Rj44Ga2645.
14. Jai Narayan S/o Kistura Ram, Aged About 44 Years, R/o-
Ward No. 08, Lalamdesar, Bara, Nokha, Bikaner (Raj.),
Owner Of Vehicle No. Rj50Ga1122.
15. Narshidass Sharma S/o Bajrang Lal Sharma, Aged About
46 Years, R/o- Ward No. 06, Kakra, Bikaner (Raj.), Owner
Of Vehicle No. Rj50Ta0240.
16. Sharvan Kumar S/o Sh. Banawari Lal, Aged About 46
Years, R/o- Molisar Bada, Teh.-Churu, Churu (Raj.),
Owner Of Vehicle No. Rj10Ua3281.
17. Ranjit Singh S/o Ram Singh, Aged About 41 Years, R/o-
Ward No. 39, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj10Pa1509.
18. Ummed Singh S/o Sh Vijay Singh, Aged About 42 Years,
R/o- Haradesar, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj10Ua6315.
19. Mohan Ram S/o Surja Ram, Aged About 48 Years, R/o-
Champasar, P.s. Bap, Phalodi, Jodhpur (Raj.), Owner Of
Vehicle No. Rj50Ga4172.
20. Rang Lal S/o Sh. Deepa, Aged About 52 Years, R/o-
Malasi, Sujangarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb3629.
21. Rajendra Bishnoi S/o Banwari Lal Bishnoi, Aged About 52
Years, R/o- 43, Ward No. 01, Vishnu Dal Mille Ke Piche,
Nokha, Banswar, (Raj.), Owner Of Vehicle No.
Rj43Ga5289.
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22. Mansha Ram S/o Mani Ram, Aged About 49 Years, R/o-
Chanderi Badi, Teh.-Rawatsar, Distt.-Hanumangarh,
(Raj.), Owner Of Vehicle No. Rj13Ga9392.
23. Mohd. Sabir S/o Sadik Tanwar, Aged About 48 Years, R/o-
Dabri Dheer Singh, Jhunjhunu, (Raj.), Owner Of Vehicle
No. Rj20Ua1643.
24. Bal Ram S/o Rameshwar, Aged About 40 Years, R/o-
Desalsar, Mandalavatan, Bhatiyan, Nokha, Bikaner (Raj.),
Owner Of Vehicle No. Rj50Ga1399.
25. Shankar Lal S/o Sugna Ram, Aged About 46 Years, R/o-
Gajroopdesar, Nokha, Bikaner (Raj.), Owner Of Vehicle
No. Rj13Gb0004.
26. Subhash S/o Mangilal, Aged About 43 Years, R/o-Vill-
Kuchor, Athooni, Nokha, Bikaner (Raj.), Owner Of Vehicle
No. Rj50Ga4743.
27. Nadeem S/o Sadik Vyapari, Aged About 53 Years, R/o-
Ward No. 12, Bidasar, Churu (Raj.), Owner Of Vehicle No.
Rj44Ga3106.
28. Ajeet Singh S/o Phool Singh, Aged About 53 Years, R/o-
Anokhoo, Teh.-Dhod, Sikar (Raj.), Owner Of Vehicle No.
Rj01Ua1375.
29. Gajanand Meghwal S/o Richhpal Meghwal, Aged About 53
Years, R/o-Toliyasar, Sujangarh, Churu (Raj.), Owner Of
Vehicle No. Rj44Ga2884.
30. Chandra Singh S/o Mool Singh, Aged About 46 Years,
R/o-Jaloda, Phalodi, Jodhpur (Raj.), Owner Of Vehicle No.
Rj07Gb1795.
31. Udaram Jat S/o Chunaram Jat, Aged About 48 Years, R/o-
H.no. 6, Khokhrana, Loonkaransar, Bikaner (Raj.) Owner
Of Vehicle No. Rj30U0197
32. Prahlad S/o Mangi Lal, Aged About 42 Years, R/o-176,
Huddo Ka Bass, Kuchor, Aathuni, Nokha, Bikaner (Raj.)
Owner Of Vehicle No. Rj50Ga1608.
33. Sandeep S/o Omprakash, Aged About 38 Years, R/o-
Rajas, The-Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj10Ua1624
34. Jagdish Cuthar S/o Keshra Ram, Aged About 47 Years, R/
o- Malaksar, Teh.-Sardarshahar, Churu (Raj.), Owner Of
Vehicle - Rj18Ub0942
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35. Mani Ram S/o Keshara Ram, Aged About 47 Years, R/o-
Bikamsar, Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj10Ua5069.
36. Birbal Ram S/o Himata Ram, Aged About 53 Years, R/o-
Ward No. 09, Bainisar, Bikaner (Raj.), Owner Of Vehicle
No. Rj10Ua6625.
37. Kanaram Sharma S/o Bhagwana Ram, Aged About 42
Years, R/o-Ward No. 3, Rajasar, Karnisar, Lunkaransar,
Bikaner (Raj.), Owner Of Vehicle No. Rj13Ua2984.
38. Rajendra Singh S/o Bane Singh, Aged About 45 Years, R/
o-Ward No.0, Sherpura, Teh. Lunkaransar, Bikaner (Raj.),
Owner Of Vehicle No. Rj31Ga1405.
39. Latiph Khan S/o Moukaml Khan, Aged About 52 Years, R/
o-148, Near Dairy Buth, Baraju, Teh.-Pugal, Bikaner
(Raj.), Owner Of Vehicle No. Rj13G9692.
40. Bhanwar Lal S/o Arjun Ram, Aged About 47 Years, R/o-
J.m. 03, Husangsar, Gersar Beech Ka Bas Kue Ke Pas
Bikaner (Raj.), Owner Of Vehicle No. Rj10C1893
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Jaipur.
5. The District Transport Officer, Churu.
6. The District Transport Officer, Sujangarh, Distt. Churu.
7. The District Transport Officer, Bikaner.
8. The District Transport Officer, Sikar.
9. The District Transport Officer, Jhunjhunu.
10. The District Transport Officer, Jodhpur
----Respondents
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(55) D.B. Civil Writ Petition No. 5530/2024
1. Dharamveer S/o Sultan Singh, Aged About 36 Years, R/o
Katrathal, Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj11U0113.
2. Sultan Singh S/o Pokhar Mal, Aged About 57 Years, R/o
Katrathal, Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23C1902.
3. Sanjay Kumar Saini S/o Babu Lal Saini, Aged About 28
Years, R/o Sankhu Teh Laxmangarh, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj19Ua1302.
4. Papu Singh S/o Kishor Singh, Aged About 41 Years, R/o
Dshahpura, Teh Shri Madhopur, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Gb7679.
5. Mukesh Kumar S/o Kalu Ram, Aged About 32 Years, R/o
Ward No 05, Bhawanipura Chomu, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj41Ta0500.
6. M/s Shri Kalyan Arogya Sadan School, Through Its
Secretary Knata Prasad Mor S/o Sanwar Mal Mor, Aged
About 55 Years, R/o Bajaj Gram Sanwali Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj23Pb3461.
7. Mukanda Ram S/o Tiku Ram, Aged About 40 Years, R/o
Ward No 05, Sihot Chhoti, Dist Sikar. (Raj.) Owner Of
Vehicle Registration No.rj10Gb2026.
8. Kishan Singh S/o Rameshwar, Aged About 45 Years, R/o
Netarwas Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ga1665.
9. Sunita Kala W/o Jagdish Prasad, Aged About 42 Years, R/
o Ward No 08, Ramgarh Teh Danta Ramgarh, Sikar. (Raj.)
Owner Of Vehicle Registration No.rj29Ua2062.
10. Vijendra Singh Fageriya S/o Balbeer Singh, Aged About
41 Years, R/o Samotan Ka Bass Shrimadhopur, Sikar.
(Raj.) Owner Of Vehicle Registration No.rj23Ua2502.
11. Mahesh Kumar S/o Balveer Singh, Aged About 45 Years,
R/o Shahpura, Teh Shri Madhopur, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj03Ta0058.
12. Hema Ram S/o Chimna Ram, Aged About 45 Years, R/o
Dan Ji Dhani Teh Makrana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj13Ga0769.
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13. Om Prakash S/o Rekha Ram, Aged About 50 Years, R/o
Shyampura, Via Fhagalwea, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Gc3503.
14. Sumitra Devi S/o Laxman Ram, Aged About 61 Years, R/o
Gangiyasar Teh Fatehpur, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj18Ua0360.
15. Jagmohan S/o Bajrang Lal, Aged About 40 Years, R/o
Kulhario Ka Bibasar, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb9033.
16. Sadiq Khan S/o Mahbub Ali Khan, Aged About 40 Years,
R/o Ward No 10 Kyamsar Dhanuri, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Gb7613.
17. Banwari Lal S/o Narana Ram, Aged About 40 Years, R/o
Seetsar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb5817.
18. Phool Mohammed Khan S/o Jeetu Khan, Aged About 45
Years, R/o Sudrasan Teh Didwana, Nagaur. (Raj.) Owner
Of Vehicle Registration No.rj42Ga1709.
19. Harful Ram S/o Gopal Ram, Aged About 40 Years, R/o
Bemoth Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj09Ua5488.
20. Ramchandra S/o Himmata Ram, Aged About 45 Years, R/
o Mohabbatsari Ghoriwara, Khurd Jhunjunu. (Raj.) Owner
Of Vehicle Registration No.rj141C8389.
21. Shyoji Singh Shekhawat S/o Kistur Singh, Aged About 60
Years, R/o Rajputo Ki Dhani Govindpura, Teh Khandela,
Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ua5939.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
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Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Didwana.
6. District Transport Officer, Dto Office, Sujangarh.
7. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(56) D.B. Civil Writ Petition No. 5574/2024
1. Mukesh Kumar S/o Shri Nemi Chand, Aged About 34
Years, R/o Post Bairas, Tehsil Laxmangarh, Bairas, District
Sikar, (Rajasthan). (Registered Owner Of Vehicle No. Rj-
23 Ta 0519)
2. Rohitash Saini S/o Shri Dhana Ram Saini, Aged About 45
Years, R/o Ward No. 05, Naya Mohalla, Jharli, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-21
C 6891)
3. Amit Kumar S/o Shri Parsa Ram, Aged About 27 Years, R/
o Kerpura, Tehsil Khandela, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-52 Ua 0420)
4. Gopal Ram Gurjar S/o Shri Ganpat Ram Gurjar, Aged
About 32 Years, R/o Mandawara, Bajajgram, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-18
U 0183)
5. Sushil Kumar S/o Shri Vishveshwar Prasad, Aged About
34 Years, R/o Shivnagar, Kushalpura, Piprali, District
Sikar, (Rajasthan). (Registered Owner Of Vehicle No. Rj-
23 Gb 1963)
6. Aladin Khan S/o Shri Daud Khan, Aged About 42 Years, R/
o Ward No. 04, Tehsil Laxmangarh, Jajod, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Gc
1327)
7. Jaypal Meena S/o Ramniwas Meena, Aged About 28
Years, R/o Kalusar Saledipura, Tehsil Khandela, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-18
Ub 1338)
8. Mahesh Kumar Sharma S/o Shri Chandradutt Sharma,
Aged About 48 Years, R/o Ward No. 06, Koleera, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-23
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Gc 2783)
9. Murari Lal S/o Shri Surajmal, Aged About 65 Years, R/o
586, Shiv Mandir, Ward No. 12, Koleera, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Gc
0053)
10. Hari Singh Jat S/o Shri Onkar Mal Jat, Aged About 27
Years, R/o Malnagar, Malyawali, Neem Ka Than, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-23
Ta 4250)
11. Tara Chand Kulhari S/o Shri Ramu Ram Kulhari, Aged
About 55 Years, R/o Ward No. 02, Madhopura, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-06
Ua 0891)
12. Jakir Hussain S/o Shri Abdul Sattar, Aged About 38 Years,
R/o Ward No. 22, Mohalla Karigaran, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-18 C
1316)
13. Ramanand Yadav S/o Shri Bhim Singh Yadav, Aged About
42 Years, R/o Piprali, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Ub 9133)
14. Bholu Ram Kumawat S/o Shri Chimna Ram, Aged About
55 Years, R/o Ward No. 06, Trilokpura Rasta, Ranoli,
District Sikar, Rajasthan. (Registered Owner Of Vehicle
No. Rj-18 Gb 2130)
15. Sardar Mahariya S/o Shri Nanag Ram Mahariya, Aged
About 45 Years, R/o Ward No. 05, Mahariya Wali Dhani,
Shimarla Jageer, Tehsil Shri Madhopur, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Pa
9988)
16. Bajrang Singh S/o Shri Mohan Ram, Aged About 51 Years,
R/o Village Dhirajpura, Tehsil Dantaramgarh, Reta,
District Sikar, Rajasthan. (Registered Owner Of Vehicle
No. Rj-23 Gc 0934)
17. Pratap Singh S/o Shri Bahadur Singh, Aged About 56
Years, R/o Chachiwad Chhota, Tehsil Fatehpur, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-14
Gj 8899)
18. Vinod Kumar S/o Shri Dulla Ram, Aged About 41 Years,
R/o Shahpura, Post Shahpur Sihot Badi, District Sikar,
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Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Ga
0469)
19. Girdhari Lal S/o Shri Bhaguram, Aged About 47 Years, R/
o Tiwadi Ka Bas, Tehsil Shreemadhopur, Dhani
Gumansingh, District Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-18 Ga 2116)
20. Sohan Lal S/o Shri Hanuman Ram, Aged About 51 Years,
R/o Ward No. 06, Khandelasar, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-18 Ua 0376)
21. Shyoji Singh Shekhawat S/o Shri Kistur Singh, Aged
About 62 Years, R/o Rajputo Ki Dhani, Badhwali,
Govindpura, District Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-18 T 0680)
22. Sunita Devi W/o Shri Puran Mal Jat, Aged About 38 Years,
R/o Ward No. 04, Govindpura, Neem Ka Thana, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-18
Ua 2755)
23. Girdhari Lal Yadav S/o Shri Ghasi Ram, Aged About 44
Years, R/o Dhani Shyamiwala, Tehsil Udaipurwati, Keroth,
Pachlangi, District Jhunjhunu, Rajasthan. (Registered
Owner Of Vehicle No. Rj-18 Gc 0671)
24. Madan Lal Saini S/o Shri Ramesar Lal Saini, Aged About
48 Years, R/o Ward No. 11, Kuwa Bawdi, Nangal, District
Jhunjhunu, Rajasthan.(Registered Owner Of Vehicle No.
Rj-18 Ua 8940)
25. Amit Kumar S/o Shri Bhagwati Prasad, Aged About 55
Years, R/o Birol Nawalgarh, District Jhunjhunu, Rajasthan.
(Registered Owner Of Vehicle No. Rj-18 Gb 8107)
26. Raghukul Difence Uchh Madhyamic, Vidhyalaya, Through
Secretary Siyan Singh Rahtore S/o Shri Ugam Singh
Rahtore, Aged About 57 Years, R/o Ganeri, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-14 Pc
9968)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
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2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
----Respondents
(57) D.B. Civil Writ Petition No. 5585/2024
1. Kurda Ram S/o Harish Chandra, Aged About 45 Years, R/o
Kulhariyo Ki Dhani, Singnor, Udaipurwati, Jhunjhunu,
(Raj.) Owner Of Vehicle Registration No. Rj-18Pa-9063.
2. Randheer Singh S/o Banwarilal, Aged About 40 Years, R/o
Bharonda Kalan Chirawa, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-23Ta-3891.
3. Manmohan Meena S/o Shankar Lal, Aged About 45 Years,
R/o Ward No.13, Parasrampura, Nawal Garh, Jhunjhunu,
(Raj.) Owner Of Vehicle Registration Rj-41Ga-1290.
4. Mukesh Kumar S/o Kailash Chand, Aged About 40 Years,
R/o Bugala Nawal Garh, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-18Pb-1357.
5. Ramdev Poonia S/o Debu Ram, Aged About 45 Years, R/o
Ranwa Ki Dhani, Chanderapura, Jhunjhunu, (Raj.) Owner
Of Vehicle Registration No.rj-18Gc-0015.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
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----Respondents
(58) D.B. Civil Writ Petition No. 5763/2024
1. Gyan Nath S/o Nimb Nath, Aged About 36 Years, R/o
Likhmansar, Sujangarh, Mundra, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj07Ga4720).
2. Nemi Chand S/o Bhanwar Lal, Aged About 35 Years, R/o
Khoda, Sujangarh, District Churu (Raj.). (Registered
Owner Of Vehicle No. Rj37Ga5235).
3. Dhanna Ram S/o Raju Ram, Aged About 4 Years, R/o
H.no.199, Gairasar, Udasar, District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Gc8134)
4. Mahendra S/o Sahi Ram, Aged About 29 Years, R/o 120,
Khat Mohalla And Mandir Ke Pass, Khileriya, Lunkaransar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga1269)
5. Sit Nath S/o Rugh Nath, Aged About 35 Years, R/o Adsar,
Ranwasar, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj13Ga2143)
6. Rajendr Singh S/o Bane Singh, Aged About 43 Years, R/o
Ward No.8, Sherpura, Tehsil Lunkaransar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj31Ga1405)
7. Chandra Singh S/o Mohan Singh, Aged About 29 Years, R/
o Sadolai Mahadeowali, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj07Ga4115).
8. Shera Ram S/o Sahab Ram, Aged About 43 Years, R/o
Sherpura, Lunkransar, Bikaner (Raj.). (Registered Owner
Of Vehicle No.rj13Ga0371).
9. Mahetma Gandhi Sik Sans, Through Proprietor Hardas
Ram S/o Jetha Ram, Aged About 39 Years, R/o Mukam
Road, Chilla, Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj19Pa2579).
10. Sajjana Ram S/o Ram Dayal, Aged About 41 Years, R/o
Kamanda Ki Dhani, Marwar, Mundawa, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj21Gc3165)
11. Trilok Chand S/o Ram Bux, Aged About 53 Years, R/o
Nayko Ka Bass, Bhadwasiteh, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj31Ga1408)
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Nagaur, Dto Office, Nagaur.
5. District Transport Officer, Didwana, Dto Office, Didwana.
6. District Transport Officer Sujangarh, District Churu.
7. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(59) D.B. Civil Writ Petition No. 5928/2024
1. Kumer Singh S/o Sh. Magan Singh, Aged About 38 Years,
R/o - Ward No 12, Tehsil- Tara Nagar, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb2361.
2. Brahamanand Meghwal S/o Phusa Ram Meghwal, Aged
About 40 Years, R/o Bayala, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj13Ga5655.
3. Krishan Kumar S/o Ram Lal, Aged About 42 Years, R/o
Ward No. 9, Khandwa Patta, Churu (Raj.), Owner Of
Vehicle No. Rj10Ua2038.
4. Maharana Pratap Shikshan Sansthan, Through Proprietor
Vikram Kumar S/o Prbhu Dayal, Aged About 46 Years, R/o
Jangiro Ka Mohalla, Rirkhala, Somasi, Churu (Raj.),
Owner Of Vehicle No. Rj18Pa1521.
5. Shishupal Singh S/o Sh. Pokar Ram, Aged About 42
Years, R/o Goga Medi Ke Pass, Badhaki, Churu (Raj.).
Owner Of Vehicle No. Rj10Gb2037.
6. Mangi Lal S/o Mohan Lal, Aged About 48 Years, R/o Ward
No. 19, Swamiyo Ka Mohalla, Kaloo, Bikaner (Raj.),
Owner Of Vehicle No. Rj07Gd3324.
7. Hari Prasad S/o Ram Lal Meghwal, Aged About 35 Years,
R/o Bayala, Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj10Gb6095.
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8. Rakesh Kumar Nath S/o Bhik Nath, Aged About 44 Years,
R/o Dhani, Suhana, Ramsisar, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb6685.
9. Jai Prakash S/o Pala Ram, Aged About 47 Years, R/o
Shankhan Taal, Rajgarh, Churu (Raj.), Owner Of Vehicle
No. Rj10Gb3957.
10. Pawan Kumar S/o Sh. Jagdish, Aged About 44 Years, R/o
Depalsar, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb2345.
11. Shish Ram S/o Sugna Ram, Aged About 45 Years, R/o
Ribiya, Teh- Churu, Churu (Raj.), Owner Of Vehicle No.
Rj44Ga3071.
12. Surendra Kumar S/o Bhanwar Lal, Aged About 45 Years,
R/o Nethwa, Teh. - Fatehpura, Sikar (Raj.). Owner Of
Vehicle No. Rj18Gb2005.
13. Jaikaran Nai S/o Hajari Ram, Aged About 42 Years, R/o
Ward No. 05, Sarayan, Taranagar, Churu (Raj.). Owner Of
Vehicle No. Rj13Ga6225.
14. Jai Chand Ram S/o Sh. Narayan Ram, Aged About 44
Years, R/o Balrasar, Athuna, Teh.- Churu, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb5136.
15. Manoj Kumar Meena S/o Ram Ji Lal Meena, Aged About
46 Years, R/o Bas Kirtan Teh- Rajgarh, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb1097.
16. Vijendra Kumar S/o Debu Ram Puniya, Aged About 46
Years, R/o Dhani Pooniya, Nethwa, Ramgarh Shekhawati,
Sikar (Raj.), Owner Of Vehicle No. Rj23Gc3764.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan , Sahakar Marg, Jaipur, Rajasthan.
4. The District Transport Officer, Churu (Raj.).
5. The District Transport Officer, Sujangarh, Distt. Churu
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(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Distt. Sikar (Raj.).
8. The District Transport Officer, Jhunjhunu (Raj.).
9. The District Transport Officer, Distt. Bikaner (Raj.).
----Respondents
(60) D.B. Civil Writ Petition No. 6120/2024
1. Ravindra Pareek S/o Chagan Das Pareek, Aged About 50
Years, R/o Ward No 11 Bara Gaon Baragaon, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj18Ta0282.
2. Jagdish Baloda S/o Buja Ram Baloda, Aged About 45
Years, R/o Sari Chirawa, Jhunjhunun. (Raj.) Owner Of
Vehicle Registration No. Rj18Gb9790.
3. Narayan Singh S/o Birju Singh, Aged About 40 Years, R/o
Bahadurwas, Mandawa Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj01C8824.
4. M/s Shri Krishana Motors Driving School, Through Its
Secretary Suchitra W/o Snashank, Aged About 30 Years,
R/o Mukundgarh Nawalgarh, Jhunjhunun. (Raj.) Owner Of
Vehicle Registration No. Rj18Gc3074 And Rj18Ta3808.
5. Daya Nand S/o Surja Ram, Aged About 40 Years, R/o
Badarwas, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18C1385.
6. Idarish Ali S/o Allaudin Khan, Aged About 40 Years, R/o
Mali Gaon Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ta3955.
7. Suchitra W/o Shashank, Aged About 30 Years, R/o
Brahamno Ka Mohalla, Ajeetgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Ta3475.
8. Rohitashva Kumar Saini S/o Rameshwar Lal Saini, Aged
About 45 Years, R/o W No 08, Manota Kalan Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj18Gb9471.
9. Ashish S/o Mahesh, Aged About 35 Years, R/o Chanana,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Gb6309.
10. Kishore Kumar S/o Mohan Lal, Aged About 45 Years, R/o
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Bhimsar, Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18C4403.
11. Rohitash Saini S/o Shyam Lal Saini, Aged About 30 Years,
R/o W No 08, Kuwa Niran Wala Udaipurwati, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj18Gc1542.
12. Ramesh Kumar S/o Rohitash, Aged About 40 Years, R/o
Kulhariya Ka Bass Bibasar, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Ua2626.
13. Shri Ram S/o Bhagwana Ram, Aged About 35 Years, R/o
Milo Ka Bas Pabana Nawalgarh, Jhunjhunu. (Raj.) Owner
Of Vehicle Registration No.rj18Gb4876.
14. Mool Chand S/o Bajrang Lal, Aged About 45 Years, R/o
Puniya Ka Bass, Laxmangarh Sikar. (Raj.) Owner Of
Vehicle Registration No.rj18Ub3305.
15. Mahesh Kumar S/o Durga Ram, Aged About 35 Years, R/o
Lalpura Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Gb6902.
16. Narendra Kumar S/o Bajrang Lal, Aged About 40 Years,
R/o Chandrapura, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj23Ta0907.
17. Jagmohan S/o Bajrang Lal, Aged About 40 Years, R/o
Kulhario Ka Bass Bibasar, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Gb9033.
18. Ranavir S/o Davarakaprasad, Aged About 45 Years, R/o
Hansasar, Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Ub4354.
19. Surendra S/o Dod Ram, Aged About 35 Years, R/o Loyal
Khetri, Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj23Ub5531.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
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3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(61) D.B. Civil Writ Petition No. 6123/2024
1. Hanuman Singh S/o Guman Singh, Aged About 30 Years,
R/o Megsar, Taranagar, Churu (Raj.). (Registered Owner
Of Vehicle No. Rj10Ua1808).
2. Ram Lal S/o Shivbhagwan Pareek, Aged About 28 Years,
R/o Ratusar, Sardarsahar, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj49Ga4803).
3. Amee Chand S/o Kuna Ram, Aged About 44 Years, R/o
W.no.06, Balrasar, Athoona, Pithisar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj32U0315)
4. Bhagwana Ram S/o Ramuram, Aged About 26 Years, R/o
W.no.08, Balrasar, Athoona, Tehsil Churu, District Churu
(Raj.). (Registered Owner Of Vehicle No. Rj18Ga2164)
5. Satar Sikka S/o Gulab Sikka, Aged About 27 Years, R/o
Rajpura, Taranagar, District Churu (Raj.). (Registered
Owner Of Vehicle No.rj10Gb3743)
6. Jetha Ram S/o Lalu Ram, Aged About 42 Years, R/o 140,
Ranisar, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Ga3917)
7. Bajrang Lal S/o Kistura Ram, Aged About 36 Years, R/o
Bamboo Rasta, Parewada Rasta, Sujangarh, District
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj44Ga2876)
8. Ramjan S/o Mohd Mustak, Aged About 38 Years, R/o
Malasi Road, W.no.27, Sujangarh, District Churu (Raj.).
(Registered Owner Of Vehicle No.rj44Ta0420).
9. Munna Ram Nayak S/o Kheta Ram Nayak, Aged About 42
Years, R/o Gopalpura, Sujangarh, District Churu (Raj.).
(Registered Owner Of Vehicle No.rj18C4458).
10. Jasveer Memorial Sr Sec School, Through Proprietor
Pawan Kumar Nai S/o Bhanwar Lal Nai, Aged About 38
Years, R/o Sec- Satveer Dhankhar, Bidasar Road, Sandwa,
Bidasar, Churu (Raj.). (Registered Owner Of Vehicle
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No.rj44Pa0667)
11. Ghanshyam S/o Phepharam, Aged About 42 Years, R/o
Meghwal Mohalla, Khaliya, Sujangarh, District Churu
(Raj.). (Registered Owner Of Vehicle No.rj44Ga3137)
12. Suresh Kumar S/o Ganpat Lal, Aged About 46 Years, R/o
Khatiko Ka Bas, Idwa, Didwana, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj21Gc2393)
13. Rakesh S/o Khema Ram, Aged About 23 Years, R/o
Nayako Ka Bas, Dhamaniya, Baggar, Nagaur. (Registered
Owner Of Vehicle No.rj23Gb1765)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu,
Rajasthan.
5. District Transport Officer Sujangarh, District Churu.
6. District Transport Officer Nagaur, District Nagaur.
7. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(62) D.B. Civil Writ Petition No. 6258/2024
1. Lal Chand S/o Ram Kunwar, Aged About 45 Years, R/o
310 Sirsali Road Veer Tejaji Ke Pas, Jadwalo Ki Dhani
Tehsil Amer Jaipur (Raj.)-303701. (Registered Owner Of
Vehicle (Truck (Open Body)), Regd. No. Rj14Gn1188).
2. Prem Chand Kumawat S/o Mangi Lal Kumawat, Aged
About 36 Years, R/o 511 Marwalo Ki Dhani, Jobner Road,
Asalpur, Jaipur (Raj.)-302020. (Registered Owner Of
Vehicle (Bolero Di 2Wd), Regd. No. Rj07Ua0992).
3. Jagdish Prasad Jat S/o Rameshwar Lal Jat, Aged About 51
Years, R/o Ward No. 23 K V Ke Pass Shahpura Road, Ajeet
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Garth Sikar, (Raj.)-332701. (Registered Owner Of Vehicle
(Mahindra Maxx Pickup 2Wd), Regd. No. Rj23Gc2647).
4. Surendra Singh S/o Kailash Chandra, Aged About 48
Years, R/o Madhogarh, Jhunjhunu, Lhotri, (Raj.)-333501.
(Registered Owner Of Vehicle (Mahindra Motor Car),
Regd. No. Rj23C3392).
5. Shrawan Kumar S/o Balbeer Singh, Aged About 34 Years,
R/o Ward No.12, Bhukaro Ka Bass Sikar, (Raj.)-332315.
(Registered Owner Of Vehicle (Mahindra Jeep), Regd. No.
Rj18Ua4612).
6. Harphool Singh S/o Gidha Ram, Aged About 68 Years, R/o
Shishu Ranqli Kishanpura, Tehsi Dantaramgarh Sikar,
(Raj.)-999999. (Registered Owner Of Vehicle (Cruiser),
Regd. No. Rj23Ta4505).
7. Raj Kumar Swami S/o Jitendra Swami, Aged About 25
Years, R/o Ward No.14 Chhota Talab Road, Mohalla
Swamiyo Ka Sikar, (Raj.)-332001. (Registered Owner Of
Vehicle (Auto Rickshaw), Regd. No. Rj23Pa1744).
8. Sita Ram Jat S/o Deva Ram Jat, Aged About 48 Years, R/o
167 Ga, Ahiron Ki Dhani, Junasya, Teshil Phulera, Jaipur
(Raj.)-999999. (Registered Owner Of Vehicle (Mahindra
Savari Di 2Wd), Regd. No. Rj14Te9625).
9. Harinarayan Choudhary S/o Sanwar Mal, Aged About 40
Years, R/o Ward No.3 Hasteda, Tehsil Chomu, Jaipur
(Raj.)-303712. (Registered Owner Of Vehicle (Mahindra
Savari Mdi Tc Ngt), Regd. No. Rj41Ta0807).
10. Mahendar Kumar Bajiya S/o Shyam Lal, Aged About 38
Years, R/o Kharda Wali Dhani, Lakhani, Sikar (Raj.)-
332404. (Registered Owner Of Vehicle (Mahindra Mah
Savari Mdi Tc 2Wd), Regd. No. Rj23Ua8310).
11. Rameshwar Lal Bajiya S/o Chhotu Ram Bajiya, Aged
About 54 Years, R/o Gopinathpura, Tehsil Dantaramgarh
Sikar, (Raj.)-332710. (Registered Owner Of Vehicle (Maxi
Cab Jeep), Regd. No. Rj13Ua4324).
12. Mahesh Chand Jat S/o Kajodmal Jat, Aged About 44
Years, R/o Khacriyawas, Tehsil Dantaramgarh, Sikar,
(Raj.)-332710. (Registered Owner Of Vehicle (Maxx
Pickup 2Wd), Regd. No. Rj14Gc3049).
13. Mohan Lal Saini S/ghisa Ram Saini, Aged About 48 Years,
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R/o Maliyon Ki Dhani, Harsh Ward No.11, Sikar (Raj.)-
332021. (Registered Owner Of Vehicle (Cdr 650 Md 2Wd
Jeep), Regd. No. Rj10C1295).
14. Ganga Ram S/o Ruda Ram Gurjar, Aged About 57 Years,
R/o Trilokpura, Sikar (Raj.)-332403. (Registered Owner
Of Vehicle (Pick Up), Regd. No. Rj23Ga2276).
15. Mahendra Kumar S/o Puran Mal, Aged About 33 Years, R/
o Dulhepura Sikar, (Raj.)-332402. (Registered Owner Of
Vehicle (Innova 2 5Lg G4), Regd. No. Rj06Ua0825).
16. Ram Singh Jat S/o Devi Sahay Jat, Aged About 50 Years,
R/o Ward No.10 Dhani Bopchya Ki Hathideh, Tehsil Sikar
Madhopur, Sikar (Raj.)-332707. (Registered Owner Of
Vehicle (Mah Savari Mdi Tc 2Wd Jeep), Regd. No.
Rj52Ua0318).
17. Mohan Lal Sharma S/o Banshi Lal Sharma, Aged About 36
Years, R/o Brahmano Ka Mohalla, Kalwar Road, Jorpura,
Jaipur, (Raj.)-303328. (Registered Owner Of Vehicle
(Bolero Di 2Wd Silver), Regd. No. Rj14Uc5189.
18. Ram Lal Yadav S/o Sundar Lal Yadav, Aged About 37
Years, R/o Dhani Thana Wali, Arniyan Tehsil Shri
Madhopur, Sikar, (Raj.)-332701. (Registered Owner Of
Vehicle (Bolero Mdi 2Wd 8Str), Regd. No. Rj32Ua0978).
19. Subhash Chand Jakhar S/o Hanuman Sahay, Aged About
23 Years, R/o Dhani Kjakhrawali, Bhawanipura, Chomu,
Purohitan, Sikar, (Raj.-332602). (Registered Owner Of
Vehicle (Cl 500Mdi 2Wd Jeep), Regd. No. Rj19C9038).
20. Rajendra S/o Gopal Singh, Aged About 37 Years, R/o
Ghirnia Bada, Tehsil Laxmangarh, Sikar, (Raj.)-332026.
(Registered Owner Of Vehicle (Singal Cab Mdi 2Wd),
Regd. No. Rj07Ga3620).
21. Kailash Chand Swami S/o Bhura Das, Aged About 58
Years, R/o 102 Shyampura, Paramnapura, Jaipur, (Raj.)-
302002. (Registered Owner Of Vehicle (Mahindra Pick Up
Cbc), Regd. No. Rj14Gn1420).
22. Ashok Kumar Mitharal S/o Prabhu Dayal Mitharwal, Aged
About 46 Years, R/o Kotari Luharwas, Tehsil Khandela,
Sikar, (Raj.)-332709 (Registered Owner Of Vehicle
(Mahindra Maxx), Regd. No. Rj23Ub6506).
----Petitioners
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Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Dto Officer, Sikar, Rajasthan.
5. Regional Transport Officer, Rto Office Shahpura, Dto
Jaipur, Rajasthan.
6. Regional Transport Officer, Rto Office, Reengus, Dto
Jaipur, Rajasthan.
7. Regional Transport Officer, Rto Office Jaipur, Dto Jaipur,
Rajasthan.
----Respondents
(63) D.B. Civil Writ Petition No. 6406/2024
1. Jeeta Ram S/o Ramdev, Aged About 45 Years, R/o
Kalyanpura, Tehsil Shri Mad, Hopur, Sikar, (Raj.) Owner Of
Vehicle Registration No. Rj-13C-3968
2. Sahi Ram S/o Keshar Ram, Aged About 40 Years, R/o
Village Dulpura, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj-32G-2949.
3. Surendra Kumar Shila S/o Bahadar Ram, Aged About 45
Years, R/o Khori Tamkor, Malsisar, Jhunjhunu, (Raj.)
Owner Of Vehicle Registration Rj-191C-1705.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
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3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
----Respondents
(64) D.B. Civil Writ Petition No. 6428/2024
1. Raja Ram S/o Suraja Ram, Aged About 39 Years, R/o 16,
Jat And Beragiyo Ka Bas, Shekhasar, Lunkaransar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj10Ga0853).
2. Duni Ram S/o Gangaram, Aged About 54 Years, R/o Balal,
Melusar, District Churu. (Registered Owner Of Vehicle No.
Rj13Ga0960).
3. Ramveer S/o Sardara Ram, Aged About 40 Years, R/o
Jaitpura, Lunkaransar, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj10Ga2122)
4. Kishan Nath S/o Lichhaman Nath, Aged About 33 Years,
R/o Ward No.06, Chak 264, RD Bhaderan Malkisar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj31Ga2780)
5. Adarsh Bal Niketan Samiti, Through Proprietor Baljeet
Singh S/o Balvinder Singh, Aged About 40 Years, R/o
Village Behar Wala Kalan, Ward No.06, Hanumangarh
(Raj.). (Registered Owner Of Vehicle No.rj07Pa2307)
6. Deepak S/o Radheyshyam, Aged About 38 Years, R/o
302, Tehsil Nokha, District Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj10Ga2200)
7. Chelu Singh S/o Balu Singh, Aged About 38 Years, R/o
Hadla Bhatiyan, Sri Kolayat, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Ua3341).
8. Manohar Lal S/o Mehar Chand Suthar, Aged About 48
Years, R/o Ward No.05, Bajju Khalsa, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Ga3988).
9. Chetan Lal Meghwal S/o Champalal Meghwal, Aged About
48 Years, R/o W.no.09, Goylo Ka Mohalla, Napasar,
Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj13Gb3414).
10. Ali Khan S/o Naju Khan, Aged About 34 Years, R/o
Sardarpura, Tehsil Chhatargarh, Bikaner (Raj.).
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(Registered Owner Of Vehicle No.rj07Gd1353)
11. Chhota Ram S/o Tola Ram, Aged About 30 Years, R/o
Charnon Ka Bas, Gadana, Bap Phalodi, Jodhpur (Raj.).
(Registered Owner Of Vehicle No.rj07Ga4440)
12. Mohan Ram S/o Gopal Ram, Aged About 71 Years, R/o
33, Godara Bass, Kunjari, Loonkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Gd4769).
13. Shravana Ram S/o Renbata Ram, Aged About 44 Years,
R/o H.no.59, Rekh Meghana, Tehsil Lunkaransar, District
Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Gc6714).
14. Narender Singh S/o Megh Singh, Aged About 22 Years, R/
o Ward No.02, Lakhsar, Tehsil Sri Dungargarh, Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Gd4075).
15. Girraj Prasad Sharma S/o Ganga Lahari Sharma, Aged
About 48 Years, R/o Village Manpur, Tehsil Sikrai, District
Dausa (Raj.). (Registered Owner Of Vehicle
No.rj29Ua0538).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Hanumangarh, District
Hanumangarh.
6. District Transport Officer, Phalodi, District Phalodi.
7. District Transport Officer, Churu, District Churu.
8. Regional Transport Officer, Dausa, District Dausa.
----Respondents
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(65) D.B. Civil Writ Petition No. 6796/2024
1. Sant Kumar Son Of Shri Ghan Shyam, Aged About 29
Years, Resident Of Chhattarpura, District Jhunjhunu
(Rajasthan) - 333041 (Registered Owner Of Vehicle
Pickup Cbc Single Cab, Registration No. Rj-18-Ga-0869).
2. Shri Ram Kharbas Son Of Shri Hanumana Ram, Aged
About 69 Years, Resident Of Vpo Posana, Tehsil
Udaipurwati, District Jhunjhunu (Rajasthan) -333022
(Registered Owner Of Vehicle Mahindra Marshal,
Registration No. Rj-13-C-6932).
3. Sanjeev Kumar Son Of Shri Rakesh Kumar, Aged About
25 Years, Resident Of Ward No.1, Kairu, District
Jhunjhunu (Rajasthan) - 333707 (Registered Owner Of
Vehicle Bolero Di-2Wd, Registration No. Rj-18-Ua-6998)
4. Mahesh Son Of Shri Shankar Lal, Aged About 61 Years,
Resident Of Kumawas Poonia, District Jhunjhunu
(Rajasthan) - 333041 (Registered Owner Of Vehicle
Sawari Di 2Wd, Registration No. Rj-18Pa-5607).
5. Banwari Lal Son Of Shri Bhaguta Ram, Aged About 59
Years, Resident Of Bhadunda Kalan, District Jhunjhunu
(Rajasthan) - 333023 (Registered Owner Of Vehicle Jeep,
Registration No. Rj-25-C-1048).
6. Naresh Son Of Shri Kurda, Aged About 62 Years, Resident
Of Ward No. 10, Hod Ka Mandir, Bamlas, Udaipurwati
District Jhunjhunu (Rajasthan) -333022 (Registered
Owner Of Vehicle Max Pickup, Registration No. Rj-18-Gb-
9151).
7. Hawa Singh Son Of Shri Tarachand, Aged About 29 Years,
Resident Of Ward No. 10, Dhani Bavata Ki, Keerpura
Khatkar, Udaipurwati, District Jhunjhunu (Rajasthan) -
333012 (Registered Owner Of Vehicle Pickup Cbc Single
Space Cab, Registration No. Rj-10-Ga-1593).
8. Rajnish Kumar Son Of Shri Kishori Lal, Aged About 39
Years, Resident Of Ked Road, Kumawalo Ka Mohalaa,
Chhawasri, Teenwad, Udaipurwati, District Jhunjhunu
(Rajasthan) - 333012 (Registered Owner Of Vehicle
Mahindra Pickup Cbc Mdi, Registration No. Rj-18-Gb-
7226).
9. Vinod Son Of Shri Durga Ram, Aged About 62 Years,
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Resident Of Mali Gaon, Chirawa, District Jhunjhunu
(Rajasthan) - 333023 (Registered Owner Of Vehicle
Mahindra Pick Up Cbc, Registration No. Rj-14-Gk-9157).
10. Nilay Pilaniya Son Of Shri Balbir Singh, Aged About 24
Years, Resident Of Ward No.1, Niwai, Navalgarh, District
Jhunjhunu (Rajasthan) -333305 (Registered Owner Of
Vehicle Lp 1512 Tc, Registration No. Rj-18-Pb-1239).
11. Balu Ram Son Of Shri Bhairu Ram, Aged About 76 Years,
Resident Of House No. 392, Ward No.151, Kalbelia Basti,
Khatkar, District Jhunjhunu (Rajasthan) - 333012
(Registered Owner Of Vehicle Pickup Cbc 2Wd,
Registration No. Rj-18-Gb-2456).
12. Virendra Kumar Son Of Shri Pokarmal, Aged About 46
Years, Resident Of Ward No.9, Bhagera, Navalgarh,
District Jhunjhunu (Rajasthan) -333305 (Registered
Owner Of Vehicle Marshal, Registration No. Rj-18-Ua-
7393).
13. Nandlal Son Of Shri Ramlal, Aged About 44 Years,
Resident Of Dhirawali Dhani, Alipur, Tehsil Chirawa,
District Jhunjhunu (Rajasthan)-333023 (Registered Owner
Of Vehicle Bolero Mdi, Registration No. Rj-18-Ua-0980).
14. Om Prakash Son Of Shri Hari Singh, Aged About 34 Years,
Resident Of Ward No.1, Jatabas, Bagar, District Jhunjhunu
(Rajasthan) - 333023 (Registered Owner Of Vehicle Single
Cab 2Wd, Registration No. Rj-13-Ga-5491).
15. Suresh Kumar Son Of Shri Dharampal, Aged About 45
Years, Resident Of Village Ramnathpura Bhobhia,
Chirawa, District Jhunjhunu (Rajasthan) - 333030
(Registered Owner Of Vehicle Pickup, Registration No. Rj-
18-Gb-1885).
16. Vijay Kumar Son Of Shri Jagan Singh, Aged About 46
Years, Resident Of Ward No.2, Gilon Ka Bass, Bhorki,
Udaipurwati, District Jhunjhunu (Rajasthan) - 333032
(Registered Owner Of Vehicle Sawari Di 2Wd, Registration
No. Rj-32-Ua-0268).
17. Dinesh Kumar Son Of Shri Sitaram, Aged About 54 Years,
Resident Of Ward No.24, Chhatri Ke Pichhe, Chuna
Chowk, Navalgarh, District Jhunjhunu (Rajasthan) -
333042 (Registered Owner Of Vehicle Sawari Di 2Wd,
Registration No. Rj-10-Ta-0121).
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18. Shastri Bal Niketan Shikshan Samiti, Through Its
Authorized Person Shri Sanwarmal Repaswal, Son Of Shri
Harish Chander, Aged About 48 Years, Resident Of Ward
No.1, Repaswalon Ki Dhani, Bhorki, District Jhunjhunu
(Rajasthan) - 333032 (Registered Owner Of Vehicle Tata
709, Registration No. Rj-14-Pc-8690).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government,
Ministry Of Road, Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Palace,
New Delhi.
2. State Of Rajasthan, Through Its Secretary To The Govt.,
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur (Rajasthan).
3. Commissioner, Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur (Rajasthan).
4. Regional Transport Officer, Office Of Rto Jhunjhunu
(Rajasthan).
----Respondents
(66) D.B. Civil Writ Petition No. 6938/2024
1. Mahavir Prasad S/o Shri Dola Ram, Aged About 53 Years,
R/o Ajitsar, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Gb1811)
2. Tejpal Singh S/o Guman Singh, Aged About 28 Years, R/o
Chalkoi Beekan, Tehsil Churu, District Churu (Raj.).
(Registered Owner Of Vehicle No. Rj31Ua0709).
3. Ram Lal S/o Nathu Ram, Aged About 61 Years, R/o
W.no.06, Gopalpura, Sujangarh, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj44Ga3631)
4. Shubh Dan S/o Dhan Dan, Aged About 48 Years, R/o
Bobasar Charan, Tehsil Sujangarh, District Churu (Raj.).
(Registered Owner Of Vehicle No. Rj53Ga0091)
5. Nur Hasan S/o Suba Khan, Aged About 26 Years, R/o
W.no.07, 8Mmk, Kikarwali, Hanumangarh (Raj.).
(Registered Owner Of Vehicle No.rj13C6315)
6. Kailash Choudhary S/o Hanuman Choudhary, Aged About
42 Years, R/o Dudi Petrol Pump, Bangla Nagar, Bikaner
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(Raj.). (Registered Owner Of Vehicle No.rj07Ga3079)
7. Ram Niwas S/o Harsukh Ram, Aged About 50 Years, R/o
Bapu Nagari, Gothan, Nagaur (Raj.). (Registered Owner
Of Vehicle No. Rj21Gc7258).
8. Raju Ram S/o Nimba Ram, Aged About 31 Years, R/o
Talanpur Bada Bass, Tehsil Merta City, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj19Gd9860).
9. Ramdev Tada S/o Bhajna Ram Tada, Aged About 36
Years, R/o 227, Basni Seja Merta, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj21Ga0572).
10. Niyaja Mohammad S/o Abdul Sakur, Aged About 56 Years,
R/o Chhipo Ka Mohalla, Asop, Jodhpur (Raj.). (Registered
Owner Of Vehicle No.rj191C9379)
11. Manju Bala W/o Vinod Kumar, Aged About 60 Years, R/o
Ward No.19, Sangariya, District Hanumangarh (Raj.).
(Registered Owner Of Vehicle No.rnk6290)
12. Sher Singh S/o Mejar Singh, Aged About 44 Years, R/o
W.no.04, Ganganagar (Raj.). (Registered Owner Of
Vehicle No.rj31Ga6772).
13. Sukhdev S/o Dhana Ram, Aged About 43 Years, R/o Ward
No.3, Vpo Hindor, Rajasar, Ganganagar. (Registered
Owner Of Vehicle No.rj13Ua0956).
14. Kana Ram S/o Vishan Ram, Aged About 47 Years, R/o
Nimbola, Bhundel, Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj21Ga8694).
15. Mahendra S/o Khiraj Ram, Aged About 38 Years, R/o
Thakur Ji Ka Mandir, Borwa, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj21Ga9845).
16. Jagdish Bishnoi S/o Hanuman Ram Bishnoi, Aged About
42 Years, R/o Thala Ki Dhani Ren, Tehsil Merta City,
Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj21Ta2200).
17. Chokha Ram S/o Aaldan, Aged About 42 Years, R/o
H.no.120, Svarupasar, Nokha, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj50Ga3438).
18. Manish Gujar S/o Munna Lal, Aged About 31 Years, R/o
Sadar Bazar, Gourdi Chancha, Tehsil Degana, Nagaur
(Raj.). (Registered Owner Of Vehicle No.rj21Gc5326).
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----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi
2. State Of Rajasthan, Through Its Secretary To The Govt.,
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur (Rajasthan).
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Sriganganagar, District
Sriganganagar.
6. District Transport Officer, Nokha, District Bikaner.
7. District Transport Officer, Hanumangarh, District
Hanumangarh.
8. District Transport Officer, Nagaur, District Nagaur.
9. District Transport Officer, Sujangarh, District Churu.
10. District Transport Officer, Churu, District Churu.
----Respondents
(67) D.B. Civil Writ Petition No. 6949/2024
1. Om Prakash Prajapat S/o Sh. Chiranji Lal Prajapat, Aged
About 38 Years, R/o-Dhadhar, Churu (Raj), Owner Of
Vehicle No. Rj10Gb1500.
2. Jay Lal S/o Sh. Chetram Saran, Aged About 40 Years,
R/o-Dhani Kulharian, Teh.-Taranagar, Churu (Raj.), Owner
Of Vehicle No. Rj10Gb2013.
3. Shankar Lal S/o Ami Chand, Aged About 42 Years, R/o-
Manpura, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj28U0185.
4. Ram Kumar S/o Kumbha Ram, Aged About 46 Years, R/o-
Mehri Rajviyan, Teh.- Sardarshahar, Churu (Raj.), Owner
Of Vehicle No. Rj10Gb4328.
5. Pavan Kumar S/o Sh. Mahavir Prasad, Aged About 42
Years, R/o-Chalkoi, Banirotan, Churu (Raj.), Owner Of
Vehicle No. Rj18C3031.
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6. Vinod Singh Shekhawat S/o Sh. Bachchan Singh, Aged
About 48 Years, R/o-Rampura, Beri, Churu (Raj.), Owner
Of Vehicle No. Rj18Ua2612.
7. Rajak Khan Kalal S/o Sarajudeen Kalal, Aged About 35
Years, R/o-W.no. 13, Near Satyun Bus Stand, Taranagar,
Churu (Raj.), Owner Of Vehicle No. Rj31Ga9940.
8. Purkha Ram S/o Ridharam, Aged About 44 Years, R/o-
Ward No.-01, Udwala, Bidasar, Churu (Raj.), Owner Of
Vehicle No. Rj07Gd0172.
9. Poonam Chand S/o Girdhari Lal, Aged About 47 Years, R/
o-Ganesh Dhora, Handiya Baba Ke Pas, Ward No. 31,
Ratangarh, Churu (Raj.), Owner Of Vehicle No.
Rj14Gb1014.
10. Ganpat Ram S/o Sh. Shishpal, Aged About 44 Years, R/o-
Gindi Patta, Rajpura, Teh.-Churu, Churu (Raj.), Owner Of
Vehicle No. Rj10Gb1591.
11. Banwari Lal Pareek S/o Gorishankar, Aged About 45
Years, R/o-Bukansar, Chhota, Teh.-Sardarshahar, Churu
(Raj.), Owner Of Vehicle No. Rj10Gb5541.
12. Bhajana Ram S/o Sh. Gaju Ram, Aged About 45 Years, R/
o-Meghavalon Ka Bass, Hardesar, Sardarshahar, Churu
(Raj.), Owner Of Vehicle No. Rj18C4667.
13. Manoj Kumar Bhargava S/o Satyanarayan Bhargava, Aged
About 42 Years, R/o- Ranasar, Bikan, Sardarshahar, Churu
(Raj.), Owner Of Vehicle No. Rj18Ua4143.
14. Raj Kumar Dhaka S/o Mahavir Prasad Dhaka, Aged About
44 Years, R/o- Rasulpur, Fatehpur, Sikar (Raj.), Owner Of
Vehicle No. Rj23C2871.
15. Satpal Bishnoi S/o Hamira Ram Bishnoi, Aged About 46
Years, R/o- Ward No. 11, Nokha, Bikaner (Raj.), Owner Of
Vehicle No. Rrf8580.
16. Iqbal S/o Kasham Ali, Aged About 35 Years, R/o-W.no.02
Sankhoo, Rajgarh, Churu (Raj.) Owner Of Vehicle No.
Rj18Gb4462.
17. Prakash Chand S/o Toru Ram, Aged About 40 Years, R/o-
Shyodhanpura, Churu (Raj.) Owner Of Vehicle No.
Rj10Ga2017.
18. Manju W/o Krishan Kumar, Aged About 43 Years, R/o-
Ward No. 08, Dheerwas, Bara, Taranagar, Churu (Raj.)
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Owner Of Vehicle No. Rj14U1677.
19. Mahendra Kumar S/o Chandu Ram, Aged About 46 Years,
R/o-Dhani Suhana, Sardarshahar, Churu (Raj.) Owner Of
Vehicle Rj31Ga0661.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu (Raj.).
5. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Jhunjhunu (Raj.)
8. The District Transport Officer, Sikar (Raj.)
9. The District Transport Officer, Bikaner (Raj.).
----Respondents
(68) D.B. Civil Writ Petition No. 6977/2024
1. Ramti Devi W/o Late Shri Malla Singh, Aged About 85
Years, R/o By Pass Railway Phatak Tehsil Parbatsar Dist.
Ajmer (Raj.) Owner Of Vehicle Registration No. Rj-01C-
9554.
2. Raju Lal Regar S/o Ugma Ram Regar, Aged About 46
Years, R/o I.t Cenre Ke Pass Pranhera, Teh. And Dist.
Kekri, (Raj.) Owner Of Vehicle Registration No. Rj-37Ga-
0340.
3. Dipak Singh Rawat S/o Karan Singh Rawat, Aged About
24 Years, R/o Ward No.6, Rasosi Kera Ki Beri, Ajmer
(Raj.) Owner Of Vehicle Registration Rj-42Ga-2750.
4. Jaswant Saraswat S/o Deendyal Saraswat, Aged About 40
Years, R/o Uit Colony Ajay Nagar Ajmer (Raj.) Owner Of
Vehicle Registration No. Rj-01Gc-2262.
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5. Ramesh Chand Meena S/o Mallu Ram, Aged About 52
Years, R/o Gurjaro Ki Dhani, Sawantsar, Kishangarh,
Ajmer (Raj.) Owner Of Vehicle Registration No.rj-01Ga-
4294.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. Regional Transport Officer, Ajmer, Rajasthan.
5. Regional Transport Officer, Didwana, Rajasthan.
6. D.t,o, Kishangarh, Ajmer, Rajasthan.
----Respondents
(69) D.B. Civil Writ Petition No. 6995/2024
1. Mahindra Saran S/o Adu Ram, Aged About 30 Years, R/o
Berasar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No. Rj07Gc5728.
2. Laxman Ram Saran S/o Bikha Ram, Aged About 40 Years,
R/o Vpo Berasar Teh Nokha, Dist Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj50Ga3695.
3. Pata Ram S/o Mukanaram, Aged About 40 Years, R/o Vpo
Kudsu Nokha Bikaner.(Raj.) Owner Of Vehicle Registration
No.rj13Ga1154.
4. Narasi Ram S/o Soramlal, Aged About 45 Years, R/o Ward
No 03, Bajju Khalsa, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj15Ga7301.
5. Lichhama W/o Om Prakash, Aged About 40 Years, R/o
Ward No 07 Bakhtawar Pura, Berasar Nokha, Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Ga5554.
6. Mohan Lal S/o Ram Chandra, Aged About 40 Years, R/o
Jhadali Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gc9855.
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7. Kailash Ram S/o Padama Ram, Aged About 35 Years, R/o
244, Mundsar Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj37Ga0032.
8. Ganpati Mines And Con. Company, Through Its Secretary
Surendra Kumar Taparia S/o Gopi Kishan Tapriya, Aged
About 55 Years R/o Govind Nagar Roda Teh Nokha,
Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj50Ga3394.
9. Parama Ram S/o Chaina Ram, Aged About 40 Years, R/o
Kishnasar, Nokha Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj50Ga1346.
10. Faruk S/o Mo Ajij, Aged About 45 Years, R/o Nagina Bazar
Ward No 12 Bidasar Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga2235.
11. Amarjit Singh S/o Puran Singh, Aged About 40 Years, R/o
Suratgarh, Sri Ganganagar. (Raj.) Owner Of Vehicle
Registration No.rj13C1422.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Nokha.
5. District Transport Officer, Dto Office, Bikaner.
6. District Transport Officer, Dto Office, Sri Ganganagar.
7. District Transport Officer, Dto Office, Sujangarh.
----Respondents
(70) D.B. Civil Writ Petition No. 7058/2024
1. Mamraj Singh Meena S/o Jagdish Prasad, Aged About 40
Years, R/o Tehsil Nawalgarh, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-18Pb-0900.
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2. Sky Lark Shikshan Sansthan, Through Its Proprietor Shri
Ramautar Singh S/o Shri Amar Singh, Registered Office
At Ward No.9, Dada Ki Dhani, Jhunjhunu, Owner Of
Vehicle Registration No. Rj-10Pa-7203.
3. Amar Education Society, Through Its Proprietor Shri
Ramautar S/o Shri Amar Singh, Registered Office At Ward
No.9, Jhunjhunu, (Raj.) Owner Of Vehicle Registration Rj-
18Pa-1540.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Churu.
----Respondents
(71) D.B. Civil Writ Petition No. 7061/2024
1. Sita Ram S/o Puraram, Aged About 39 Years, R/o Ward
No.08, Rajasar, Karnisar, Tehsil Lunkaransar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Gd5601).
2. Ful Chand S/o Pema Ram, Aged About 49 Years, R/o 395,
Village Bana, District Bikaner. (Registered Owner Of
Vehicle No. Rj07Ga4091).
3. Saddam S/o Ayub Khan, Aged About 31 Years, R/o Ward
No.18, Mahajan, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Gd4960)
4. Tola Ram S/o Sugana Ram, Aged About 33 Years, R/o
Bass Rajput Baijasar, Tehsil Sardarshahar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj10Gb1047)
5. Hari Ram S/o Phusa Ram, Aged About 49 Years, R/o Ward
No.10, Shobholai, Lunkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Ga5676)
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6. Om Singh S/o Anand Singh, Aged About 29 Years, R/o
Daudsar, Tehsil Didwana, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj05U0294)
7. Moti Singh S/o Prem Singh Rathore, Aged About 49 Years,
R/o Ward No.7, Ratana Colony, Polatry Form Ke Pass,
Maliyon Ki Dhani, Madanganj, Kishangarh, Ajmer (Raj.).
(Registered Owner Of Vehicle No. Rj42Ta0231).
8. Khiw Singh S/o Ugam Singh, Aged About 53 Years, R/o
Palara, Tehsil Nawa, Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj19Ua5675).
9. Hema Ram S/o Deepa Ram, Aged About 38 Years, R/o
Dalelpura, Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj18U0525).
10. Bhopal S/o Ganesh, Aged About 40 Years, R/o Kukanwali,
Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj19C9703)
11. Mainuddin Kureshi S/o Usman Kureshi, Aged About 47
Years, R/o Near Madeena, Masjid, Kuchaman City, Nagaur
(Raj.). (Registered Owner Of Vehicle No.rj23Ua4185)
12. Ramesh S/o Dhanna Ram, R/o Nayko Ki Dhaniya,
Madpura, Khinwsar, Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj23Gc3153).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Didwana, District Didwana.
6. District Transport Officer, Nagaur, District Nagaur.
7. District Transport Officer, Churu, District Churu.
----Respondents
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(72) D.B. Civil Writ Petition No. 7162/2024
1. Suwa Lal Son Of Shri Banwar Lal, Aged About 37 Years,
R/o Chimanji Ki Dhani Bharija, Dantaramgarh, Sikar
Rajasthan. (Vehicle No. Rj23Ra2396)
2. Chunni Lal Son Of Shri Bhattu Ram, Aged About 35 Years,
R/o Raghunathpura, Udaipurwati, Jhunjhunu, Rajasthan.
(Vehicle No. Rj18Ua9575)
3. Bajrang Lal Son Of Shri Heera Lal, Aged About 39 Years,
R/o Ward No. 19, Ramgarh, Danta Ramgarhm Sikar,
Rajasthan. (Vehicle No. Rj23Gc0665)
4. Sampat Kumar Son Of Shri Madan Singh, Aged About 37
Years, R/o Batranau Sikar, Rajasthan (Vehicle No.
Rj23Gb5496)
5. Sohan Lal Son Of Shri Manohar Lal, Aged About 41 Years,
R/o Ward No. 13, Jerthi Sikar Rajasthan. (Vehicle No.
Rj23Gb8798)
6. Shrawan Kumar Son Of Shri Ram Buksh, Aged About 35
Years, R/o Ward No. 07, Bharni Tehsil Shrimadhopur
Sikar, Rajasthan. (Vehicle No. Rj23Ta2766)
7. Laxman Singh Bajiya Son Of Shri Jagdish Singh Bajiya,
Aged About 35 Years, R/o Ward No. 10 Vijay Nagar,
Palsana, Sikar Rajasthan. (Vehicle No. Rj14Gf2904)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhunjhunu, District Jhunjhunu.
5. District Transport Officer, Sikar, District Sikar.
----Respondents
(73) D.B. Civil Writ Petition No. 7560/2024
1. Rameshwar S/o Madhu Lal, Aged About 40 Years, R/o
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Indrapura, Tehsil Deoli, District Tonk (Raj.). (Registered
Owner Of Vehicle No. Rj26-Ga-0766)
2. Shivji Lal S/o Udda Lal, Aged About 48 Years, R/o Dehlod,
Tehsil Newai, District Tonk (Raj.) (Registered Owner Of
Vehicle No. Rj26-Ga-0915)
3. Gopal Lal S/o Rang Lal, Aged About 28 Years, R/o 55,
Gujaro Ka Mohalla, Saroli, Tehsil Deoli, District Tonk (Raj.)
(Registered Owner Of Vehicle No. Rj26-Ga-0666)
4. Manjoor S/o Aasam Ali, Aged About 63 Years, R/o Near
Bada Takiya, Newai Davakhana, Purani Tonk, Distt. Tonk
(Raj.) (Registered Owner Of Vehicle No.rj14-1R-2959)
5. Hanuman S/o Nandlal, Aged About 43 Years, R/o Naya
Gaon, Mohammadpura, Tehsil And Distt. Tonk (Raj.).
(Registered Owner Of Vehicle No. Ap-07-W-9054)
6. Javed S/o Saeed, Aged About 28 Years, R/o Mohalla
Karoliyan, Chawani, Tonk, District Tonk (Raj). (Registered
Owner Of Vehicle No. Rj26-Ua-3950)
7. Rajesh S/o Hajari, Aged About 25 Years, R/o Mohana Bad
Ka Rasta, Ward No. 2, Peeplu, District Tonk (Raj.).
(Registered Owner Of Vehicle No. Rj26-Ua-4385)
8. Ramavtar S/o Ram Lal, Aged About 42 Years, R/o Bakshi
Bag, Chothmata Mandeer Ke Pas, Baan Ganga, Distt.
Bundi (Raj.). (Registered Owner Of Vehicle No. Rj08-C-
0820)
9. Munna @ Yusuf S/o Abdul, Aged About 69 Years, R/o
Chhatriyon Ke Pass, Ward No. 1, Uniyara, Distt. Tonk
(Raj.) (Registered Owner Of Vehicle No. Rj05-G-3746)
10. Haneef S/o Babu, Aged About 39 Years, R/o Aligarh,
Tehsil Uniara, District Tonk (Raj.). (Registered Owner Of
Vehicle No. Rj32-Ga-4118)
11. Ramkalyan S/o Ladu, Aged About 40 Years, R/o Kureda,
Tehsil Peeplu, District Tonk (Raj.) (Registered Owner Of
Vehicle No. Rj14-Ge-9513)
12. Vinod Kumar S/o Nathu Lal, Aged About 34 Years, R/o
Dangarthal, Tehsil Newai, District Tonk (Raj.) (Registered
Owner Of Vehicle no. Rj14-Ga-8688)
13. Radheshyam S/o Bhura Lal, Aged About 41 Years, R/o
Ajmer Road, Lambaharisingh, Tehsil Malpura, District Tonk
(Raj.) (Registered Owner Of Vehicle No. Rj26-Ga-5318)
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14. Kishan Lal S/o Gokul, Aged About 56 Years, R/o Patel Ji
Ka Mohalla Lamba Harisingh, Tehsil Malpura, Distt. Tonk
(Raj.). (Registered Owner Of Vehicle No. Rj26-Ga-0377)
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Tonk, District Tonk.
5. District Transport Officer, Bundi, District Bundi.
6. District Transport Officer, Jaipur, District Jaipur.
----Respondents
(74) D.B. Civil Writ Petition No. 7863/2024
1. Krishan Kumar S/o Ridh Karan, Aged About 55 Years, R/o
W.no.18, Mandawa, Jhunjhunu (Raj.). (Registered Owner
Of Vehicle No. Rj11U0197).
2. Bhagwan Singh S/o Santu Singh, Aged About 41 Years,
R/o C/o Sadik S/o Shera Khan, Vaido Ka Bass, Phalodi,
Jodhpur (Raj.). (Registered Owner Of Vehicle No.
Rj43Ga4641).
3. Jai Singh Yadav S/o Jai Dayal Yadav, Aged About 65
Years, R/o 58, Nagnedhi Scheme, Pawan Puri, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Ca2281)
4. Jitendra Singh S/o Narpat Singh, Aged About 38 Years, R/
o W.no.04, Rajaldesar, Ratangarh, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj10Ta0204)
5. Dharmendra S/o Shri Gablu, Aged About 30 Years, R/o
Khajju Ka Pura Vanki, Tehsil Hindaun, District Karauli,
Rajasthan. (Registered Owner Of Vehicle No.rj03C2097)
6. Goru Ram S/o Moola Ram, Aged About 49 Years, R/o
Ward No Bhawan Desar, Ratangarh, District Churu (Raj.).
(Registered Owner Of Vehicle No.rj23C2579)
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7. Arun Kumar Dara S/o Bhanwar Lal, Aged About 43 Years,
R/o Nagarasar, Tehsil Kolayat, District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Gd4279).
8. Ram Kumar S/o Balwant Ram, Aged About 46 Years, R/o
26, J.r.k. Kanhewala, Pilobangan, Hanumangarh (Raj.).
(Registered Owner Of Vehicle No.rj07U0038).
9. Bhairo Singh S/o Sukh Ram, Aged About 29 Years, R/o
Dhani Bijarnia, W.no.06, Jhaidasar, Tehsil Rawatsar,
Hanumangarh (Raj.). (Registered Owner Of Vehicle
No.rj31Ga7033)
10. Prakash Chand Kumawat S/o Jagdish Prasad Kumawat,
Aged About 54 Years, R/o Plot No.13, Ganesh Nagar,
Heerapura, Jaipur. (Registered Owner Of Vehicle
No.rj14Cc6695)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhunjhunu, District Jhunjhunu
(Raj.).
5. District Transport Officer, Phalodi, District Phalodi.
6. District Transport Officer, Karauli, District Karauli.
7. District Transport Officer, Hanumangarh, District
Hanumangarh.
8. Regional Transport Officer, Jaipur, District Jaipur
9. District Transport Officer, Bikaner, District Bikaner.
10. District Transport Officer, Sujangarh, District Churu.
----Respondents
(75) D. B. Civil Writ Petition No. 7864/2024
1. Hari Singh S/o Nanu Ram, Aged About 52 Years, R/o
Gothra Bhookran, Sikar. (Raj.) Owner Of Vehicle
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Registration No. Rj23Ua6043.
2. Mangi Lal S/o Bhiya Ram, Aged About 50 Years, R/o Ward
No 10 Mukrya Gaon Gram Bamboo Tehsil Sujangarh,
Churu. (Raj.) Owner Of Vehicle Registration
No.rj21Gc7066.
3. M/s Haryana Darshan Grit Udyog, Proprietor Khetpal S/o
Nand Kishor Aged About 45 Years, R/o H. N. 80, Villl
Budheri, Teh Loharu Bhiwani A/p Rooppura, Teh
Dantaramgarh, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Gb5726.
4. Arjun Ram S/o Moti Ram, Aged About 45 Years, R/o
Ladariya Teh Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj07Ua0185.
5. Surendra Singh S/o Megh Singh, Aged About 40 Years, R/
o Vpo Lambi Ahir Teh Buhana Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Gb7382.
6. Bohra Shiksha Samiti, Trough Its Secretary Narveer Singh
S/o Devi Sahai, Aged About 50 Years, R/o Basai Khetri,
Jhunjhun. (Raj.) Owner Of Vehicle Registration
No.rj18Pb1814.
7. Goma Ram S/o Hosa Ram, Aged About 40 Years, R/o
Naya Leta Jalore. (Raj.) Owner Of Vehicle Registration
No.rj16Ga6169.
8. Shankar Lal S/o Sona Ram Ji, Aged About 45 Years, R/o
37 Tanpi Sanchore, Dist Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ga0990.
9. Bhupa Ram S/o Chhagana Ram, Aged About 45 Years, R/
o Kotra Teh Raniwara, Jalore. (Raj.) Owner Of Vehicle
Registration No.rj14Ub5988.
10. Gaju Singh S/o Kesar Singh Ji, Aged About 50 Years, R/o
Rajputo Ki Dhani, Kesuri Teh Sanchore, Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj46Ga3715.
11. Khim Singh S/o Dhan Singh, Aged About 55 Years, R/o
Chorau Teh Sayala Dist Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ga5346.
12. Vikram Singh S/o Tagsingh, Aged About 40 Years, R/o
Rajputo Ka Was, Naya Narnawas, Teh Jalore Dist Jalore.
(Raj.) Owner Of Vehicle Registration No.rj16Ua3408.
13. Joga Ram Ji S/o Uka Ram Ji, Aged About 50 Years, R/o
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366, Rebaric Ka Was, Unadi Teh Sayala, Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj16Ga4446.
14. Kamlesh Bharti S/o Bhola Bharti, Aged About 40 Years, R/
o 1118, Ahore Main Road, Bhawarni Teh Jalore, Dist.
Jalore. (Raj.) Owner Of Vehicle Registration
No.rj16Ga1159.
15. Manoj S/o Hadman Ram, Aged About 40 Years, R/o Ward
No 11 Kubhasar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj21Gc6949.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Jalore.
9. District Transport Officer, Dto Office, Bhinmal, District
Jalore.
----Respondents
(76) D.B. Civil Writ Petition No. 8664/2024
1. Govind Ram S/o Shri Jeevan Ram, Aged About 45 Years,
R/o Fathepura, Sikar. (Raj.) Owner Of Vehicle Registration
No. Rj23Ua2462.
2. Lucky Prakash Sungat S/o Prakash Sungat, Aged About
40 Years, R/o Nimbi Khurd Teh Didwana, Dist Nagaur.
(Raj.) Owner Of Vehicle Registration No. Rj13Ga3168.
3. Jagdish Singh S/o Banne Singh, Aged About 50 Years, R/o
Rooppura Teh Nawa, Dist Nagaur. (Raj.) Owner Of Vehicle
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Registration No. Rj21C4405.
4. Bharmal Bishnoi S/o Bhanwar Lal, Aged About 45 Years,
R/o Dara Ki Dhani Dugoli Jayal, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj21Gc5218.
5. Ramjan Mohd S/o Nanu Ram Ji Silawat, Aged About 45
Years, R/o 9 Th Patti Jawa Bass Ladnun, Dist Nagaur.
(Raj.) Owner Of Vehicle Registration No.rj21C7786.
6. Mool Chnad S/o Dana Ram, Aged About 42 Years, R/o
Dhewo Ki Dhani Nawalgarh, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Ta3837.
7. Padama Ram S/o Gokal Ram, Aged About 45 Years, R/o
Meghwalo Ka Bas Bala Ka Gol Jhajhoo, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Gd5109.
8. Shyam Lal S/o Kundan Mal Mali, Aged About 35 Years, R/
o Ward No 12, Parihara Ratangarh, Churu. (Raj.) Owner
Of Vehicle Registration No.rj44Ga0354.
9. Prameshwar Lal S/o Rugha Ram, Aged About 42 Years, R/
o W No 04 Parihara Ratangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj44Ga0702.
10. Smt. Harki Devi Joshi W/o Ramawtar Joshi, Aged About
40 Years, R/o Gosasar Fitted Spd Gov Ratangarh, Churu.
(Raj.) Owner Of Vehicle Registration No.rj23Ga1880.
11. Satya Narayan Bhardvaj S/o Kunna Ram, Aged About 66
Years, R/o 630 Punarabass Riri Sri Dungargarh, Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj011C0303.
12. Kana Ram S/o Pokar Ram, Aged About 56 Years, R/o 352
Siyagon Ka Mohalla, Swaroop Desar, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Gd6622.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
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Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu
6. District Transport Officer, Dto Office, Sujangarh.
7. District Transport Officer, Dto Office, Churu.
8. District Transport Officer, Dto Office, Deedwana.
9. District Transport Officer, Dto Office, Bikaner.
----Respondents
(77) D.B. Civil Writ Petition No. 8741/2024
1. Dharmpal Singh S/o Shri Dugar Singh, Aged About 42
Years, R/o Dadia, District Sikar, Rajasthan. (Registered
Owner Of Vehicle No. Rj-18 Ua 1377)
2. Amit Kumar Choudhary S/o Pokhar Mal Choudhary, R/o
Jaato Ka Mohalla, Ward No. 11, Barsinghpura, Tehsil
Dataramgarh, District Sikkar, Rajasthan. (Registered
Owner Of Vehicle No. Rj-23 Ta 4013)
3. Ajij Ali S/o Shri Nasir Shah, R/o Balod Bhakran, Tehsil
Fatehpur, District Sikar, (Rajasthan). (Registered Owner
Of Vehicle No. Rj-23 Gb 5706)
4. Tofik S/o Shri Hanif, R/o Mangloona, Tehsil Laxmangarh,
District Sikar, (Rajasthan). (Registered Owner Of Vehicle
No. Rj-23 Gb 9746)
5. Hari Kishan S/o Shri Bhana Ram, R/o Udansar, Tehsil
Fatehpur, District Sikar, Rajasthan. (Registered Owner Of
Vehicle No. Rj-21 C 3296)
6. Pramod Kumar S/o Ramniwas, R/o Khanji Ka Bass, Tehsil
Fatehpur, District Sikar, Rajasthan. (Registered Owner Of
Vehicle No. Rj-23 Gb 5040)
7. Shankar Lal Jat S/o Govind Ram Jat, R/o Challa, Tehsil
Neem Ka Thana, District Sikar, Rajasthan. (Registered
Owner Of Vehicle No. Rj-18 Ua 4817)
8. Surendra Singh S/o Shri Indraj Singh, R/o Ward No. 13,
Paniyan Ki Dhani, Bhagera, District Jhunjhunu,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-23 Ua
3012)
9. Sardar Mal S/o Shri Rameshwar Lal Saini, R/o Chapoli,
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Udaipurwati, District Jhunjhunu, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-10 Ua 0178)
10. Manoj Kumar Sharma S/o Shri Gigraj Sharma, R/o
Udrasar, Raidhana, District Nagaur, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Ub 2168)
11. Mukesh Kumar S/o Shri Nand Kishor, R/o Tarapura, Post
Khakholi, Tehsil Deedwana, District Nagaur, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-37 Ga 4632)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
7. District Transport Officer, Nagaur, Dto Office, Nagaur.
----Respondents
(78) D. B. Civil Writ Petition No. 9197/2024
1. Sahi Ram S/o Mohan Ram, Aged About 45 Years, R/o
Inyara Ward No 01 Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No. Rj21Ga8955.
2. Mohammed Firoj Boparee S/o Mohammed Rafiq Boparee,
Aged About 50 Years, R/o Ward No 12, Ngina Bazar
Bidasar, Churu. (Raj.) Owner Of Vehicle Registration No.
Rj44Ga2753.
3. Rajendra Singh S/o Sharwan Singh, Aged About 40 Years,
R/o Sobhasar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No. Rj44Ga2889.
4. Omprakash Jat S/o Kundan Mal, Aged About 45 Years, R/
o W No 38, Pragati Nagar Sujangarh, Churu. (Raj.) Owner
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Of Vehicle Registration No.rj19Ta0020.
5. Gajraj Singh S/o Hanuman Singh, Aged About 50 Years,
R/o Ward No 10 Dungras Agoona Teh Sujangarh, Churu.
(Raj.) Owner Of Vehicle Registration No.rj32Ua0563.
6. Mahendra Poonia S/o Mahavir Poonia, Aged About 40
Years, R/o Beeramsar Ratangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj11Ua0206.
7. Ram Chandra Bishu S/o Shankar Lal Bishu, Aged About
45 Years, R/o Lachharsar Ratangarh, Churu. (Raj.) Owner
Of Vehicle Registration No.rj44Ga3285.
8. Nandkishor Singh S/o Mangej Singh, Aged About 40
Years, R/o Hadyal Teh Taranagar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj10Ua5563.
9. Vikram Singh Rathore S/o Girdhari Singh, Aged About 45
Years, R/o Sadu Badi Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj44Ga3077.
10. Bhanwar Lal Mali S/o Begraj Mali, Aged About 50 Years,
R/o Bhimsar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj21Ua1735.
11. Bharat Singh S/o Jagmal Singh, Aged About 40 Years, R/o
Gugriyali Jayal, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Gc3603.
12. Sunil Limba S/o Parta Ram, Aged About 45 Years, R/o
Kumharo Ka Mohalla, Katar Choti, Bidasar Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj13Ga2092.
13. Jagdish Poonia S/o Bhera Ram, Aged About 40 Years, R/o
Inyara, Bidasar Churu. (Raj.) Owner Of Vehicle
Registration No.rj07Ga3803.
14. Mana Ram S/o Jasu Ram Jat, Aged About 55 Years, R/o
Kandhalsar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj07Gb8708.
15. Jawana Ram S/o Khuma Ram, Aged About 45 Years, R/o
Anwaliayasar, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Gb9026.
16. Hirnath S/o Mangnath, Aged About 50 Years, R/o
Bidavaton Ki Kothari Sujangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj23Ga1874.
17. Khiraj Ram S/o Ishwar Ram, Aged About 55 Years, R/o
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Ward No 12 Dhaneru, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj21C6290.
18. Hanumana Ram S/o Mala Ram, Aged About 45 Years, R/o
Amarsar Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga2997.
19. Kalu Khan S/o Nathu Khan Teli, Aged About 45 Years, R/o
Dariba Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga3352.
20. Mal Singh S/o Shankar Singh, Aged About 45 Years, R/o
Indra Colony Nimod The Didwana Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj37Ua7895.
21. Dhanna Ram S/o Dula Ram, Aged About 55 Years, R/o W
No 01 Bairasar, Bidasar Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga2794.
22. Ramchandra Bhaskar S/o Prabhu Ram, Aged About 45
Years, R/o Ward No 17, Gordhanpura, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj23C5301.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Churu.
6. District Transport Officer, Dto Office, Sujangarh.
7. District Transport Officer, Dto Office, Bikaner.
8. District Transport Officer, Dto Office, Nagaur.
9. District Transport Officer, Dto Office, Didwana.
----Respondents
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(79) D.B. Civil Writ Petition No. 9311/2024
1. Nand Kishore S/o Bholu Ram Sai, Aged About 45 Years,
R/o Khariya Kaniram Sujangarh, Churu. (Raj.) Owner Of
Vehicle Registration No. Rj10Gb2261.
2. Mohammed Mohsin S/o Iliyas, Aged About 40 Years, R/o
Bangali Baba Ke Takiya Ke Pass Ward No 15 Sujangarh,
Churu. (Raj.) Owner Of Vehicle Registration No.
Rj13Ga3630.
3. Hemaram S/o Gidharam, Aged About 50 Years, R/o
Gopalpura Road Ward No 05 Sujangarh, Churu. (Raj.)
Owner Of Vehicle Registration No. Rj44Ga1949.
4. Dularam Bavari S/o Banna Ram Bavari, Aged About 45
Years, R/o Dhani Sivaro Ki, Bidasar Churu. (Raj.) Owner
Of Vehicle Registration No.rj44Ga3504.
5. Khiya Ram Meghwal S/o Noparam, Aged About 50 Years,
R/o Ghantiyal Bari Sujangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj19Gg8087.
6. Jai Chand S/o Dula Ram, Aged About 45 Years, R/o
Kolasar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj23Gc3001.
7. Pit Ram S/o Hari Ram, Aged About 45 Years, R/o
Rajaldesar Ratangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10Gb3614.
8. Shrawan Kumar S/o Purna Ram, Aged About 40 Years, R/
o Baghsara Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga1410.
9. Sunil Kumar S/o Laxminarayan Soni, Aged About 40
Years, R/o Bharat Petrol Pump Ke Pass, Sikar Road W No
02 Salasar, Sujangrh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Pa0650.
10. M/s Indragiri Shikshan Samiti, Through Its Secretary
Manoj Guleria S/o Giradhari Lal Guleria, Aged About 36
Years, R/o Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj37Pa2475.
11. Ramswaroop S/o Harlal Singh, Aged About 45 Years, R/o
Delsar Kala Teh Nawalgarh, Jhunjhunu (Raj.) Owner Of
Vehicle Registration No. Rj18U0191.
12. Suresh Kumar S/o Birbal Ram, Aged About 40 Years, R/o
Nangali Gujran Udaipurwati, Jhunjhunu (Raj.) Owner Of
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Vehicle Registration No. Rj18Ga1234.
13. Dharmveer Singh Dhaka S/o Daya Ram Dhaka, Aged
About 40 Years, R/o Manota Jatan Khetri, Jhunjhunu
(Raj.) Owner Of Vehicle Registration No. Rj18Gb0933.
14. Nitesh Kumar S/o Subodh Kumar, Aged About 45 Years,
R/o W.no. 01, Kumawas, Nawalgarh, Jhunjhunu (Raj.)
Owner Of Vehicle Registration No. Rj18U0167.
15. Shishupal Singh S/o Ram Lal, Aged About 40 Years, R/o
Mandasi Nawalgarh, Jhunjhunu (Raj.) Owner Of Vehicle
Registration No. Rj18Ua0875
16. Bajrang Lal S/o Sharvan Kumar, Aged About 45 Years, R/
o Ward No. 11 Basari Posana Teh. Udaipurwati, Jhunjhunu
(Raj.) Owner Of Vehicle Registration No. Rj14Uc9474.
17. Shaid Afridi S/o Manosoor Khatari, Aged About 45 Years,
R/o W.no. 09, Mukundgarh, Nawalgarh, Jhunjhunu (Raj.)
Owner Of Vehicle Registration No. Rj32C0477
18. Shubhkaran S/o Birbal Ram, Aged About 45 Years, R/o
Bhariya Ka Bass, Mahradasi Jhunjhunu (Raj.) Owner Of
Vehicle Registration No. Rj06U0237.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Churu.
5. District Transport Officer, Dto Office, Sujangarh.
6. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(80) D.B. Civil Writ Petition No. 9314/2024
1. Megh Ram S/o Uma Ram Saharan, Aged About 38 Years,
R/o Seuwa, Rajgarh, Churu (Raj.) (Owner Of Vehicle No.
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Rj10Gb0566)
2. Saddam Khan S/o Kasam Khan, Aged About 40 Years, R/o
Budhwali, Ratangarh, Churu (Raj.) (Owner Of Vehicle No.
Rj07Ta0687)
3. Rajendra Kumar Meghwal S/o Sh. Mukh Ram, Aged About
42 Years, R/o Khejada, Kidhanada, Sardarshahar, Churu
(Raj.) (Owner Of Vehicle No. Rj10Ga1069)
4. Vikas S/o Mahendra Singh, Aged About 46 Years, R/o
Thimau Bari, Teh. - Rajgarh, Churu (Raj.) (Owner Of
Vehicle No. Rj10Ga1258)
5. Kalu Ram S/o Moji Ram, Aged About 42 Years, R/o Patti
Billa, Dalmir Khera, Failka, Punjab, Owner Of Vehicle No.
Rj19Ta1511
6. Amir Khan S/o Ali Mohd., Aged About 48 Years, R/o 411,
Kamla Nehru Nagar, Nbc Road, Hasanpura, Jaipur (Raj.)
Owner Of Vehicle No. Rj23Ua2331
7. Jagdish Nayak S/o Mana Ram Nayak, Aged About 35
Years, R/o Rajasar, Panwaran, Sardarshahar, Churu (Raj.)
(Owner Of Vehicle No. Rj31Ga3112)
8. Mangi Lal S/o Sh. Budha Ram, Aged About 44 Years, R/o
Amarsar, Sardarshahar, Churu (Raj.) (Owner Of Vehicle
No. Rj10Gb4517)
9. Pawan Bishnoi S/o Sanvar Lal, Aged About 47 Years, R/o
Ward No. 10, Baniya, Bikaner (Raj.) Owner Of Vehicle No.
Rj07Gd5610
10. Achhan Kanwar S/o Harphool Singh, Aged About 44
Years, R/o Rajpooto Ka Mohalla, Naharsara, Teh.-
Sardarshahar, Churu (Raj.) (Owner Of Vehicle No.
Rj10Gb5659)
11. Ram Niwas S/o Sh Nimba Ram, Aged About 43 Years, R/o
18, Talab Se Lod Was Ka Rasta, Didiya Kala, Teh.- Jayal,
Nagaur (Raj.) Owner Of Vehicle No.rj21Gb4099
12. Vinod Kumar S/o Ram Pratap, Aged About 45 Years, R/o
04, K.w.m. Beriyanvali, Khajuvala, Bikaner (Raj.) (Owner
Of Vehicle No. Rj13Ga9357)
13. Bhani Ram S/o Kishanaram, Aged About 48 Years, R/o
Bohara Bass, Sandwa, Bidasar, Curu (Raj.) Owner Of
Vehicle No. Rj44Ga2754
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14. Hadmana Ram S/o Hetram, Aged About 43 Years, R/o
Pugal, Bikaner (Raj.) (Owner Of Vehicle No. Rj04Ga2394)
15. Jagdish Prasad S/o Bajrang Lal, Aged About 40 Years, R/o
Pratap Nagar, Ward No. 03, Sujangarh, Churu (Raj.)
(Owner Of Vehicle No. Rj44Ga1522)
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu (Raj.)
5. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.)
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.)
7. The District Transport Officer, Distt. Sikar (Raj.)
8. The District Transport Officer, Jhunjhunu (Raj.)
9. The District Transport Officer, Distt. Bikaner (Raj.)
----Respondents
(81) D.B. Civil Writ Petition No. 9331/2024
1. Shiv Lal S/o Rameshwar Lal, Aged About 35 Years, R/o
Village Bhorki, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rl-34Ua- 0064.
2. Tagore Shiksha Sansthan, Through Its Proprietor Shri
Ram Mitharwal S/o Shri Bhura Ram Registered Office At
Village Kalyanpura, Sikar, Owner Of Vehicle Registration
No. Rj-23Pb-3056.
3. Raju Lal Yadav S/o Shri Ramdev Yadav, R/o Heerapura,
Powar House, Jaipur, (Raj.) Owner Of Vehicle Registration
Rj-14Ga-9613.
4. Keshar Dev S/o Shri Norang Ram, R/o Village Bakra,
Jhunjhunu, Owner Of Vehicle Registration No. Rj-18Pb-
1379.
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5. Kuldeep Pareek S/o Shri Jitendar Pareek, R/o Ward No.15,
8 Mandrella, Jhunjhunu, Owner Of Vehicle No. Rj-18Ga-
2383.
6. Ram Gopal S/o Shri Babu Lal, R/o Ward No.5 Ganpati
Nagar, Jhunjhunu, Owner Of Vehicle No. Rj-18Ga-0975.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
6. District Transport Officer, Jaipur.
----Respondents
(82) D.B. Civil Writ Petition No. 9343/2024
1. Devilal S/o Shri Sundaram, Aged About 30 Years, R/o
Hanutpura, Amarsar, District Jaipur (Registered Owner Of
Vehicle No. Rj14-Uc-9693)
2. Gyanchand Meena S/o Sardar Mal Meena, Aged About 39
Years, R/o Dhani Narawali, Tehsil Shrimadhopur, District
Sikar (Registered Owner Of Vehicle No. Rj23-Gc-4592)
3. Mahendra Kumar S/o Maliram Burania, Aged About 29
Years, R/o Ward No. 5, Dhani Dhabasa Ki, Garh Bhopji,
District Sikar (Registered Owner Of Vehicle No. Rj23-Gb
8960)
4. Shyopal Singh S/o Rudaram Choudhary, Aged About 51
Years, R/o 448, 4-C, Moti Bandha Roa, Machava, Jaipur
(Registered Owner Of Vehicle No. Rj14-Ua-0994)
5. Mahipal Kumar Sharma S/o Madan Lal Sharma, Aged
About 31 Years, R/o Shivpura, Jyankipura, Tehsil
Shrimdhopur, District Sikar (Registered Owner Of Vehicle
No. Rj23-Gb-4417)
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6. Kailash S/o Govinda, Aged About 47 Years, R/o Dhani
Bada Pana, Kansarda, Tehsil Shrimadhopur, District Sikar
(Registered Owner Of Vehicle No. Rj23-Ta-4067)
7. Premprakash S/o Gopal Singh, Aged About 37 Years, R/o
Dhani Kulhari, Dotasara, Tehsil Laxmangarh, District Sikar
(Registered Owner Of Vehicle No. Rj23-Ga-1927)
8. Rajesh Kumawat S/o Hariram, Aged About 36 Years, R/o
Village And Post Katrathal, Tehsil And District Sikar
(Registered Owner Of Vehicle No. Rj18-G-2002)
----Petitioners
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, RTO Office, Sikar.
5. District Transport Officer, Sikar, DTO office, Sikar.
6. District Transport Officer, Chomu, DTO office, Chomu,
District Jaipur.
7. District Transport Officer, Jhalana, Jaipur, DTO office,
Jhalana, Jaipur.
----Respondents
(83) D.B. Civil Writ Petition No. 9383/2024
Jai Singh S/o Shri Sultan Singh, Aged About 48 Years, R/o
Charawas, Khetri, District Jhunjhunu (Registered Owner Of
Vehicle No. Rj14-2G-7639)
----Petitioner
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Jhunjhunu, D.t.o. Jhunjhunu.
----Respondents
(84) D.B. Civil Writ Petition No. 9453/2024
1. Arun Sharma S/o Shri Subhash Chand Sharma, Aged
About 30 Years, R/o Meeno Ka Mohalla, Dabla, Tehsil
Neemka Thana, District Sikar (Registered Owner Of
Vehicle No. Rj32-U-0263)
2. Mool Chand Yadav S/o Shri Sitaram Yadav, Aged About 40
Years, R/o Dhani Bilal Wali Lisariya, Tehsil Shrimadhopur,
District Sikar (Registered Owner Of Vehicle No. Rj01-C-
9725)
3. Rati Ram Yogi S/o Shri Suraj Nath, Aged About 73 Years,
R/o Meeno Ka Mohalla, Dantil Kotputli, District Jaipur
(Registered Owner Of Vehicle No. Rj23-Ua-6853)
4. Girdharilal S/o Shri Jivan Ram Choudhary, Aged About 49
Years, R/o Harsh, District Sikar (Registered Owner Of
Vehicle No. Rj07-Ua-0376)
5. Mahendra Singh S/o Shri Bax Singh, Aged About 60
Years, R/o Pritampuri, Tehsil Neem Ka Thana, District
Sikar (Registered Owner Of Vehicle No. Rj18-Ua-0324)
6. Girdharilal S/o Shri Ram Chandra, Aged About 45 Years,
R/o Dhani Jeenwali, Lisadiya, Tehsil Shrimadhopur,
District Sikar (Registered Owner Of Vehicle No. Rj13-Ua-
6718)
7. Shankar Lal Mangawa S/o Govind Ram Mangawa, Aged
About 54 Years, R/o Dhani Babuwali, Malakali Ringas,
Tehsil Shrimadhopur, District Sikar (Registered Owner Of
Vehicle No. Rj23-3M-6565)
----Petitioners
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
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Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, D.t.o. Office Sikar.
6. District Transport Officer, Kotputli, D.t.o Office Chomu
District Jaipur
----Respondents
(85) D.B. Civil Writ Petition No. 10439/2024
1. Singhal Builders, Through Proprietor Girish Kumar Singhal
S/o Kapoor Chand Singhal, Aged About 67 Years, R/o A-
98, Ranjeet Nagar, Bharatpur, Raj. At Present Khedi
Ramala, Dausa (Raj.). (Registered Owner Of Vehicle No.
Rj04Ga2250).
2. Subhash S/o Maniram, Aged About 32 Years, R/o Ward
No.5, 19Jrk, Near Govt. Girls School, Pakka Bhadwa,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga9992).
3. Gurtej Singh S/o Jeet Singh, Aged About 58 Years, R/o
W.no.06, Purani Khunja, Hanumangarh (Raj.). (Registered
Owner Of Vehicle No. Rj02C3543)
4. Dungar Ram S/o Hema Ram, Aged About 50 Years, R/o
Ward No.2, Meghani Bass, Hariram Ji Mandir Ke Pass,
Tejrasar, District Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj13Ga2482)
5. Poonam Chand Nain S/o Ramu Ram Nain, Aged About 48
Years, R/o Village Kalu, Tehsil Nokha, District Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Ga4207)
6. Kesra Ram S/o Kishna Ram, Aged About 56 Years, R/o
Jatton Ka Mohalla, Napasar, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Gd4830)
7. Manoj Kumar Prajapat S/o Om Prakash Prajapat, Aged
About 28 Years, R/o Sarothiya Bidasar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj21Gc5092).
8. Rupa Ram S/o Asu Ram, Aged About 40 Years, R/o Ward
No.10, Dhaneru, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Ua1020).
9. Hulas Dass S/o Hari Dass, Aged About 60 Years, R/o Ward
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No.02, Badela, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Gb2687).
10. Parmod Kumar S/o Bhagi Rath, Aged About 30 Years, R/o
W.no.8, 49Llw, Narsinghpur, Padampur, Sri Ganganagar
(Raj.). (Registered Owner Of Vehicle No.rj13Ua3699).
11. Ugra Ram S/o Ramdev, Aged About 46 Years, R/o W.no.8,
Jalsu Nanak Degana, Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj21Ga0529).
12. Kailash S/o Birma Ram, Aged About 48 Years, R/o
Beechawa, Tehsil Didwana, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj21Gc3308).
13. Ashok S/o Satya Narayan, Aged About 40 Years, R/o 31,
Pitholav, Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj21Gb4791).
14. Kishana Ram S/o Ram Dev, Aged About 50 Years, R/o
Khariya Kalan, Choliyas, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj21Gb7554).
15. Ganga Ram S/o Har Lal Bishnoi, Aged About 69 Years, R/
o Village Mankasar, Tehsil Sri Kolayat,district Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Ua1022).
16. Ram Pratap S/o Hanuman, Aged About 44 Years, R/o
Gram Post Sabniya Jaitpura, Lunkaransar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Ge0062).
17. Bhanwara Ram Nayak S/o Punama Ram, Aged About 43
Years, R/o Village Akkhasar, District Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Ga3132).
18. Akhtar Hussain S/o Mohd. Hussain, Aged About 53 Years,
R/o Pathar Mandi, Rani Bazar, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Ga6231).
19. Suman Kanwar W/o Pawan Singh, Aged About 39 Years,
R/o Ward No.15, Mohilo Ka Bass, Suratasinghpura,
District Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Ga3463).
20. Prakash Bishnoi S/o Ramchandra Bishnoi, Aged About 30
Years, R/o 10, Bhambhuo Ka Bass, Godoo, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj13Gb5479).
21. Manohar Lal S/o Dula Ram, Aged About 47 Years, R/o
Alsar, Tehsil Ratangarh, Churu (Raj.). (Registered Owner
Of Vehicle No.rj07Ga5934).
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22. Dharmendra Kumar Limba S/o Sundar Lal, Aged About 40
Years, R/o Katar Chhoti, Tehsil Bidasar, Churu (Raj.).
(Registered Owner Of Vehicle No.rj19Ga8634).
23. Subhash Kumar S/o Satya Narayan, Aged About 42 Years,
R/o Parasneu, Ratangarh, Churu (Raj.). (Registered
Owner Of Vehicle No.rj10Ta0337).
24. Mohammad Salim S/o Subhan Khan, Aged About 40
Years, R/o Ramgadiya Darwaga, Ward No.26, Churu
(Raj.). (Registered Owner Of Vehicle No.rj10Ua0786).
25. Bhajan Lal S/o Het Ram, Aged About 43 Years, R/o 15
Kls, W.no.6, Suratgarh, Sri Ganganagar (Raj.).
(Registered Owner Of Vehicle No.rj13Gb4043).
26. Rajkumar Meghwal S/o Sharwan Kumar, Aged About 46
Years, R/o Mailusar, Tehsil Sardarshahar, Churu (Raj.).
(Registered Owner Of Vehicle No.rj10Ua3354).
27. Saraswati Vidhya Mandir, Through Proprietor Nanag Ram
S/o Mangu, Aged About 79 Years, R/o Ghonsla, Tehsil
Hindaun, Karauli (Raj.). (Registered Owner Of Vehicle
No.rj34Pa3910).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Dausa, District Dausa (Raj.).
5. District Transport Officer, Hanumangarh, District
Hanumangarh (Raj.).
6. District Transport Officer, Sujangarh, District Churu (Raj.).
7. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
8. District Transport Officer, Nagaur, District Nagaur (Raj.).
9. District Transport Officer, Didwana, District Didwana
(Raj.).
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10. District Transport Officer, Churu, District Churu (Raj.).
11. District Transport Officer, Ganganagar, District
Ganganagar (Raj.).
12. District Transport Officer, Karauli, District Karauli (Raj.).
13. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(86) D.B. Civil Writ Petition No. 10471/2024
1. Jitendra Singh S/o Sh. Sharwan Singh, Aged About 38
Years, R/o-Mikhala, Changoi, Taranagar, Churu (Raj),
Owner Of Vehicle No. Rj10Ua6248.
2. Ramlal S/o Gumaana Ram, Aged About 40 Years, R/o-
Ward No. 08, Satyun, Teh.-Taranagar, Churu (Raj.),
Owner Of Vehicle No. Rj18Ua6959.
3. Mohd. Raphik S/o Anar Ali, Aged About 42 Years, R/o-
Seksariya Kue Ke Pass, Ward No. 30, Churu (Raj.), Owner
Of Vehicle No. Rj10Pa1824.
4. Prathvi Singh S/o Karnpal Singh, Aged About 46 Years, R/
o-W.no.08, Dhodhliya, Teh.-Churu, Churu (Raj.), Owner
Of Vehicle No. Rj41Ua2303.
5. Suresh Kumar (Deceased), Through Transferee Khajani
Devi W/o Late Suresh Kumar, Aged About-40 Years, R/o-
Khabarpura, Po-Lilawati, Sankhu Fort, Churu (Raj.),
Owner Of Vehicle No. Rj10Ua6604.
6. Brij Lal S/o Sh. Hadaman Prasad, Aged About 48 Years,
R/o- Bhojusar, Upadhiyan, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb0609.
7. Ratana Ram S/o Kishanaram, Aged About 35 Years, R/o-
Bharpalsar, Ratangarh, Churu (Raj.), Owner Of Vehicle
No. Rj06U0314.
8. Bharat Singh S/o Ratan Singh, Aged About 38 Years, R/o-
Kohina, Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj18Ub0376.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
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Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu (Raj.).
5. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Distt. Sikar (Raj.).
8. The District Transport Officer, Jhunjhunu (Raj.)
9. The District Transport Officer, Distt. Bikaner (Raj.).
----Respondents
(87) D.B. Civil Writ Petition No. 10539/2024
1. Laxmi Narayan Vyas S/o Bhairu Dan, Aged About 70
Years, R/o Bharam Sagar Ke Piche, Bangla Nagar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07C3323).
2. Ramchandra S/o Nanuram, Aged About 30 Years, R/o
Ward No.02, Kunpalsar, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj44Ga1298).
3. Jagdish S/o Kana Ram, Aged About 46 Years, R/o Ward
No.06, Dhani Pandusar, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj49Ga1822)
4. Kishana Ram S/o Ganesha Ram, Aged About 54 Years, R/
o Ward No.01, Bairasar Sandwa, Bidasar, Sujangarh,
Churu (Raj.). (Registered Owner Of Vehicle
No.rj07Gc2958)
5. Madan Lal S/o Udaram, Aged About 57 Years, R/o Ward
No.4, Jakhasar Naya Dungargarh, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj21Gc5202)
6. Lichhman Ram S/o Ishwar Ram, Aged About 40 Years, R/
o Ridi Dungargarh, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj10C0062)
7. Hanuman Singh S/o Bhanwar Singh, Aged About 47
Years, R/o Ward No.02, Bhojas, Bainisar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj03Ua0619).
8. Ram Ratan S/o Mangla Ram, Aged About 57 Years, R/o
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Village Bambloo, Tehsil And District Bikaner, Rajasthan.
(Registered Owner Of Vehicle No.rj07Ga4643).
9. Abhishek Sharma S/o Subhash Sharma, Aged About 22
Years, R/o Ward No.21, Adsar Bas, Dungargarh, Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Gc8149).
10. Taru Ram S/o Jiya Ram, Aged About 49 Years, R/o Ward
No.09, Lakhusar Village, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Gd6966).
11. Narapat Singh S/o Naththu Singh, Aged About 40 Years,
R/o Tahasil Pugal, Karnisar, Bhatiyan, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Gc7472).
12. Revant Ram S/o Dula Ram, Aged About 37 Years, R/o 66,
Kalyansar Naya, Dungargarh, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Gc9513).
13. Prahalad Ram S/o Shri Uda Ram Meghwal, Aged About 52
Years, R/o Village 10-B.s.d., Bhaluri, Bajju, Tehsil Sri
Kolayat, District Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Ga3342).
14. Ram Chandra S/o Ram Dhan, Aged About 36 Years, R/o
247 Chak 12, Dobb, Mankasar Kolayat, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Gd4328).
15. Hadmana Ram S/o Lichchhu Ram, Aged About 57 Years,
R/o Bhambhuwo Ka Bas, Godoo, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj01Ua0315).
16. Naveen Kumar S/o Babu Lal, Aged About 45 Years, R/o
1297, Punjab National Bank Wali Gali, Gavolai Talai Ke
Pass, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj33Ua0118).
17. Lichhaman Ram S/o Koju Ram, Aged About 49 Years, R/o
16 Ml, Ott 6000, Sriganganagar (Raj.). (Registered Owner
Of Vehicle No.rj13Pa1440).
18. Daya Ram S/o Shri Ladu Ram, Aged About 37 Years, R/o
Kailash, Tehsil Taranagar, District Churu (Raj.).
(Registered Owner Of Vehicle No.rj10Ga0746).
19. M B M Sen Sec School, Through Proprietor Santosh
Kumar Sharma S/o Narain Mal Sharma, Aged About 56
Years, R/o Bhambhori Kalwar Road, Jaipur (Raj.).
(Registered Owner Of Vehicle No.rj14Pe8455).
20. Subhash Yogi S/o Atmaram Yogi, Aged About 40 Years, R/
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o Village Bhabroo, Tehsil Viratnagar, Jaipur (Raj.).
(Registered Owner Of Vehicle No.rj52Ga6390).
21. M/s. Shree Om Milk Food Pvt. Ltd, Through Proprietor
Anopram S/o Tajram, Aged About 43 Years, R/o J/53, 11
Phase Agre Block, Karni Ind. Area Bikaner. (Registered
Owner Of Vehicle No.rj07Ga4665).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sujangarh, District Churu (Raj.).
5. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
6. District Transport Officer, Churu, District Churu (Raj.).
7. District Transport Officer, Jagatpura, District Jaipur (Raj.).
8. District Transport Officer, Shahpura, District Jaipur (Raj.).
9. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(88) D.B. Civil Writ Petition No. 10705/2024
1. Sohan Lal S/o Dayanand, R/o Sanjaynagar, Bhojasar,
District Jhunjhunu (Raj) (Registered Owner Of Vehicle No.
Rj 18 C 0750).
2. Imran Khan S/o Daud Khan, R/o Ward No. 3,
Mukandgarh, District Jhunjhunu (Raj.) (Registered Owner
Of Vehicle No. Rj 34 Ua 0313).
3. Brij Mohan S/o Mogaram, R/o Vpo. Durjanpura, Tehsil
Nawalgarh, District Jhunjhunu(Raj.) (Registered Owner Of
Vehicle No. Rj23 Ua0995).
4. Mahendra Singh S/o Laxmi Narayan, R/o Sarkari Hospital
Ke Pass, Mandrella, District Jhunjhunu (Raj.) (Registered
Owner Of Vehicle No. Rj 18 Gb 2918).
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----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhunjhunu, District Jhunjhunu
(Raj.).
----Respondents
(89) D.B. Civil Writ Petition No. 10770/2024
1. Gopal Singh Shekhawat S/o Samundar Singh Shekhawat,
Aged About 44 Years, R/o- Ward No. 08, Bhadwari Sikar,
District Sikar, Rajasthan. (Registered Owner Of Vehicle
No. Rj-23 Ub 6523)
2. Gokul Chand S/o Rameshwar Lal Yadav, R/o- Meena
Mohalla, Kotadi, Shri Madhopur, District Sikar,
(Rajasthan).(Registered Owner Of Vehicle No. Rj-18 Ga
7113)
3. Khan Mohammad S/o Manwar Khan, R/o- Ward No. 03,
Jajod, Laxmangarh, District Sikar, (Rajasthan).(Registered
Owner Of Vehicle No. Rj-23 Gc 4927)
4. Ravindra Singh S/o Jawahar Singh, R/o- Sangaliya, Tehsil
Dantaramgarh, District Sikar, (Rajasthan).(Registered
Owner Of Vehicle No. Rj-23 Gb 9050)
5. Suresh Kumar Kajla S/o Kana Ram Kajla, R/o- Dhani
Kajlan, Kalyanpura Thoi, Tehsil Shri Madhopur, District
Sikar, Rajasthan.(Registered Owner Of Vehicle No. Rj-18
Ua 7533)
6. Rakesh Kumar S/o Rameshwar Lal, R/o- Katrathal,
District Sikar, Rajasthan.(Registered Owner Of Vehicle No.
Rj-23 Gc 4085)
7. Sanwar Mal Dhaka S/o Jiwan Ram Dhaka, R/o- Ghirniya
Bara, Nechwa, Tehsil Laxmangarh, District Sikar,
Rajasthan.(Registered Owner Of Vehicle No. Rj-18 Ub
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0229)
8. Sanwar Mal S/o Shri Keshar Dev, R/o- Rampura Tehsil
And District Sikar, (Rajasthan).registered Owner Of
Vehicle No. Rj-23 Ua 1203)
9. Sushil Kumar S/o Ram Singh, R/o- Shivrana Ka Bass,
Laxmangarh, District Sikar, (Rajasthan).registered Owner
Of Vehicle No. Rj-01 C 6894)
10. Madan Lal Khichar S/o Ganpat Ram Khichar, R/o- Kheri
Dukiya Bhooma Bara, Tehsil Laxmangarh, District Sikar,
Rajasthan.(Registered Owner Of Vehicle No. Rj-23 Gb
6495)
11. Sunil Kumar S/o Shri Norang Lal, R/o- Sarvajanik Chowk
Ke Pass, Puniya Ka Bass, Laxmangarh, District Sikar
(Rajasthan).(Registered Owner Of Vehicle No. Rj-23 Gb
9213)
12. Mo Imran S/o Basir Ahamad, R/o- Ward No. 10, Mohalla
Vyapariyan Usman Gani Ki Hotel, District Sikar
(Rajasthan).(Registered Owner Of Vehicle No. Rj-21 C
4771)
13. Subhash Mawaliya S/o Suwalal, R/o- Majipura, Netarwas,
District Sikar (Rajasthan).(Registered Owner Of Vehicle
No. Rj-23 Gc 2838)
14. Sohan Lal S/o Bhura Ram, R/o- Goga Ji Mandir Ke Pass,
Nari Bari, Tehsil Fatehpur, District Sikar (Rajasthan).
(Registered Owner Of Vehicle No. Rj-14 6C 7400)
15. New Rajasthan Public School, Through Secretary Ram
Chandra Son Of Bhagwana Ram, R/o- Mangloona, Tehsil
Laxmangarh, District Sikar (Rajasthan).(Registered
Owner Of Vehicle No. Rj-05 Pa 0312)
16. Saraaswati Bal Vidhya Niketan Sce, Through Secretary
Ram Chandra Son Of Bhagwana Ram, R/o- School Tiroki
Badi, Tehsil Laxmangarh, District Sikar (Rajasthan).
(Registered Owner Of Vehicle No. Rj-23 Pa 9691)
17. Karan Singh S/o Govind Ram, R/o- Makaro Tehsil Buhana,
District Jhunjhunu(Rajasthan)(Registered Owner Of
Vehicle No. Rj-18 Ua 5296)
18. Rakesh Kumar S/o Gopi Ram Saini, R/o- Ward No. 11,
Radihala, Jahaz, District Jhunjhunu (Rajasthan).
(Registered Owner Of Vehicle No. Rj-23 Gb 8514)
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19. Jhunjhunu Academy, Through Its Secretary Dilip Modi S/o
Mathur Prasad, R/o- Gyan Kutir, Modi Road, District
Jhunjhunu, Rajasthan. Registered Owner Of Vehicle No.
Rj-18 Pa 0510)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
----Respondents
(90) D.B. Civil Writ Petition No. 10775/2024
1. Mukesh Kumar Yadav S/o Jhabar Mal Yadav, Aged About
43 Years, R/o W No 08, Jogihala Ki Dhani, Chhapoli,
Udaipurwati, Jhunjhunun. (Raj.) Owner Of Vehicle
Registration No. Rj31Ua0127.
2. Pappu Ram Jangir S/o Mohan Lal, Aged About 35 Years,
R/o Barasinghpura Teh Dantaramgarh, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj23Ua8741.
3. Vevekanand Sen Sec School, Trough Its Secretary Gokul
Ram Gurjar S/o Mali Ram Aged About 35 Years, R/o Police
Station Ke Samne Palsana Khandela, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj14Pa6168.
4. Rajendra Singh Mandiwal S/o Bhanwar Lal, Aged About
27 Years, R/o Naka Ki Dhani, Roopgarh, Teh
Dantaramgarh, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj38Ga2435.
5. Bhagirath S/o Kalu, Aged About 58 Years, R/o Sola Teh
Laxmangarh, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj18C2838.
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6. Narasi Ram S/o Raghunath Ram, Aged About 50 Years, R/
o Laxmanpura Reta Kochhor Teh Dantaramgarh, Sikar.
(Raj.) Owner Of Vehicle Registration No.rj23Ga2612.
7. Ashok Kumar S/o Hanuman Prasad, Aged About 40 Years,
R/o Balaiyo Ka Mohalla Nathi Ka Bas Sanwat Ka Bas
Jaipur. (Raj.) Owner Of Vehicle Registration
No.rj23Ua8859.
8. Gokul Singh Dhayal S/o Panna Ram Dhayal, Aged About
31 Years, R/o Dhani Badha Wali, Kotari Dhayalan Teh Shri
Madhopur, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj41Ua3054.
9. Lal Chand Mahariya S/o Bhebha Ram, Aged About 45
Years, R/o Ward No 19, Khatushyam Ji Teh
Dantaramgarh, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj18Ua2193.
10. Mangi Lal Bajiya S/o Nanu Ram, Aged About 50 Years, R/
o Shyota Ka Bass, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj05Ua0888 And Rj19Ua0870.
11. Mohan Lal Bagariya S/o Mansha Ram, Aged About 53
Years, R/o Dugoli, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj14Gb4098.
12. Sanwar Mal S/o Dhoona Ram, Aged About 45 Years, R/o
Mandusya, Ajeet Garh, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Ub2264.
13. Abdul Wahid S/o Abdul Sattar Khatri, Aged About 40
Years, R/o Ward No 34 Near Yusuf Panwal Mohalla
Vyapariyan Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ua0330.
14. Girdhari s/o. Shri Munna Ram aged about 40 years, R/o
Bhuwala, Sikar (Raj.) Owner of Vehicle Registration No.
RJ23GB8978
15. Banwari Lal Verma S/o Sukha Ram Verma, Aged About 48
Years, R/o Sihot Badi, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Ua0293.
16. Ashok Kumar Saini S/o Badri Prasad Saini, Aged About 45
Years, R/o Kudali, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Gb6818.
17. Ram Singh S/o Madhu Singh, Aged About 48 Years, R/o
Ward No 10 Singhasan Sikar. (Raj.) Owner Of Vehicle
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Registration No.rj18Gb9506.
18. Sanjay Kumar S/o Budh Ram, Aged About 45 Years, R/o
Warispura, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ua7612.
19. Tugana Ram S/o Magha Ram, Aged About 45 Years, R/o
Malasar Teh Sardarshahar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10Gb4321.
20. Rambilas S/o Suraja, Aged About 45 Years, R/o Moh.
Nagla, Banethi, Kotputli, Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj32Gc4955.
21. Pavan Kumar Sharma S/o Jagan Prasad Sharma, Aged
About 45 Years, R/o Vpo Gunta Teh Bansur, Alwar. (Raj.)
Owner Of Vehicle Registration No.rj32Ta2099.
22. Ravindra Sharma S/o Shyam Lal Sharma, Aged About 40
Years, R/o Bagroda Teh Fatehpur, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj23Gc3815.
23. Kumbha Ram S/o Bajrang Lal, Aged About 40 Years, R/o
Jeejot Teh Nawa, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Gb0079.
24. Jabbar Singh S/o Maiggh Singh, Aged About 45 Years, R/
o Malla Basni Teh Didwana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj14Ta4503.
25. Ramswroop S/o Raja Ram Godra, Aged About 40 Years,
R/o Rajod Teh Jayal Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Ga2379.
26. Usman Gani S/o Nabib Baksh Vyapari, Aged About 65
Years, R/o Nechhwa Teh Laxmangarh, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj21Gc4012.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
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Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Chomu, District
Jaipur.
9. District Transport Officer, Dto Office, Kotputli.
10. District Transport Officer, Dto Office, Churu.
----Respondents
(91) D.B. Civil Writ Petition No. 10835/2024
1. Ram Pratap S/o Hanuman, Aged About 44 Years, R/o
Gram Post Sabniya Jaitpura, Lunkaransar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Ge0062).
2. Devilal S/o Bhura Ram, Aged About 55 Years, R/o Ward
No.08, Khodala, Lunkaransar, Bianer (Raj.). (Registered
Owner Of Vehicle No. Rj10Ua0962).
3. Sita Ram S/o Puraram, Aged About 39 Years, R/o Ward
No.08, Rajasar, Karnisar, Tehsil Lunkaransar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Gd5601)
4. Kapil Kumar Sharma S/o Satish Chand Sharma, Aged
About 30 Years, Tehsil Hindaun, District Karauli (Raj.).
(Registered Owner Of Vehicle No.rj05C1968)
5. Mohammed Imran S/o Noor Mohammad, Aged About 35
Years, R/o Silavton Ka Bass, Ward No.17, Bidasar, Churu
(Raj.). (Registered Owner Of Vehicle No.rj23C4266).
6. Kalu Lal Kumhar S/o Ganesh Lal Ji, Aged About 50 Years,
R/o Shrimaliyon Ka Kadiya, Tehsil Girwa, Udaipur (Raj.).
(Registered Owner Of Vehicle No.rj27Ua3712)
7. Prakash Chandra Nai S/o Mohan Lal Ji, Aged About 48
Years, R/o Near Bus Stand, Gogunda, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27C5118).
8. Hadmana Ram S/o Kesha Ram, Aged About 45 Years, R/o
Alsar, Fitted Spd, Gov Ecu No.872560, Wef-23 04 2019,
Ratangarh, Churu (Raj.). (Registered Owner Of Vehicle
No.rj10Gb2653).
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9. Naresh Kumar S/o Shyam Lal Sharma, Aged About 35
Years, R/o Vpo Kauthal, Sanhalpur, Tehsil Bansur, Alwar,
At Present Kotputli, Jaipur. (Registered Owner Of Vehicle
No.rj32Ta2103).
10. Ram Kishan S/o Mangla Ram, Aged About 48 Years, R/o
Village Bamblu, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Gc2675).
11. Keshav Vidya Peeth, Through Proprietor Manoj Kumar
Asopa S/o Ramdayal Asopa, Aged About 49 Years, R/o
Keshav Vidhya Pith, Napasar, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Pb1562).
12. Bhanwar Lal S/o Surja Ram, Aged About 48 Years, R/o
Rasisar Bass, Purohitan, Tehsil Nokha, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj50Ua0390).
13. Om Prakash Modi S/o Hanuman Dass, Aged About 35
Years, R/o Shiv Mandir Ke Piche, Subhash Pura, Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Pa1941).
14. Dula Ram S/o Rewant Ram Jat, Aged About 45 Years, R/o
Village Suratsinghpura, Bikaner (Raj.). (Registered Owner
Of Vehicle No.rj07Ua0649).
15. Kumbha Ram S/o Bhajana Ram, Aged About 51 Years, R/
o Ward No.1, Kua Ke Pass, Tejrasar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Ga2369).
16. Revant Ram S/o Hku Ram, Aged About 49 Years, R/o 11,
Beeramsar, Udrasar, Bikaner, At Present Khatri Pura,
Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj21Gb1126).
17. Bhanwar Dass S/o Keshar Dass, Aged About 47 Years, R/
o Ward No.5, Inathwana, Lunkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj31Gb0697).
18. Munshi Singh S/o Sadhu Singh, Aged About 46 Years, R/o
Lalpura, Sadulsahar, Sri Ganganagar, (Raj.). (Registered
Owner Of Vehicle No.rj13Ta0808).
19. Little Rose Convent School, Through Proprietor Rajesh
Garg S/o Balram Garg, Aged About 54 Years, R/o Lal
Garh Jattan, Sadulshahar, Sriganganagar (Raj.).
(Registered Owner Of Vehicle No.rj13Pa6203).
20. Manohar Lal Bishnoi S/o Hajari Ram Bishnoi, Aged About
58 Years, R/o Bishnoi Bass, Alay, Tehsil And District
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Nagaur (Raj.). (Registered Owner Of Vehicle
No.rj21Gb0245).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sujangarh, District Churu (Raj.).
5. District Transport Officer, Udaipur, District Udaipur (Raj.).
6. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
7. District Transport Officer, Churu, District Churu (Raj.).
8. District Transport Officer, Kotputli, District Kotputli (Raj.).
9. District Transport Officer, Nokha, District Bikaner (Raj.).
10. District Transport Officer, Nagaur, District Nagaur (Raj.).
11. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(92) D.B. Civil Writ Petition No. 10860/2024
1. Mohan Lal S/o Meva Ram, Aged About 43 Years, R/o Lora
Ki Dhani Lalas Teh Nawa Nagaur. (Raj.) Owner Of Vehicle
Registration No. Rj142C5774.
2. Sec. Maxwell International School, Trough Its Secretary
Vijay Laxmi S/o Man Singh Aged About 35 Years, R/o
Kuchaman Road Mulasar Teh Didwana, Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj19Pb4312.
3. Veer Teja Vidhya Mandir Sansthan, Trough Its Secretary
Raju Devi W/o Harish Dudy Aged About 40 Years, R/o
Gouri Chacha Degana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Pa2983 And Rj21Pa1947.
4. Dula Ram S/o Modu Ram, Aged About 40 Years, R/o
Dobari Kallan Teh Makrana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj21Gc2179.
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5. Shankar Lal S/o Girdhari Lal, Aged About 31 Years, R/o
Mandota Dhod Sikar. (Raj.) Owner Of Vehicle Registration
No.rj191C2293.
6. Sampat Singh S/o Rajesh Singh, Aged About 45 Years, R/
o Khojas Teh Didwana Dist Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj14Ua5441.
7. Kishora Singh S/o Manohara Singh, Aged About 40 Years,
R/o 61 Sampuran Gram Ravlotan Hadala Kolayat Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Pa9056.
8. Kishan Singh S/o Narayan Singh, Aged About 45 Years, R/
o Bikamsara, Sardarshahar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj49Ga2939
9. Babu Lal S/o Likhma Ram, Aged About 45 Years, R/o 82,
Gram Ka Paschim Bhag Bana Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gd4150.
10. Dharmapal S/o Birma Ram, Aged About 40 Years, R/o
Rajedoo Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj07Pb2847.
11. Rameshwar Lal S/o Mani Ram, Aged About 45 Years, R/o
Ward No 06 34 K Y D H 1 Head Teh Khajuwala Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj13Gb3270.
12. Harman Ram S/o Malu Ram Jat, Aged About 40 Years, R/
o Vill Kalyansar Naya Teh Sri Dungargarh, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Gd6306.
13. Nema Devi W/o Bhoma Ram, Aged About 40 Years, R/o
50 Satlera, Dungargarh, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gb7464
14. Poonam Ram S/o Giradhari Ram, Aged About 50 Years, R/
o H No 66, Meghawalon Ka Mohalla Teh Kolayat Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Gb4219.
15. Ramniwas S/o Girdhari Singh, Aged About 45 Years, R/o
Kukrodh Teh Makrana Dist Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj19Ua1661.
16. Bhanwar Lal S/o Rawata Ram, Aged About 40 Years, R/o
Dhani Khumharan Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10Gb2624.
17. Chimana Ram S/o Koja Ram, Aged About 45 Years, R/o
Vpo Norangdesar, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj13Ga5368.
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18. Rajesh Kumar S/o Tara Chand, Aged About 45 Years, R/o
Shyamapura Khetri, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj14Ga0074.
19. Raghuveer S/o Makhan Das, Aged About 50 Years, R/o
Ramsar Ka Mandir, Gudha Gorji Udaipurwati, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj18Ua1768.
20. Shah Niwaj S/o Tufel Khan, Aged About 45 Years, R/o
Ward No 02 Lakhuwali Head 5 Lk Rawatsar,
Hanumangarh. (Raj.) Owner Of Vehicle Registration
No.rj31Ga9530.
21. Shambhu Singh S/o Bhanwar Singh, Aged About 40
Years, R/o Prithivpura Teh Shri Madhopur, Sikar. (Raj.)
Owner Of Vehicle Registration No.rj23Ub8961.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Bikaner.
9. District Transport Officer, Dto Office, Sujangarh.
10. District Transport Officer, Dto Office, Churu.
11. District Transport Officer, Dto Office, Hanumangarh.
----Respondents
(93) D.B. Civil Writ Petition No. 10893/2024
1. Mohar Singh S/o Khama Ram, Aged About 35 Years, R/o
Village Togara Kalan Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj-10C-1194.
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2. Sita Ram Moond S/o Shri Ram Karan Singh, R/o Village
Majau Udaipurwati, Jhunjhunu, Owner Of Vehicle
Registration No. Rj-18C-3157.
3. Devendra Singh S/o Shri Ram Singh, R/urika, Jhunjhunu,
(Raj.) Owner Of Vehicle Registration Rj-18Pa-6028.
4. Om Prakash Prajapat S/o Shri Mahadev Prasad, R/o
Village Bissau, Jhunjhunu,(Raj.) Owner Of Vehicle
Registration No. Rj-18Gb-4478.
5. Saroj W/o Shri Pawan Kumar, R/o Pilani, Jhunjhunu,
(Raj.), Owner Of Vehicle No. Rj-18Pa-9777.
6. Randhir Singh S/o Shri Bhagirath Mal, R/o Kumawas,
Jhunjhunu, (Raj.), Owner Of Vehicle No. Rj-18Gb-8274.
7. Sher Singh S/o Shri Hazari Lal, R/o D-180, Malwai Nagar,
Jaipur, Owner Of Vehicles No. Rj-145C-4140.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
6. District Transport Officer, Jhalana, Jaipur.
----Respondents
(94) D.B. Civil Writ Petition No. 11037/2024
1. Shish Ram S/o Bhinwa Ram, Aged About 52 Years, R/o
Ward No 10 Jajod Laxmangarh, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Ga2519.
2. Sohan Lal S/o Tiloka Ram, Aged About 55 Years, R/o
Kachhwa, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ga2667.
3. Mo Gulab Belim S/o Basir Khan, Aged About 35 Years, R/o
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Wrad No 23 Sultana Chirawa, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Gc2064.
4. Anoop Singh S/o Nekee Ram, Aged About 40 Years, R/o
Ghardana Khurd, Buhana, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Ua2976.
5. Rakesh S/o Suresh, Aged About 45 Years, R/o Gharadu Ki
Dhani, Surajgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ua9994.
6. Suresh Kumar S/o Harlal Singh, Aged About 45 Years, R/o
Subedar Ki Dhani Barwashi, Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Ub6974.
7. Dashrath S/o Ranjeet Singh, Aged About 40 Years, R/o
Sisiyan Jhunjhunnu. (Raj.) Owner Of Vehicle Registration
No.rj18Gb3491.
8. Pradeep Kumar Sawmi S/o Mool Chand, Aged About 45
Years, R/o Kaneka Wali Dhani, Nawalgarh Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj18Gb4776.
9. Ram Kumar S/o Tarachand, Aged About 45 Years, R/o
Bakra Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj26C0916.
10. Manoj S/o Bhagwana Ram, Aged About 40 Years, R/o W
No 18, Dhani Brahyan Chirawa, Jhunjhunu. (Raj.) Owner
Of Vehicle Registration No.rj04Ua3005.
11. Dharmraj Bairwa S/o Ramratan Bairwa, Aged About 45
Years, R/o Bareda T- Newai Tonk. (Raj.) Owner Of Vehicle
Registration No.rj27Ua2572.
12. Jitendra Kumar Yogi S/o Mohan Lal Yogi, Aged About 40
Years, R/o Siras T- Newai Tonk. (Raj.) Owner Of Vehicle
Registration No.rj34Ua0741.
13. Meridian Academy Chandsen, Trough Its Secretary
Ramesh Saini S/o Ghisa Lal Saini Aged About 45 Years, R/
o Chandsen T- Malpura, Tonk. (Raj.) Owner Of Vehicle
Registration No.rj14Pb6106.
14. Mayur Education Society, Trough Its Secretary Panaj
Sharma S/o Murari Lal Sharma Aged About 45 Years, R/o
Old Sbbj Fijran Vatika Deoli, Tonk. (Raj.) Owner Of
Vehicle Registration No.rj20Pa1866.
15. Sec Champion Shikshan Sansthan, Trough Its Secretary
Vijay Laxmi S/o Man Singh Aged About 40 Years, R/o
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Kuchaman City Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Pa2182.
16. Sita Ram Jakhar S/o Gopal Ram, Aged About 40 Years, R/
o Keshardeshar Ganga Gurankeshardesar Jatan, Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Gc3374.
17. Ram Chandra S/o Ganga Ram, Aged About 45 Years, R/o
128 Kiro Ka Bas, Selri Govindla Jalore. (Raj.) Owner Of
Vehicle Registration No.rj22Ga1965.
18. Joga Ram S/o Uka Ji, Aged About 50 Years, R/o Rebariyo
Ka Was Unri Teh Sayla Jalore. (Raj.) Owner Of Vehicle
Registration No.rj46Ga3301.
19. Shri Vardhman Seva Samiti, Trough Its Secretary Gotam
Chand Jain S/o Kuibhalal Aged About 55 Years, R/o Sayla,
Jalore. (Raj.) Owner Of Vehicle Registration
No.rj16Ga1242.
20. Ganpat Ram Choudhary S/o Bhanwar Lal, Aged About 45
Years, R/o Barangana Teh Didwana, Dist Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj37Ga0669.
21. Ram Lal S/o Chand Mal, Aged About 45 Years, R/o Power
House Ke Piche Ladnun, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj47Ga0087.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Bikaner.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Tonk.
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9. District Transport Officer, Dto Office, Pali.
10. District Transport Officer, Dto Office, Jalore.
----Respondents
(95) D.B. Civil Writ Petition No. 11096/2024
1. Likhama Ram S/o Dalu Ram, Aged About 38 Years, R/o-
Malaksar Sardarshahar Churu (Raj), Owner Of Vehicle No.
Rj07Ga5699.
2. Dharmendra Kumar S/o Khiraj Ram Meghwal, Aged About
40 Years, R/o-Ward No. Dhani Tetarwal, Godawarl,
Sardarshahar, Churu (Raj.), Owner Of Vehicle No.
Rj49Ga3454.
3. Babu Lal S/o Sumer Mal Sharma, Aged About 42 Years,
R/o- W.no. 19, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj10Pa0765.
4. Parama Ram S/o Nanda Ram, Aged About 46 Years, R/o-
Ward No. 8 Riri Dungargarh Bikaner (Raj.), Owner Of
Vehicle No. Rj07U0198.
5. Sahi Ram Choudhary S/o Phoosa Ram, Aged About 40
Years, R/o-Kuchor Athuni, Nokha, Bikaner (Raj.), Owner
Of Vehicle No. Rj07C1573.
6. Rajendra Kumar S/o Chunni Lal, Aged About 48 Years, R/
o- Sitsar, Ratangarh, Churu (Raj.), Owner Of Vehicle No.
Rj23Pa2196.
7. Ram Kumar S/o Hari Ram, Aged About 35 Years, R/o-
Thimau Bari Rajgarh Churu (Raj.), Owner Of Vehicle No.
Rj18Gb6261.
8. Banwari Lal S/o Om Prakash, Aged About 38 Years, R/o-
W.no. 05 Raiya Tunda, Tarangar, Churu (Raj.), Owner Of
Vehicle No. Rj10Gb1410.
9. Jitendra Singh S/o Sh Sharwan Singh, Aged About 37
Years, R/o- Mikhala, Changoi, Taranagar, Churu (Raj.),
Owner Of Vehicle No. Rj10Ua6248.
10. Rameshwar Lal S/o Mangtu Ram, Aged About 42 Years,
R/o- Harijan Basti, Jhadasar Ganjiya, Teh.-Taranagar,
Churu (Raj.), Owner Of Vehicle No. Rj21Ua1024.
11. Rajendra Singh S/o Sh Arjun Singh, Aged About 40 Years,
R/o- Meghsar, Taranagar, Churu (Raj.), Owner Of Vehicle
No. Rj10Gb6583.
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12. Girdhari Jat S/o Tiloka Ram, Aged About 36 Years, R/o-
Bandhnau, Dikhanada, Sardarshahar, Churu (Raj.), Owner
Of Vehicle No. Rj21C4758.
13. Hajari Ram S/o Hadmana Ram, Aged About 48 Years,
R/o- Malaksar, Teh.- Sardarshahar, Churu (Raj.), Owner
Of Vehicle No. Rj16Ga1362.
14. Raju Ram S/o Nirana Ram Saran, Aged About 48 Years,
R/o- Dholiya Kuaa, W.no. 05, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj14Gb9360.
15. Safi Mohammed S/o Najir Khan, Aged About 45 Years, R/
o- Ward No. 25, Bilal Masjid, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj10Gb8606.
16. Pratap Singh S/o Sh. Bhagwana Ram Jyani, Aged About
43 Years, R/o- Sidhmukh, Rajgarh, Churu (Raj.), Owner
Of Vehicle No. Rj10Gb0540.
17. Mohammad Sharif Khan Joya S/o Sabbeer Khan Joya,
Aged About 48 Years, R/o- Rasoolpur, Kayamsar, Teh.-
Ramgarh Siekhawati, Sikar (Raj.), Owner Of Vehicle No.
Rj36Ga0554.
18. Rameshwar S/o Sh. Magha Ram, Aged About 45 Years, R/
o- Ghadsisar, Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj07Ga6076.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Churu (Raj.).
5. The District Transport Officer Sujangarh, Distt. Churu
(Raj.).
6. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District Transport Officer, Distt. Sikar (Raj.).
8. The District Transport Officer, Jhunjhunu (Raj.)
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9. The District Transport Officer, Distt. Bikaner (Raj.).
----Respondents
(96) D.B. Civil Writ Petition No. 11223/2024
1. Babu Lal Saini S/o Ramavatar Saini, Aged About 32 Years,
R/o Ward No 4. Jamat, Udaipurwati, Jhunjhunu District
Jhunjhunu (Rajasthan). Owner Of Vehicle Number -Rj 23
Gc 2806.
2. Mani Ram S/o Bhola Ram, Aged About 48 Years, R/o Vpo-
Loyal Khetri, Jhunjhunu District Jhunjhunu (Rajasthan).
Owner Of Vehicle Number - Rj 23 Ua 5966.
3. Ravindra S/o Mohan Lal, Aged About 27 Years, R/o Vill-
Sirsala, Jhunjhunu District Jhunjhunu (Rajasthan). Owner
Of Vehicle Number- Rj 18 Gc 1150.
4. Madan Lal S/o Mala Ram, Aged About 35 Years, R/o Ward
No. 04 Dhabaro Ki Dhani, Gudha Gorji, Ghudagorjika,
Jhunjhunu (Rajasthan). Owner Of Vehicle Number - Rj 18
Gc 1829.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. The District Transport Officer, Jhunjhunu.
----Respondents
(97) D.B. Civil Writ Petition No. 11241/2024
1. Rajesh Kumar S/o Omprakash Saini, Aged About 40
Years, R/o Ward No 08 Dhani Borawali Goyhara Khetri,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No.
Rj18Gb9511.
2. Dawarka Prasad S/o Mala Ram, Aged About 45 Years, R/o
W No 25 Anbedkar Park, Nawalgarh Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Pa1256.
3. Madhu Kanwar W/o Pabudan Singh, Aged About 45 Years,
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R/o Rajaputo Ka Mohalla Udaipurwati, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Ga1279.
4. Surendra Kumar S/o Nand Lal, Aged About 40 Years, R/o
Goth Teh Buhana, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18U0413.
5. Hanif S/o Mage Khan, Aged About 40 Years, R/o 81
Musalmano Ka Mohalla, Ganeshvali Teh Pugal Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj43Ga0412.
6. Sandeep Singh S/o Jasapal Singh, Aged About 35 Years,
R/o Ward No 06 1 M T M 2 K L D Gulamliwala Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj13Ua6068.
7. Bajrang Lal S/o Shri Shankar Lal, Aged About 50 Years,
R/o Ward No 03 Fatehpur, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Ga3141.
8. Om Prakash S/o Mool Chand, Aged About 40 Years, R/o
Nimbi Jodha Teh Ladnun, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj44Ga1611.
9. Sumer Singh S/o Durga Ram, Aged About 50 Years, R/o
Rajput Bas Bhadwa Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj14Gh7586.
10. Sugan Chand Saini S/o Surja Ram Saini, Aged About 45
Years, R/o Dhani Bhitar, Ganwari Teh Neem Ka Thana,
Sikar. (Raj.) Owner Of Vehicle Registration
No.rj18Gb8473.
11. Ashok Kumar S/o Matadeen, Aged About 40 Years, R/o M
No 128 Ratanpura Bansur, Alwar. (Raj.) Owner Of Vehicle
Registration No.rj32Ga2516.
12. Ram Kanwar Gurjar S/o Arjun Lal Gurjar, Aged About 45
Years, R/o Barh Goojran Alwar. (Raj.) Owner Of Vehicle
Registration No.rj13Ga7728.
13. Nimbhu Singh S/o Megh Singh, Aged About 50 Years, R/o
Gali No 17 Rampura Basti Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07G6547.
14. Ramkaran Suthar S/o Ganga Ram Suthar, Aged About 40
Years, R/o Ward No 11 Kev Sridungargarh, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj21U0321.
15. Laxman Purohit S/o Mohan Lal, Aged About 45 Years, R/o
Ward No 01 Jhajhoo Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ua8283.
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16. Lichhman Singh S/o Hari Singh, Aged About 50 Years, R/o
Dudawa Teh Chirawa Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb8116.
17. Bhagirath S/o Dipa Ram, Aged About 40 Years, R/o 582
Punara Bass Ward No 11 Ridi Dungargarh, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj11Ua0237.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Deedwana.
6. District Transport Officer, Dto Office, Jhunjhunu.
7. District Transport Officer, Dto Office, Bikaner.
8. District Transport Officer, Dto Office, Kotputli.
----Respondents
(98) D.B. Civil Writ Petition No. 11368/2024
1. Jaswant Kumar Nai S/o Gordhan Lal Nai, Aged About 25
Years, R/o Ward No.8, Singhasan, Sikar, Rajasthan
332027
2. Sampat Singh S/o Phool Singh, Aged About 47 Years, R/o
Ward No.12, Chetan Das Ski Dahani, Gordhanpura, Sikar,
Rajasthan 332402
3. Mahesh Kumar S/o Babu Lal, Aged About 33 Years, R/o
Brahmano Ka Mohalla, Posani The Laxmangarh, Sikar,
Rajasthan 332031
4. Rahman S/o Samsudin, Aged About 52 Years, R/o Pnb Ke
Pass, Palsana, Sikar, Rajasthan 332402
----Petitioners
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Versus
1. Union Of India, Through The Secretrary To The
Government Ministry Of Road Transport And Highwayt,
Transport Bhavan1, Sansad Marg, Gokul Nagar Cannaught
Place, News Delhi.
2. State Of Rajasthan, Through Transport Commissioner
Cum Secretary, State Transport Authority, Parivahan
Bhawan, Sehkar Marg, Jaipur (Raj.)302001
3. Regional Transport Officer,rto Officer, Sikar (Raj).
----Respondents
(99) D.B. Civil Writ Petition No. 11427/2024
1. Parhalad S/o Bhanwar Lal, Aged About 48 Years, R/o
W.no.19, 33 Mmk, Pakkasaharna, Hanumangarh (Raj.).
(Registered Owner Of Vehicle No. Rj04C0835)
2. Gramotthan Vidhya Niketan, Through Proprietor Manoj
Kumar S/o Shyam Sunder, Aged About 40 Years, R/o
Senior Secondary School, Lunkaransar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Pa4978).
3. Kalu Ram S/o Gopal Ram, Aged About 40 Years, R/o 174,
Gaon Old Guvad Se West Ka Bhag Surnana, Lunkaransar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj23Ga0399)
4. Ramjan Vyopari S/o Mohd. Salim Vyopari, Aged About 45
Years, R/o Ward No.17, Bidasar, Sujangarh, Churu (Raj.).
(Registered Owner Of Vehicle No.rj10Ua2031)
5. Sandeep S/o Balram, Aged About 41 Years, R/o W.no.05,
36 H Naggi Karanpur, Ganganagar, (Raj.). (Registered
Owner Of Vehicle No.rj31Ta1145).
6. Liladhar S/o Lekh Ram, Aged About 42 Years, R/o
Birmana, Suratgarh, Ganganagar (Raj.). (Registered
Owner Of Vehicle No.rj13Gb8133)
7. Bhagirath Ranva S/o Dhana Ram, Aged About 39 Years,
R/o Gomtiya, Sardarshahar, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd7366).
8. Bhanvar Lal S/o Dhanaram, Aged About 38 Years, R/o
Gomtiya, Tehsil Sardarshahar, Churu (Raj.). (Registered
Owner Of Vehicle No.rj13Ga8850).
9. Sundrr Lal S/o Kesar Ram, Aged About 48 Years, R/o
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Ward No Beekasar, Nokha, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj50Ga2323).
10. Duli Chand S/o Bhanwar Lal, Aged About 45 Years, R/o
Near Railway Station, Tehsil Sri Dungargarh, District
Bikaner, Rajasthan. (Registered Owner Of Vehicle
No.rj07Ga3980).
11. Kan Nath S/o Chunanath, Aged About 43 Years, R/o
H.no.149, Sujanabasi, Nokha, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Gb6857).
12. Shivalal S/o Dharma Ram, Aged About 49 Years, R/o
Ward No.05, Amritwasi, Indpalsar, District Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj44Ga1829).
13. Hansram S/o Mula, Aged About 55 Years, R/o Gurjar
Pada, Taharpur, Tehsil Hindaun, Karauli (Raj.). (Registered
Owner Of Vehicle No. Rj05Ua4219).
14. Vinayak International School, Through Proprietor Mahesh
Kumar S/o Jagdish Prasad, Aged About 53 Years, R/o
Fatehpur Shekhawati, Tehsil Fatehpur, Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj23Pa5771).
15. New Vinayak Shiksha Samiti, Through Proprietor Mahesh
Kumar S/o Jagdish Prasad, Aged About 53 Years, R/o Do
Janti Balaji, Fatehpur Shekhawati, Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj23Pa6599).
16. Vinayak Shiksha Samiti, Through Proprietor Mahesh
Kumar S/o Jagdish Prasad, Aged About 53 Years, R/o V
And P Fatehpur, District Sikar (Raj.). (Registered Owner
Of Vehicle No. Rj23Pa5336).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Hanumangarh, District
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Hanumangarh (Raj.).
5. District Transport Officer, Nokha, District Bikaner (Raj.).
6. District Transport Officer, Karauli, District Karauli (Raj.).
7. District Transport Officer, Sikar, District Sikar (Raj.).
8. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
9. District Transport Officer, Churu, District Churu (Raj.).
10. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(100) D.B. Civil Writ Petition No. 11433/2024
Sanjay Kumar Son Of Shri Babulal, Aged About 40 Years, Near
Hatain, Govindgarh, Ajmer (Rajasthan) (Registered Owner Of
Vehicle Registration No. Rj 36 Ta 0067).
----Petitioner
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways,transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan,sahkar Marg, Jaipur.
4. Regional Transport Officer, Regional Transport Office,
Ajmer, District Ajmer (Rajasthan).
----Respondents
(101) D.B. Civil Writ Petition No. 11488/2024
1. Ramawatar Saini S/o Shri Ruda Ram, Aged About 35
Years, R/o Kishorpura Mod, Udaipurwati, Jhunjhunu,
(Raj.) Owner Of Vehicle Registration No. Rj-18Gb-7305.
2. Rajendra Saini S/o Shri Hari Ram, R/o Wrd No.1, Sainik
Nagar, Jhunjhunu, Owner Of Vehicle Registration No. Rj-
18Ga-1794.
3. Ram Singh S/o Shri Shiv Lal, R/o Udaipurwati,,
Jhunjhunu, (Raj.) Owner Of Vehicle Registration Rj-21Ub-
0143.
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4. Shiv Lal S/o Shri Rameshwar Lal, R/o Village Bhorki,
Udaipurwati, Jhunjhunu,(Raj.) Owner Of Vehicle
Registration No. Rj-34Ua-0064.
5. Jagdish S/o Shri Bodu Ram, R/o Dhani Braham Das Wali.,
Tehsil Neem Ka Thana, Sikar, Owner Of Vehicle
Registration No. Rj-32C-0072.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar
----Respondents
(102) D.B. Civil Writ Petition No. 11510/2024
1. Mahendra Singh S/o Tej Singh, Aged About 45 Years, R/o
Basni Post Bhuma Bada Teh Laxmangarh, Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj23Gc1300.
2. Panne Singh S/o Bega Ram, Aged About 50 Years, R/o
Daulat Pura, Katrathal Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Gb8339.
3. Vivekanand Sikshan Sansathan, Trough Its Secretary Shiv
Pal S/o Laxman Ram Aged About 40 Years, R/o Pewa,
Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Pa7930.
4. Sita Ram Jakhar S/o Gopal Ram, Aged About 45 Years, R/
o Keshardeshar Ganga Guran, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gc3374.
5. Rameshwar Lal S/o Bhomaram, Aged About 50 Years, R/o
Lalasar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj50Ga3458.
6. Om Prakash Nai S/o Lichhu Ram Nai, Aged About 45
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Years, R/o Vpo Ankhisar, Teh Nokha, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Ga6108.
7. Suresh Kumar Gaur S/o Chhotu Ram Gaur, Aged About 45
Years, R/o Ward No 15 Brahamano Ka Mohalla Mandeliya
Chiitana Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj21Gb6804.
8. Baba Ramdev Siksahan Sansathan, Trough Its Secretary
Hariram S/o Buda Ram Aged About 45 Years, R/o
Utamadesar, Teh Nokha Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj19Pa2621.
9. Bhanwarlal S/o Rameshwar Lal, Aged About 50 Years, R/o
Jato Ka Berasar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ga3139.
10. Laxman Ram S/o Parata Ram, Aged About 45 Years, R/o
Ward No 06 Sadhasar Nokha, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj21Ga7280.
11. Sukha Ram S/o Sri Magha Ram, Aged About 55 Years, R/
o Jasarasar Marg Jhadili Nokha, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj50Ga1094.
12. Ratan Lal Prajapat S/o Bhanwar Lal, Aged About 45 Years,
R/o W No 08 Parihara Ratangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj44Ga2570.
13. Kuldeep Choudhary S/o Girdhari Lal, Aged About 40
Years, R/o Sandwa Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj44Ua1179.
14. Prithvi Raj S/o Mangi Lal, Aged About 55 Years, R/o
Randhisar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10C0571.
15. Madho Ram S/o Umaram, Aged About 45 Years, R/o
Iludas Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Gc4712.
16. Kanti Lal S/o Babu Lal Ji, Aged About 50 Years, R/o
Fagutra Teh Bagoda Dist Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ga5738.
17. Chhoga Ram S/o Tiloka Ram, Aged About 50 Years, R/o
Meghwalo Ka Bagoda Teh Bagoda Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj13Ga1267.
18. Sultan Khan S/o Baksu Khan, Aged About 50 Years, R/o
Dhansa Teh Bhinmal Dist Jalore. (Raj.) Owner Of Vehicle
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Registration No.rj16Ua0292.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nokha.
6. District Transport Officer, Dto Office, Sujangarh.
7. District Transport Officer, Dto Office, Bikaner.
8. District Transport Officer, Dto Office, Jalore.
9. District Transport Officer, Dto Office, Didwana.
----Respondents
(103) D.B. Civil Writ Petition No. 11618/2024
1. Sanjay Saini S/o Shyopal Saini, Aged About 35 Years,
R/o- Maliyon Ki Dhani, Baor, District Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-23 Gb 4481)
2. Kishore Kumar S/o Karan Singh, Aged About 40 Years, R/
o- Thithawata, Tehsil Fatehpur, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-18 Ga 2234)
3. Suman Devi D/o Shimbhu Gurjar, R/o- Dhani Raju Wali,
Guwar Chiplata, Tehsil Neem Ka Thana, District Sikar,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-32 Gb
1030)
4. Gopal Das Swami S/o Bhinw Das Swami, R/o- Chak
Gopinathpura, Dantaramgarh, District Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-14 Ua 2589)
5. Ikramuddin Karigar S/o Salamuddin Karigar, R/o- Ward
No. 14, Near Ramlila Maidan, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-14 Ub 0242)
6. Shree Balaji Steels, Through Proprietor Chhitar Mal S/o
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Badri Narayan, R/o- Bhoot Bangla, Piprali Road, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-23
Gb 5505)
7. Sawai Singh S/o Ridmal Singh, R/o- Narsas, Tehsil
Laxmangarh, District Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-10 Gb 1538)
8. Ramdhan Mitharwal S/o Rameshwar Lal Mitharwal, R/o-
Ward No. 16, Ghasipura Kanwat, Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-13 C 4571)
9. Pawan Kumar Saini S/o Chothmal Saini, R/o- Dhani Futi
Jodi Ki Mawanda Kalan, Tehsil Neem Ka Thana, District
Sikar, (Rajasthan). (Registered Owner Of Vehicle No. Rj-
23 Ub 4362)
10. Mahendra Singh S/o Jor Singh, R/o- Rapooton Ki
Kotadyan Jana, Tehsil Dantaramgarh, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Ga
6442)
11. Banwari Lal S/o Ramrax Pal, R/o- Ward No. 23, Sat Bati
Ke Pas, Kuwa Kanunago Wali, Udairpurwati, District
Jhunjhunu(Rajasthan). (Registered Owner Of Vehicle No.
Rj-18 U 0261)
12. Rajveer Singh S/o Mahaveer Singh, R/o- Chanderpura
Toliyasar, District Jhunjhunu (Rajasthan). (Registered
Owner Of Vehicle No. Rj-23 U 0329)
13. Rajendra Prasad S/o Bhairu Lal, R/o- Raawas Amer,
District Jaipur (Rajasthan). (Registered Owner Of Vehicle
No. Rj-14 Gl 4772)
14. Tej Pal Sharma S/o Harinarayan Sharma, R/o- Khatiyo Ka
Bas, Anoppura Noppura, District Jaipur (Rajasthan).
(Registered Owner Of Vehicle No. Rj-23 Ub 4268)
15. Radheshyam Sharma S/o Prabhu Dayal Sharma, R/o-
Post Anoppura Bheelpura, District Jaipur (Rajasthan).
(Registered Owner Of Vehicle No. Rj-49 Ua 1484)
16. Mukesh Kumar Saini S/o Om Prakash Saini, R/o- Ward No
29, Tripoliya Tehsil Chomu, Jaipur, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-06 Ua 7147)
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
7. District Transport Officer, Chomu, Dto Office, Chomu.
8. District Transport Officer, Jaipur, Dto Office, Jaipur.
----Respondents
(104) D.B. Civil Writ Petition No. 11713/2024
1. Sandeep Kumar S/o Bahadur Singh, Aged About 40 Years,
R/o Arvind Public School, Ward No 24, Shobha Nagar,
Jhunjhunu, (Raj.) Owner Of Vehicle Registration No. Rj 32
Ta 0415.
2. Manaphul S/o Juvara Ram, Aged About 69 Years, R/o
Dhayalo Ka Bass Kari Jhakhal, District Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj 23 Ub 3285.
3. Ganesh Ram S/o Chhotu Ram, R/o Fagadiyo Ki Dhani,
Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj 23 C 2184.
4. Madan Lal S/o Bhagwana Ram, R/o Ghoriwara Kalan,
Tehsil Nawalgarh, District Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No. Rj 18 Ua 5605.
5. Rohit Ashva S/o Ram Niwas, R/o Ward No. 2, Silarpuri,
District Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No. Rj 49 Ga 2343.
6. Sunil Kumar S/o Dhara Ram, Aged About 36 Years, R/o
Village Devroad Tehsil Suraj Garh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj 18 Ga 2131.
7. Mukesh Kumar S/o Dungar Mal, Aged About 39 Years, R/o
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Todarwas District Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj 18 Gb 7473.
8. Naveen Public School, Through Secretary Smt. Anju Devi,
R/o Budana, District Jhunjhunu. Rj 18 Pb 2158.
9. New Singhana Academy Sikshan Samiti, Through Principle
Sachin Kumar R/o Singhana, Tehsil Buhana, District
Jhunjhunu. Rj 18 Pb 0639.
10. Nidhi Shekhawat Public School, Through Principle Ratan
Singh R/o Pilani, Tehsil Chirawa, District Jhunjhunu. Rj 18
Pa 3599.
11. Saint Peters Public School, Through Principle Subhash
Chandra R/o Todi Gudha Gorji, District Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj 18 Pa 0861.
12. Green Public Ser. Sec. School, Through Principle Smt.
Kosar R/o Kolali, District Jhunjhunu (Raj.) Owner Of
Vehicle Registration No. Rj 23 Pb 1123.
13. Saint Peters Public School, Through Principle Subhash
Chandra R/o Todi Gudha Gorji, District Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj 14 Pa 2665.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Sikar.
6. District Transport Officer, Dto Office, Kotputali.
7. District Transport Officer, Dto Office, Jaipur.
----Respondents
(105) D.B. Civil Writ Petition No. 11742/2024
1. Vishnu Dutt S/o Raja Ram, Aged About 38 Years, R/o
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House No.42, Gali No.02, Ward No.19, Mahaveer Colony,
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj30Ta0229).
2. Rameshvar Lal S/o Bhikha Ram, Aged About 52 Years, R/
o H.no.63, Ramsar, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Ua7034).
3. Norang Lal S/o Phula Ram, Aged About 55 Years, R/o 58,
2 Kjd, Berinwali, Khajuwala, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd6294)
4. Raj Kumar S/o Rameshwar Lal, Aged About 46 Years, R/o
Masitanwali, Tibbi Hanumangarh (Raj.). (Registered
Owner Of Vehicle No.rj31Ga9336)
5. Rakesh Jyani S/o Bhanwar Lal Jyani, Aged About 26
Years, R/o Ward No.12, Amritwasi, Sri Dungargarh,
Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj18U0292).
6. Hetram S/o Reda Ram, Aged About 70 Years, R/o 5 Psa,
Gharsana, Sri Ganganagar (Raj.). (Registered Owner Of
Vehicle No.rj13C5673)
7. Kalu Ram S/o Luna Ram, Aged About 50 Years, R/o
W.no.25, Near Pashu Hospital, Pilibangan, Hanumangarh
(Raj.). (Registered Owner Of Vehicle No. Rj31Ua0507).
8. Naresh Kumar S/o Bhagwan Dass, Aged About 47 Years,
R/o Vpo Dulapur Keri, Sriganganagar (Raj.). (Registered
Owner Of Vehicle No.rj13Ua6141).
9. Harish Das S/o Kishan Das Ji, Aged About 38 Years, R/o
Azad Mohalla, Kurabad, Tehsil Girwa, Udaipur (Raj.).
(Registered Owner Of Vehicle No.rj06Ta2149).
10. Laxman S/o Keshu Lal, Aged About 44 Years, R/o Chipala,
Modi, Udaipur (Raj.). (Registered Owner Of Vehicle
No.rj27Ua1790).
11. Laxman Ram S/o Tiloka Ram, Aged About 45 Years, R/o
Tajaniyo Ka Tala, Kaprau, Chohtan, Barmer (Raj.).
(Registered Owner Of Vehicle No.rj38Pa1070).
12. Usman S/o Hamid, Aged About 60 Years, R/o Barsal Ki
Beri, Doothva, Tehsil Chitalwana, Jalore (Raj.).
(Registered Owner Of Vehicle No. Rj04Ga2784).
----Petitioners
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Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Hanumangarh, District
Hanumangarh (Raj.).
5. District Transport Officer, Udaipur, District Udaipur (Raj.).
6. District Transport Officer, Barmer, District Barmer (Raj.).
7. District Transport Officer, Bhinmal, District Jalore (Raj.).
8. District Transport Officer, Sriganganagar, District
Sriganganagar (Raj.).
9. Regional Transport Officer, Bikaner, District Bikaner.
----Respondents
(106) D.B. Civil Writ Petition No. 11745/2024
1. Tarachand Bagaria S/o Norang Lal Bagaria, Aged About
40 Years, R/o Gungara, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj32Ga0403.
2. Banwari Lal Balai S/o Deepa Ram, Aged About 60 Years,
R/o Kailash Nagaur Ward No 39, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Ta4220.
3. Dhuda Ram S/o Bhagu Ram, Aged About 45 Years, R/o
Nawalri Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Pb0553.
4. Deepak Jangir S/o Dhanna Ram, Aged About 40 Years, R/
o Bheemsar, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj10C2261.
5. Usman Gani S/o Nabib Baksh Vyapari, Aged About 65
Years, R/o Nechhwa Laxmangarh, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj21C4012.
6. Imran S/o Abdul Gafar, Aged About 45 Years, R/o
Khichiya Basni Teh Didwana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj14Gc0462.
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7. Charan Singh Jat S/o Mahendra Singh Jat, Aged About 40
Years, R/o Kari Teh Nawalgarh, Jhunjhunu. (Raj.) Owner
Of Vehicle Registration No.rj18Ua0277.
8. Dharmendra S/o Bholu Ram, Aged About 45 Years, R/o
Niwai Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ub6291.
9. Hari Singh S/o Pitram, Aged About 50 Years, R/o Ahiron
Ki Dhani Post Sonasar, Teh Malsisar, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18C2490.
10. Mumtaj S/o Gutam Hussan, Aged About 45 Years, R/o
Jasrapura, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ga7548.
11. The Saint Jivers Acedamy Shik Samit, Trough Its
Secretary Shaitan Ram Changal S/o Moti Ram Changal
Aged About 55 Years, R/o 217 Nayakon Ka Bas Didiya
Kala Deediya, Kalan Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Pa3458 And Rj21Pa3988 And
Rj54Pa0071 And Rj21Pa2889 And Rj21Pa4333.
12. Baraji Devi W/o Mool Chand Soni, Aged About 45 Years,
R/o W No 09, Togra Kalan, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj23Pb2383.
13. Nausad Ali S/o Ahmed Ali Jahagir, Aged About 45 Years,
R/o Khinchiya Teh Didwana Dist Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj37Ga0748.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Didwana.
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7. District Transport Officer, Dto Office, Nagaur.
----Respondents
(107) D.B. Civil Writ Petition No. 11848/2024
1. Krishan Kumar S/o Om Prakash, Aged About 38 Years, R/
o- Beijwa, Rajgarh, Churu (Raj), Owner Of Vehicle No.
Rj10Gb4776.
2. Jagidsh Parsad S/o Mam Raj, Aged About 40 Years, R/o-
12 Ab, Anupgarh, Sri Ganga Nagar (Raj.), Owner Of
Vehicle No. Rj13Ua4558.
3. Ram Kumar S/o Ladu Ram, Aged About 42 Years, R/o-
Dhani Pooniyan, Jharsar, Chhota, Taranagar, Churu (Raj.),
Owner Of Vehicle No. Rj18Ua6533.
4. Vikash Tosavada S/o Richhpal, Aged About 46 Years, R/o-
Khatiko Ka Mohalla, Ward No. 07, Ratangarh, Churu
(Raj.), Owner Of Vehicle No. Rj18Gb5969.
5. Kan Gar S/o Purna Gar, Aged About 40 Years, R/o-
Killipura, Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj10Ua4579.
6. Subhashchandra Jariya S/o Kishanaram Jariya, Aged
About 48 Years, R/o- Sati Mandir Ke Pass, Dudhwa Khara,
Churu (Raj.), Owner Of Vehicle No. Rj10Ua1961.
7. Gajendra Singh S/o Indra Singh, Aged About 35 Years, R/
o- Athuna Bass, Rooplisar, Sardarshahar, Churu (Raj.),
Owner Of Vehicle No. Rj10Ua2942.
8. Kamal Kumar Sharma S/o Shyam Sundar Sharma, Aged
About 38 Years, R/o- Ward No. 08, Nehru Mohalla,
Ramgarh, Shekhawati, Sikar (Raj.), Owner Of Vehicle No.
Rj23Gc2462.
9. Ram Prakash Rajgar S/o Ram Sukh Rajgar, Aged About 37
Years, R/o- V/post Harmada, Nindar Modi, Das Colony Via
Vkia (Raj.), Owner Of Vehicle No. Rj14Ub4840.
10. Mahendr S/o Vidyadhar, Aged About 42 Years, R/o-
Ghadsisar, Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj10Ua0825.
11. Jabbar Khan S/o Sattar Khan, Aged About 40 Years, R/o-
Rajpura, Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj18Gb4686.
12. Gotam Singh S/o Rajendra Singh, Aged About 43 Years,
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R/o-Chalkoi Beekan, Churu (Raj.) Owner Of Vehicle No.
Rj23Pb4068.
13. Ranveer Singh S/o Tilok Chand, Aged About 47 Years,
R/o-A-44, Sec-1, Bhaleri Road, Sainik Basti, Churu (Raj.)
Owner Of Vehicle No. Rj10Gb2399.
14. Sundrapal S/o Sh. Jay Karan, Aged About 46 Years, R/o-
Dhani Mauji, Rajgarh, Churu (Raj.) Owner Of Vehicle No.
Rj10Ga8220.
15. Ranjit Ram Barjati S/o Likhama Ram Barjati, Aged About
45 Years, R/o-Dhani Degan, Sardarshahar, Churu (Raj.)
Owner Of Vehicle No. Rj10Gb1063.
16. Rajasthan Academy Sikshan Sansthan Janau Khari
Rajgarh, Through Secretary Dalip Singh Poonia S/o Pokar
Ram, Aged About-55 Years, R/o Janau Khari, Churu,
(Raj). Owner Of Vehicle No. Rj10Pa0563.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The Regional Transport Authority, Jaipur Second,
Vidhyadhar Nagar (Raj.)
5. The District Transport Officer, Jaipur Second (Raj.)
6. The District Transport Officer, Churu (Raj.).
7. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.)
8. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
9. The District Transport Officer, Distt. Sikar (Raj.).
10. The District Transport Officer, Jhunjhunu (Raj.)
11. The District Transport Officer, Distt. Bikaner (Raj.)
12. The District Transport Officer, Distt. Sriganganagar (Raj.)
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----Respondents
(108) D.B. Civil Writ Petition No. 11998/2024
1. Ratan Singh Son Of Gom Singh, Aged About 40 Years,
Resident Of Nari, Tehsil Fatehpur, District Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj-23-Gc-1741).
2. Raj Kumar Son Of Bhavani Shankar, Aged About 46 Years,
Resident Of Swami V Saini Mohalla, Singrawat, Tehsil
Dhod, District Sikar (Raj.). (Registered Owner Of Vehicle
No. Rj-23-Gc-3000).
3. Kamla W/o Suwa Ram, Resident Of 139, Bal Vihar Colony,
Kanta Ke Pas, Jhotwara, Jaipur (Raj.). (Registered Owner
Of Vehicle No. Rj-14-Gb-8812)
4. Bharat Ram Khichar Son Of Brij Lal Khichar, Aged About
34 Years, Resident Of Brahmano Ki Dhani Khatkar,
Udaipurwati, District Jhunjhunu (Raj.). (Registered Owner
Of Vehicle No.rj-18-Ua-6824)
5. Dharmendra Singh Son Of Bholu Ram, Aged About 47
Years, Resident Of Niwai, Tehsil Navalgarh, District
Jhunjhunu (Raj.). (Registered Owner Of Vehicle No.rj-18-
Ub-6291)
6. B.R. Memorial Shikshan Sansthan, Losal, Tehsil
Dantaramgarh, District Sikar (Raj.). Through Secretary
Sanjay Kumar Meena Son Of Ram Singh, Resident Of
Nayabas, Neemkathana, District Sikar. (Registered Owner
Of Vehicle No.rj-23-Pa-0881)
7. Bhag Chand Son Of Hanuman Prasad, Aged About 39
Years, Resident Of Buchyasi, Tehsil Dantaramgarh, District
Sikar (Raj.). (Registered Owner Of Vehicle No. Rj-14-Ud-
5226).
8. Rajendra Kumar Bagaria Son Of Bajrang Singh Bagaria,
Aged About 37 Years, Resident Of Piprali, Sikar (Raj.)
(Registered Owner Of Vehicle No.rj-23-Ub-6553).
9. Mukesh Kumar Bajiya Son Of Harlal Singh Bajiya, Aged
About 29 Years, Resident Of Tapiplya, Tehsil Srimadhopur,
District Sikar (Raj.). (Registered Owner Of Vehicle No.rj-
23-Gc-4587).
10. Kishan Lal Son Of Ganpat, Aged About 60 Years, Resident
Of Alafsar, Hirna, Sikar (Raj.). (Registered Owner Of
Vehicle No.rj-23-Ua-0895).
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11. Suresh Kumar Yadav Son Of Prabhu Dayal Yadav, Aged
About 40 Years, Resident Of Chartha Wali Dhani, Tigariya,
Tehsil Chomu, Jaipur (Raj.). (Registered Owner Of Vehicle
No.rj-19-1C-2699).
12. Rajendra Yadav Son Of Chhitar Mal Yadav, Aged About 47
Years, Resident Of Dhani Amar Singh Wali, Mundru, Tehsil
Srimadhopur, Sikar (Raj.). (Registered Owner Of Vehicle
No.rj-23-Ua-3568).
13. Man Mahendra Pareek Son Of Durga Prasad Pareek, Aged
About 65 Years, Resident Of Ward Divrala, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No.rj-19-C-2596).
14. Mangal Chand Son Of Mathu Ram, Aged About 39 Years,
Resident Of Ward No. 6, Ganora, Dantala, Tehsil
Dantaramgarh, District Sikar (Raj.). (Registered Owner Of
Vehicle No.rj-14-Ua-5420).
15. Jhabar Mal Son Of Rameshwar Lal, Aged About 40 Years,
Resident Of Lamiya, Tehsil Dantaramgarh, District Sikar
(Raj.). (Registered Owner Of Vehicle No.rj-23-Ua-7296).
16. Mahesh Kumar Yadav Son Of Kana Ram Yadav, Aged
About 33 Years, Resident Of Anantpura, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No.rj-23-Ua-6024).
17. Nemi Chand Son Of Shishupal Singh, Aged About 39
Years, Resident Of Kangansar, Tehsil Fatehpur, District
Sikar (Raj.). (Registered Owner Of Vehicle No.rj-23-Gb-
2844).
18. Ramchandra Son Of Girdhari Lal, Aged About 61 Years,
Resident Of Khojawas, Jhajjhar, District Jhunjhunu (Raj.).
(Registered Owner Of Vehicle No.rj-18-C-2960).
19. Sanjay Kumar Meena Son Of Ram Singh, Aged About 31
Years, Resident Of Naya Bas, Tehsil Neemkathan, District
Sikar (Raj.). (Registered Owner Of Vehicle No.rj-18-Ub-
3881).
20. Subhash Chand Yadav Son Of Jagdish Prasad, Aged About
29 Years, Resident Of Ward No. 8, Chhapoli, Jhunjhunu
(Raj.). (Registered Owner Of Vehicle No.rj-21-Ua-2149).
21. Dilip Singh Son Of Shivram Singh, Aged About 42 Years,
Resident Of Bhagega, Tehsil Neem Ka Thana, District
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Sikar (Raj.) (Registered Owner Of Vehicle No.rj-23-Ub-
1380).
22. Jagdish Prasad Son Of Sadhuram, Aged About 40 Years,
Resident Of Ward No. 9, Dhani Futli, Ralavata, Sikar
(Raj.) (Registered Owner Of Vehicle No.rj-18-Ub-2495).
23. Kistur Mal Son Of Pusa Ram Regar, Aged About 34 Years,
Resident Of Kukanwali, Tehsil Nava, Nagaur (Raj.)
(Registered Owner Of Vehicle No.rj-19-Ua-0247).
24. Vishnu Kumar Son Of Banwari Lal Saini, Aged About 40
Years, Resident Of Pinjara Poal Ke Pas, Mandawa Road,
Ward No. 28, Fatehpur, District Sikar (Raj.) (Registered
Owner Of Vehicle No.rj-23-Gb-9205).
25. Anat Ram Son Of Shri Ram, Aged About 64 Years,
Resident Of Mohalla Aacharyo Ka, Ward No. 6, Fatehpur,
District Sikar (Raj.) (Registered Owner Of Vehicle No.rj-
23-Gc-1943).
26. Mukesh Godara Son Of Shishupal Singh, Aged About 44
Years, Resident Of Mardatoo Bari, Tehsil Fatehpur, District
Sikar (Raj.) (Registered Owner Of Vehicle No.rj-23-Gc-
0428).
27. Aatma Ram Son Of Loona Ram, Resident Of Talwara
Jheel, Tehsil Tibbi, District Hanumangarh (Raj.)
(Registered Owner Of Vehicle No.rj-13-C-4804).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.).
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.).
7. District Transport Officer, Jhunjhunu, District Jhunjhunu
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(Raj.)
8. District Transport Officer, Didwana, District Nagour (Raj.).
----Respondents
(109) D.B. Civil Writ Petition No. 12008/2024
Gajanand Jangir S/o Hira Lal Jangir, R/o Bhanpura, Birol,
Jhunjhunu (Raj.) Owner Of Vehilce Registration No. Rj18 Gb
6940.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(110) D.B. Civil Writ Petition No. 12010/2024
Jagdish Prasad Saini S/o Rekha Ram Saini, Aged About 49 Years,
R/o Ward No.16, Dulawari Dhani, Nawalgarh, Kana Ki Dhani,
Jhunjhunu, Dhania, Rajasthan. Owner Of Vehilce No.rj18 Pa
6236.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
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----Respondents
(111) D.B. Civil Writ Petition No. 12223/2024
1. Ram Lal S/o Amara Ram, Aged About 50 Years, R/o
Dunkar Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No. Rj44Ga1877.
2. Kishna Ram Jat S/o Balu Ram Jat, Aged About 45 Years,
R/o Dhani Shivran, Bidasar Sujangarh, Churu. (Raj.)
Owner Of Vehicle Registration No. Rj10Ua0933.
3. Anil Kumar Saini S/o Ghewar Saini, Aged About 40 Years,
R/o Naliya Bas Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj37Ga8008.
4. Ram Niwas Jat S/o Ram Rakh Ram, Aged About 50 Years,
R/o Sadoo Chhoti Sujangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj10Ua4462.
5. Jagdish Prasad S/o Mangi Lal Jat, Aged About 45 Years,
R/o Sadu Badi Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Ga1423.
6. Anvar S/o Khaju Khan, Aged About 40 Years, R/o
Mangloona Teh Laxmangarh, Sikar. (Raj.) Owner Of
Vehicle Registration No.rj37Ga7758.
7. Abhishek Soni S/o Harish Kumar Soni, Aged About 40
Years, R/o Ward No 02, Salasar Sujangarh, Churu. (Raj.)
Owner Of Vehicle Registration No.rj21C5049.
8. Kishor Kumar S/o Balu Ram, Aged About 45 Years, R/o
Dhayalo Ka Bass, Kari Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ga1909.
9. Ummed Singh S/o Jugal Kishor, Aged About 50 Years, R/o
Ghoriwara Kalan Teh Nawalgarh, Jhunjhunu. (Raj.) Owner
Of Vehicle Registration No.rj18Gb9825.
10. Heera Lal S/o Hanuman Das, Aged About 50 Years, R/o
Bheenwsar Bhimsar, Teh Sujangarh, Churu. (Raj.) Owner
Of Vehicle Registration No.rj23Gc5199.
11. Laldas Swami S/o Ram Das Swami, Aged About 45 Years,
R/o Ward No 01 Amarsar Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj50Ta0270.
12. Teja Ram S/o Bhura Ram, Aged About 50 Years, R/o 49
Sadon Ka Mohalla Tipani Teh Ladnun, Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj37Ua3474.
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13. Shankar Lal S/o Mangla Ram, Aged About 40 Years, R/o
Bhincharo Ka Bass Nalot Teh Nawa, Nagaur. (Raj.) Owner
Of Vehicle Registration No.rj29U0196.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Didwana.
7. District Transport Officer, Dto Office, Sujangarh.
8. District Transport Officer, Dto Office, Churu.
----Respondents
(112) D.B. Civil Writ Petition No. 12229/2024
1. Narayan Ram S/o Sugana Ram, Aged About 54 Years, R/o
Ward No.1, Beeramana, Lunkaransar, District Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj13Ga2524).
2. Goutam Singh S/o Kamarpal, Aged About 34 Years, R/o
Bajana Marg, Banki, Tehsil Hindaun, Karauli (Raj.).
(Registered Owner Of Vehicle No. Rj29Ua4805).
3. Om Singh S/o Babu Singh, Aged About 50 Years, R/o
6490/1, Jhalamand Gaon, Jodhpur (Raj.). (Registered
Owner Of Vehicle No. Rj19Gj0080)
4. Saddam Hussain S/o Bhanwru Khan, Aged About 26
Years, R/o Purani Shiv Bari Road, Ambedkar Colony, Gali
No.3, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj04Ga3506)
5. Gopal Ram S/o Tola Ram, Aged About 37 Years, R/o 174,
Ridi, Dungargarh, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Ga6078).
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6. Prema Ram S/o Deraj Ram, Aged About 38 Years, R/o
Ward No.9, Likhmisar, Utrada, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Ga5191)
7. Niranaram S/o Dungar Ram, Aged About 43 Years, R/o
Ward No.1, Udrasar, District Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj10Ga6694).
8. Hemant Kumar S/o Harishankar, Aged About 48 Years, R/
o Manjur Alam S/o Kallu Shah, Jalday Vibhag Ke Samne,
Ward No.9, Anta, Baran. (Registered Owner Of Vehicle
No.rj20Ta3335).
9. Ajit Kumar Jain S/o Mohan Lal Jain, Aged About 48 Years,
R/o Silawati Mohalla Nimbahera, Chittaurgarh.
(Registered Owner Of Vehicle No.rj09C4556).
10. Smt. Shyama Devi W/o Chandra Shekher, Aged About 56
Years, R/o Yadav Mohalla, Hanuman Mandir Chhoti Sadri,
Chittaurgarh (Raj.). (Registered Owner Of Vehicle
No.rj09U0423).
11. Vijay Kumar Sharma S/o Manohar Lal Sharma, Aged
About 36 Years, R/o Azadpura, Near Rajmahal Bari, Sadri,
Chittaurgarh (Raj.). (Registered Owner Of Vehicle
No.rj14Pb3265).
12. Vijay Kumar Sharma S/o Manohar Lal, Aged About 36
Years, R/o Bari Sadri, Chittaurgarh (Raj.). (Registered
Owner Of Vehicle No.rj09Pa5653).
13. Ramu Nath S/o Sala Nath, Aged About 56 Years, , R/o 95,
Ward No.11, Nathusar, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj13A2072).
14. Ms Jahar Agro Industries, Through Proprietor Champa Lal
Jakhar S/o Badrinarayan Jakhar, Aged About 42 Years, R/
o G-231, Karni Ind Area, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd3048).
15. Ankit Mehta S/o Raj Kmar, Aged About 38 Years, , R/o 24,
Purana Mohalla, W.no.8, Fatehnagar, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27Gd8309)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
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New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Karauli, District Karauli.
5. District Transport Officer, , Jodhpur, District Jodhpur.
6. District Transport Officer, , Baran, District Baran.
7. District Transport Officer, , Chittaurgarh, District
Chittaurgarh
8. District Transport Officer, Bikaner, District Bikaner.
9. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(113) D.B. Civil Writ Petition No. 12300/2024
1. Rafiq Ali Khan S/o Eliyash Khan, Aged About 42 Years, R/
o Village-Govindpura Po-Alsisar, District Jhunjhunu (Raj).
(Registered Owner Of Vehicle No. Rj 18 Ga 2417).
2. Bharti Senior Secondary School, Through Director
Omprakash S/o Chandgi Ram Ward No.5,
Khanpur,jhunjhunu, Age About 50 Years R/o Khanpur,
Singhana, Tehsil-Buhana, District Jhunjhunu (Raj).
(Registered Owner Of Vehicle No. Rj 18 Pa 0242).
3. Krishna Kumar S/o Pratap Bishnoi, Aged About 34 Years,
R/o Backside Jain College Industrial Area, Bikaner.
(Registered Owner Of Vehicle No. Rj07 C 3976).
4. Ram Kishan S/o Sukha Ram, Aged About 44 Years, 233,
School Ke Pass Kunpasar Sri Dungargarh, Bikaner.
(Registered Owner Of Vehicle No. Rj07 Gd 3480).
5. Sagar Das S/o Kalu Das, R/o Village Sui, Tehsil
Lunkarnasar, Bikaner.(Registered Owner Of Vehicle No.
Rj07 Gc 4214).
6. Rameshwar Lal S/o Bhera Ram Kantia, Aged About 41
Years, R/o Village Jhajhu, Tehsil Sri Kolayat, District-
Bikaner.(Registered Owner Of Vehicle No. Rj07 Ga 3702).
----Petitioners
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Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhunjhunu, District Jhunjhunu
(Raj).
5. District Transport Officer, Bikaner, District Bikaner (Raj).
----Respondents
(114) D.B. Civil Writ Petition No. 12355/2024
1. Shailendra Singh Son Of Shri Rohitashv Singh Sheakhwat
Father/o Shri Rohitashv Singh Sheakhwat, Aged About 39
Years, Resident Of Kaliphari, Bagar, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Pickup Cbc
Single Cab, Registration No. Rj-18-Ga-3010).
2. Narpat Singh Son Of Shri Malu Singh, Aged About 50
Years, Resident Of Ponkh, Udaipurwati, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Bolero Di-2Wd,
Registration No. Rj-18-Ua-0975).
3. Indarpal Son Of Shri Tara Chand, Aged About 61 Years,
Resident Of Lalpur, District Jhunjhunu (Rajasthan)
(Registered Owner Of Vehicle Savari 2Wd, Registration
No. Rj-18-Ub-1793).
4. Sahi Ram Son Of Shri Kurda Ram, Aged About 59 Years,
Resident Of Dhattarwala, Chirawa, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Commander
Jeep, Registration No. Rj-18-Ua-2942)
5. Sanjeev Kumar Son Of Shri Lachhu Ram, Aged About 52
Years, Resident Of Mainas, District Jhunjhunu (Rajasthan)
(Registered Owner Of Vehicle Sawari Mahindra Marshal
Dlx 2000 2Wd, Registration No. Rj-18-Ua-3788).
6. Ram Singh Son Of Shri Panna Ram, Aged About 50 Years,
Resident Of Budania, Chirawa, District Jhunjhunu
(Rajasthan) - 333025 (Registered Owner Of Vehicle
Pickup Cbc Single Cab, Registration No. Rj-18-Gb-7048).
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7. Ratna Son Of Shri Suresh, Aged About 45 Years, Resident
Of Mahrampur, District Jhunjhunu (Rajasthan) - 333028
(Registered Owner Of Vehicle Jeep, Registration No. Rj-
18-Ua-0328).
8. Ram Singh Son Of Shri Panna Ram, Aged About 50 Years,
Resident Of Budania, Chirawa, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Jeep,
Registration No. Rj-18-C-4525).
9. Nagesh Chandra Son Of Shri Bhoma Ram, Aged About 53
Years, Resident Of Ward No. 5, Bhamarwasi, District
Jhunjhunu (Rajasthan) - 333024 (Registered Owner Of
Vehicle Sfc 407/27, Registration No. Rj-18-Pa-1933).
10. Suresh Kumar Saini Son Of Shri Phool Chand Saini, Aged
About 24 Years, Resident Of Ramkumarpura, Tehsil
Khetri, District Jhunjhunu (Rajasthan) - 333503
(Registered Owner Of Vehicle Pickup Cbc Single Cab,
Registration No. Rj-23-Gc-0912).
11. Rajpal Son Of Shri Ram Kumar, Aged About 35 Years,
Resident Of Chhau, District Jhunjhunu (Rajasthan) -
333305 (Registered Owner Of Vehicle Savari 2Wd,
Registration No. Rj-18-Ub-0086).
12. Sukhdev Ram Son Of Shri Mala Ram Choudhary, Aged
About 55 Years, Resident Of Mohabatsar, Nawalgarh,
District Jhunjhunu (Rajasthan) (Registered Owner Of
Vehicle Marshal, Registration No. Rj-18-Ua-8506).
13. Rajendra Khichar Son Of Shri Ashok Kumar, Aged About
36 Years, Resident Of Nawalri, Nawalgarh, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle
Savari 2Wd, Registration No. Rj-18-Ta-2158).
14. Vijay Singh Son Of Shri Birbal Ram, Aged About 48 Years,
Resident Of Munda Ki Dhani, Bajawa, Udaipurwati, District
Jhunjhunu (Rajasthan) - 333001 (Registered Owner Of
Vehicle Pick Up, Registration No. Rj-18-Gc-0603).
15. Shivchand Singh Son Of Shri Chandra Rav, Aged About 87
Years, Resident Of Village Bharu, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Cl 550 Mdi
2Wd, Registration No. Rj-18-C-3454).
16. Sunil Son Of Shri Budhram, Aged About 48 Years,
Resident Of Ward No. 7, Rani Sati Temple Ke Piche,
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Arrawatia Coloni, Chirawa, District Jhunjhunu (Rajasthan)
- 333026 (Registered Owner Of Vehicle Bolera Camper
128, Registration No. Rj-18-Ga-2379).
17. Chandgi Ram Son Of Shri Madu Ram, Aged About 52
Years, Resident Of Ward No. 1, Sultana, Chirawa, District
Jhunjhunu (Rajasthan) - 333028 (Registered Owner Of
Vehicle Mahindra Maxx 110 Rigid 2Wd, Registration No.
Rj-18-Ua-4676).
18. Suresh Kumar Son Of Shri Sahi Ram, Aged About 49
Years, Resident Of Maharampur, Chirawa, District
Jhunjhunu (Rajasthan) - 333028 (Registered Owner Of
Vehicle Cdr 650 Di 4Wd, Registration No. Rj-14-C-9185).
19. Dashrath Son Of Shri Ranjeet Singh, Aged About 32
Years, Resident Of Sisyan, District Jhunjhunu (Rajasthan)
- 333001 (Registered Owner Of Vehicle Mah Pickup Cbc
Mdi, Registration No. Rj-18-Gb-3491).
20. Pradeep Kumar Saini Son Of Shri Mool Chand, Aged About
35 Years, Resident Of Kanaka Wali Dhani, Nawalgarh,
District Jhunjhunu (Rajasthan) - 333001 (Registered
Owner Of Vehicle Mm 950 Md, Registration No. Rj-18-Gb-
4776).
21. Subhash Sharma Son Of Shri Prabhudayal Sharma, Aged
About 61 Years, Resident Of Ward No. 28, Nawalgarh,
District Jhunjhunu (Rajasthan) - 333042 (Registered
Owner Of Vehicle Tata Bus, Registration No. Rj-18-Pb-
0657).
22. Ratan Lal Son Of Shri Sanwar Mal, Aged About 54 Years,
Resident Of Niwai, Tehsil Nawalgarh, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Jeep,
Registration No. Rj-18-C-0899).
23. Gangadhar Singh Son Of Shri Jawahar Ram, Aged About
54 Years, Resident Of Vill And Po Niwai, Tehsil Nawalgarh,
District Jhunjhunu (Rajasthan) - 333305 (Registered
Owner Of Vehicle Mah Pickup Cbc Mdi, Registration No.
Rj-18-Ga-3095).
24. Harlal Son Of Shri Bholu Ram, Aged About 84 Years,
Resident Of Sultanpura, Tehsil Nawalgarh, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle Mah
Pickup Cbc Mdi, Registration No. Rj-18-Gb-4129).
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25. Jitendra Son Of Shri Vinod, Aged About 49 Years,
Resident Of Jherli, District Jhunjhunu (Rajasthan) -
333031 (Registered Owner Of Vehicle Pick Up,
Registration No. Rj-18-Gb-7460).
26. Jairam Son Of Shri Budhram, Aged About 51 Years,
Resident Of Bamlash, Udaipurwati, District Jhunjhunu
(Rajasthan) - 333001 (Registered Owner Of Vehicle Mm
950Md 2Wd Single Cab, Registration No. Rj-18-Gb-9645).
27. Anil Kumar Son Of Shri Arjun Lal, Aged About 37 Years,
Resident Of Ward No. 10, Dhola Khera, District Jhunjhunu
(Rajasthan) - 333307 (Registered Owner Of Vehicle
Bolero Camper Mdi Tc 2Wd, Registration No. Rj-19-Gc-
3298).
28. Norang Ram Son Of Shri Nagar Mal Saini, Aged About 36
Years, Resident Of Vpo Jahaj, Tehsil Udaipurwati, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle
Pickup, Registration No. Rj-14-Gb-8842).
29. Gopal Ram Son Of Shri Bhana Ram Saini, Aged About 47
Years, Resident Of Kirodi, Udaipurwati, District Jhunjhunu
(Rajasthan) - 333307 (Registered Owner Of Vehicle
Savari 2Wd, Registration No. Rj-04-Ta-0939).
30. Shri Chand Son Of Shri Heera Ram Jat, Aged About 46
Years, Resident Of Bay Nawalgarh, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Cdr 650 Md
2Wd, Registration No. Rj-18-C-3658).
31. Hansraj Singh Son Of Shri Bhimpal Singh, Aged About 42
Years, Resident Of Jaipahari, District Jhunjhunu
(Rajasthan) - 333001 (Registered Owner Of Vehicle Pick
Up, Registration No. Rj-18-Gb-3541).
32. Mahendra Kumar Son Of Shri Luna Ram, Aged About 38
Years, Resident Of Ward No. 10, Khatikan Mohalla, Bagar,
District Jhunjhunu (Rajasthan), Tmp Rajpura, Shahpura,
Wef 10.08.2020, District Jaipur - 303103 (Registered
Owner Of Vehicle Sfc 407/31 Ex, Registration No. Rj-52-
Ga-6714).
33. Geeta Bal Niketan Samiti, Through Its Authorized Person
Shri Radhey Shyam Gill, Son Of Shri Jhujhar Singh Gill,
Aged About 62 Years, Resident Of Bhorki, Udaipurwati,
District Jhunjhunu (Rajasthan) - 333032 (Registered
Owner Of Vehicle Lp 909, Registration No. Rj-18-Pb-
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0909).
34. Suresh Kumar Saini Son Of Shri Mala Ram Saini, Aged
About 39 Years, Resident Of Kankaria, Tehsil Khetri,
District Jhunjhunu (Rajasthan)- 333053 (Registered
Owner Of Vehicle Pickup Cbc Single Cab, Registration No.
Rj-23-Ga-2403).
35. Kishori Lal Son Of Shri Birdi Chand, Aged About 62 Years,
Resident Of Niwai, Nawalgarh, District Jhunjhunu
(Rajasthan) -333305 (Registered Owner Of Vehicle M
Scorpio Lx Turbo 2 Gcrde 2Wd, Registration No. Rj-14-Ua-
4229).
36. Narendra Singh Son Of Shri Bhagirath Singh, Aged About
61 Years, Resident Of Seja Ki Dhani, Ajari Kalan,
Baragaon, District Jhunjhunu (Rajasthan) (Registered
Owner Of Vehicle Cl 550 Mdi 2Wd, Registration No. Rj-14-
5C-4326).
37. Pawan Singh Son Of Shri Rati Ram, Aged About 35 Years,
Resident Of Goad Ki Dhani, Badbar, District Jhunjhunu
(Rajasthan) - 333502 (Registered Owner Of Vehicle
Savari 2Wd, Registration No. Rj-18-Ub-5196).
38. Pankaj Bhanwariya Son Of Shri Saheeram Bhanwariya,
Aged About 29 Years, Resident Of Neharo Ki Dhani,
Kolsiya, Nawalgarh, District Jhunjhunu (Rajasthan) -
333042 (Registered Owner Of Vehicle Savari2Wdbs2,
Registration No. Rj-18-Ta-3851)
39. Geeta Lal Niketan Higher Secondary School, Through Its
Authorized Person Shri Radhey Shyam Gill, Son Of Shri
Jhujhar Singh Gill, Aged About 62 Years, Resident Of
Bhorki, Udaipurwati, District Jhunjhunu (Rajasthan) -
333032 (Registered Owner Of Vehicle Mini Bus,
Registration No. Rj-14-Pd-3169).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government,
Ministry Of Road, Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Palace,
New Delhi.
2. State Of Rajasthan, Through Its Secretary To The Govt.,
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Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur (Rajasthan).
3. Commissioner, Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur (Rajasthan).
4. Regional Transport Officer, Office Of Rto Jhunjhunu
(Rajasthan).
5. District Transport Officer, Office Of Dto Sikar (Rajasthan).
6. District Transport Officer, Office Of Dto Shahpura, Jaipur
(Rajasthan).
----Respondents
(115) D.B. Civil Writ Petition No. 12365/2024
Budhi Prakash Kahaliya S/o Vishvambhar, Aged About 50 Years,
R/o 1 A 5 Special Talwandi Kota, District Kota Rajasthan.
----Petitioner
Versus
1. Union Of India, Through Principal Secretary, Ministry Of
Road Transport And Highways Ministry Of Road Transport
And Highways Transport Bhawan, 1, Parliament Street
New Delhi- 110001
2. State Of Rajasthan, Through Principal Secretary,
Parivahan Bhawan, Sahkar Marg, Jaipur- 302005
3. District Transport Officer, Kota
----Respondents
(116) D.B. Civil Writ Petition No. 12407/2024
1. Mukesh S/o Shri Lachhuram, Aged About 36 Years, R/o
Dhani Ghodela Wali, Ward No 17, Reengus Tehsil
Shrimadhopur, District Sikar (Registered Owner Of Vehicle
No. Rj23-Ta-0627)
2. Sharvan Kumar S/o Shri Ram Buksh, Aged About 39
Years, R/o Ward No.07, Bharni, Tehsil Shrimadhopur,
District Sikar (Registered Owner Of Vehicle No. Rj23-Ta-
2766)
3. Rameshwar Lal S/o Shri Hardeva Ram, Aged About 62
Years, R/o Tejsar Khejroliyan, District Sikar (Registered
Owner Of Vehicle No. Rj-14-2C-3726)
4. Kudan Mal Saini S/o Shri Bhola Ram Saini, Aged About 51
Years, R/o Rajkiye Balika Mad, Vidhalaya Ke Pass, Losal
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District Sikar (Registered Owner Of Vehicle No. Rj-23-Gc-
1561)
5. Rajesh Kumar S/o Shri Chhuni Lal, Aged About 49 Years,
R/o W No. Chara Ka Bas Parasarampura, Nawalgarh
District Jhunjhunu (Registered Owner Of Vehicle No. Rj-
18-Ub-1435)
6. Balram Saini S/o Shri Murlidhar Saini, Aged About 47
Years, R/o Thoi, Tehsil Shrimadhopur, District Sikar
(Registered Owner Of Vehicle No. Rj-14-Gb-5707)
7. Prahalad Sahay Yadav S/o Shri Tejaram Yadav, Aged
About 50 Years, R/o Dhani Dera Ki, Mandusiya, Tehsil
Shrimadhopur, District Sikar (Registered Owner Of Vehicle
No. Rj-13-C-5875)
8. J P Construction Company, Through Bhagirath Singh S/o
Shri Kanaram, Aged About 36 Years, R/o Nh 52, Lakhani
Mod Bawdi Tehsil Khandela District Sikar (Registered
Owner Of Vehicle No. RJ-23-RD-4893)
9. Mahendra Singh S/o Shri Sagar Mal, Aged About 49
Years, R/o Charawas Tehsil Khetri District Jhunjhunu
(Registered Owner Of Vehicle No. Rj-10-C-1908)
----Petitioners
Versus
1. Union Of India, Through Secretary To The Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Tansport, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, D.t.o. Office Sikar.
6. District Transport Officer, Chomu, D.t.o. Office Chomu
District Jaipur.
7. District Transport Officer, Jhalana, Jaipur, D.t.o. Office
Jhalana, Jaipur.
----Respondents
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(117) D.B. Civil Writ Petition No. 12414/2024
Sumitra Jain Wife Of Late Sh Trilok Chand Jain, Aged About 56
Years, Resident Of 1-D-26, Vigyan Nagar, District Kota,
Rajasthan
----Petitioner
Versus
1. Union Of India, Through Principal Secretary, Ministry Of
Road Transport And Highways, Ministry Of Road Transport
And Highways Transport Bhawan, 1, Parliament Street,
New Delhi-110001
2. State Of Rajasthan, Through Principal Secretary,
Parivahan Bhawan, Sahkar Marg, Jaipur-302005.
3. District Transport Officer, Kota.
----Respondents
(118) D.B. Civil Writ Petition No. 12426/2024
1. Mahesh S/o Natha Ram, Aged About 48 Years, R/o
Katrathal, Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23Pb3239.
2. Raju Ram S/o Mangala Ram, Aged About 54 Years, R/o
Jutha Wali Thikariya Teh Shrimadhopur, Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj23Ua4077.
3. Vijaypal Singh S/o Inder Singh, Aged About 45 Years, R/o
Biraniya Teh Fatehpur, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj13Ga7896.
4. Narotham Kumar S/o Ram Niwas, Aged About 40 Years,
R/o W No 08, Khatipura, Shimla Khetri, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj23C3726.
5. Rohitash Kumar Rathi S/o Sugna Ram, Aged About 30
Years, R/o W No 09, Dagra Wali Jhohari Dhola Khera,
Udaipurwati, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj05Ua0628.
6. Manoj Poonia S/o Pratap Singh, Aged About 40 Years, R/o
Kodesar, Jhunjhun. (Raj.) Owner Of Vehicle Registration
No.rj18Gb5570.
7. Harphool S/o Sobha Ram, Aged About 45 Years, R/o
Babai Khetri Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb2602.
8. Sunil Kumar S/o Sher Singh, Aged About 40 Years, R/o
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Dhaka Mandi Buhana, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ua7239.
9. Bohra Shiksha Samiti, Trough Its Secretary Narveer Singh
S/o Devi Sahai, Aged About 50 Years, R/o Basai Khetri,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj32Pa0310.
10. Ravindra Nath Tegore Sikshan Sansthan, Trough Its
Secretary Ranjeet Bhakar S/o Laxman Ram Bhakar Aged
About 45 Years, R/o Gousala Ke Samne Vill Dhankoli, Teh
Didwana, Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Pa0411.
11. Bhaniram S/o Tiku Ram, Aged About 45 Years, R/o
Jegniya Biawatan Teh Ratangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj10Gb4030.
12. Sharwan Kumar S/o Ram Bhinwa, Aged About 50 Years,
R/o Pauta Chhapri Teh Didwana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj37Ga9848.
13. Madan Lal Bairwa S/o Mangi Lal Bairwa, Aged About 52
Years, R/o Bairwa Mohalla, Ghar, Teh Dooni, Tonk. (Raj.)
Owner Of Vehicle Registration No.rj41Ga1687.
14. Suresh Chand Swami S/o Leela Ram Swami, Aged About
28 Years, R/o Bhaislana, Kotputli Jaipur. (Raj.) Owner Of
Vehicle Registration No.rj32Gc9552.
15. Kamal Meghwal S/o Nemaram Meghwal, Aged About 40
Years, R/o Ward No 03 Naya Bass Lodsar Sujangarh,
Churu. (Raj.) Owner Of Vehicle Registration
No.rj44Ga3761.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
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4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Didwana.
7. District Transport Officer, Dto Office, Churu.
8. District Transport Officer, Dto Office, Tonk.
9. District Transport Officer, Dto Office, Kotputali.
10. District Transport Officer, Dto Office, Sujangarh.
----Respondents
(119) D.B. Civil Writ Petition No. 12446/2024
1. Suraj Mal S/o Jhunatha Ram, Aged About 50 Years, R/o
Dhani Pawanda Wali, Bhopatpura, Tehsil Sri Madhopr,
Sikar (Raj.). (Registered Owner Of Vehicle No.
Rj143C9730).
2. Mangal Chand Yadav S/o Shyam Lal Yadav, Aged About
48 Years, R/o Dhani Kacholiya Arniya, Sri Madhopur, Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj14Gb8896).
3. Manoj Saini S/o Richhpal Saini, Aged About 31 Years, R/o
Anokhu, Sikar (Raj.). (Registered Owner Of Vehicle No.
Rj23Gb2494)
4. Devendra Singh S/o Bhagirath Singh, Aged About 53
Years, R/o Mohalla Rajputan, Ward No.04, Khadra, Tehsil
Neem Ka Thana, Sikar (Raj.). (Registered Owner Of
Vehicle No.rj07Ua1240)
5. Vinod Kmar S/o Dwarka Prasad, Aged About 40 Years, R/
o Ward No.24, Ganesh Mandir Ke Pass, Fatehpur, Sikar
(Raj.). (Registered Owner Of Vehicle No.rj23Gc6800).
6. Vishal Ram S/o Deepa Ram, Aged About 37 Years, R/o
Vpo Lunasar, Tehsil Rawatsar, District Hanumangarh
(Raj.). (Registered Owner Of Vehicle No.rj31Pb2525)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sikar, District Sikar.
5. District Transport Officer, Hanumangarh, District
Hanumangarh.
----Respondents
(120) D.B. Civil Writ Petition No. 12450/2024
1. Satynarayan S/o Govind Ram, Aged About 41 Years, R/o
Ward No.9, Dikhnada Bass, Moondsar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Ga5188).
2. Revant Ram S/o Pura Ram, Aged About 44 Years, R/o
Shiv Mandir Wali Gali, W.no.1, Bangla Nagar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07G6045).
3. Natha Ram S/o Kheta Ram, Aged About 59 Years, R/o
Ward No.07, Dhaneru, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj50Ga2299)
4. Govind Punia S/o Shiv Dutt, Aged About 61 Years, R/o
W.no.4, Bilochia, 13 Blm B, Vijay Nagar, Ganganagar
(Raj.). (Registered Owner Of Vehicle No.rj143C4526)
5. Ram Lal S/o Jetha Ram, Aged About 40 Years, R/o Chak
5Kjd, 22Kyd, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Gd7726).
6. Husain Khan S/o Phaju Khan, Aged About 39 Years, R/o
206, Village Dukosi, Nagaur (Raj.). (Registered Owner Of
Vehicle No.rj21Ua8079)
7. Moji Ram S/o Kishanaram, Aged About 51 Years, R/o 78,
Kacharas, Tehsil Jayal, District Nagaur (Raj.). (Registered
Owner Of Vehicle No. Rj21Gb7602).
8. Lal Chand S/o Mani Ram, Aged About 55 Years, R/o Vpo
Sonari, Tehsil Nohar, District Hanumangarh (Raj.).
(Registered Owner Of Vehicle No.rj30U0140).
9. Prahlad S/o Hardutt, Aged About 40 Years, R/o Vpo
Surjansar, Tehsil Nohar, Hanumangarh (Raj.). (Registered
Owner Of Vehicle No.rj49Ga2518).
10. Guddu Mali S/o Ram Prasad Mali, Aged About 36 Years,
R/o Jakhoda, Tehsil Sapotra, Karauli (Raj.). (Registered
Owner Of Vehicle No.rj34Ga0265).
11. Ashak Ali S/o Gulam Kadar, Aged About 44 Years, R/o
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Landmark Ward No.07, Kharbara, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj07Ga0148).
12. Suresh Chandra Jat S/o Shri Jodha Jat, Aged About 39
Years, R/o Gurlan, District Bhilwara (Raj.). (Registered
Owner Of Vehicle No.rj06Ga2193).
13. Priyanka Bhandari W/o Shri Navratan, Aged About 48
Years, R/o Azad Nagar, Bhilwara, District Bhilwara (Raj.).
(Registered Owner Of Vehicle No. Rj06Gc2485).
14. Jai Kishan Ahir S/o Mohan Lal, Aged About 79 Years, R/o
Singoli Road, Grid Ke Pass, Mandalgarh, Bhilwara (Raj.).
(Registered Owner Of Vehicle No. Rj06Ua0819).
15. Moti Singh Rawat S/o Lakhma Singh, Aged About 59
Years, R/o Mavla, Tehsil Asind, District Bhilwara (Raj.).
(Registered Owner Of Vehicle No. Rj06C4845).
16. Madho Singh S/o Shri Parma, Aged About 56 Years, R/o
Village Nangal, Durgasi, Tehsil Hindauncity, District
Karauli (Raj.). (Registered Owner Of Vehicle No.
Rj34Ua0985).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Karauli, District Karauli.
5. District Transport Officer, Nohar, District Hanumangarh.
6. District Transport Officer, Nagar, District Nagaur.
7. District Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Bhilwara, District Bhilwara.
9. District Transport Officer, Sriganganagar, District
Sriganganagar.
----Respondents
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(121) D.B. Civil Writ Petition No. 12567/2024
1. Pawan Kumar S/o Shri Ram Jangir, Aged About 35 Years,
R/o Tara Ka Bas, Chirawa, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-32U-0145
2. Nagar Mal Kumawat S/o Shri Ghasi Lal Kumawat, R/o
Bhoja Ka Dhani, Tehsil Dataramgarh, Sikar, Owner Of
Vehicle Registration No. Rj-23Gc-2466.
3. Vidhadhar Singh S/o Shri Maher Chand, R/o Mobhiya Ka
Bass, Chirawa, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration Rj-18Ua-0820.
4. Sandeep Sharma S/o Shri Jainaryan Sharma, R/o Kasani,
Surajgarh, Jhunjhunu,(Raj.) Owner Of Vehicle
Registration No. Rj-18Ub-2154.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, , Jhunjhunu.
5. District Transport Officer, Sikar
----Respondents
(122) D.B. Civil Writ Petition No. 12637/2024
1. Trilok Chand Khokhar Son Of Shri Nandlal Khokhar, Aged
About 57 Years, Resident Of Dhod, Tehsil Dhod, District
Sikar.
2. Madan Lal Son Of Mohan Lal, Aged About 51 Years,
Resident Of Village Jheegar Chhoti, District Sikar (Raj).
3. Shankar Lal Jat Son Of Shri Ramkumar Jat, Aged About
54 Years, R/o Village Jheegar Chhoti, Katrathal, District
Sikar (Raj).
4. Sagar Mal Son Of Ramuram, Aged About 47 Years, R/o
Nada, Tehsil Dantaramgarh, District Sikar.
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5. Sushila Wife Of Balkesh Kumar, Aged About 32 Years, R/o
Dinarura Road, Jheegar Chhoti, District Sikar (Raj).
6. Subhash Son Of Richpal, Aged About 50 Years, R/o
Mukhta Gram Jheegar Chhoti, District Sikar (Raj).
7. Moti Lal Son Of Jhuntha Ram Jat, Aged About 62 Years,
R/o Birodi Badi, Tehsil Laxmangarh, District Sikar.
8. Babu Lal Son Of Shri Anna Ram, Aged About 41 Years, R/
o Kundalpur, District Sikar.
9. Khayali Ram S/o Maduram, Aged About 47 Years, R/o
Bhagega Tehsil Neem Ka Thana, District Neem Ka Thana.
10. Girish Mathur Son Of Shri Girdhari Lal Mathur, Aged About
50 Years, Resident Of Ward No. 14, Kayast Colony, Near
Of Dispensary No.2, Sikar.
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Canaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Jaipur Rto Office Jhalana
Jaipur, Rajasthan.
5. Regional Transport Officer, Sikar Rto Office Sikar,
Rajasthan.
6. District Transport Officer, Sikar, Dto Office, District Sikar
(Raj).
----Respondents
(123) D.B. Civil Writ Petition No. 12651/2024
1. Ramswarup S/o Bhura Ram, Aged About 48 Years, R/o
Mandri Khetri Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj13Ua9648.
2. Megh Ram S/o Mala Ram, Aged About 50 Years, R/o Vpo
Lamba Gothara Chirawa, Jhunjhunu. (Raj.) Owner Of
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Vehicle Registration No. Rj18C2900.
3. Vivekanand Shikshan Sansthan, Trough Its Secretary
Basanti Lal Saini S/o Prabhu Dayal Aged About 45 Years,
R/o Thoi, Sikar. (Raj.) Owner Of Vehicle Registration
No.rj18Pa0840.
4. Hans Raj S/o Ghanshyam, Aged About 35 Years, R/o
Ratau Ladnun, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Gc5842.
5. Ram Lal S/o Bhanwar Lal, Aged About 30 Years, R/o W No
02 Arwar Kuchera Teh Jayal, Nagaur.(Raj.) Owner Of
Vehicle Registration No.rj21Gc5774.
6. Ghanshyam S/o Loona Ram, Aged About 80 Years, R/o
Panchu Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ua0680.
7. Imarata Ram S/o Bija Ram, Aged About 40 Years, R/o H
No 12, Vill Basi, Teh Nokha, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj21Gb4761.
8. Kisan Das S/o Mohan Das, Aged About 45 Years, R/o
Gondusar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ua1620.
9. Ram Prsad S/o Dhuda Ram, Aged About 50 Years, R/o
Ward No 23 Panchu Nokha, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Ua1267.
10. Kanaram Gurjar S/o Laxman Gurjar, Aged About 50 Years,
R/o Gurjaro Ka Mohalla Begas Jaipur. (Raj.) Owner Of
Vehicle Registration No.rj41Ua3027.
11. Harakesh Gurjar S/o Ramkishan Gurjar, Aged About 52
Years, R/o Nayagaon, Dausa. (Raj.) Owner Of Vehicle
Registration No.rj32Ga4957.
12. Gopa Ram S/o Moda Ram, Aged About 55 Years, R/o 67,
Sutharo Ka Was Unri Teh Sayala, Dist Jalor. (Raj.) Owner
Of Vehicle Registration No.rj16U0188.
13. Giga Ram S/o Bhopa Ram Ji, Aged About 50 Years, R/o
28, Rayala Nada Babtra Teh Sayala, Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj16C1202.
14. Ram Singh Yadav S/o Umda Ram Yadav, Aged About 44
Years, R/o Dhani Gujarwali Mahrampur Nawab
Goverdhanpura, Teh Kotputli, Jaipur. (Raj.) Owner Of
Vehicle Registration No.rj32Ta0405.
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15. Rajasthan Public School, Trough Its Secretary Khayali
Ram Yadav S/o Shri Sadhu Ram Yadav Aged About 49
Years, R/o Sharma Colony, Paota Kotputli, Jaipur. (Raj.)
Owner Of Vehicle Registration No.rj32Pa0775.
16. Magha Ram S/o Mangi Lal, Aged About 50 Years, R/o
Dholera Kalasar Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ta0889.
17. Om Parkash S/o Mamraj, Aged About 45 Years, R/o Ward
No 04 Malkisar Bada Kapoorisar, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gd8422.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Nagaur.
7. District Transport Officer, Dto Office, Nokha.
8. District Transport Officer, Dto Office, Jhalana, District
Jaipur.
9. District Transport Officer, Dto Office, Kotputli.
10. District Transport Officer, Dto Office, Dausa.
11. District Transport Officer, Dto Office, Jalore.
12. District Transport Officer, Dto Office, Bikaner.
----Respondents
(124) D.B. Civil Writ Petition No. 12652/2024
1. Lala Ram Jat S/o Ganesh Narayan Jat, Aged About 44
Years, R/o Koti Ward No. 32, Risani, Bhurthal, District
Jaipur, (Rajasthan). (Registered Owner Of Vehicle No. Rj-
14 Gl 7944)
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2. Mukesh Kumar Kumhar S/o Bheru Ram, R/o Meeno Ki
Dhani, Anantpura, Jaitpura, District Jaipur, Rajasthan.
(Registered Owner Of Vehicle No. Rj-41 Ga 3955)
3. Raja Ali S/o Hafij Ali, R/o Ward No. 13, Kirdoli, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-10
Gb 2890)
4. Sharwan Kumar S/o Balu Ram, R/o Panlawa, Tehsil
Laxmangarh, District Sikar, (Rajasthan) (Registered
Owner Of Vehicle No. Rj-23 Ta 2711)
5. Rohitash Saini S/o Mahavir Prasad, R/o Satiyawas, Post
Dayra, Tehsil Khandela, District Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-13 Ua 0415)
6. Sugna D/o Rudaram Gurjar, R/o Musahib Ki Dhani,
Hatyaj, District Sikar, Rajasthan.(Registered Owner Of
Vehicle No. Rj-23 Gc 1589)
7. Ram Niwas S/o Kishan Lal, R/o Ward No. 1, Mandawara,
Sikar, (Rajasthan).(Registered Owner Of Vehicle No. Rj-23
Ub 0427)
8. Swami Keshvanand Public Shik Sans, Through Secretary
Virendra Kumar S/o Satveer Singh, R/o Biraniyan, Tehsil
Fatehpur, District Sikar, Rajasthan.(Registered Owner Of
Vehicle No. Rj-23 Pb 3838)
9. Kasam Khan S/o Rahmat Khan, R/o Mohalla Musalmano
Ka, Dayara, Tehsil Khandela, District Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-18 Ua 1116)
10. Phool Chand Achra S/o Mahadev Achra, R/o Dulthana
Sawaipura, District Sikar, Rajasthan(Registered Owner Of
Vehicle No. Rj-23 Ub 6031)
11. Girdhari Lal S/o Shivapal, R/o Chak Badh Bhagatpura,
Tehsil Dataramgarh, District Sikar (Rajasthan).(Registered
Owner Of Vehicle No. Rj-23 Ua 4768)
12. Sent Zaviour Ser. Sec. School, Through Secretary
Rajendra Kumar S/o Prabhati Lal, R/o Ward No. 8 Near
Shyam Park, Tehsil Shrimadhopur, District
Jhunjhunu(Rajasthan).(Registered Owner Of Vehicle No.
Rj-23 Pa 1779)
13. Jail Singh S/o Neki Ram, R/o Mandasi, Tehsil Nawalgarh,
District Jhunjhunu (Rajasthan).(Registered Owner Of
Vehicle No. Rj-18 Pb 1418)
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14. Ishwar Singh S/o Sohan Lal, R/o Vpo Ghardana Kalan,
Tehsil Buhana, District Jhunjhunu, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-18 Ua 8469)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
7. District Transport Officer, Jaipur, Dto Office, Jaipur.
----Respondents
(125) D.B. Civil Writ Petition No. 12653/2024
1. Bajrang Lal S/o Gopal Ram, Aged About 29 Years, R/o
Vard No Sattasar, Likhmadesar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj10Gb5997).
2. Santosh Kumar S/o Sohanram Jakhar, Aged About 40
Years, R/o Ward No.06, Udrasar, Nokha, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj10Ua5479).
3. Omprakash S/o Lichhu Ram, Aged About 36 Years, R/o
Thukariyasar, Sri Dungargarh, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj10Gb3798)
4. Sona Madhyamik Vidhyalaya, Through Proprietor Shiv Pal
Singh S/o Nand Singh, Aged About 55 Years, R/o Sagar
Road, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07Pb4070)
5. Jaiveer S/o Mani Ram, Aged About 30 Years, R/o Bhanin
Taranagar, Churu (Raj.). (Registered Owner Of Vehicle
No.rj10Ga1751).
6. Rajasthan Dental College And Hospital, Through
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Proprietor Vikas Sihag S/o Sohan Lal Sihag, Aged About
42 Years, R/o Nh 8, Bagru Khurd, Ajmer Road, Jaipur.
(Registered Owner Of Vehicle No.rj14Pe5823)
7. Taigore Vikas And Shiksha Samiti, Through Proprietor
Harigun Lal Gurjar S/o Dilsukh Gurjar, Aged About 42
Years, R/o Gudha Chandji, Tehsil Nadoti, District Karauli
(Raj.). (Registered Owner Of Vehicle No. Rj14Pa6018).
8. Thana Ram S/o Girdhari Lal, Aged About 51 Years, R/o
Kutyasani Khurd, Tehsil Degana, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj37Ga0290).
9. Chand Prakash S/o Shri Mana Ram, Aged About 40 Years,
R/o 30, Pitholaw, Tehsil And District Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj21Gc0393).
10. Rohit Pathak S/o Shilesh Chandra Pathak, Aged About 30
Years, R/o Ward No.13, Ramgarh, Tehsil Dantaramgarh,
Sikar (Raj.). (Registered Owner Of Vehicle
No.rj23Ub0492).
11. Raju Lal S/o Savliya, Aged About 42 Years, R/o Yadavo Ki
Dhani Khachariyawas, Sikar (Raj.). (Registered Owner Of
Vehicle No.rj18C2951).
12. Chhotu Ram S/o Dula Ram, Aged About 30 Years, R/o
Shiv Dan Pura, Panchawa, Tehsil Nawa, Nagaur (Raj.).
(Registered Owner Of Vehicle No.rj23C4168).
13. Om Prakash S/o Bhanwar Ram, Aged About 48 Years, R/o
Ward No.2, Jaitpur, Raika Chak, Lunkaransar, District
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj49Ga2657).
14. Vishal S/o Ramji Lal, Aged About 30 Years, R/o Jato Ka
Mohalla, Kheenyera, Lunkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj13Ga2288).
15. Kasam Khan S/o Hussain Khan, Aged About 43 Years, R/o
W.no.02, Dhodha, Tharoosar, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj21Gd2562).
16. Prema Ram S/o Gidha Ram, Aged About 36 Years, R/o
Vpo Maiyasar, Tehsil Nokha, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Ga3082).
17. Gajan Bharati S/o Rameshwar Bharati, Aged About 64
Years, R/o Ward No.02, Malkisar Chota, Kapoorisar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
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Rj13Ga8872).
18. Aasaram Rojh S/o Hetram Rojh, Aged About 24 Years, R/
o Ward No.10, Ganesh Dhora Bass, Momasar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj18Ga2264).
19. Ram Kishan S/o Aasha Ram, Aged About 51 Years, R/o
H.no.241, Kesar Desar, Jatan Sutharo Ki Gali, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Gc4484).
20. Jodha Ram S/o Hunta Ram, Aged About 60 Years, R/o
Likhmisar, Utrada, Tehsil Sridungargarh, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Gc8966).
21. Shiv Kumar Jat S/o Gopi Chand, Aged About 26 Years, R/
o Ward No.06, Lachharsar, Ratangarh, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj07Gc8723).
22. Dungar Ram S/o Ramu Ram, Aged About 42 Years, R/o
Bhavandesar, Ratangarh, Churu (Raj.). (Registered Owner
Of Vehicle No. Rj10Pa1687).
23. Prem Singh S/o Nathu Singh, Aged About 49 Years, R/o
Village Chundawat Khedi, Tehsil Mavli, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27Gd2434).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Nagaur, District Nagaur.
5. District Transport Officer, Bikaner, District Bikaner.
6. District Transport Officer, Nokha, District Bikaner.
7. District Transport Officer, Churu, District Churu.
8. District Transport Officer, Jagatpura, District Jaipur.
9. District Transport Officer, Jaipur, District Jaipur.
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10. District Transport Officer, Deedwana, District Deedwana.
11. District Transport Officer, Sikar, District Sikar.
12. District Transport Officer, Sujangarh, District Churu (Raj.).
13. District Transport Officer, Udaipur, District Udaipur.
14. District Transport Officer, Sriganganagar, District
Sriganganagar.
----Respondents
(126) D.B. Civil Writ Petition No. 12710/2024
1. Prem Kumar S/o Shyo Lal, Aged About 38 Years, R/o-
Bhojrasar, Post-Aspalsar Bada, Sardarshahar, Churu (Raj),
Owner Of Vehicle No. Rj10Ua4928.
2. Yusaab Ali Luhar S/o Mohd. Deen Luhar, Aged About 40
Years, R/o-Ward No. 12, Khyali Mohalla, Taranagar, Churu
(Raj.), Owner Of Vehicle No. Rj10U0179.
3. Bajrang Lal S/o Parsa Ram, Aged About 42 Years, R/o-
Kohina, Taranagar, Churu (Raj.), Owner Of Vehicle No.
Rj25Ua0170.
4. Revanta Ram S/o Kishna Ram, Aged About 46 Years, R/o-
Khandwa Patta, Jhariya, Churu (Raj.), Owner Of Vehicle
No. Rj10Ga0553.
5. Chena Ram S/o Sohan Ram Bawari, Aged About 40 Years,
R/o- Soniyasar Unchaira, Bikaner (Raj.), Owner Of Vehicle
No. Rj44Ga0952.
6. Ganesh Nath S/o Niran Nath, Aged About 48 Years, R/o-
Raiyatunda, Taranagar, Churu (Raj.), Owner Of Vehicle
No. Rj10Ub1106.
7. Richhpal Singh Rathore S/o Ranjeet Singh Rathore, Aged
About 35 Years, R/o- Jaleu Bari, Teh.-Ratangarh, Churu
(Raj.), Owner Of Vehicle No. Rj10Gb4949.
8. Upendra S/o Tulachha Ram, Aged About 38 Years, R/o-
Nayakon Ka Mohalla Khudera Bikan, Teh.-Ratangarh,
Churu (Raj.), Owner Of Vehicle No. Rj10Gb5959.
9. Lords International School, Through Proprietor Pradeep
Kumar S/o Pawan Kumar, Aged About-37 Years, R/o-
Hisar Road, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Pa7355.
10. Pataram Pareek S/o Sahiram Pareek, Aged About 48
Years, R/o- Ranasar Beekan, Teh.-Sardarshahar, Churu
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(Raj.), Owner Of Vehicle No. Rj10Ua9427
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Jaipur Second (Raj.)
5. The District Transport Officer, Churu (Raj.).
6. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
7. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
8. The District Transport Officer, Distt. Sikar (Raj.).
9. The District Transport Officer, Jhunjhunu (Raj.)
10. The District Transport Officer, Distt. Bikaner (Raj.)
11. The District Transport Officer, Distt. Sriganganagar (Raj.)
----Respondents
(127) D.B. Civil Writ Petition No. 12803/2024
1. Gordhan Ram Meghwal S/o Phusa Ram, Aged About 51
Years, R/o Kunpalsar, Shri Dungargarh, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Ta0855).
2. Bhadarram S/o Mukhram, R/o W.no.09, Daniasar, Tehsil
Rawatsar, District Hanumangarh (Raj.). (Registered
Owner Of Vehicle No. Rj27Ua2557).
3. Jagdish Prasad S/o Shri Chand, R/o Vpo Bisrasar, Tehsil
Rawatsar, Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj49Ga2511)
4. Bhajan Lal S/o Bhanvara Ram, R/o 25 Bb, Padampur,
Ganganagar (Raj.). (Registered Owner Of Vehicle
No.rj13Ga2996)
5. Rohtash S/o Madan Lal, R/o H.n. 37, Ward No.02, Odhan,
Tehsil Sirsa, Haryana At Present Ward No.42,
Hanumangarh (Raj.). (Registered Owner Of Vehicle
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No.rj31Gb0669).
6. Vimal Singh S/o Shri Bharat Singh, R/o Jungin Ka Pura,
Karauli (Raj.). (Registered Owner Of Vehicle
No.rj11Ua0234)
7. Mahendra Singh S/o Aasu Ram, R/o Bankawas Marg,
Kharchiya Jaitaran, Pali (Raj.). (Registered Owner Of
Vehicle No. Rj13Gb4077).
8. Mangilal Meghwal S/o Tolaram Meghwal, R/o Aaguna
Baas, Ward No.12, Sinthal, Bikaner (Raj.). (Registered
Owner Of Vehicle No.rj07Ta4969).
9. Tapesh Kumar S/o Shri Mam Raj, R/o Sawai Badi,
Sardarshahar, Churu (Raj.). (Registered Owner Of Vehicle
No.rj10Pa6089).
10. Omprakash S/o Surja Ram, R/o Village Lalamdesar,
Nokha, Bikaner (Raj.). (Registered Owner Of Vehicle
No.rj07G5519).
11. Mangilal Meghwal S/o Chunaram Meghwal, R/o Ankhisar,
Tehsil Nokha, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj21Ga0299).
12. Pushkar Singh Rao S/o Dhul Singh, R/o Sadan Merta,
Udaipur (Raj.). (Registered Owner Of Vehicle
No.rj27Gd3530).
13. Bheru Lal Prajapat S/o Lalu Ram Ji, R/o Gudli, Tehsil
Griwa, Udaipur (Raj.). (Registered Owner Of Vehicle
No.rj27Ua0308).
14. Deep Chand S/o Kundan, R/o Gadra, Tehsil Bhadra,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj14Ub0408).
15. Aaduram Godara S/o Bhiyaram Godara, R/o H.no.61,
Meghwalon Ka Bas, Gusaisar, Bikaner. (Registered Owner
Of Vehicle No. Rj07G8606).
16. Shankar Lal Purhoit S/o Prayag Chand, R/o Nokha Road,
Gangashashar, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07U0043).
17. Chandu Ram S/o Mallu Ram, R/o Jato Ka Bass, Kharada,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga2651).
18. Kanhaiya Lal S/o Sukh Ram, R/o Ward No.2, Bana,
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Dungargarh, Bikaner. (Registered Owner Of Vehicle No.
Rj07Gb2351).
19. Raju Ram S/o Phusa Ram, R/o Ward No.04, Samandsar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga2676).
20. Ramu Ram S/o Birbal Ram, R/o Khari, Loonkaransar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga3802).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Nagaur, District Nagaur.
5. District Transport Officer, Bikaner, District Bikaner.
6. Regional Transport Officer, Bikaner, District Bikaner.
7. District Transport Officer, Nohar, District Hanumangarh.
8. District Transport Officer, Hanumangarh, District
Hanumangarh.
9. District Transport Officer, Nokha, District Bikaner.
10. District Transport Officer, Churu, District Churu.
11. District Transport Officer, Udaipur, District Udaipur.
12. District Transport Officer, Sriganganagar, District
Sriganganagar.
----Respondents
(128) D.B. Civil Writ Petition No. 12840/2024
1. Babulal S/o Narana, Aged About 42 Years, R/o Ward No.
4, Sonasar Malsisar, District Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj 10 Ga 5303.
2. Vikash Chandra S/o Shree Girdhari Lal, Aged About 40
Years, R/o Guge Ka Bass, Chandwa, Jhunjhunu, (Raj.)
Owner Of Vehicle Registration No. Rj 18 Ta 3798.
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3. Bhupendra Singh S/o Ratan Singh, R/o Gali No.6, Ward
No.2, Loharu Road Pilani, Chirawa, District Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj 18 Ua 9908.
4. Vikash S/o Noarang Lal, R/o Tola Sehi, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj 18 Ua 7020.
5. Vijay Singh S/o Rampal, R/o Nangali Gujran, District
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No. Rj 18
Ga 2348.
6. Surendra Singh S/o Bhag Chand, R/o Fatehsari, Deogaon
Nawalgarh, District Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj 01 1C 0441.
7. Pratap Singh S/o Tara Chand, R/o Doli Tala, Tehsil Khetri,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No. Rj 18
Ub 2129.
8. Prakash S/o Sh Shubhkaran, R/o Chudi Chattarpura,
District Jhunjhunu, (Raj.) Owner Of Vehicle Registration
No. Rj 18 Ua 0407.
9. Ritesh Kumar S/o Surendra Kumar, R/o Gadji Ka Bass,
Hetamsar, District Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj 32 Ga 9724.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Kotputali.
6. District Transport Officer, Dto Office, Alwar.
----Respondents
(129) D.B. Civil Writ Petition No. 12851/2024
1. Ram Kumar S/o Jalu Ram Jat, Aged About 45 Years, R/o
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Village Post Rojha, Tehsil Lunkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj13Ua1293).
2. Virendra Singh Maval S/o Shri Prem Singh Maval, R/o
Tiwara, Tehsil Hindauncity, District Karauli (Raj.).
(Registered Owner Of Vehicle No. Rj34Ua1237).
3. Ramu Nath S/o Sala Nath, R/o 95, Ward No.11, Nathusar
Nathusar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj13Ua2072)
4. Prem Chand Saran S/o Purakha Ram, R/o Ward No.06,
Swami Ka Mohalla, Village Garhwala, District Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Gd6563)
5. Satya Narayan Lohar S/o Shri Mohan Lal Ji Lohar, R/o C/o
Onkar Lal Dangi, Roopawali, Tehsil Vallabhnagar, Udaipur
(Raj.). (Registered Owner Of Vehicle No.rj27Gd8270).
6. Mukesh Khileri S/o Muni Ram, R/o Village Lakhasar, Tehsil
Sridungargarh, Bikaner (Raj.). (Registered Owner Of
Vehicle No.rj07Gc9801)
7. Rugha Ram S/o Hari Ram Godara, R/o Ward No.5,
Thukariyasar, District Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj07Gc6752).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Karauli, District Karauli.
5. District Transport Officer, Bikaner, District Bikaner.
6. Regional Transport Officer, Bikaner, District Bikaner.
7. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(130) D.B. Civil Writ Petition No. 12871/2024
1. Rajkumar Meena S/o Ganpat Lal Meena, Aged About 50
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Years, R/o Sihot Badi, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Ua3088
2. Anand Kumar Ameria S/o Madan Lal Ameria, Aged About
45 Years, R/o Bhojasar Nua Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No. Rj14U2143.
3. Vishal S/o Bajrang Lal, Aged About 35 Years, R/o Kajara,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj14Gc2660.
4. Narendra Kumar S/o Gurudayal, Aged About 45 Years, R/
o Ward No 05 Rajpura Ghardana Kalan, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj10Gb6800.
5. Balbir S/o Ram Lal, Aged About 45 Years, R/o Bamla Ki
Dhani Ked Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj14Ua1414.
6. Ramkishor S/o Sohan Lal, Aged About 40 Years, R/o
Jewaliyawas Teh Didwana, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj13Ga2806.
7. Harun S/o Mohd Sadik, Aged About 45 Years, R/o Basani
Beliya, Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj10Ga6254.
8. Mahendra Singh S/o Shaitan Singh, Aged About 50 Years,
R/o Bika Bass Ward No 2 Ratangarh, Churu. (Raj.) Owner
Of Vehicle Registration No.rj10Gb3642.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Nagaur
7. District Transport Officer, Dto Office, Deedwana.
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8. District Transport Officer, Dto Office, Churu.
----Respondents
(131) D.B. Civil Writ Petition No. 13223/2024
1. Balbir Singh S/o Shri Gangadhar Meena, Aged About 35
Years, R/o W.n0. 10, Doomara Nawalgarh, Jhunjhunu,
(Raj.) Owner Of Vehicle Registration No. Rj-18Gb-4417.
2. Rajendra Singh S/o Shri Bajrang Lal, R/o Village Akwa,
Sikar, Owner Of Vehicle Registration No. Rj-18Ua-1398.
3. Vikash S/o Shri Sitaram, R/o Ward No.-05, Mehro Ki
Dhani, Khandela, Sikar, (Raj.) Owner Of Vehicle
Registration Rj-23Ga-1945.
4. Mahender Singh S/o Shri Sawant Ram, R/o Jajusar,
Nawalgarh, Sikar, (Raj.) Owner Of Vehicle Registration
No. Rj-18Pb-1401.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar
----Respondents
(132) D.B. Civil Writ Petition No. 13244/2024
1. Bhagwan Singh S/o Dhne Singh, Aged About 59 Years, R/
o Bohara Bas, Ward No.18, Sandwa, Bidasar, Churu
(Raj.). (Registered Owner Of Vehicle No. Rj44Ta0461).
2. Jagdish Nath S/o Ramkaran Nath, R/o Jaitasar,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj07Ua0960).
3. Kalu S/o Nathu Ram, R/o Ward No.04, Gopalpura, Baniya
Ka Bass, Sujangarh, Churu (Raj.). (Registered Owner Of
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Vehicle No. Rj21Gc6759)
4. Mahavir Prasad S/o Indra Ram, R/o Ganoda Chrla, Churu
(Raj.). (Registered Owner Of Vehicle No.rj21C5243)
5. Raju Ram S/o Bhiya Ram, R/o Bajrang Puri, Ganesh
Mandir Ke Pas, Balabha Garden, Bikaner (Raj.).
(Registered Owner Of Vehicle No.rj21Ga2774).
6. Gopal Rao S/o Laxmi Narayan Rao, R/o Kalal Basti
Rishabhdev, Udaipur (Raj.). (Registered Owner Of Vehicle
No.rj20C9191)
7. Rajmal Menaria S/o Vegat Ram Menaria, R/o Rundera
Vallabh Nagar, Udaipur (Raj.). (Registered Owner Of
Vehicle No. Rj27Ua1431).
8. Dalchand Nagda S/o Shri Dhan Lal Ji, R/o Sisarma,
Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj27Ga4514).
9. Heera Lal Lohar S/o Pema Ji Lohar, R/o 95, Punawali,
Tehsil Godunda, Udaipur (Raj.). (Registered Owner Of
Vehicle No. Rj191C6064).
10. Bhuri Lal S/o Kalu Ji, R/o Obra Khurd, Obra Kalan,
Udaipur (Raj.) (Registered Owner Of Vehicle No.
Rj27Ga6718).
11. Sohel Beg S/o Noushad Beg, R/o 1577, Nayapura, Suket
Ramganjmandi, Kota (Raj.) (Registered Owner Of Vehicle
No. Rj20C7774).
12. Guddi Basod S/o Kalmesh Basod, R/o Choti Sarwath,
Kushalgarh, Banswara (Raj.) (Registered Owner Of
Vehicle No. Rj03Ta0232).
13. Ishwar Lal Dangi S/o Babu Lal Ji, R/o Dangiyo Ka Mohalla,
Ordi-A, Tehsil Mavli, Udaipur (Raj.) (Registered Owner Of
Vehicle No. Rj27Ga6585).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
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3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
5. District Transport Officer, Sujangarh, District Churu.
6. District Transport Officer, Didwana, District Didwana.
7. District Transport Officer, Ramganjmandi, District Kota.
8. District Transport Officer, Banswara, District Banswara.
9. District Transport Officer, Bikaner, District Bikaner.
10. Regional Transport Officer, Bikaner, District Bikaner.
11. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(133) D.B. Civil Writ Petition No. 13314/2024
1. Rahul Singh Khedar S/o Mohan Lal, Aged About 31 Years,
R/o C-49 Govind Nagar Kalwar Road, Jaipur. (Raj.) Owner
Of Vehicle Registration No. Rj21C3074.
2. Nathu Lal Tailor S/o Ramniwas Tailor, Aged About 50
Years, R/o Roadabas Raste Par Babayacha Ajmer. (Raj.)
Owner Of Vehicle Registration No. Rj08U0104.
3. Binod Kumar S/o Omprakash, Aged About 40 Years, R/o
W No 16, Mandawa Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Gb7426.
4. Suresh Chand S/o Ramdin Ram, Aged About 45 Years, R/
o Loroli Khurd Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj06C3086.
5. Ramavtar S/o Shankar Lal, Aged About 40 Years, R/o W
No 04 Saand Chowk Sujangarh. (Raj.) Owner Of Vehicle
Registration No.rj10Pa7416.
6. Rekha Ram S/o Mota Ram, Aged About 40 Years, R/o
Marothiya Teh Sujanjarh, Dist Churu. (Raj.) Owner Of
Vehicle Registration No.rj37Ga3992.
7. Jawahar Lal Sinwar S/o Nirana Ram Sinwar, Aged About
45 Years, R/o Ward No 13, Jat Mohalla Adhatri Sujanjarh,
Churu. (Raj.) Owner Of Vehicle Registration
No.rj23Gb4856.
8. Tarachand Bhambhu S/o Hariram, Aged About 40 Years,
R/o Ward No 04, Dhaderu Bhamuwan Bidasar, Churu.
(Raj.) Owner Of Vehicle Registration No.rj23Ub8019.
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9. Mo Zafar Khan S/o A K Khan, Aged About 45 Years, R/o
B-133 Indra Nagar, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ub1483.
10. Sanskar Valley Shikshan Sansthan, Trough Its Secretary
Suresh Kumar S/o Ruparam Aged About 40 Years, R/o
Bagra, Bhanmal, Jalore. (Raj.) Owner Of Vehicle
Registration No.rj19Pa1255.
11. Ajay Singh Gurjar S/o Babu Singh Gurjar, Aged About 45
Years, R/o W No 8, Bhopur, Shahpur Teh Mahwa, Dausa.
(Raj.) Owner Of Vehicle Registration No.rj13Ua4592.
12. Prakash S/o Gopal Ram, Aged About 40 Years, R/o
Hanuman Nagaur Bheloo Nokha, Bkn To 8 07 22 Nokha,
Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj07Gd2014.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Churu.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Nokha.
8. District Transport Officer, Dto Office, Jhalana, District
Jaipur..
9. District Transport Officer, Dto Office, Dausa.
10. District Transport Officer, Dto Office, Jalore.
11. District Transport Officer, Dto Office, Sujangarh.
12. District Transport Officer, Dto Office, Ajmer.
----Respondents
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(134) D.B. Civil Writ Petition No. 13321/2024
1. Ram Lal S/o Ganga Ram, Aged About 57 Years, R/o
Bhairupawa, Kanasar, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj07Ga8637).
2. Mam Raj S/o Shri Lichu Ram, R/o Payali, Ratangarh,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga3638).
3. Kala Singh S/o Mahendra Singh, R/o W.no.10, 30 Gg,
Chunawadh, Ganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13C2931)
4. Banwari Lal Swami S/o Bodu Ram, R/o Balaji Nagar,
Station Road, Kuchaman City, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj21Ub3784)
5. Narayan Ram Godara S/o Phusa Ram Godara, R/o
W.no.03, Sahajarasar, Bikaner (Raj.). (Registered Owner
Of Vehicle No.rj18Ub2635)
6. Pemaram S/o Dhudaram, R/o W.no.01, Bandha, Bikaner
(Raj.). (Registered Owner Of Vehicle No.rj07Ta0702)
7. Rajuram S/o Bheraram, R/o Girajsar, Kolayat, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Pa2317).
8. Sahiram S/o Lalaram, R/o H.no.31, Khiyera,
Loonkaransar, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Ta4178).
9. Bhanwar Lal S/o Gopal Ram, R/o 158, Ramdev Mandir Ke
Pas, Bangla Nagar, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj13Ga3294).
10. Gopidas S/o Ramdas, R/o H.no.235, Shekhsar, Tubwell Ke
Pas, Lunkaransar, Bikaner (Raj.) (Registered Owner Of
Vehicle No. Rj07Gd4324).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. . Commissioner Of Transports, Transport Department,
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Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
5. District Transport Officer, Sriganganagar, District
Sriganganagar.
6. District Transport Officer, Didwana, District Didwana.
7. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(135) D.B. Civil Writ Petition No. 13457/2024
1. Gita Devi W/o Banwari Lal, Aged About 40 Years, R/o
Vijyapura Teh Laxmangarh, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Ua8709.
2. Raghunath Singh Sevda S/o Bega Ram Sevda, Aged
About 32 Years, R/o Rooppura Teh Dhod, Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj07Ta0462.
3. . Pawan Kumar S/o Barjmohan, Aged About 45 Years, R/o
Ward No 13, Rajpura Sikar. (Raj.) Owner Of Vehicle
Registration No.rj18Ub4282.
4. Hira Lal S/o Jiwan Ram, Aged About 35 Years, R/o
Kumawaton Ki Dhani Todas Teh Nawa, Dist Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj37Gb1002.
5. Nanu Ram Mali S/o Raju Ram, Aged About 47 Years, , R/o
Maliyon Ki Dhani Peeh Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Ga2456.
6. Suresh S/o Banshidhar, Aged About 40 Years, R/o
Bhukana Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Gc2440.
7. Om Prakash S/o Kamlesh Kumar, Aged About 54 Years, R/
o Raghunathpura, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ga1865.
8. Gajendra Singh S/o Ummed Singh, Aged About 45 Years,
R/o Indra Colony Malgarh Teh Ahore Dist Jalore. (Raj.)
Owner Of Vehicle Registration No.rj22Gb3312.
9. Amar Singh S/o Karni Singh, Aged About 23 Years, , R/o
Shivpuri Bidasar Katar Chooti, Churu. (Raj.) Owner Of
Vehicle Registration No.rj07Ga5872.
10. Rem Shanker Gameti S/o Dhula Ji Gamet, Aged About 65
Years, R/o 1274 Amba Talai Teh Gogunda Udaipur. (Raj.)
Owner Of Vehicle Registration No.rj27Ua6725.
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11. Roop Lal S/o Kesha Ram, Aged About 33 Years, R/o
Chana Ki Umar Teh Kotra, Udaipur. (Raj.) Owner Of
Vehicle Registration No.rj23Ua83
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, , Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Nokha
8. District Transport Officer, Dto Office, Jalore.
9. District Transport Officer, Dto Office, Udaipur.
----Respondents
(136) D.B. Civil Writ Petition No. 13482/2024
1. Bhagwana Ram S/o Gula Ram, Aged About 55 Years, R/o
Sarno Ka Bass, Sandwa, Tehsil Bidasar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj44Ga2966).
2. Ram Niwas Jat S/o Ram Rakh Ram, R/o Sadoo Chhoti,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Ua4462).
3. Deva Ram S/o Shri Jiva Ram, R/o Bothiya Bass,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Pa1285)
4. Abdul Sattar S/o Ishak Mohammed, R/o Ward No.11,
Nagina Bazar, Bidasar, Sujangarh, Churu (Raj.).
(Registered Owner Of Vehicle No.rj10Ga2230)
5. Munir Khan S/o Shabaj Khan, R/o Jharidh, Tehsil
Didwana, District Nagaur, Didwana (Raj.). (Registered
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Owner Of Vehicle No.rj21C3749).
6. Kalu Ram S/o Jisukh Ram, R/o Kunangar, W.no.03,
Peepera, Bkn Bus Stand, Suratgarh, Ganganagar (Raj.).
(Registered Owner Of Vehicle No.rj13Ua3660)
7. Amarjeet Singh S/o Ajayab Singh, R/o Mirzewala,
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj21Ga7689).
8. Virender Singh S/o Azmer Singh, R/o 8 Eea, Padampur,
Sri Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj13C5440).
9. Chandra Ram Jat S/o Dharamram Jat, R/o Aalsar Bas,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj21Ga3193).
10. Mangal Chand S/o Shri Rameshwar Lal, R/o Ward No.05,
Sardarshahar, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Pa1484).
11. Hansraj S/o Mana Ram Poonia, R/o Balasar, Sardarshahar,
Churu (Raj.)(Registered Owner Of Vehicle No.
Rj07Ga4316).
12. Surjaram S/o Tolaram, R/o Dhani Kumharan, Sujangarh,
Churu. (Registered Owner Of Vehicle No. Rj44Ga1072).
13. Prabhu Dass S/o Raju Dass, R/o 127/11, Rdvai Rawala,
Tehsil Kolayat, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07Gd5824).
14. Prahlad S/o Ganpat Ram, R/o Dhaneru, Tehsil Sri
Dungargarh, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj13C5465).
15. Birbal Ram S/o Jiwan Ram, Kankariya, Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj23C3604).
16. Vikram S/o Uma Ram, R/o Badla Ka Bass, Kuchaman City,
Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj21Gc6882).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
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2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sujangarh, District Churu (Raj.)
5. District Transport Officer, Churu, District Churu.
6. District Transport Officer, Deedwana, District Deedwana.
7. District Transport Officer, Sriganganagar, District
Sriganganagar.
8. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(137) D.B. Civil Writ Petition No. 13564/2024
1. Madan Lal S/o Sohan Lal, Aged About 54 Years, R/o
Village Fanisar, Tehsil Lunkaransar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Ga6114).
2. Kailash Choudhary S/o Hanuman Choudhary, R/o Bangala
Nagar, Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga2763).
3. Om Prakash S/o Lal Chand, R/o N/r Tajiyo Chowki Masjid,
Ward No.30, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Ga5042)
4. Banwari Lal S/o Purna Ram Sharma, R/o Bhukarka
(Mangal Bass), Tehsil Nohar, District Hanumangarh (Raj.).
(Registered Owner Of Vehicle No.rj31Ga2265)
5. Mohammad Ramajan S/o Sadik, R/o Ward No.04,
Lakhuwali, Head 5 Lk Hanumangarh (Raj.). (Registered
Owner Of Vehicle No.rj31Ga2473).
6. Jayram Jajada S/o Sanvat Ram Jajada, R/o Jajado Ka
Mohalla, Suwadiya Bass, Jayal, Nagaur (Raj.). (Registered
Owner Of Vehicle No.rj21Gc2678)
7. Mohs Rafek Khan S/o Neku Khan R/o Dukosi, Nagaur
(Raj.) (Registered Owner of Vehicle No. RJ09C1731)
8. Parkash S/o Kundan Lal, R/o 4 Tk 5 Tk, Ganganagar
(Raj.). (Registered Owner Of Vehicle No. Rj31Ua6362).
9. Bhanwar Lal S/o Shri Jagdish Prasad, R/o Dhani Nolawali,
Tapiplya, Tehsil Shrimadhopur, Sikar (Raj.). (Registered
Owner Of Vehicle No. Rj23U0380).
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10. Hanuman Ram S/o Hari Ram, R/o H.no.10, Khatiyon Ka
Bas, Bharali, Tehsil Degana, Nagaur (Raj.). (Registered
Owner Of Vehicle No. Rj144C7143).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Sikar, District Sikar.
5. District Transport Officer, Sriganganagar, District
Sriganganagar.
6. District Transport Officer, Nagaur, District Nagaur.
7. District Transport Officer, Hanumangarh, District
Hanumangarh.
8. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(138) D.B. Civil Writ Petition No. 13578/2024
1. Sabir Ali S/o Munna Ali, Aged About 45 Years, R/o Budana
Dist Jhunjhunu (Raj.) Vehicle No. Rj18Ua1278
2. Harimohan Sharma S/o Chandra Shekhar Sharma, Aged
About 58 Years, R/o Kanwas Sangod Dist Kota (Raj.)
Vehicle No. Rj20C5866
3. Chandan Vaishnav S/o Dharm Veer Vaishnav, Aged About
37 Years, R/o Khandiya Colony Dist - Jhalawar (Raj.)
Vehicle No. R17Ga7421
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Transport Commissioner
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Cum Secretary, State Transport Authority Parivahan
Bhawan, Sahkar Marg, Jaipur (Raj.)
3. Regional Transport Officer, Rto Officer, Jhunjhunu (Raj.)
4. Regional Transport Officer, Rto Officer Kota (Raj.)
----Respondents
(139) D.B. Civil Writ Petition No. 13604/2024
1. Rajkumar S/o Sumer Singh, Aged About 38 Years, R/o-
Harpaloo Sanwal Rajgarh, Churu (Raj), Owner Of Vehicle
No. Rj10Ua0351.
2. Lilaram S/o Tularam, Aged About 40 Years, R/o-Ward No.
04, Karni Mandir Ke Pass, Taranagar, Churu (Raj.), Owner
Of Vehicle No. Rj10Ga8784.
3. Ast Ali Khan S/o Habib Khan, Aged About 42 Years, R/o-
Shimla, Sardarshahar, Churu (Raj.), Owner Of Vehicle No.
Rj10Ua3047.
4. Alladin Khan S/o Khuda Bax Khan, Aged About 46 Years,
R/o- 45 Near Masjid K-Iakholi Tehsil-Didwana, Nagaur
(Raj.), Owner Of Vehicle No. Rj13U0076.
5. Gyana Ram S/o Shrichand Ram, Aged About 40 Years, R/
o- Harijan Mohalla, Somasisar, Taranagar, Churu (Raj.),
Owner Of Vehicle No. Rj32Ga1399.
6. Mr. Akhtar Khan S/o Hakam Ali, Aged About 48 Years,
R/o- Goyal Hospital, Ward No. 24, Churu (Raj.), Owner Of
Vehicle No. Rj10Ta0395.
7. Hari Singh S/o Sh. Pratap Ram, Aged About 35 Years,
R/o- Balal Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj146C5424.
8. Surendra Singh S/o Bhanwar Singh, Aged About 38 Years,
R/o- W.no.04, Ghantel, Churu (Raj.), Owner Of Vehicle
No. Rj10Gb5633.
9. Subhash S/o Hari Singh, Aged About 37 Years, R/o-
Seuva Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Gb1733.
10. Raj Kumar Jangir S/o Birbal Ram Jangir, Aged About 48
Years, R/o- W.no. 11, Dudhwakhara, Thesil-Churu, Churu
(Raj.), Owner Of Vehicle No. Rj10Ga3959
----Petitioners
Versus
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1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
4. The District Transport Officer, Jaipur Second (Raj.)
5. The District Transport Officer, Churu (Raj.).
6. The District Transport Officer Sujangarh, Distt. Churu
(Raj.).
7. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
8. The District Transport Officer, Distt. Sikar (Raj.).
9. The District Transport Officer, Jhunjhunu (Raj.)
10. The District Transport Officer, Distt. Bikaner (Raj.)
11. The District Transport Officer, Distt. Nagaur (Raj.)
----Respondents
(140) D.B. Civil Writ Petition No. 13656/2024
1. Bajrang Sharma S/o Purshottam Sharma, Aged About 56
Years, R/o Salahadipura Post Ramjipura, Tehsil Phulera,
Jaipur (Raj). (Registered Owner Of Vehicle No. Rj 14 2C
4420).
2. Tanwar Singh Khinchi S/o Madan Singh, Aged About 71
Years, R/o 5-B-8 Vigyan Nagar, Kota (Raj). (Registered
Owner Of Vehicle No. Rj 20 Gb 9853).
3. Subhash Jhakhar S/o Mangi Lal Jhakhar, Aged About 20
Years, R/o Ward No.5 Riri Bikaner (Raj). (Registered
Owner Of Vehicle No. Rj13 Gc 0191). (Registered Owner
Of Vehicle No. Rj07 Gd 9046).
4. Jitendra Kumar Bhansali S/o Gautam Chand Bhansali,
Aged About 47 Years, R/o 6 Gh 2, Pawanpuri South
Bikaner(Raj). (Registered Owner Of Vehicle No. Rj07 Ga
6062).
5. Bhanwar Singh S/o Shetaan Singh, Aged About 44 Years,
R/o Ward No- 13 Deh, Bikaner(Raj). (Registered Owner
Of Vehicle No. Rj07 Pb 4638).
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----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Road
Transport And Highways, Transport Bhawan, 1 Sansad
Marg, Gokul Nagar Connaught Place, New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Rto Office Jhalana, Jaipur,
District Jaipur.(Raj)
5. Regional Transport Officer, Rto Office Kota, District
Kota(Raj).
6. Regional Transport Officer, Rto Office Bikaner, District
Bikaner (Raj).
7. Regional Transport Officer, Rto Office Sri Ganganagar,
District Sri Ganganagar (Raj).
----Respondents
(141) D.B. Civil Writ Petition No. 13722/2024
1. Devendra Singh S/o Shri Ram Singh, Aged About 35
Years, R/o Village Ureeka, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-18Ga-2575.
2. Sangeeta Devi W/o Shri Sharwan Kumar, R/o Devi Pura,
Nawalgarh, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj-18Gb-1631.
3. Mahaveer Singh S/o Shri Moola Ram, R/o Ward No.13,
Chhaosari, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration Rj-18Ta-3862.
4. Jagdish Prasad Yadav S/o Shri Ram Chandra Yadav, R/o
Mehro Ki Dhani, Khandela, Sikar, Owner Of Vehicle
Registration No. Rj-09C-3702.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
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2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
----Respondents
(142) D.B. Civil Writ Petition No. 13736/2024
Keshar Singh S/o Khinv Singh (Since Deceased), Through His
Legal Representative Smt. Inder Kanwar W/o Late Shri Keshar
Singh, Aged About 82 Years, R/o Vill. - Jakhal, Nawalgarh,
Jhunjhunu (Raj.) Owner Of Vehicle Registration No. Rj-13C-0281
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government,
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
----Respondents
(143) D.B. Civil Writ Petition No. 13768/2024
1. Khuma Ram S/o Ghisa Ram, Aged About 53 Years, R/o
Kisanpura Biraniya Teh Fatehpur, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj23Gb8605.
2. Ramdev Achara S/o Lal Chand Achara, Aged About 60
Years, R/o Dudiyon Ki Dhani Sundariya Dantaramgarh,
Sikar. (Raj.) Owner Of Vehicle Registration No.
Rj23Ua3803.
3. Surendra Kumra S/o Shri Onkar Mal, Aged About 34
Years, R/o Bhathoth Teh Laxmangarh, Sikar. (Raj.) Owner
Of Vehicle Registration No.rj23Gb6526
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4. Jagmal Singh Baloda S/o Shiv Karan Ram, Aged About 45
Years, R/o Bas Bajawa Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18C3034.
5. Mahesh Kumar S/o Bajrang Lal, Aged About 40 Years, R/o
Girdharpura Nawalgarh, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj18Gb9646.
6. Ranjeet S/o Mangeja Ram, Aged About 45 Years, R/o W
No 8 Bhadan Buhana, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ua8190.
7. Khushi Mohammad S/o Sadeek, Aged About 55 Years, R/o
Kajio Ki Dhani Govindpura Teh Chirawa, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj21Ua0598.
8. Mohd Aslam S/o Abdul Gaffar, Aged About 50 Years, R/o
Amarpura Teh Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj06U0263.
9. Jeth Mal Tiwari S/o Shree Lal Tiwari, Aged About 58
Years, R/o Ward No 28 Hanuman Dhore Ki Pass
Jorawarpura Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj14Ue0807.
10. Laxman Ram Saran S/o Ramrakhram Saran, Aged About
50 Years, R/o Khadhalsar Sujangarh, Churu. (Raj.) Owner
Of Vehicle Registration No.rj13Gb0989.
11. Pus Singh Rajput S/o Bheru Singh Rajput, Aged About 50
Years, R/o Bamboo Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj21Gb7411.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
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6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Nokha.
8. District Transport Officer, Dto Office, Sujangarh.
----Respondents
(144) D.B. Civil Writ Petition No. 13785/2024
1. Bhanwar Lal S/o Ganga Ram, Aged About 36 Years, R/o
Takharo Ki Dhani, Railway Station Ke Pas, Bhadhal, Jaipur
(Raj.). (Registered Owner Of Vehicle No. Rj23Ua9670).
2. Hanuman Lal Yadav S/o Ladu Ram, R/o Loharwada, Kheri
Milak, Jaipur (Raj.). (Registered Owner Of Vehicle No.
Rj18Ua8105).
3. Ram Singh Shekhawat S/o Prem Singh, R/o Junsiya
Itawa, Teh Ki Renwal, Jaipur (Raj.). (Registered Owner Of
Vehicle No. Rj41Ua3712)
4. Lichhaman Singh S/o Pokhar Mal, R/o 168-Sala Vali
Dhani, Asti Kalan, Tehsil Chomu, Jaipur (Raj.).
(Registered Owner Of Vehicle No.rj41Ta0763)
5. Sagar Mal Yadav S/o Ruda Ram Yadav, R/o Jhadwalo Ki
Dhani, Asti Kalan, Chomu, Jaipur (Raj.). (Registered
Owner Of Vehicle No.rj14Uf7088).
6. Mohan Lal S/o Nanchu Lal, R/o 24 Bad Ke Pass, Samod
Road, Chomu, Jaipur (Raj.). (Registered Owner Of Vehicle
No.rj14U2822)
7. Jhabar Mal Jat S/o Jagdish Prasad, R/o Charna Wali
Dhani, Hesteda, Jaipur (Raj.). (Registered Owner Of
Vehicle No. Rj14Te7717).
8. Moti Ram Takhar S/o Ganga Ram Takhar, R/o Kali Ka
Khana, Badhal, Phulera, Jaipur (Raj.). (Registered Owner
Of Vehicle No. Rj36Ta0206).
9. Prabhat Sharma S/o Nanag Ram, R/o Vimalpura,
Kanarpura, Jaipur (Raj.). (Registered Owner Of Vehicle
No. Rj14Ua3076).
10. Mumtaj Ali S/o Idu Khan, R/o 313, Pathano Ka Mohalla,
Hasteda, Chomu, Jaipur. (Registered Owner Of Vehicle
No. Rj06U0332).
11. Gems Kids Academy, Through Secretary/proprietor
Mukesh Kumar Choudhary S/o Deva Ram Choudhary, R/o
Doongari Khurd, Near Power House Ki Renwal, Jaipur
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(Raj.). (Registered Owner Of Vehicle No. Rj41Pa0570).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District/regional Transport Officer, Chomu, District Jaipur.
5. District/regional Transport Officer, Jhalana, District Jaipur.
----Respondents
(145) D.B. Civil Writ Petition No. 13825/2024
1. Om Prakash S/o Nathu Ram, Aged About 47 Years, R/o-
Dhani Boran Ki, Thikariya Tehsil Neem Ka Thana, Sikar,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-23 Gc
3735)
2. Khumana Ram Mahala S/o Rugha Ram, R/o Sami, Khoor
Tehsil Dantaramgarh, Sikar, Rajasthan. (Registered Owner
Of Vehicle No. Rj-19 C 9049)
3. Kishore Lal S/o Surja Ram, R/o Kriparam Ki Dhani, Post
Sudod, Tehsil Laxmangarh, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Gc 0568)
4. Sec Aadarsh Balniketan San, Through Secretary Ranveer
Singh S/o Ram Baksh, R/o Krishan Colony, Sanwali Road,
Chandpura, Sikar, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-23 Pb 3378)
5. Ghosalya Children Academy, Through Secretary Shankar
Singh Ghosalya S/o Goruram Ghosalya, R/o Dhani
Ghosalya Wali, Bharni, Sikar, (Rajasthan). (Registered
Owner Of Vehicle No. Rj-18 Pa 9312)
6. Pawan Kumar Mangawa S/o Phool Chand Mangawa, R/o
Phootli, Ralawata, Sikar Rajasthan. (Registered Owner Of
Vehicle No. Rj-23 Ub 1595)
7. Raj Kanwar W/o Samadar Singh, R/o Railway Fatak No. 3,
Krishi Upaj Mandi Ke Piche, Ward No. 36 Sikar Rajasthan.
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(Registered Owner Of Vehicle No. Rj-23 Ua 0811)
8. Surendra Kumar S/o Shri Jhabar, R/o Vpo Ushapura,
Jhunjhunu, (Rajasthan). (Registered Owner Of Vehicle No.
Rj-18 Ua 7970)
9. Savita Singda W/o Mahesh Kumar, R/o Seegra, District
Jhunjhunu, Rajasthan. (Registered Owner Of Vehicle No.
Rj-18 C 3439)
10. Krishan Kumar Sharma S/o Sohan Lal Sharma, R/o Dhani
Doulat Singh Ki Bansur Alwar, Templ-Let Ka Bass,
Shahpura, Jaipur, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-14 Uf 7814)
11. Jameela Banoo W/o Khan Mohammed Khan, R/o P.no. 25,
Sanjay Nagar, Joshi Marg, Kalwar, Jhotwara, Jaipur,
Rajasthan. (Registered Owner Of Vehicle No. Rj-14 U
2686)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
7. District Transport Officer, Jaipur, Dto Office, Jaipur.
----Respondents
(146) D.B. Civil Writ Petition No. 13841/2024
1. Kailash Chand S/o Baxu Ram, Aged About 48 Years, R/o
Phagalwa, District Sikar (Raj.) (Registered Owner Of
Vehicle No. Rj-23-Ub-4526).
2. Tejpal Yadav S/o Badree Prasad Yadav, Aged About 35
Years, R/o Ward No. 34, Lesava Dhani Khejroli, Tehsil
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Chomu, District Jaipur (Raj.) (Registered Owner Of
Vehicle No. Rj-41-Ua-3357)
3. Pitha Ram S/o Bhairu Ram, Aged About 63 Years, R/o
Ballupura, Bosana, Tehsil Dhod, District Sikar (Raj.)
(Registered Owner Of Vehicle No. Rj-18-Gb-8542)
4. Vinod Kumar Sharma S/o Roop Narayan Sharma, Aged
About 45 Years, R/o Ward No. 15, Thoi, Tehsil Shri
Madhopur, District Sikar (Raj.) (Registered Owner Of
Vehicle No. Rj-21-C-5534)
5. Bajrang Singh Choudhary S/o Naval Kishore Choudhary,
Aged About 34 Years, R/o 183, Chhila Ki Dhani Nangal
Kalan, Tehsil Chomu, District Jaipur (Raj.) (Registered
Owner Of Vehicle No. Rj-19-Ua-1194)
6. Shabbir Khan S/o Bhawar Khan, Aged About 37 Years, R/
o Dhanota, Tehsil Chomu, District Jaipur (Raj.)
(Registered Owner Of Vehicle No. Rj-23-Ub-9370)
7. Subhash Kumar Gurjar S/o Prabhu Dayal Gurjar, Aged
About 27 Years, R/o Ward No. 2 Mohanpura, Tehsil
Dantaramgarh, District Sikar (Raj.) (Registered Owner Of
Vehicle No. Rj-23-Ub-3743)
8. Shiv Gopal Kumawat S/o Ram Prasad Kumawat, Aged
About 56 Years, R/o Ward No. 19 Hanuman Ji Ka Kuwa,
Chejaro Ka Mohalla, Palwas Road Sikar, District Sikar
(Raj.) (Registered Owner Of Vehicle No. Rj-14-U-3690)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.)
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.)
----Respondents
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(147) D.B. Civil Writ Petition No. 13844/2024
1. Hari Ram S/o Mota Ram, Aged About 40 Years, R/o
Bhanipura, Tehsil Sardarshahar, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj10Gb3663).
2. Hadman Singh S/o Karni Singh, R/o Ward No.09, Lalasar,
Tehsil Sridungargarh, Bikaner (Raj.). (Registered Owner
Of Vehicle No. Rj21Gc5894).
3. Ramkaran Jat S/o Sharwan Singh, R/o Aadsar, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj07Gd6530).
4. Ramesh Chandra S/o Mani Lal Garg, R/o T/a Reserve
Police Lines, Dungarpur, P/a Bhoodhar, Tehsil Rishabhdeo,
District Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj12C1557).
5. Hari Om Enterprises, Through Proprietor Manish Agrawal
S/o Hari Vallbh Agrawal, R/o B-65, Bapu Nagar Senthi,
Chhittaurgarh (Raj.). (Registered Owner Of Vehicle No.
Rj09Ge3189).
6. Abdul Jabbar Nilgar S/o Mohammed Ismil Nilgar, R/o
Pansal Chouraya, Ekta Nagar, Bhilwara (Raj.). (Registered
Owner Of Vehicle No. Rj21Ga2836).
7. Sita Ram Prajapat S/o Mangi Lal Prajapat, R/o Bobasar,
Sujangarh, Tax-Lst, Churu (Raj.). (Registered Owner Of
Vehicle No. Rj10Ga1708).
8. Prabhu Puri S/o Bila Puri, R/o Jaoli Ren, Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21Gc9837).
9. Sahab Ram S/o Ram Chander, R/o 15H, Anupgarh,
Sriganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga2658).
10. Sukh Das S/o Mohan Das, R/o Ward No.13, Girajsar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Gd1236).
11. Rajveer S/o Gurmeet Kumar, R/o Vill 42 Np,
Raisinghnagar, Ganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13Ga3773).
12. Himmat Singh S/o Ganga Singh, R/o Makori, Nagaur
(Raj.). (Registered Owner Of Vehicle No. Rj191C0041).
13. Sanjay Singh Jadaun S/o Sh. Kalbhan Singh, R/o
Harnagar, Tehsil Karauli, District Karauli (Raj.).
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(Registered Owner Of Vehicle No. Rj34Ua1139).
14. Habib Khan S/o Malle Khan, R/o 237, Kori Dhavecha,
Tehsil Bagoda, District Jalore (Raj.). (Registered Owner Of
Vehicle No. Rj46Ga3915).
15. Ruga Ram S/o Amara Ram, R/o Sutharo Ki Dhaniya
Sarano Ki Dhani, Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj19Ga6133).
16. Daya Ram S/o Taga Ram, R/o Dhorimanna, Tehsil
Gudamalani, District Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj04Ga2707).
17. Amar Jyoti Vidhya Pith S. Shod, Through Proprietor
Hukma Ram Choudhary S/o Khiyaram, R/o Tejiyawas,
Tehsil Gudamalani, Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj19Pa6225).
18. Veer Teja Public School, Through Proprietor Jalam Singh
Pooniya S/o Choona Ram Choudhary, R/o Veer Teja Public
School, Sarla, Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj15Pa1700).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
5. District Transport Officer, Dungarpur, District Dungarpur.
6. District Transport Officer, Chittorgarh, District Chittorgarh.
7. District Transport Officer, Bhilwara, District Bhilwara.
8. District Transport Officer, Sujangarh, District Churu.
9. District Transport Officer, Nagaur, District Nagaur.
10. District Transport Officer, Karauli, District Karauli.
11. District Transport Officer, Bhinmal, District Jalore.
12. District Transport Officer, Barmer, District Barmer.
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13. District Transport Officer, Sriganganagar, District
Sriganganagar.
14. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(148) D.B. Civil Writ Petition No. 13878/2024
1. Rad Mal Singh S/o Lichhman Ram, Aged About 50 Years,
R/o Mordunga, Teh Dhod Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Gb9068.
2. Bhana Ram S/o Nopa Ram, Aged About 60 Years, R/o
Tidoki Chhoti Laxmangarh, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Gb7464.
3. Bajrang Singh S/o Bodu Ram, Aged About 45 Years, R/o
Maulsar Teh Didwana Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Gb0134.
4. Ganpat Lal S/o Mohan Lal, Aged About 53 Years, R/o
Magra Bass Ladnun Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Gb2454.
5. Yunus Khan S/o Isub Ali, Aged About 40 Years, R/o Supka
Didwana, Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Ga7343.
6. Krishana Bal Bharti Shikshan Sansth, Trough Its Secretary
Jagdish S/o Ramsukh Aged About 50 Years, R/o Ratau
Teh Ladnun, Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj37Pa3024.
7. Imran S/o Nasir Khan, Aged About 45 Years, R/o Malla
Basni Teh Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj19Gb0417.
8. Ram Lal Bajad S/o Mangi Lal Bajad, Aged About 40 Years,
R/o Tejaji Chowk Ke Piche Nansiyawas Ajmer. (Raj.)
Owner Of Vehicle Registration No.rj37Gb0512.
9. Mohan Lal S/o Hanuman Prasad, Aged About 55 Years, R/
o Ward No 04, Ramgarh, Teh Dantaramgarh, Sikar. (Raj.)
Owner Of Vehicle Registration No.rj20Ua0717.
10. Ramniwas S/o Ramdeen, Aged About 60 Years, R/o
Village Khanwar, Post Rol Tehsil Jayal, Ngaur. (Raj.)
Owner Of Vehicle Registration No.rj21Rh8841.
11. Rajesh S/o Sahi Ram, Aged About 55 Years, R/o Bichpudi
Teh Degana Dist Nagaur. (Raj.) Owner Of Vehicle
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Registration No.rj21Gc7544.
12. Omprkash S/o Mohan Ram, Aged About 45 Years, R/o
Dakoriya Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Gd9157.
13. Natthu Khan S/o Bhavare Khan, Aged About 70 Years, R/
o Bhairu Khira, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ga4258.
14. Navalaram S/o Hiraram, Aged About 45 Years, R/o Ward
No 08 Girajsar, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj13U0098.
15. Ram Singh Panwar S/o Panne Singh, Aged About 50
Years, R/o 39 Mataji Mandir Road Purani Ginnani, Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Ta0457.
16. Ramsharan Jat S/o Hanuman Jat, Aged About 38 Years,
R/o 357 Khedavaia Prem Nagar Mandha Kotputli, Jaipur.
(Raj.) Owner Of Vehicle Registration No.rj09Ga3202.
17. Mahipal Singh S/o Bhanwar Singh, Aged About 50 Years,
R/o Bhiji Teli Ki Dhani Rajnota Kotputli, Jaipur. (Raj.)
Owner Of Vehicle Registration No.rj37U0121.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Bikaner.
8. District Transport Officer, Dto Office, Kotputli.
----Respondents
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(149) D.B. Civil Writ Petition No. 13916/2024
1. Ashish Kumar S/o Mange Ram, Aged About 24 Years, R/o
Kuloth Khurd, District Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj 18 U 0416.
2. Jai Pal Jat S/o Hanuman, Aged About 53 Years, R/o Sesu
Malsisar, District Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj 18 Gb 9062.
3. Mukesh Kumar S/o Ram Prasad Saini, R/o Daroga Ki
Dhani Ward No.29 Nawalgarh, Jhunjhunu, (Raj.) Owner
Of Vehicle Registration No. Rj 18 Ta 0238.
4. Ramsawroop S/o Nathu Ram, R/o Birmi, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj 05 Ua 1276.
5. Ramsawroop Nunia S/o Phoola Ram, R/o Nunia Gothara,
Chirawa District Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj 18 C 4038.
6. Sandeep Poonia S/o Ram Niwas, R/o Ward No. 6,
Bishanpura, District Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj 18 Ua 9636.
7. Mahesh Kumar S/o Mangla Ram, R/o Jato Ka Mohalla,
Dumra Nawalgarh, District Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No. Rj 18 Gb 9963.
8. Rohitash S/o Sh Mahaveer Prasad, R/o Gujron Ki Dhani,
Lohargal Nawalgarh, District Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj 23 C 3530.
9. Shree Ma Bharti Public Secondary School, Chirawa (Raj.)
Through Principal Smt Santosh Devi Sharma W/o
Satyanarayan R/o Ward No.22, Shiv Marg, Chirawa,
District Jhunjhunu Owner Of Vehicle Registration No. Rj
18 Pa 1622.
10. Seth Shiv Dutt Rai Senior Secondary School, Baragaon,
Udaipurwati, District Jhunjhunu (Raj.) Through Principle
Sanwar Mal Soni S/o Jugal Kishore R/o Barangaon,
District Jhunjhunu Owner Of Vehicle Registration No. Rj
18 Pa 1863.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
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Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Sikar.
6. District Transport Officer, Dto Office, Bharatpur.
----Respondents
(150) D.B. Civil Writ Petition No. 13923/2024
Fate Singh S/o Rup Singh, Aged About 30 Years, R/o Shyampura
Matana Jhunjhunu (Raj.) Owner Of The Mahindra Pickup Bearing
Vehilce Registration No. Rj18 Gb 2572.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(151) D.B. Civil Writ Petition No. 13924/2024
Jitendra Singh S/o Dev Karan Singh, Aged About 41 Years, R/o
Nari Jodha Ka Bass Tehsil Chirawa, District Jhunjhunu (Raj.)
Owner Of The Mahindra Jeep Bearing Vehilce Registration No.
Rj18 C 4825.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
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Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(152) D.B. Civil Writ Petition No. 13962/2024
1. Bansi Lal S/o Dhanna Ram, Aged About 63 Years, R/o
Shyota Ka Bass, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj21C2944.
2. Hemraj Gurjar S/o Badri Lal Gurjar, Aged About 45 Years,
R/o Untitana Ghas Tonk. (Raj.) Owner Of Vehicle
Registration No. Rj26C1039.
3. Madan Lal Mali S/o Ramswraoop Mali, Aged About 25
Years, R/o Banetha Uniyara, Tonk. (Raj.) Owner Of
Vehicle Registration No.rj25Ga5973.
4. Lila Ram S/o Narsa Ram, Aged About 50 Years, R/o
Rayala Marag Tallyana Sayala Jalor. (Raj.) Owner Of
Vehicle Registration No.rj16Ga1434.
5. Sukha Ram S/o Haradeva Ram, Aged About 32 Years, R/o
Dabra Teh Didwana, Moulasar Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj18Ga2117.
6. Sent Sollder Shikshan Santhan, Trough Its Secretary Ram
Karan S/o Jhumera Ram Aged About 35 Years, R/o
Bhanthari Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj23Pb1536.
7. J.s. Shekhawati Public School, Trough Its Secretary Vijay
Singh S/o Joravar Singh Aged About 40 Years, R/o
Bhimsar Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj44Pa0329.
8. Rampratap S/o Gordhanram, Aged About 45 Years, R/o
Lakhara Shiv Mandir Ke Pass Nokha, Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Gd3920.
----Petitioners
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Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Tonk.
6. District Transport Officer, Dto Office, Sawai Madhopur.
7. District Transport Officer, Dto Office, Jalor.
8. District Transport Officer, Dto Office, Deedwana.
9. District Transport Officer, Dto Office, Sujangarh.
10. District Transport Officer, Dto Office, Nokha.
----Respondents
(153) D.B. Civil Writ Petition No. 13965/2024
1. Shakuntala Bai W/o Kailash Chand Meena, Aged About 43
Years, R/o Meeno Ki Dhani Abhaipura Jaipur, (Raj.)-
303603. (Registered Owner Of Vehicle (Mahindra Cdr 650
Md 2Wd), Regd. No. Rj23Ua5430).
2. Brijendra Kumar S/o Hari Narayan, Aged About 55 Years,
R/o Ward No.11, Naiyo Ka Mohalla Tigriya Chomu, Jaipur,
(Raj.)-303804. (Registered Owner Of Vehicle (Mahindra
Commander 650 Dl 4Spo-2Wd), Regd. No. Rj14Ub9781).
3. Shiv Pal Singh Shekhawat S/o Puran Singh Shekhawat,
Aged About 41 Years, R/o 13 Sansi Leswa Agli Lothi Ke
Pass Khatipura Tehsil Chomu Jaipur (Raj.)-99999.
(Registered Owner Of Vehicle (Mahindra Maxx 2Wd
5Doors), Regd. No. Rj14Ub9799).
4. Suman Kanwar W/o Kalu Singh, Aged About 38 Years, R/o
Beelwadi Virat Nagar Jaipur (Raj.)-303102. (Registered
Owner Of Vehicle (Mahindra Cdr 650 Md 2Wd), Regd. No.
Rj142C8243).
----Petitioners
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Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Jaipur, Dto Jaipur, Rajasthan.
5. Regional Transport Officer, Jaipur, Dto Chomu, Jaipur,
Rajasthan.
----Respondents
(154) D.B. Civil Writ Petition No. 13969/2024
1. Rameshwar Lal Jatiya S/o Mangi Lal Jatiya, Aged About
45 Years, R/o Bansen, Tehsil Bhadesar, District
Chittorgarh (Raj.). (Registered Owner Of Vehicle No.
Rj09Ge3192).
2. Karna Pal S/o Ram Kumar Yadav, R/o Nawta Pacheri
Chhoti, Jhunjhunu (Raj.). (Registered Owner Of Vehicle
No. Rj18Ub3007).
3. Budhram S/o Rati Ram, R/o W.no.02, Dhani Parmakawali
Kolyali Kalota, Khetri, Jhunjhunu (Raj.). (Registered
Owner Of Vehicle No. Rj18Gc3544).
4. Harpinder Singh S/o Balbir Singh, R/o 11 Z, Sri
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj13C5420).
5. Jayprakash S/o Sri Ram, R/o Ward No.8, Udrsar, Sri
Dungargarh, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Gd1494).
6. Rakesh Kumar S/o Bhgwan Singh, R/o Bhakarwasi, Tehsil
Fatehpur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj23Ua3755).
7. Mam Raj S/o Shri Lichu Ram, R/o Dayali, Ratangarh,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga3638).
8. Sunder Bhan S/o Jagdish Ram, R/o W.no.22, Pilibangan,
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Tehsil Pilibangan, District Hanumangarh (Raj.).
(Registered Owner Of Vehicle No. Rj31Ta0209).
9. Prahlad Singh S/o Narayan Singh, R/o Ward No.14,
Singhania, Moh Fatehpur Shekhawati, Sikar (Raj.).
(Registered Owner Of Vehicle No. Rj07Ua0175).
10. Mukesh Kumar Saini S/o Bhairu Ram Saini, R/o
Mukandgarh, Mandi Nawalgarh, Jhunjhunu (Raj.).
(Registered Owner Of Vehicle No. Rj146C5306).
11. Fakir Chand S/o Hansram, R/o H.no.215 Up Svasthy,
Kendra Ke Pass, Chidiya Gandhi, Vill 6 Sdr, Tehsil Bhadra,
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj143C0459).
12. Om Singh S/o Dungar Singh, R/o Astrahsardarshahar,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj10Ga2042).
13. Lichman Ram S/o Sukha Ram, R/o Jyak Sujangarh, Churu
(Raj.). (Registered Owner Of Vehicle No. Rj01C6892).
14. Jaimal S/o Lalu Ram, R/o 13Lnp Thakrawali, Dhani,
Sriganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga5242).
15. Suresh Kumar S/o Boraram Ji, R/o 755, Kheda Ka Jav,
Jojawar, District Pali. (Registered Owner Of Vehicle No.
Rj34Ua0007).
16. Saraswati Vidhya Mandir School, Through Proprietor Om
Prakash S/o Manphool Ram, R/o Sadulshahar,
Ganganagar (Raj.). (Registered Owner Of Vehicle
No.rj13Pa6087).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
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5. District Transport Officer, Jhunjhunu, District Jhunjhunu.
6. District Transport Officer, Chittorgarh, District Chittorgarh.
7. District Transport Officer, Sujangarh, District Churu.
8. District Transport Officer, Karauli, District Karauli.
9. District Transport Officer, Hanumangarh, District
Hanumangarh.
10. District Transport Officer, Sikar, District Sikar.
11. District Transport Officer, Sriganganagar, District
Sriganganagar.
12. District Transport Officer, Sadulshahar, District
Sriganganagar.
13. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(155) D.B. Civil Writ Petition No. 14037/2024
1. Nand Kishore Ved S/o Shri Devi Lal Ved, Aged About 58
Years, R/o 294-Kacchi Basti, Gandhi Nagar, Chittorgarh
(Raj.). (Registered Owner Of Vehicle No. Rj09Pa0915).
2. Kalu Lal Mali S/o Dola Ji Mali, R/o Asawara, Tehsil
Bhadesar, Chittaurgarh (Raj.). (Registered Owner Of
Vehicle No. Rj03Ua0358).
3. Ashiq Mohd Mansuri S/o Jan Mohd, R/o Dhardi, Tehsil
Singoli, Distt Neemuch, C/o Swaroop Ji Khedi, Tehsil
Begun, Chittaurgarh (Raj.). (Registered Owner Of Vehicle
No. Rj09Ua0160).
4. Babu Lal S/o Kuka Ram, R/o Luharo Ka Bas, Dhawa,
Nokha, Chandawatan, Nagaur (Raj.). (Registered Owner
Of Vehicle No. Rj21Gc4353).
5. Satya Narayan Prajapat, S/o Mangi Lal Prajapat, R/o Ward
No.188, Bigga Bass, Sridungargarh, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj31Ga2726).
6. Rana Ram S/o Gulab Ram, R/o Indra Colony, Fci Godam
Ke Pass, Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj13Ga7547).
7. Sona Ram S/o Shri Balu Ram Bhaskar, R/o Khakoli Posi,
Molasar, Tehsil Didwana, District Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21G2306).
8. Surendra Singh Rathore S/o Govind Singh Rathore, R/o
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Indokha, Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj13Ua0640).
9. Mani Ram S/o Shri Chandu Ram, R/o Mahajan
Lunkaransar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Gd9038).
10. Ratiram S/o Laxman Ram, R/o Gali No.18, Trimurti Mandir
Ke Pass, Rampura Basti, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd3398).
11. Ram Lal S/o Bhoma Ram, R/o Samsan Bhumi Ke Near,
Ward No.10, Karanpur, Ganganagar (Raj.). (Registered
Owner Of Vehicle No. Rj21C4920).
12. Suwa Lal S/o Ganesh Kumawat, R/o 11 Bal Vihar, Kalyan
Puri, Rampura, Tehsil Sanganer, Jaipur (Raj.). (Registered
Owner Of Vehicle No. Rj142C7313).
13. Sharwan Ram S/o Goma Ram, R/o Bhuni, Tehsil Nawa
City, District Nagaur (Raj.). (Registered Owner Of Vehicle
No. Rj18C2930).
14. Balvir Singh S/o Hari Singh, R/o Bhadi, Tehsil Bhadra,
District Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj31Ga2270).
15. Hari Ram S/o Chandu Ram, R/o Ward No.13, Amarpura
Dhani, Now Budhi Aliya, Tehsil Rawatsar, Hanumangarh
(Raj.). (Registered Owner Of Vehicle No. Rj49Ga2708)
16. Rang Lal S/o Kalu Singh, R/o 149, Nohra Mela, Hathi
Patta, Tehsil Nasirabad, Ajmer (Raj.). (Registered Owner
Of Vehicle No. Rj01Gc5055).
17. Prabhulal Ruplal Joshi S/o Rupal Mayaram Joshi, R/o 362-
Opp Amba Mata Menar, Tehsil Vallabh Nagar, Udaipur
(Raj.). (Registered Owner Of Vehicle No. Rj12Ua0560).
18. Kanaram Jat S/o Chhitar Mal Jat, R/o Gega Gagardoo,
Tehsil Dudu, Jaipur (Raj.). (Registered Owner Of Vehicle
No. Rj21C5280).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
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2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Chittorgarh, District Chittorgarh.
5. District Transport Officer, Nagaur, District Nagaur.
6. District Transport Officer, Deedwana, District Deedwana.
7. District Transport Officer, Jhalana, District Jaipur.
8. District Transport Officer, Nohar, District Hanumangarh.
9. District Transport Officer, Ajmer, District Ajmer.
10. District Transport Officer, Udaipur, District Udaipur.
11. District Transport Officer, Dudu, District Dudu.
12. District Transport Officer, Hanumangarh, District
Hanumangarh.
13. District Transport Officer, Bikaner, District Bikaner.
----Respondents
(156) D.B. Civil Writ Petition No. 14087/2024
1. Shankar Lal Jakhar S/o Mali Ram Jakhar, Aged About 39
Years, R/o Govindpura, Shrimadhopur, Sikar, (Rajasthan).
(Registered Owner Of Vehicle No. Rj-14 Uc 0896)
2. Ram Chandra S/o Mohan Singh, R/o Ramchandra Ka
Bass, Tehsil Laxmangarh, Sikar, Rajasthan. (Registered
Owner Of Vehicle No. Rj-18 C 3281)
3. Mahendra Singh S/o Hanuman, R/o Ara Machine Ke Pass,
Sesam Tehsil Danta Ramgarh, District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Gc 0701)
4. Ghasi Ram S/o Natha Ram, R/o Singdola, Bara Bathot,
Sikar, (Rajasthan). (Registered Owner Of Vehicle No. Rj-
23 C 3347)
5. Mahaveer S/o Badri Prasad Gurjar, R/o Govindpura, Tehsil
Neem Ka Thana, Sikar, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-14 Ub 4402)
6. Makhan Lal S/o Pala Ram Gurjar, R/o Dhani Qwatra Wali,
Tan Bhagoth, Neem Ka Thana, Sikar Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Ga 2638)
7. Mohammed Imran S/o Jamaluddin, R/o Ward No. 47,
Ambedkar Nagar, Sikar Rajasthan. (Registered Owner Of
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Vehicle No. Rj-01 C 4053)
8. Govind Kumar S/o Shyam Lal, R/o Brahman Mohalla,
Posani, Tehsil Laxmangarh, Sikar (Rajasthan). (Registered
Owner Of Vehicle No. Rj-10 C 2002)
9. Om Prakash S/o Surja Ram, R/o Mainas Nawalgarh,
Jhunjhunu, (Rajasthan). (Registered Owner Of Vehicle No.
Rj-18 Gc 1355)
10. Pawan Kumar S/o Haripal Singh, R/o 1/377, Housing
Board, Jhunjhunu, Rajasthan. (Registered Owner Of
Vehicle No. Rj-18 Ua 1760)
11. Phool Chand S/o Banshidhar, R/o Vpo Deeppura, Tehsil
Udaipurwati, Jhunjhunu, Rajasthan. (Registered Owner Of
Vehicle No. Rj-18 Ua 1837)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
6. District Transport Officer, Jhunjhunu, Dto Office,
Jhunjhunu.
----Respondents
(157) D.B. Civil Writ Petition No. 14214/2024
1. Anil S/o Raghuveer, Aged About 38 Years, R/o- W.no. 14,
Khariyabas, Rajgarh, Churu (Raj), Owner Of Vehicle No.
Rj10Ua6873.
2. Deep Chand Nayak S/o Dhanna Ram Nayak, Aged About
40 Years, R/o-W.no. 16, Chhapar, Sujangarh, Churu
(Raj.), Owner Of Vehicle No. Rj44Ga3513.
3. Bhup Singh S/o Mohan Lal, Aged About 42 Years, R/o-
Village-Dhani Gangajal, Jhanjhani, Taranagar, Churu
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(Raj.), Owner Of Vehicle No. Rj13Ua1012.
4. Mani Ram S/o Sh. Ami Lal, Aged About 46 Years, R/o-
Jhadsar Kanghlan, Teh.tarangar, Churu (Raj.), Owner Of
Vehicle No. Rj13Ga7098.
5. Hari Ram S/o Govind Ram Jat, Aged About 40 Years, R/o-
Kajla Ki Dhani, Rajgarh, Churu (Raj.), Owner Of Vehicle
No. Rj10Gb3482.
6. Lakhan Singh Meena S/o Halke Meena, Aged About 48
Years, R/o- Meena Basti, Darra, Rodhat, Teh.-Mandrayal
(Raj.), Owner Of Vehicle No. Rj14U1334.
7. Dharmi Meena S/o Sh. Ram Gilas Meena, Aged About 35
Years, R/o- Pitupura, T-Karauli, Distt-Karauli (Raj.),
Owner Of Vehicle No. Rj34Ua1135.
8. Bijendra Meena S/o Khalari Meena, Aged About 38 Years,
R/o- W.no. 2, H.no. 74, Bhajera, Teh.-Thodabhim, Distt.
Karauli, (Raj.), Owner Of Vehicle No. Rj29Ua1713.
9. Ramnaresh Meena S/o Sugan Lal Meena, Aged About 37
Years, R/o- Kurigama, Teh.-Baseri, Dholpur, Atp-Mohan
Nagar, Hindaun City, Karauli (Raj.), Owner Of Vehicle No.
Rj34Ua0834.
10. Yogesh Kumar Sharma S/o Laxmikant Sharma, Aged
About 48 Years, R/o- Ateva Via Kailadevi, Teh. And Distt.
Karauli (Raj.), Owner Of Vehicle No. Rj34Ua1314.
11. Ramesh S/o Ramphool, Aged About 46 Years, R/o- Piloda,
Teh.-Gangapur City, Sawai Madhopur (Raj.), Owner Of
Vehicle No. Rj11C0620.
12. Kalawati Devi W/o Ramphool Meena, Aged About 39
Years, R/o- Golabpura, Inayati, Teh.-Sapotra, Karauli
(Raj.), Owner Of Vehicle No. Rj34Pa4226.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
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4. The Regional Transport Officer, Dausa (Raj.)
5. The District Transport Officer, Churu (Raj.).
6. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
7. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
8. The District Transport Officer, Distt. Sikar (Raj.).
9. The District Transport Officer, Jhunjhunu (Raj.)
10. The District Transport Officer, Distt. Bikaner (Raj.)
11. The District Transport Officer, Distt. Nagaur (Raj.)
12. The District Transport Officer, Karauli, Distt. Karauli (Raj.)
13. The District Transport Officer, Sawai Madhopur, Distt.
Sawai Madhopur (Raj.)
----Respondents
(158) D.B. Civil Writ Petition No. 14312/2024
Bhanwara Ram Son Of Shri Bhagirath Mal, Aged About 41 Years,
Resident Of Dhani Nirwan Ki Village Khatkar Tehsil Udaipurwati
District Jhunjhunu At Present District Neem Ka Thana Raj.
( Registred Owner Of Vehicle No. Rj 14 Ua 1985)
----Petitioner
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Rigways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer (Dto), Jhunjhunu, District
Jhunjhunu (Raj.)
----Respondents
(159) D.B. Civil Writ Petition No. 14359/2024
1. Chandra Prakash S/o Banwari Lal Dhaka, Aged About 25
Years, R/o Sanwaloda Purohitan Dhod, Sikar. (Raj.)
Owner Of Vehicle Registration No. Rj23Ub1268.
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2. Mukesh Kumar Meel S/o Sukhaveer Singh Meel, Aged
About 45 Years, R/o Lalasi The Laxmangarh. (Raj.) Owner
Of Vehicle Registration No. Rj18U0075.
3. Nihal Singh S/o Matu Ram, Aged About 45 Years, R/o
Ghumansar Kalan, Khudania Chirawa, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Gc2694.
4. Mangi Lal S/o Bhoma Ram, Aged About 50 Years, R/o
Kharwaliya Teh Didwana Dist Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj37Ga9924.
5. Ishar Ram S/o Narayan Ram, Aged About 45 Years, R/o
Reengan Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj15Ua0270.
6. Bhopal Singh S/o Jawan Singh, Aged About 40 Years, R/o
Plot No 126, Girdhar Motor Wali Gali, Nagar Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Ta0580.
7. Bhanwar Lal S/o Shera Ram, Aged About 45 Years, R/o
Ward No 13 Rampura Basti Suratsinghpura Kuchor Athuni
Nokha, Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj21Ga2248.
8. Kishan Joshi S/o Gograj Joshi, Aged About 45 Years, R/o
W No 11, Bhargav Chowk Ka Bada Ke Pass Fathpur, Sikar.
(Raj.) Owner Of Vehicle Registration No.rj22Ua0218.
9. Shishu Vidhya Mandir Sec. School, Through Its Secretary
Jagdish S/o Shivnath Singh, Aged About 60 Years, R/o
Waludpura Dist Jhunjhanu. (Raj.) Owner Of Vehicle
Registration No.rj18Pa0712.
10. Bhagwan Das Swami S/o Ram Narayan, Aged About 40
Years, R/o Nayak Basti Lachharsar Ratangarh, Churu.
(Raj.) Owner Of Vehicle Registration No.rj44Ga3020.
11. Bhanwar Lal S/o Ramnarayan, Aged About 50 Years, R/o
Burdi Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Gd4713.
12. Omprakash S/o Mohanram, Aged About 45 Years, R/o
Indpalsar Bara Sri Dungargarh, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj10Ua3036.
13. Ayub Khan S/o Astali Khan, Aged About 60 Years, R/o
Chhapri Khurd Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj07Ga6214.
14. Satya Narayan S/o Ram Pratap, Aged About 50 Years, R/o
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Ragu Nath Mandir Banthali Teh Deoli, Tonk. (Raj.) Owner
Of Vehicle Registration No.rj26Ua3704.
15. Radheshyam Mali S/o Ramphool Mali, Aged About 35
Years, R/o Maliyo Ki Dhai Jhilai, Newai, Tonk. (Raj.)
Owner Of Vehicle Registration No.rj52Ga0286.
16. Hanuman Prasad Yadav S/o Ghadsi Ram Yadav, Aged
About 63 Years, R/o Churi Banethi Kotputali, Jaipur. (Raj.)
Owner Of Vehicle Registration No.rj32Ua0991.
17. Ankit Yadav S/o Satyveer, Aged About 31 Years, R/o
Saidpur Choudhary Mahendargarh, (Harayana.) Owner Of
Vehicle Registration No.rj32Gc6160.
18. Ramesh Kumar Yadav S/o Hanuman Prasad Yadav, Aged
About 47 Years, R/o Vpo Gordhanpura Kotputali, Jaipur.
(Raj.) Owner Of Vehicle Registration No.rj32Ta2110.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Sujangarh.
9. District Transport Officer, Dto Office, Tonk.
10. District Transport Officer, Dto Office, Bikaner.
11. District Transport Officer, Dto Office, Kotputali.
----Respondents
(160) D.B. Civil Writ Petition No. 14395/2024
1. Sunil Kumar Son Of Shri Dhara Ram, Aged About 36
Years, Resident Of Devroad, Surajgarh, District Jhunjhunu
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(Rajasthan) (Registered Owner Of Vehicle Mahindra Single
Cab Mm950Md4Wd, Registration No. Rj-14-Gn-2488).
2. Raghuveer Repaswal Son Of Shri Keshardev Repaswal,
Aged About 40 Years, Resident Of Pooniyan Ka Bass,
Tehsil Laxmangarh, District Sikar (Rajasthan) (Registered
Owner Of Vehicle Savari, Registration No. Rj-23-Ub-
7356).
3. Sandeep Kumar Son Of Shri Devkaran Mahala, Aged
About 44 Years, Resident Of Sonsar, District Jhunjhunu
(Rajasthan), (Registered Owner Of Vehicle Kerala 400V2,
Registration No. Rj-18-Pb-2567).
4. Sunil Dhattarwal Son Of Shri Om Prakash, Aged About 42
Years, Resident Of Dhattarwal Ka Bass, Ojtoo, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle
Maxx Pick Up, Registration No. Rj-18-Ga-1596).
5. Mehar Chand Saini Son Of Shri Pahadu Ram Saini, Aged
About 33 Years, Resident Of Dhani Chachawali, Sanjay
Nagar, Ward No. 16, Papurana, Khetri, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Maxx Pickup
2Wd, Registration No. Rj-18-Gc-0597)
6. Shiv Kumar Sharma Son Of Shri Devi Dutt Sharma, Aged
About 35 Years, Resident Of Dhoolwa, Buhana, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle Mah
Savari Mdi Tc 2Wd, Registration No. Rj-14-U-2472).
7. Virendra Singh Son Of Shri Mohan Lal, Aged About 37
Years, Resident Of Darogan Mohalla, Togara Swaroop
Sngh, District Jhunjhunu (Rajasthan (Registered Owner
Of Vehicle Chevrolet Tavera B3 10(P10A), (Registration
No Rj14U3312).
8. Shish Ram Son Of Shri Amar Singh, Aged About 43 Years,
Resident Of Dudiyo Ki Dhani, Navalgarh, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle
Mahindra Marshal Dlx 2000 2Wd, Registration No. Rj-18-
U-0421).
9. Pritam Son Of Shri Raju, Aged About 37 Years, Resident
Of Dhaka Mandi, Buhana, District Jhunjhunu (Rajasthan)
(Registered Owner Of Vehicle Bolero Di 2Wd, Registration
No. Rj-18-Ua-6062).
10. Sunil Kumar Son Of Shri Shish Ram, Aged About 37
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Years, Resident Of Ward No. 02, Dev Road, Surajgarh,
District Jhunjhunu (Rajasthan) (Registered Owner Of
Vehicle Commander 650, Registration No. Rj-18-Ua-
8874).
11. Prabhu Ram Son Of Shri Ratiram, Aged About 50 Years,
Resident Of Sahjasar Mehrasar Chachera, Tehsil
Sardarsahar, District Churu (Rajasthan) - 331403
(Registered Owner Of Vehicle Maxx 2Wd 5Doors,
Registration No. Rj-10-Ua-6704).
12. Ravi Kumar Son Of Shri Mohan Lal, Aged About 28 Years,
Resident Of Kolinda Ka Bass, Nourth Kolinda, District
Jhunjhunu (Rajasthan) (Registered Owner Of Vehicle
Mahindra Marshal Dlx 2000 2Wd, Registration No. Rj-21-
C-6849).
13. Rup Chand Son Of Shri Ram Deva, Aged About 59 Years,
Resident Of Ward No. 2, Nuhand, Rajgarh, District Churu
(Rajasthan) (Registered Owner Of Vehicle Pick Up,
Registration No. Rj-10-Gb-3998).
14. Rajasthan Sec. School Samiti, Through Its Authorized
Person Shri Samdar Kumar, Son Of Shri Mahavir Prasad,
Aged About 45 Years, Resident Of Jakhoda, Chirawa,
District Jhunjhunu (Rajasthan) (Registered Owner Of
Vehicle Tata Lp 709/38 Ex, Registration No. Rj-18-Pa-
9349).
15. Rajasthan Public Shikshan Sansthan, Through Its
Authorized Person Shri Dayanand Singh, Son Of Shri
Norang Ram, Aged About 63 Years, Resident Of Mandawa
Road, Jhunjhunu, District Jhunjhunu (Rajasthan)
(Registered Owner Of Vehicle Tata 709/38, Registration
No. Rj-18-Pa-0519).
16. Shanti Niketan Public Sansthan, Through Its Authorized
Person Shri Jai Karan Singh, Son Of Shri Ram Singh, Aged
About 48 Years, Resident Of Mandrella, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Lp 407/31
Cityride, Registration No. Rj-18-Pb-2440).
17. Vigyan Children Academy Sec School, Through Its
Authorized Person Shri Surendra Kumar, Son Of Shri
Chhajuram, Aged About 47 Years, Resident Of Babai,
Khetri, District Jhunjhunu (Rajasthan) (Registered Owner
Of Vehicle Tata Bus, Registration No. Rj-18-Pa-9692).
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18. Vigyan Children Academy Sec School, Through Its
Authorized Person Shri Surendra Kumar, Son Of Shri
Chhajuram, Aged About 47 Years, Resident Of Babai,
Khetri, District Jhunjhunu (Rajasthan) (Registered Owner
Of Vehicle Tata Bus, Registration No. Rj-18-Pa-9693).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government,
Ministry Of Road, Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Palace,
New Delhi.
2. State Of Rajasthan, Through Its Secretary To The Govt.,
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur (Rajasthan).
3. Commissioner, Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur (Rajasthan).
4. Regional Transport Officer, Office Of Rto Jhunjhunu
(Rajasthan).
5. District Transport Officer, Office Of Dto Jhunjhunu
(Rajasthan).
6. District Transport Officer, Office Of Dto Sikar (Rajasthan).
7. District Transport Officer, Office Of Dto Churu (Rajasthan).
8. District Transport Officer, Office Of Dto Khetri (Rajasthan).
----Respondents
(161) D.B. Civil Writ Petition No. 14403/2024
1. Krishan Kumar S/o Jagdish Prasad, Aged About 37 Years,
R/o W.no.08, Bhaleri, Taranagar, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj10Ua2845).
2. Nemichand Parik S/o Parameshwar Lal, R/o Melusar,
Sardarshahar, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10Ua6685).
3. Om Prakash S/o Bhagwana Ram, R/o Ward No.5,
Khajuwala, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Ua0952).
4. Dinesh Chandra Khatik S/o Ganga Ram Khatik, R/o Khatik
Mohalla, Gora Ji Ka Nimbahera, Tehsil Nimbahera,
Chittaurgarh (Raj.). (Registered Owner Of Vehicle No.
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Rj09Gd2972).
5. Arvind Singh S/o Chatrapal Singh, R/o Rawan Ki Bagichi
Chune Bhate Ke Pass, Kesarganj, Ajmer (Raj.).
(Registered Owner Of Vehicle No. Rj01Gc7787).
6. Pukhraj S/o Dhanna Ram, R/o Kankariya, Tehsil Nawa,
District Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj21Ua9563).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
5. District Transport Officer, Chhitorgarh, District
Chhitorgarh.
6. District Transport Officer, Bikaner, District Bikaner.
7. District Transport Officer, Deedwana, District Deedwana.
----Respondents
(162) D.B. Civil Writ Petition No. 14637/2024
1. Mahendra Kumar Sharma S/o Kanhaiya Lal Sharma, Aged
About 51 Years, R/o Ward No. 8 Shiv Colony Palwas Road
Sikar, District Sikar (Raj.). (Registered Owner Of Vehicle
No. Rj-23-U-0477).
2. Mohan Lal S/o Kanhaiya Lal, Aged About 45 Years, R/o
Pani Ki Tanki Ke Pass Dudu, District Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj-20-C9807).
3. Gayan Chand S/o Sultan, Aged About 37 Years, R/o Dhani
Patiyala Ki, Vpo Panchalngi, Tehsil Udaipurwati, District
Jhunjhunu (Raj.). (Registered Owner Of Vehicle No. Rj-
23-C-3888)
4. Bhart Kumar Saini S/o Sharwan Lal Saini, Aged About 23
Years, R/o Jadu Baba Ki Dhani, Jodhpura Chomu, Tehsil
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Chomu, District, District Jaipur (Raj.). (Registered Owner
Of Vehicle No. Rj-41-Ga-4184)
5. Arjun Lal Saini S/o Baluram Saini, Aged About 44 Years,
R/o Ward No. 8, Vpo Bhurthal, Tehsil Amer, District Jaipur
(Raj.). (Registered Owner Of Vehicle No. Rj-14-Gn-2679)
6. Manish Kumar Verma S/o Dhanna Ram Bunkar, Aged
About 26 Years, R/o Syaoo Dhoblai, District Jaipur (Raj.).
(Registered Owner Of Vehicle No. Rj-41-Ua-1195)
7. Sunda Ram S/o Gopi Ram, Aged About 57 Years, R/o
Ward No. 3, Barwala Ki Dhani, Nangal-Nathusar, Tehsil
Srimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj-23-Ua-6152)
8. Rajkamal Garhwal S/o Bhagu Ram, Aged About 27 Years,
R/o Dhani Ghatamdas Wali, Holiya Ka Bass, Tehsil
Shrimadhopur, District Sikar (Raj.). (Registered Owner Of
Vehicle No. Rj-23-Ua-2235)
9. Ram Niwas S/o Maru Ram Gurjar, Aged About 29 Years,
R/o Dhani Chechiyan, Pritampuri, Tehsil Neem Ka Thana,
District Sikar At Present Neem Ka Thana (Raj.).
(Registered Owner Of Vehicle No. Rj-32-Ga-4825)
10. Rajendra Kumar Jat S/o Prabhat Jat, Aged About 40
Years, R/o Putakya Ki Dhani Ward No. 1, Cheethwari,
Tehsil Chomu, District Jaipur (Raj.). (Registered Owner Of
Vehicle No. Rj-49-Ua-1696)
11. Singodiya Distrubuters S/o Na, R/o Morija Road Chomu,
District Jaipur Through Proprietorship Babu Lal Singodia.
(Registered Owner Of Vehicle No. Rj-41-Ga-3747)
12. Tulsi Ram S/o Danaram, Aged About 44 Years, R/o Kariro
Ki Dhani Banuda, Tehsil Dantaramgarh, District Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj-23-Ua-7841)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
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Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Jhalana, District Jaipur (Raj.).
5. District Transport Officer, Jagatpura, District Jaipur (Raj.)
6. District Transport Officer, Sikar, District Sikar (Raj.).
7. District Transport Officer, Neem Ka Thana (Raj.)
----Respondents
(163) D.B. Civil Writ Petition No. 14746/2024
1. Sahi Ram S/o Sh. Jodha Ram, Aged About 38 Years, R/o-
Vpo Melusar Sardarshahar, Churu (Raj), Owner Of Vihicle
No. Rj07Ua1653.
2. Bhawani Singh S/o Dan Singh, Aged About 40 Years, R/o-
Ridkhala, Churu (Raj.), Owner Of Vehicle No.
Rj10Ga0884.
3. Indra Kumar S/o Bhagvana Ram, Aged About 42 Years, R/
o- Asalkhedi, Churu (Raj.) Owner Of Vehicle No.
Rj10Ga6016.
4. Madan Lal S/o Parmanand Pandia, Aged About 46 Years,
R/o- W.no. 1, Nakrasar Churu, (Raj.), Owner Of Vehicle
No. Rj10Gb4551.
5. Pratap Singh Rathor S/o Rewant Singh Rathor, Aged
About 40 Years, R/o- Ward No. 07, Indrapura, Teh.-Churu,
Churu (Raj.), Owner Of Vehicle No. Rj10Gb4648.
6. Mahendra Kumar S/o Madan Lal Vyas, Aged About 48
Years, R/o- W.no.01, Athuna Mohalla Taranagar, Churu
(Raj.), Owner Of Vehicle No. Rj10Gb6115.
7. Ranjit Prajapat S/o Sh. Udhami Ram, Aged About 35
Years, R/o- Ramdevra, Teh.-Churu, Churu (Raj.), Owner
Of Vehicle No. Rj10Ta0394.
8. Surendera Kumar S/o Brij Lal, Aged About 38 Years, R/o-
Dheerwas Bada Taranagar, Churu (Raj.), Owner Of Vehicle
No. Rj13Ua2209.
9. Nopa Ram S/o Mal Chand, Aged About 37 Years, R/o-
Dhirwas Bada Taranagar, Churu (Raj.), Owner Of Vehicle
No. Rj13Ua6167.
10. Virendra Singh S/o Pratap Singh, Aged About 48 Years, R/
o- Ridakhala, Thesil-Churu, Churu (Raj.), Owner Of
Vehicle No. Rj18Gc0194.
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11. Mohan Lal S/o Sh. Laxmi Narayan, Aged About 45 Years,
R/o- Anandwasi Sardarshahar, Churu (Raj.), Owner Of
Vehicle No. Rj31Ua0856.
12. Vijendra Kumar S/o Deburam, R/o W.no. 01, Kumharo Ka
Mohlla Raipuria Teh. Churu, Churu (Raj.), Owner Of
Vehicle No. Rj49Ga3978.
----Petitioners
Versus
1. Union Of India, Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan, Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. The District, Transport Officer, Churu (Raj.).
5. The District, Transport Officer, Sujangarh , Distt. Churu
(Raj.).
6. The District, Transport Officer, Sardarshahar Distt. Churu
(Raj.).
7. The District, Transport Officer, Distt. Sikar (Raj.).
8. The District, Transport Officer, Jhunjhunu (Raj.).
9. The District, Transport Officer, Distt. Bikaner (Raj.).
10. The District, Transport Officer, Distt. Nagaur (Raj.).
----Respondents
(164) D.B. Civil Writ Petition No. 14777/2024
1. Mohan Lal S/o Jagdish, Aged About 46 Years, R/o
W.no.06, Dhani Biarniya, Jhaidasar, Tehsil Rawatsar,
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj49Ga4075).
2. Ratan Lal S/o Birbal, R/o Mayla, Tehsil Rawatsar, District
Hanumangarh (Raj.). (Registered Owner Of Vehicle No.
Rj10Ga2111).
3. Rakesh Kumar S/o Ganesha Ram Mali, R/o Ransisar,
Tehsil Sardarshahar, Churu (Raj.). (Registered Owner Of
Vehicle No. Rj10Gb5342).
4. Sharvan Kumar S/o Lal Chand, R/o Ward No.07,
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Taranagar, Churu (Raj.). (Registered Owner Of Vehicle No.
Rj10Ua2102).
5. Ratannath S/o Babunath, R/o Khemana, Rajgarh, Churu
(Raj.). (Registered Owner Of Vehicle No. Rj23U0634).
6. Shyam Lal Mund S/o Jagdish Mund, R/o Jato Ka Mohalla
Karansar, Sardarshahar, Churu (Raj.). (Registered Owner
Of Vehicle No. Rj10Gb3422).
7. Rati Ram S/o Bisna Ram, R/o W.no.14, Satyoo, Tehsil
Taranagar, Churu (Raj.). (Registered Owner Of Vehicle No.
Rj13Ua4333).
8. Tagor Vikas Avm Shiksha, Through Proprietor Harigun Lal
Gurjar S/o Dilsukh Gurjar, R/o Gudha Chandarji, Tehsil
Nadoti, Karauli (Raj.). (Registered Owner Of Vehicle No.
Rj14Pa6018).
9. Sanwar Mal S/o Baldas, R/o Mandota, Tehsil Dhod, Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj34Ua0058).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Karauli, District Karauli.
5. District Transport Officer, Sikar, District Sikar.
6. District Transport Officer, Nohar, District Hanumangarh.
7. District Transport Officer, Churu, District Churu.
8. District Transport Officer, Hanumangarh, District
Hanumangarh.
----Respondents
(165) D.B. Civil Writ Petition No. 14926/2024
1. Onkar Singh S/o Chhailoo Singh, Aged About 28 Years, R/
o Bhatiyon Ka Mohalla Bangarsar, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Ga5297).
2. Jakir Khan S/o Kherdin Khan, R/o Ward No.9, Mahajan,
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District Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj31Ga2312).
3. Omprakash Sharma S/o Hukama Ram, R/o Near Karni
Mataji Mandir Ke Pass, Adasar Bass, Ward No.22,
Dungargarh, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj13Ua3925).
4. Nirmal Chandra Regar S/o Dharma Regar, R/o Bansi,
Chittorgarh (Raj.). (Registered Owner Of Vehicle No.
Rj27Gd9700).
5. Qyum Ahmed S/o Ashfaq Ahmed, R/o Ram Niwas Hotel
Ke Samne, Kailash Colony, Gali No.1, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj27Ta6855).
6. Adil Irfan S/o Manzoor Ahmed, R/o 10, Murshid Nagar,
Savina Kheda, Udaipur (Raj.). (Registered Owner Of
Vehicle No. Rj27C9599).
7. Bhagwana Ram S/o Shri Jaisa Ram, R/o Udwala,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj13Ga9147).
8. Deepa S/o Tara Singh, R/o Ward No.02, 29 Mmk, Pacca
Sarna, 24 Llw-A, Hanumangarh (Raj.). (Registered Owner
Of Vehicle No. Rj22Ga1681).
9. Lakhavindra Singh S/o Guracharana Singh, R/o Ward
No.08, 39H, Burjwala, Sri Karanpur, Ganganagar (Raj.).
(Registered Owner Of Vehicle No. Rj27Ua1936).
10. Jagdish S/o Surjaram Jat, R/o Gudawadi, Salasar,
Sujangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj10C2032).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Bikaner, District Bikaner.
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5. District Transport Officer, Bikaner, District Bikaner.
6. District Transport Officer, Udaipur, District Udaipur.
7. District Transport Officer, Churu, District Churu.
8. District Transport Officer, Hanumangarh, District
Hanumangarh.
9. District Transport Officer, Sriganganagar, District
Sriganganagar.
----Respondents
(166) D.B. Civil Writ Petition No. 14940/2024
1. Anil Kumar Meena S/o Ramswaroop Meena, Aged About
39 Years, R/o 177 Kh Garedo Ki Dhani, Ward No. 3
Chomu, Jaipur, Rajasthan-999999. (Registered Owner Of
Vehicle (Mahindra Jeep Commander 650Di 4Spd-2Wd),
Regd. No. Rj14Ub7024).
2. Sanwar Mal S/o Bansi Nath Yogi, Aged About 34 Years, R/
o Pochkodiya Moondoti, Jaipur, Rajasthan-303328.
(Registered Owner Of Vehicle (Mahindra Jeep Cdr 650 Di),
Regd. No. Rj23Ua1348).
3. Ram Narayan S/o Hanuman, Aged About 66 Years, R/o
Itawa Bhopji, Bedali Dhani, Chomu, Jaipur, Rajasthan-
303804. (Registered Owner Of Vehicle (Mahindra Bolero
Xl 10 Str 2Wd), Regd. No. Rj06Ua0383).
4. Giriraj S/o Suraj, Aged About 40 Years, R/o Dhani
Ramnagar, Chaturbhuj, Tehsil Kotputli, Jaipur, Rajasthan-
303108. (Registered Owner Of Vehicle (Mahindra Bolero
Xl 2Wd), Regd. No. Rj32Ua0985).
5. Dilip Singh Nirban S/o Jorawar Singh Nirban, Aged About
58 Years, R/o Bijarniyo Ki Dhani, Dediya Ka Bas, Minda,
Nagaur, Rajasthan-341509. (Registered Owner Of Vehicle
(Mahindra Commander Jeep), Regd. No. Rj13Ua6833).
6. Sangita W/o Nagendra, Aged About 45 Years, R/o Ward
No. 14, Near, Of Garh, Muknadgarh, Jhunjhunu,
Rajasthan-333705. (Registered Owner Of Vehicle
(Mahindra Max Jeep), Regd. No. Rj12Ua0366).
7. Mahaveer Singh Meena S/o Sita Ram Meena, Aged About
50 Years, R/o Seva Gared Ki Dhani Biharipura, Tehsil
Amer, Jaipur, Rajasthan-303702. (Registered Owner Of
Vehicle (Mahindra Commander 650 Di 4Spd-2Wd), Regd.
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No. Rj19Ub1784).
8. Rakesh Kumar Yadav S/o Sita Ram Yadav, Aged About 30
Years, R/o Khannipura, Jaipur, Jaipur, Rajasthan-303801.
(Registered Owner Of Vehicle (Mahindra Bolero Xl 2Wd
10Sea), Regd. No. Rj14Ua4217).
9. Binja Ram Raigar S/o Narain Lal Raigar, Aged About 65
Years, R/o Baigaro Ka Mohalla, Harmada Ghati, Amer,
Jaipur, Rajasthan-999999. (Registered Owner Of Vehicle
(Mahindra Jeep), Regd. No. Rj143C2836).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government Of
Ministry Of Road Transport And Highways, Transport
Bhawan 1, Sansad Marg, Gokul Nagar, Conaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government Transport Department, Parivahan Bhawan,
Shakar Marg, Jaipur Rajasthan.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
4. Regional Transport Officer, Jaipur, Dto Jaipur, Rajasthan.
5. Regional Transport Officer, Jaipur, Dto Chomu, Jaipur,
Rajasthan.
----Respondents
(167) D.B. Civil Writ Petition No. 14957/2024
Girdhari Lal S/o Mahaveer Prasad, Aged About 49 Years, R/o
Singnor Udaipurwati Jhunjhunu Registered Owner Of Vehilce
Bearing No. Rj21 Ua 0433.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
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3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(168) D.B. Civil Writ Petition No. 14973/2024
1. Sanjay S/o Mahaveer Prasad, Aged About 40 Years, R/o
Jherli, Chirawa, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj10Gb0177.
2. Ram Pratap Jangir S/o Chhotu Ram, Aged About 45 Years,
R/o Chanda Ka Ki Dhani Ambedkar Nagar, Mohanwari
Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj17C0700.
3. Shankar Lal S/o Devi Lal, Aged About 35 Years, R/o Garm
Rajasar Choudiya Sardarshahai Churu. (Raj.) Owner Of
Vehicle Registration No.rj18Ua2440.
4. Prem Kumar S/o Shyo Lal, Aged About 45 Years, R/o
Bhojrasar Post Aspalsar Bada Sardarshahar Churu. (Raj.)
Owner Of Vehicle Registration No.rj10Ua4928.
5. Mahavir Prasad S/o Bhanwar Lal, Aged About 45 Years, R/
o Ratusar Sardarshahar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10Ua9233.
6. Ram Niwas Godara S/o Lichu Ram Godara, Aged About 50
Years, R/o Ward No 05 Pulish Choki Ke Pass Momasar,
Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj05Ua0682.
7. Nand Kishore S/o Purkha Ram, Aged About 50 Years, R/o
Bhuto Ka Bass Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gc8875.
8. Ganesh Nath S/o Niran Nath, Aged About 45 Years, R/o
Raiyatunda Taranagar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj10Gb1106.
9. Kailash Ram S/o Amara Ram, Aged About 40 Years, R/o
Barwala Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Gd1534.
10. Ramesh Kumar Gameti S/o Virma Ram Gameti, Aged
About 24 Years, R/o Semal Teh Kotda Udaipur. (Raj.)
Owner Of Vehicle Registration No.rj41Ua2136.
11. Shrawan Ram S/o Narayan Ram, Aged About 55 Years, R/
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o Dhurila Ratau Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj10Ua0821.
12. Chhagan Lal S/o Mohan Lal, Aged About 50 Years, R/o
Pawata Ki Dhani Chhapri Khurd Teh Didwana Dist Nagaur.
(Raj.) Owner Of Vehicle Registration No.rj10Ua1834.
13. Liyakat Ali S/o Sikandra Khan, Aged About 35 Years, R/o
Supka Teh Didwana Dist Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj01U0302.
14. Kailashvidhya Peeth Sen. Sec. School, Through Its
Principal Mahesh Chandra Sharma S/o Shri Kailash
Chandra Sharma Aged About 45 Years, R/o Pragpura
Kotputli, Jaipur. (Raj.) Owner Of Vehicle Registration
No.rj32Pa1046.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Churu.
5. District Transport Officer, Dto Office, Nagaur.
6. District Transport Officer, Dto Office, Deedwana.
7. District Transport Officer, Dto Office, Jhunjhunu.
8. District Transport Officer, Dto Office, Udaipur.
9. District Transport Officer, Dto Office, Kotputli.
10. District Transport Officer, Dto Office, Bikaner.
----Respondents
(169) D.B. Civil Writ Petition No. 15071/2024
1. Lichhaman S/o Ishvararam, Aged About 47 Years, R/o
Gusainsar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj07Ua0976).
2. Omprakash Sharma S/o Hukama Ram, R/o Near Karni
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Mataji Mandir Ke Pass, Adasar Bass, Ward No.22,
Dungargarh, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj13Ua3925).
3. Pappu Ram S/o Gordhan Ram, R/o Radkapura Padiyal,
Phalodi, Jodhpur (Raj.). (Registered Owner Of Vehicle No.
Rj43Ga1656).
4. Mahaveer S/o Om Prakash, R/o Dungarsinghpura,
Sadulsahar, Sri Ganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13Ua5536).
5. Bajrang Lal S/o Shankar Lal, R/o W.no.24, Churu (Raj.).
(Registered Owner Of Vehicle No. Rj10Pa1537).
6. Pitha Ram S/o Vaheta Ji, R/o Bhutwad, Tehsil Kotda,
District Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj27Ta1108).
7. Sanjay S/o Nathu Ram, R/o W.no.19, Rawatsar, Tehsil
Rawatsar, Hanumangarh. (Registered Owner Of Vehicle
No. Rj06Ta0616).
8. Satyanarayan S/o Begraj, R/o Nanau, Tehsil Nohar,
District Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj49Ga4101).
9. Bhagu Ram S/o Dayal Ram, R/o Daron Ka Bass, Maroth,
Tehsil Nawa, Nagaur (Raj.). (Registered Owner Of Vehicle
No. Rj14Uf0798).
10. Swami Nityanand Ucch Madhyamik Vidhalya, Through
Proprietor Hema Ram S/o Narayan Lal, R/o Danta, Sikar
(Raj.). (Registered Owner Of Vehicle No. Rj58Pa0023).
11. Prakash S/o Malu Ram, R/o Chitawa, Tehsil Nawa, Nagaur
(Raj.). (Registered Owner Of Vehicle No. Rj37Ua3185).
12. Bodu Ram S/o Hanuman, R/o 30, Golkulpura, Dhaniya,
Tehsil Phulera, Jaipur (Raj.). (Registered Owner Of Vehicle
No. Rj14Ue1220).
13. Rakesh Sharma S/o Chhote Lal, R/o Sankat Mochan
Mandir Ke Pichhe, Duliya Bass, Sujangarh, Churu.
(Registered Owner Of Vehicle No. Rj07Gb5461).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
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Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Bikaner, District Bikaner.
5. District Transport Officer, Bikaner, District Bikaner.
6. District Transport Officer, Phalodi, District Jodhpur.
7. District Transport Officer, Jodhpur, District Jodhpur.
8. District Transport Officer, Ganganagar, District
Ganganagar.
9. District Transport Officer, Hanumangarh, District
Hanumangarh.
10. District Transport Officer, Nohar, District Hanumangarh.
11. District Transport Officer, Deedwana, District Deedwana.
12. District Transport Officer, Churu, District Churu.
13. District Transport Officer, Sujangarh, District Churu.
14. District Transport Officer, Dudu, District Dudu.
15. District Transport Officer, Sikar, District Sikar.
16. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(170) D.B. Civil Writ Petition No. 15110/2024
1. Yogesh Kumar S/o Shri Harpal Singh, Aged About 35
Years, R/o Dk Bass, Chirawa, Jhunjhunu, (Raj.) Owner Of
Vehicle Registration No. Rj-18Ga-1613.
2. Omprakash S/o Shri Bhagwan Singh, R/o Village
Chandwara, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration No. Rj-18C-3404.
3. Vijay Pal Punia S/o Shri Bhagwan Singh Punia, R/o
Bishanpura, Jhunjhunu, (Raj.) Owner Of Vehicle
Registration Rj-18Gb-8134.
4. Narayan Lal Jat S/o Shri Ram Jat, R/o Village Jalampura,
Tehsil Hurda, Bhilwara, (Raj.) Owner Of Vehicle
Registration Rj-06Ta-0379.
5. Vinayak Bal Vidha Mandir, Through Its Properietor Shri
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Vinayak S/o Shri Ummed Registered Office At Mokhunda,
Tehsil Raipur, Bhilwara, (Raj.), Owner Of Vehicle
Registeration Rj-06Pa-1201.
6. Nayamuddin S/o Shri Kayamuddin, R/o Nechhwa, Tehsil
Laxmangarh, Sikar, Owner Of Vehicle Registeration Rj-
32Gc-6631.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar.
----Respondents
(171) D.B. Civil Writ Petition No. 15120/2024
1. Suraj Mal S/o Laxman, Aged About 40 Years, R/o 10/11
Dushad Gar Garden 2 Nd Colony Sanganer, Jaipur. (Raj.)
Owner Of Vehicle Registration No. Rj14Gl7065.
2. Ganesh Sen S/o Badri Lal Sen, Aged About 40 Years, R/o
Balaiyo Ka Mohalla Kanwarawas Teh Todaraisingh Tonk.
(Raj.) Owner Of Vehicle Registration No.rj27Ua0830.
3. Mohammad Shakir S/o Noor Mohammad, Aged About 50
Years, R/o Sardar Nagar Sonwa Road Tonk. (Raj.) Owner
Of Vehicle Registration No.rj26C0327.
4. Krishan Murari Sharma S/o Mahaveer Prasad Sharma,
Aged About 38 Years, R/o Pachala Teh Uniyara Tonk.
(Raj.) Owner Of Vehicle Registration No.rj25U0089.
5. Het Ram Meghwal S/o Lekh Ram, Aged About 50 Years,
R/o 70 Nayko Ka Mohalla Graam Malasar Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj13Ga5856.
6. Om Prakash S/o Jaisa Ram, Aged About 45 Years, R/o 40
Gajner Teh Sri Kolayat Bikaner. (Raj.) Owner Of Vehicle
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Registration No.rj07Gd7264.
7. Dhanna Ram S/o Guman Ram, Aged About 50 Years, R/o
125 Jato Ka Mohal Ahmidpura Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj21C6570.
8. Hinglaj Dan S/o Hadman Dan, Aged About 45 Years, R/o
Vill Dasori Dist Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Ga5910.
9. Ms Gahlot Pipe Fatory Sujandesar, Through Its Secretary
Manjushri Gahlot S/o Jugal Kishor Aged About 45 Years,
R/o Sujandesar, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gd6091.
10. Asian Driving School, Through Its Secretary Prahlad Dan
Charan S/o Hadman Dan Aged About 32 Years, R/o Near
Delhi Public International School Plot No 08 Laxmi Vihar
Udasar Bikaner. (Raj.) Owner Of Vehicle Registration
No.rj07Gd3599 And Rj 07Gd3598 And Rj07Ta5145.
11. Lichhu Ram Siwal S/o Hanumana Ram Siwal, Aged About
45 Years, R/o Udwala Bidasar, Churu. (Raj.) Owner Of
Vehicle Registration No.rj44Ta0462.
12. Jay Nath Sapera S/o Dhuda Nath, Aged About 40 Years,
R/o Jogi Magra Bass Ward No 04 Ladnun, Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj21C2063.
13. Bajrang Lal S/o Bheru Lal, Aged About 45 Years, R/o
Sadu Badi Bidasar, Churu. (Raj.) Owner Of Vehicle
Registration No.rj21U0822.
14. Shekhawati Mahavidyalaya, Through Its Secretary Vijay
Singh S/o Joravar Singh Aged About 40 Years, R/o Nokha
Road Teh Andesar Sujangarh, Churu. (Raj.) Owner Of
Vehicle Registration No.rj07Pa1565.
15. Raju Ram Saran S/o Aasu Ram, Aged About 43 Years, R/o
Ward No 34 Karni Nagar Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gc6408.
16. Praladh Ram S/o Manaram Sansi, Aged About 42 Years,
R/o Ward No 05 Kakra Nokha Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj50Ga2346.
17. Norat Lodha S/o Shri Kishan Lodha, Aged About 40 Years,
R/o H No 2618/5 Popsingh Mohalla Nasirabad, Ajmer.
(Raj.) Owner Of Vehicle Registration No.rj01Gb6810.
----Petitioners
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Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jagatpura, District
Jaipur.
5. District Transport Officer, Dto Office, Tonk.
6. District Transport Officer, Dto Office, Bikaner.
7. District Transport Officer, Dto Office, Nagaur.
8. District Transport Officer, Dto Office, Sujangarh.
9. District Transport Officer, Dto Office, Nokha.
10. District Transport Officer, Dto Office, Ajmer.
----Respondents
(172) D.B. Civil Writ Petition No. 15279/2024
1. Shankar Lal Sharma S/o Bheru Lal Ji Sharma, Aged About
46 Years, R/o Raipura Road, Gangapur, Tehsil Sahada,
Bhilwara (Raj.). (Registered Owner Of Vehicle No.
Rj06C4859).
2. Subhash Chander S/o Het Ram, R/o Banwali, Tehsil
Sadulsahar, District Sriganganagar (Raj.). (Registered
Owner Of Vehicle No. Rj13Gb8079).
3. Devi Singh Gurjar S/o Hanuman Singh Gurjar, R/o
Salasar, Sujangarh, Churu (Raj.). (Registered Owner Of
Vehicle No. Rj10Ga2209).
4. Man Rup S/o Banwari Lal, R/o Alay, Nagaur (Raj.).
(Registered Owner Of Vehicle No. Rj21Gb5390).
5. Vishnu Ram S/o Hanuman Singh, R/o Ward No.12,
Dulchasar, Bikaner (Raj.). (Registered Owner Of Vehicle
No. Rj23Ga1468).
6. Krishan Lal Godara S/o Banna Ram, R/o Ward No.04,
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Thakur Ji Mandir Ke Pass, Dhani Pandusar, Rajasar,
Karnisar, Lunkaransar, Bikaner. (Registered Owner Of
Vehicle No. Rj07Gb2808).
7. Bagdu Ram S/o Ram Lal, R/o Bhom Nagar, Munjasar,
Phalodi, Jodhpur (Raj.). (Registered Owner Of Vehicle No.
Rj14U1633).
8. Avinash S/o Inderjit, R/o 2 Np, Jhotanwali, Raisinghnagar,
Sriganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj13Gb3016).
9. Rashik Lal M. Dhariwal Pub. School, Through Proprietor
Pushkar Lal Dangi S/o Narayan Lal Dangi, R/o Chitrakut
Nagar, Opposite Pacific College, Bhuwana Bypass, Udaipur
(Raj.). (Registered Owner Of Vehicle No. Rj27Pb1219).
10. Dinesh Damor S/o Thavra Ji, R/o Lat Mahudi, Khanmeen,
Tehsil Kherwara, Udaipur (Raj.). (Registered Owner Of
Vehicle No. Rj27Ua3586).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Bhilwara, District Bhilwara.
5. District Transport Officer, Sriganganagar, District
Sriganganagar.
6. District Transport Officer, Nagaur, District Nagaur.
7. Regional Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Bikaner, District Bikaner.
9. District Transport Officer, Phalodi, District Jodhpur.
10. District Transport Officer, Sujangarh, District Churu.
11. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(173) D.B. Civil Writ Petition No. 15391/2024
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1. Vijay Kumar Sharma S/o Shri Prabhudayal, Aged About
35 Years, R/o Ganeshwar, Neem Ka Thana, Sikar, (Raj.)
Owner Of Vehicle Registration No. Rj-23Ua-1554.
2. Mohammad Rafiq S/o Shri Rehamtulia, R/o Ward No.3,
Mohalla Islampura, Sikar, (Rajasthan), Owner Of Vehicle
Registration No. Rj-27Ua-0345.
3. Mohd, Yusuf S/o Shri Ali Mohammad, R/o Ward No.-16,
Islam Pura, Sikar, (Raj.) Owner Of Vehicle Registration Rj-
14Ua-1599.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar
----Respondents
(174) D.B. Civil Writ Petition No. 15477/2024
1. Rajendra Singh S/o Ganpat Ram, Aged About 40 Years, R/
o Hukumpura Sikar. (Raj.) Owner Of Vehicle Registration
No. Rj23Gc2215.
2. Vidyadhar Jat S/o Jhunjha Ram, Aged About 45 Years, R/
o Kolida Sikar. (Raj.) Owner Of Vehicle Registration
No.rj142C8097.
3. Bansi Lal S/o Nanu Ram, Aged About 45 Years, R/o
Haripura Losal Sikar. (Raj.) Owner Of Vehicle Registration
No.rj142G6369.
4. Deen Dayal S/o Ram Kumar, Aged About 35 Years, R/o
Nechhwa Teh Laxmangarh, Sikar. (Raj.) Owner Of Vehicle
Registration No.rj14Uc6100.
5. Mahendra Kumar Saini S/o Kishan Lal Saini, Aged About
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68 Years, R/o Shyami Ji Ka Mohalla Jaitusar Ringus Teh
Shrimadhopur Sikar. (Raj.) Owner Of Vehicle Registration
No.rj23Ga2523.
6. Kishna Ram S/o Kana Ram, Aged About 45 Years, R/o
Basani Teh Laxmangarh Sikar. (Raj.) Owner Of Vehicle
Registration No.rj23Ub8977.
7. Mahendra Singh S/o Bajrang Singh, Aged About 45 Years,
R/o Ward No 5 Nawa City Nawa Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj37Gb0403.
8. Mahendra Singh S/o Pyare Lal, Aged About 40 Years, R/o
Bata Ka Bass Birmi Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj18Ta2984.
9. Dulip Kumar S/o Jagdish Prasad, Aged About 45 Years, R/
o Bhagera Nawalgarh, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj32Ga0195.
10. Hari Ram S/o Panna Lal, Aged About 50 Years, R/o Gurla
Chntisara Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj21Gb9794.
11. Shubh Karan Beniwal S/o Teja Ram Beniwal, Aged About
45 Years, R/o Kodiya Khatu Khurd Teh Didwana, Nagaur.
(Raj.) Owner Of Vehicle Registration No.rj37Gb0560.
12. Sunil Kumar S/o Omprakash, Aged About 45 Years, R/o
Malsisar Jhunjhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Gb8002.
13. Ashok Kumar S/o Samundra Singh, Aged About 40 Years,
R/o Sirsala Jhujhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Gb7375.
14. Bhanwar Singh S/o Prithvi Singh, Aged About 45 Years,
R/o Rai Karanpura Teh Kotputli, Jaipur. (Raj.) Owner Of
Vehicle Registration No.rj32U0058.
15. Dunni Ram S/o Murali Das, Aged About 45 Years, R/o 137
D, Bhurasar Teh Kolayat Dist Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gd7452.
16. Shiv Singh S/o Bhoj Raj Singh, Aged About 45 Years, R/o
Ward No 09 Kube Kuen Ke Pass Kanasar Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Ge0257.
17. Murlidhar S/o Laxman Das, Aged About 45 Years, R/o
Home No 109 Nichla Bass Amarpura Bikaner. (Raj.)
Owner Of Vehicle Registration No.rj07Ga6466.
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18. Kaluram S/o Lichhaman Ram, Aged About 45 Years, R/o
Ward No 06 Kajti Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj13Ga3613.
19. Ram Chandra S/o Ganpat Lal, Aged About 45 Years, R/o
Godam Mandi Teh Nasirabad Ajmer. (Raj.) Owner Of
Vehicle Registration No.rj01Gc5118.
20. Rameshwar Prasad Sharam S/o Ramavtar Sharma, Aged
About 46 Years, R/o Village Didwana, Tehsil Lalsot, Dausa
(Raj.). Owner Of Vehicle Registration No.rj29C1017.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Deedwana.
6. District Transport Officer, Dto Office, Jhunjhunu.
7. District Transport Officer, Dto Office, Nagaur.
8. District Transport Officer, Dto Office, Bikaner.
9. District Transport Officer, Dto Office, Kotputli.
10. District Transport Officer, Dto Office, Ajmer.
11. District Transport Officer, Dto Office, Dausa.
----Respondents
(175) D.B. Civil Writ Petition No. 15543/2024
1. Mukesh Kumar S/o Hanuman Prasad, Aged About 40
Years, R/o Vpo Gadhala Kalan Udipurwati, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj32U0267.
2. Bhagirathmal S/o Surja, Aged About 60 Years, R/o W No
15 Jeetarwalo Ki Dhani Gudha Gorji Udaipurwati,
Jhujhunu. (Raj.) Owner Of Vehicle Registration
No.rj18Ua4166.
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3. Rajkumar Saini S/o Rameshwar Lal, Aged About 45 Years,
R/o Bhagat Singh Ki Dhani Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Ua7762.
4. Jithendra Singh S/o Bhagirath Mal, Aged About 40 Years,
R/o W No 07 Kumawas Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj21C4260.
5. Majeed Chouhan S/o Mohd Yusuf Chouhan, Aged About
50 Years, R/o W No 15 Nawalgarh, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj10Ga4052.
6. Ganpat Singh S/o Shankar Singh Ji, Aged About 50 Years,
R/o Tadva Teh Sayla, Dist Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ga3537.
7. Lal Chand S/o Kheta Ram, Aged About 45 Years, R/o Vill
Didwana, Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj37Ga0727.
8. Mukesh Kumar Yadav S/o Gopal Ram Yadav, Aged About
40 Years, R/o Man Ji Dhani Ghatwa Teh Nawa, Nagaur.
(Raj.) Owner Of Vehicle Registration No.rj23Gb9612.
9. Ranveer Singh S/o Jetha Ram, Aged About 45 Years, R/o
Khatiron Ki Dhani Nimod Teh Didwana, Nagaur. (Raj.)
Owner Of Vehicle Registration No.rj21Gb0349.
10. Mohd Mustkeem S/o Ayub, Aged About 55 Years, R/o Teli
Road Ward No 19 Ladnun, Dist Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj21Ub3540.
11. Jita Ram S/o Lala Ram, Aged About 50 Years, R/o
Roopathal Arwar, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Rf2241.
12. Pappu Ram Dukiya S/o Basti Ram, Aged About 30 Years,
R/o Firozpura Charna Gothara, Nagaur. (Raj.) Owner Of
Vehicle Registration No.rj21Ra7882.
13. Dinesh Kumar Modi S/o Babu Lal Modi, Aged About 40
Years, R/o F 1 Udasar Road Madhuban Nagar Bikaner.
(Raj.) Owner Of Vehicle Registration No.rj07Gd6880.
14. Narayan Singh S/o Bhopal Singh, Aged About 50 Years,
R/o Ward No 04 Peepera Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj07Gd5898.
15. Karan Singh S/o Pem Singh, Aged About 45 Years, R/o
136 Keu Teh Sri Dungargarh, Bikaner. (Raj.) Owner Of
Vehicle Registration No.rj07Gc8140.
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16. Kalu Singh Shaktawat S/o Hari Singh Shaktawat, Aged
About 55 Years, R/o Kakdiyo Ka Kheda Bhinder, Udaipur.
(Raj.) Owner Of Vehicle Registration No.rj27Pa6741.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
5. District Transport Officer, Dto Office, Deedwana.
6. District Transport Officer, Dto Office, Nagaur.
7. District Transport Officer, Dto Office, Jalore.
8. District Transport Officer, Dto Office, Udaipur.
9. District Transport Officer, Dto Office, Bikaner.
----Respondents
(176) D.B. Civil Writ Petition No. 15552/2024
1. Mohan Lal S/o Shayonarayan, Aged About 36 Years, R/o
Ward No.10 7 Sjm-A, Anupgarh, District Ganganagar
(Raj.). (Registered Owner Of Vehicle No. Rj31Gb1766).
2. Arja S/o Chatra Ji, R/o414, Bekriya Bad, Po Bikrni, Tehsil
Jhadol, Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj27Ub8956).
3. Naresh Kumar Bhoi S/o Shri Gattu Lal Ji, R/o Village
Kalyanpur, Tehsil Kherwada, Udaipur (Raj.). (Registered
Owner Of Vehicle No. Rj27Ga3857).
4. Jaideep Singh Chouhan S/o Ramavatar Singh, R/o 41 D 9
Dukan, Pani Pech, Jhotwara, Jaipur (Raj.). (Registered
Owner Of Vehicle No. Rj14U1790).
5. Shanti Lal Suthar S/o Kishan Lal, R/o Nayi Abadi
Shrimaliyo Ki Kariya, Udaipur (Raj.). (Registered Owner
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Of Vehicle No. Rj27Gd7949).
6. Anurag Mehta S/o Fateh Singh Mehta, R/o 94,
Bhopalpura, Udaipur (Raj.). (Registered Owner Of Vehicle
No. Rj27U0087).
7. New Rathor Iron Store, Through Proprietor Manzoor Ali S/
o Ahmad Khan, R/o Plot No.g-515, Karni Industrial Area,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga5073).
8. Suresh Kumar Choudhary S/o Pyare Lal Choudhary, R/o
A4, Udasar Fanta, Jaipur Road, Bikaner (Raj.).
(Registered Owner Of Vehicle No. Rj07Pa2123).
9. Nawal Kishore Saraswat S/o Kanhaiya Lal Saraswat, R/o
Behind Ojha Saraswat Bhawan, O/s Idgah Bari, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj34Ua0336).
10. Jhabar Mal S/o Ganpat Ram, R/o Gothara, Tagelan, Tehsil
Sikar, District Sikar (Raj.). (Registered Owner Of Vehicle
No. Rj37Ga0929).
11. Pryag Singh S/o Kishan Singh, R/o Gogariyawala, Bikaner
(Raj.). (Registered Owner Of Vehicle No. Rj13Ga2749).
12. Suresh Kumar S/o Arjun Ram, R/o 688, Goudu, Tehsil
Kolayat, Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga5456).
13. Aas Nath S/o Haru Nath, W/o Ward No.11, Jodhasar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga5096).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Jaipur (First), District Jaipur.
5. District Transport Officer, Sikar, District Sikar.
6. District Transport Officer, Sriganganagar, District
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Sriganganagar.
7. Regional Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Bikaner, District Bikaner.
9. District Transport Officer, Udaipur, District Udaipur.
----Respondents
(177) D.B. Civil Writ Petition No. 15572/2024
1. Suresh Kumar S/o Shri Harfool Singh, Aged About 45
Years, R/o Ramsinghpura, Tehsil Laxman Garh, Sikar,
(Raj.) Owner Of Vehicle Registration No. Rj-18C-3073.
2. Dhura Ram S/o Shri Surja Ram, R/o Nawalgarh,
Jhunjhunu, (Rajasthan), Owner Of Vehicle Registration
No. Rj-18C-3167.
3. Kurda Ram S/o Shri Pitha Ram, R/o Vpo, Bharunda
Khurd, Jhunjhunu, (Raj.) Owner Of Vehicle Registration
Rj-18U-0606.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar
----Respondents
(178) D.B. Civil Writ Petition No. 15722/2024
1. Bhagwana Ram S/o Pema Ram, Aged About 54 Years, R/o
Silanwad Jael, Nagaur. (Raj.) Owner Of Vehicle
Registration No. Rj37Gb1917.
2. Durga Singh Shekhawat S/o Narpat Singh Shekhawat,
Aged About 40 Years, R/o Raipura Sikar. (Raj.) Owner Of
Vehicle Registration No.rj23Gc4762.
3. Chiranji Lal S/o Bhagwan Sahay, Aged About 60 Years, R/
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o Vimalpura Kanarpura, Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj23C1363.
4. Saddam Husain S/o Dungar Khan, Aged About 30 Years,
R/o Vill Mainsar Nokha, Bikaner. (Raj.) Owner Of Vehicle
Registration No.rj21Ga1641.
5. Surgyan Gurjar S/o Ramniwas Gurjar, Aged About 45
Years, R/o Kali Ke Bagh Ke Pass, Newai, Tonk. (Raj.)
Owner Of Vehicle Registration No.rj14Ta5934.
6. Shish Pal Bawari S/o Mohan Ram Bawari, Aged About 55
Years, R/o Parewadi Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Ga9720.
7. Shabbir Khan S/o Dargahi Khan, Aged About 45 Years, R/
o Khidgi Newai, Tonk. (Raj.) Owner Of Vehicle
Registration No.rj26Ta0280.
8. Nanu Ram S/o Jeth Ram, Aged About 45 Years, R/o Ward
No 01 Roopeli Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No.rj07Gc8881.
9. Manoj Bang S/o Bankat Lal Bang, Aged About 40 Years,
R/o W N 09 Bhataron Ka Chouk Marwar Mundwa Nagaur.
(Raj.) Owner Of Vehicle Registration No.rj21Gd2990.
10. Bhagwati Singh S/o Prithavi Singh, Aged About 50 Years,
R/o 211 Himmat Nagar Tonk Road, Jaipur. (Raj.) Owner
Of Vehicle Registration No.rj14Ua0202.
11. Sanju Khan S/o Jakir Husain, Aged About 35 Years, R/o
Salt Road Didwana, Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj37Ua0150.
12. Prince International School, Trough Its Principal Kalish
Choudhary S/o Murli Dhar Aged About 50 Years, R/o
Radhaswami Bagh Jaitpura Chomu Jaipur. (Raj.) Owner Of
Vehicle Registration No.rj14Pa9438.
13. Rajendra Pareek S/o Bhanwar Lal, Aged About 45 Years,
R/o 119 Khetri Nagar Khetri, Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj145C8040.
14. Ramswaroop S/o Norang, Aged About 45 Years, R/o
Bhgina Dhindawa Aguna Jhunjhunu. (Raj.) Owner Of
Vehicle Registration No.rj10Gb6884.
15. Jai Prakash Kaswan Memorial Shiksan Sansthan, Trough
Its Secretary Umesh Kumar Kaswan S/o Ramdev Aged
About 50 Years, R/o Jeetnagar, Vasantvihar, Jhunjhunu.
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(Raj.) Owner Of Vehicle Registration No.rj18Pa0574.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Deedwana.
5. District Transport Officer, Dto Office, Sikar.
6. District Transport Officer, Dto Office, Jhunjhunu.
7. District Transport Officer, Dto Office, Nagaur.
8. District Transport Officer, Dto Office, Sujangarh.
9. District Transport Officer, Dto Office, Chomu.
10. District Transport Officer, Dto Office, Nokha.
11. District Transport Officer, Dto Office, Tonk.
12. District Tansport Officer, Dto Office, Jaipur First , District
Jaipur.
----Respondents
(179) D.B. Civil Writ Petition No. 15771/2024
1. Imran Khan Son Of Shri Mohd Ramjan, Aged About 39
Years, Resident Of Sultana, Chirawa, District Jhunjhunu
(Rajasthan) - 333028 (Registered Owner Of Vehicle
Bolero Mdi 2Wd, Registration No. Rj-18-Ua-0177).
2. Ramesh Kumar Son Of Shri Mand Roop, Aged About 54
Years, Resident Of Bishanpura, Jakhod, Chirawa, District
Jhunjhunu (Rajasthan) - 333033 (Registered Owner Of
Vehicle Jeep, Registration No. Rj-06-C-4006).
3. Surendra Singh Son Of Shri Moti Singh, Aged About 47
Years, Resident Of Chandu Singh Ki Dhani, Po Jakhod,
Tehsil Surajgarh, District Jhunjhunu (Rajasthan)
(Registered Owner Of Vehicle Mahindra Max, Registration
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No. Rj-18-Ub-0260).
4. Dindayal Son Of Shri Jagdish Prasad, Aged About 42
Years, Resident Of Binjusar, District Jhunjhunu
(Rajasthan) 333021 (Registered Owner Of Vehicle
Mahindra Mm900 Md-2Wd, Registration No. Rj-23-Gb-
3309).
5. Babita Wife Of Shri Virendra Singh, Aged About 35 Years,
Resident Of Vpo Wahidpura, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Bolero Di 2Wd,
Registration No. Rj-18-Ua-4749).
6. Mani Ram Son Of Shri Bhola Ram, Aged About 57 Years,
Resident Of Jhatawa Khurd, Niradhana, Malsisar, District
Jhunjhunu (Rajasthan) - 331028 (Registered Owner Of
Vehicle Pick Up Cbc 2Wd, Registration No. Rj-18-Gc-
3893)
7. Sushila Devi Wife Of Shri Mahesh, Aged About 47 Years,
Resident Of Lalgarh, W.no. 30, Papurana, Khetri, District
Jhunjhunu (Rajasthan) - 333503 (Registered Owner Of
Vehicle Bolero Di 2Wd, Registration No. Rj-18-Ua-8444).
8. Samsher Ali Son Of Shri Sabdal Khan, Aged About 41
Years, Resident Of Jaipahari, District Jhunjhunu
(Rajasthan) (Registered Owner Of Vehicle Jeep,
Registration No. Rj-10-C-1432).
9. Sandeep Kumar Poonia Son Of Shri Shish Ram, Aged
About 42 Years, Resident Of Hanutpura, District
Jhunjhunu (Rajasthan)- 333023 (Registered Owner Of
Vehicle Pick Up, Registration No. Rj-18-Gb-3308).
----Petitioners
Versus
1. Union Of India, Through Its Secretary To Government,
Ministry Of Road, Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Palace,
New Delhi.
2. State Of Rajasthan, Through Its Secretary To The Govt.,
Transport Department, Parivahan Bhawan, Sahkar Marg,
Jaipur (Rajasthan).
3. Commissioner, Transport Department, Parivahan Bhawan,
Sahkar Marg, Jaipur (Rajasthan).
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4. Regional Transport Officer, Office Of Rto Jhunjhunu
(Rajasthan).
5. District Transport Officer, Office Of Dto Jhunjhunu
(Rajasthan).
----Respondents
(180) D.B. Civil Writ Petition No. 15802/2024
Deelip Singh Rajawat S/o Kalyan Singh, Aged About 34 Years, R/
o 360-B, Hanuman Nagar, Meenawala, Sirsi Road, Jhotwara,
Jaipur, Owner Of Vehicle Registration No. Rj-14-Gc-1996.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan,1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government , Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Rto Office, Jagatpura, Jaipur.
----Respondents
(181) D.B. Civil Writ Petition No. 15854/2024
1. Mahesh Kumar S/o Dhanna Ram, Aged About 50 Years,
R/o Fakirpura, Sikar. (Raj.) Owner Of Vehicle Registration
No. Rj23Ta0254.
2. Ramswaroop S/o Mohan Ram, Aged About 45 Years, R/o
Bhauji Ki Dhani, Laxmangarh, Sikar. (Raj.) Owner Of
Vehicle Registration No. Rj18Ua4972.
3. Kishan Das S/o Hanumana Ram, Aged About 40 Years, R/
o Pujari Ki Dhani Parasrampura, Jhunjhunu. (Raj.) Owner
Of Vehicle Registration No. Rj33U0030.
4. Ummed Shikshan Sansthan, Through Its Secretary Ameer
Singh S/o Ummed Singh Aged About 45 Years, R/o
Chanana Chirawa, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No.rj10Pa7602.
5. S S Modi Vidhya Vihar, Through Its Secretary Shashikant
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Satyanarauyan Modi S/o Satyanarayan Modi Aged About
50 Years, R/o Behind B.d Hospital Road Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No.rj18Pa0208.
6. Dinesh Kumar S/o Bhagirath Saini, Aged About 45 Years,
R/o W No 13 Near Police Station Khetri, Dist Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No.rj18Ga1067.
7. Talab Khan S/o Maraj Khan, Aged About 40 Years, R/o
Purana Cinema Ke Samne Madresa Ke Pass Lalsot Road
Nagori Mohalla Dist Dausa. (Raj.) Owner Of Vehicle
Registration No.rj29Ua0361.
8. Kuiya Ram S/o Vena Ram Ji, Aged About 50 Years, R/o
Meghwalo Ka Wad Ratuja, Jalore. (Raj.) Owner Of Vehicle
Registration No.rj16Ga0942.
9. Arvind Kumar S/o Mathura Ram, Aged About 45 Years, R/
o Dhamseen Teh Raniwara, Jalore. (Raj.) Owner Of
Vehicle Registration No.rj46Ga1159.
10. Ramotar Saini S/o Prabhu Lal Saini, Aged About 45 Years,
R/o Mitrapura Teh Bonli, Sawai. (Raj.) Owner Of Vehicle
Registration No.rj25Ga4706.
11. Kalu Ram S/o Nagar Mal, Aged About 40 Years, R/o Nayak
Basti Kuchaman City, Teh Nawa Dist Nagaur. (Raj.) Owner
Of Vehicle Registration No.rj147C1182.
12. Ram Jiwan S/o Pema Ram, Aged About 40 Years, R/o
Ram Nagar Tunkliya The Merta City, Nagaur. (Raj.) Owner
Of Vehicle Registration No.rj21Gc5425.
13. Salim S/o Ibrahim, Aged About 50 Years, R/o Mawa Teh
Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj23Ga2629.
14. Tikam Singh Rawat S/o Ladu Singh Rawat, Aged About 45
Years, R/o Plot No B 62, Srg Green City Nimera Road
Maharahpura, Bhankrota Jaipur. (Raj.) Owner Of Vehicle
Registration No.rj14Ub2396.
15. Tulasi Ram S/o Jag Nath, Aged About 55 Years, R/o Bika
Vas Gadwas Pratapgarh. (Raj.) Owner Of Vehicle
Registration No.rj27Ua2406.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
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Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Dausa.
7. District Transport Officer, Dto Office, Jalor.
8. District Transport Officer, Dto Office, Bhinmal.
9. District Transport Officer, Dto Office, Sawai Madhopur.
10. District Transport Officer, Dto Office, Deedwana.
11. District Transport Officer, Dto Office, Nagaur.
12. District Transport Officer, Dto Office, Jaipur First.
13. District Transport Officer, Dto Office, Udaipur.
----Respondents
(182) D.B. Civil Writ Petition No. 15861/2024
1. Ram Singh Rajput S/o Mangilal Ji Rajput, Aged About 69
Years, R/o 378, New Colony, Jhadol, Tehsil Jhadol,
Udaipur (Raj.). (Registered Owner Of Vehicle No.
Rj27Ua0805).
2. Sarwar Shikshan Sansthan, Through Proprietor Isamail S/
o Kale Khan, R/o Sedwa, Barmer (Raj.). (Registered
Owner Of Vehicle No. Rj19Pc0209).
3. Swaroop Chand Bohra S/o Babu Lal Bohra, R/o Dhani
Mandir Ke Pass, Aasarya Ka Was Nokhara, Barmer (Raj.).
(Registered Owner Of Vehicle No. Rj04Ga3519).
4. Bhagwana Ram S/o Tola Ram, R/o Ward No.03, Parsaneu,
Ratangarh, Churu (Raj.). (Registered Owner Of Vehicle
No. Rj13Ga3928).
5. Mani Ram S/o Suraja Ram, R/o Tidiyasar, Tehsil Nohar,
District Hanumangarh (Raj.). (Registered Owner Of
Vehicle No. Rj13Ua2724).
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6. Banwari Lal S/o Gyarsi Lal, R/o Indokha, Tehsil Nawa,
District Nagaur (Raj.). (Registered Owner Of Vehicle No.
Rj14Ub3647)
7. Mool Chand S/o Anna Ram, R/o Near Go Shala,
Kuchaman City, Nagaur (Raj.). (Registered Owner Of
Vehicle No. Rj34C0377).
8. Sharwan Ram S/o Ghisa Ram, R/o Champa Ka Bass,
Nolasiya, Tehsil Nawa, District Nagaur (Raj.). (Registered
Owner Of Vehicle No. Rj37Ua5887).
9. Puna Ram S/o Birama Ram, R/o Siyolo Ki Dhani, Parasala,
Jodhpur (Raj.). (Registered Owner Of Vehicle No.
Rj21Gc8198).
10. Jogender Kumar S/o Hakam Ram, R/o 20 Ff, Karanpur,
Ganganagar (Raj.). (Registered Owner Of Vehicle No.
Rj13Gb5163).
11. Dalveer Singh Chouhan S/o Mohan Singh Chouhan, R/o
77, Nokha, Daiya Kolayat, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd5534).
12. Liyakat S/o Yasin Nai, R/o Shobhasar, Tehsil Sujangarh,
Churu (Raj.). (Registered Owner Of Vehicle No.
Rj10Ua0648).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan Through Principal Secretary, Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Udaipur, District Udaipur.
5. District Transport Officer, Barmer, District Barmer.
6. District Transport Officer, Nohar, District Hanumangarh.
7. District Transport Officer, Deedwana, District Deedwana.
8. District Transport Officer, Nagaur, District Nagaur.
9. District Transport Officer, Sriganganagar, District
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Sriganganagar.
10. Regional Transport Officer, Bikaner, District Bikaner.
11. District Transport Officer, Bikaner, District Bikaner.
12. District Transport Officer, Churu, District Churu.
13. District Transport Officer, Sujangarh, District Churu.
----Respondents
(183) D.B. Civil Writ Petition No. 15906/2024
1. Rekha Ram S/o Jawahar Ram, Aged About 54 Years, R/o
Bagariyon Ki Dhani, Yalsar, Tehsil Laxmangarh, Sikar,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-23 Gb
8313)
2. Ramesh Kumar Saini S/o Girdhari Lal Saini, R/o Dhani
Kali Bawari, Ward No. 1, Khandela Rural, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-23 Gc
2114)
3. Santosh Devi Sharma W/o Raghunandan, R/o Radha
Hospital Ke Pass, Fatehpur Shekhawati, Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Ua 0211)
4. Bhawani Singh S/o Kishor Singh, R/o Karanga Chhota,
Tehsil Fatehpur, Sikar, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-07 Ga 6098)
5. Parmeshwari W/o Late Bhagwana Ram, R/o Dolatpura,
Dantaramgarh, Sikar, (Rajasthan). (Registered Owner Of
Vehicle No. Rj-23 Ua 2220)
6. Krishna Meena W/o Rajvirendra, R/o Mohalla Jaton Ka,
Nimeda, Tehsil Shri Madhopur, Sikar Rajasthan.
(Registered Owner Of Vehicle No. Rj-13 Ua 3364)
7. Kamal Kumar Pareek S/o Bhanwar Lal, R/o Khandela,
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-18
Ua 6991)
8. Ram Pratap Jat S/o Rugha Ram Jat, R/o Rajput Colony,
Tihay, Tehsil Fatehpur, Sikar (Rajasthan). (Registered
Owner Of Vehicle No. Rj-18 C 1551)
9. Gopal Ram S/o Danaram, R/o Dhandhan, Sikar,
(Rajasthan). (Registered Owner Of Vehicle No. Rj-23 Ua
5086)
10. Sonu Kanwar W/o Puran Mal, R/o Badhadhar, District
Sikar, Rajasthan. (Registered Owner Of Vehicle No. Rj-20
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Ua 1235)
11. Adarsh Kishan Vidya Mandir, Through Secretary Balveer
Chouhan S/o Puran Singh, R/o Bheema, District Sikar,
Rajasthan. (Registered Owner Of Vehicle No. Rj-18 Pa
8525)
12. Chrinji Lal Jakhar S/o Jhabhar Mal Jhakhar, R/o
Hardayalpura, Tehsil And District Sikar, Rajasthan.
(Registered Owner Of Vehicle No. Rj-23 Ua 1535)
13. Vikram S/o Jiwan Ram, R/o Ward No. 15, Maharoli Tehsil
Shri Madhopur, Sikar, Rajasthan. (Registered Owner Of
Vehicle No. Rj-23 Gc 3718)
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. Regional Transport Officer, Sikar, Rto Office, Sikar.
5. District Transport Officer, Sikar, Dto Office, Sikar.
----Respondents
(184) D.B. Civil Writ Petition No. 16018/2024
1. Sohan Lal S/o Bhinwa Ram, Aged About 50 Years, R/o
Mandawara Sikar. (Raj.) Owner Of Vehicle Registration
No. Rj23Gc1793.
2. Rajesh Kumar Ghosalya S/o Ramdev, Aged About 40
Years, R/o Kishanpura, Sikar. (Raj.) Owner Of Vehicle
Registration No. Rj23Gb4643.
3. Rajesh Kumar S/o Sanwar Mal, Aged About 45 Years, R/o
W 26 Near Police Chowk Sultana Chirawa, Jhunjhunu.
(Raj.) Owner Of Vehicle Registration No. Rj18Ga1818.
4. Subh Karan S/o Hoshiyar Singh, Aged About 45 Years, R/
o Beri Teh Chirawa, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Gc0832.
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5. Anup S/o Sunil Kumar, Aged About 35 Years, R/o
Ardawata Chirawa, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Gc0758.
6. Azad Nabi S/o Murad Khan, Aged About 45 Years, R/o W.
No 06, Hamer Kha Ka Bass Jabasar, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj18Gb0616.
7. Khalil Ahamad S/o Murad Khan, Aged About 50 Years, R/o
Hamer Khan Ka Bass, Jhunjhunu. (Raj.) Owner Of Vehicle
Registration No. Rj18Ga3881.
8. Bhagirath Singh S/o Surja Ram, Aged About 45 Years, R/
o W. No 06, Samota Ki Dhani Jaitpura, Jhunjhunu. (Raj.)
Owner Of Vehicle Registration No. Rj21Ga8867.
9. Prabhu Puri S/o Bila Puri, Aged About 45 Years, R/o Jaoli
Ren Nagaur. (Raj.) Owner Of Vehicle Registration No.
Rj21Gc9837.
10. Ishwar Lal Beniwal S/o Prahlad Beniwal, Aged About 40
Years, R/o Sirohi Teh Newai, Tonk. (Raj.) Owner Of
Vehicle Registration No. Rj26Ga0526.
11. Kalu Singh S/o Bhanwar Singh, Aged About 45 Years, R/o
Loharo Ka Mohalla Teh Nagaur, Nagaur. (Raj.) Owner Of
Vehicle Registration No. Rj19Uc6895.
12. Kailash Kathat S/o Deena Kathat, Aged About 45 Years,
R/o Roda Borwa Bhim Rajasamand. (Raj.) Owner Of
Vehicle Registration No. Rj36Ta1567.
13. Mahendra Singh S/o Bhairu Singh, Aged About 40 Years,
R/o Hathai Ke Pass Fatepur Pratham Suhawa, Nagaur.
(Raj.) Owner Of Vehicle Registration No. Rj21Gc2090.
14. Sharda Vidhya Mandir, Through Its Secretary Sagar Mal
S/o Hanuman Sahay Aged About 45 Years, R/o Badu
Tehsil Prabatsar Nagaur. (Raj.) Owner Of Vehicle
Registration No.rj21Pa4393.
15. Minarva Sewa Samiti, Through Its Secretary Jatin Rinwa
S/o Rampal Rinwa Aged About 40 Years, R/o Jayal
Nagaur. (Raj.) Owner Of Vehicle Registration
No.rj18Pb2514.
16. Ghanshyam Menaria S/o Gulab Chand Menaria, Aged
About 55 Years, R/o 15 New Swami Nagar Tekri Mandri
Link Road Near The Scholers Erina School Udaipur. (Raj.)
Owner Of Vehicle Registration No. Rj09Ga3015.
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17. Ram Singh Gurjar S/o Mali Ram Gurjar, Aged About 35
Years, R/o Dhani Gurra Wali Parthredi Kotputali Tmp W N
11 New Colony Johda, Devan, Shahpura, Jaipur. (Raj.)
Owner Of Vehicle Registration No.rj32Ga5138.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Sikar.
5. District Transport Officer, Dto Office, Jhunjhunu.
6. District Transport Officer, Dto Office, Nagaur.
7. District Transport Officer, Dto Office, Tonk.
8. District Transport Officer, Dto Office, Beawar.
9. District Transport Officer, Dto Office, Shahpura, District
Jaipur.
10. District Transport Officer, Dto Office, Udaipur.
----Respondents
(185) D.B. Civil Writ Petition No. 16196/2024
1. Mohan Lal Garasiya S/o Kheema Ji, Aged About 28 Years,
R/o Juna Padar Juda, Tehsil Kotda, Udaipur (Raj.).
(Registered Owner Of Vehicle No. Rj41Ta0312).
2. Rajendra Singh Bhati S/o Man Singh Ji, R/o Bhati Ki Badi,
Dangiyo Ki Tus Road, Dabok, Udaipur (Raj.). (Registered
Owner Of Vehicle No. Rj27C5657).
3. Hakma Ram S/o Bhera Ram, R/o C/o Bhawani Auto
Enterprises, Manpur, Aburoad, District Sirohi (Raj.).
(Registered Owner Of Vehicle No. Rj38Ua1151).
4. Mukesh Kumar S/o Kalu Lal Ji, R/o 338, Kalal Basti
(Kesrimajhi Rishabhdev), Tehsil Kherwada, Udaipur
(Raj.). (Registered Owner Of Vehicle No.rj27U0138).
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5. Dal Chand Menaria S/o Chhatar Bhuj, R/o Bada Nohara,
Near Panerio Ki Madri, Udaipur (Raj.). (Registered Owner
Of Vehicle No. Rj27U0593).
6. Dhanraj S/o Hajari Ram, R/o Kuchor Aguni, Nokha,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Gb6047).
7. Mumtaz W/o Safikha, R/o Kankarwala, Tehsil
Chhattargarh, Bikaner (Raj.). (Registered Owner Of
Vehicle No. Rj07G6278).
8. Padama Ram S/o Jugata Ram, R/o Derasar, Tehsil Ramsar,
Barmer (Raj.). (Registered Owner Of Vehicle No.
Rj04Ga9585).
9. Jakir Hussain S/o Gulam Mohamad, R/o W.no.25,
Phephana, Tehsil Nohar, Hanumangarh (Raj.). (Registered
Owner Of Vehicle No. Rj49Ga3623).
10. Tanu Ram S/o Ishar Ram, Khokhrana, Lunkaransar,
Bikaner (Raj.). (Registered Owner Of Vehicle No.
Rj07Ga3265).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Udaipur, District Udaipur.
5. District Transport Officer, Aburoad, District Sirohi.
6. Regional Transport Officer, Bikaner, District Bikaner.
7. District Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Nokha, District Bikaner.
9. District Transport Officer, Barmer, District Barmer.
10. District Transport Officer, Nohar, District Hanumangarh.
----Respondents
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(186) D.B. Civil Writ Petition No. 16226/2024
1. Mohan Singh S/o Kushal Singh, Aged About 51 Years, R/o
Patlisar Purohitan, Patlisar Bara, Sardarshahar, Churu
(Raj.). (Registered Owner Of Vehicle No. Rj44Ga2820).
2. Satnam S/o Chetan Dass, R/o W.no.06, Ganeshgarh, Sri
Ganga Nagar (Raj.). (Registered Owner Of Vehicle No.
Rj13Ua8810).
3. Rakesh Kumar S/o Ganesha Ram Mali, R/o Ransisar,
Tehsil Sardarshahar, Churu (Raj.). (Registered Owner Of
Vehicle No. Rj10Gb5342).
4. Wali Mohammad S/o Safi Mohammad, R/o W.no.08,
Nawan, 1 Nwn, Hanumangarh (Raj.). (Registered Owner
Of Vehicle No.rnk1355).
5. Panchwati Sec School, Fatehgarh Through Proprietor
Suresh Chandra Paliwal S/o Ram Chandra Paliwal, R/o
Fatehgarh, Jaisalmer (Raj.). (Registered Owner Of Vehicle
No. Rj15Pa2222).
6. Iqbal Khan S/o Ismail Khan, R/o Jevali Kumas Jagir,
Laxmangarh, Sikar (Raj.). (Registered Owner Of Vehicle
No. Rj23Ua0053).
7. Iqbal S/o Ismail Khan, R/o Laxmangarh, District Sikar
(Raj.). (Registered Owner Of Vehicle No. R323Un0053).
8. Mohit Singhal S/o Ram Prakash, R/o B-70, Saket Colony,
Adarsh Nagar, Jaipur (Raj.). (Registered Owner Of Vehicle
No. Rj14Gj8058).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Churu, District Churu.
5. District Transport Officer, Sujangarh, District Churu.
6. District Transport Officer, Sriganganagar, District
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Sriganganagar.
7. District Transport Officer, Hanumangarh, District
Hanumangarh.
8. District Transport Officer, Jaisalmer, District Jaisalmer.
9. District Transport Officer, Sikar, District Sikar.
10. District Transport Officer, Chomu, District Jaipur.
----Respondents
(187) D.B. Civil Writ Petition No. 16334/2024
Vinod Kumar S/o Tarachand Father/o Tarachand, Aged About 39
Years, R/o Poojari Ki Dhani Gothara District Jhunjhunu (Raj).
Registered Owner Of The Mahindra Maxx Pickup Junitor Bearing
No. Rj18 Gb 6354.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(188) D.B. Civil Writ Petition No. 16355/2024
Banwari S/o Phoolaram, Aged About 40 Years, R/o Badavasi
Nawalgarh District Jhunjhunu Registered Owner Of The Vehicle
Bearing No. Rj 18 Gc 0225.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
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Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(189) D.B. Civil Writ Petition No. 16363/2024
Vinod Kumar Nayak S/o Tarachand Nayak, Aged About 36 Years,
R/o Moti Lal College Ke Pass, Moda Pahar, Ward No. 41,
Jhunjhunu (Rajasthan) Registered Owner Of The Mahindra
Pickup Cbc Single Cab Bearing No. Rj18 Gb 8862.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(190) D.B. Civil Writ Petition No. 16401/2024
1. Mahendra Singh Parihar S/o Shri Kailash Chand Parihar,
Aged About 58 Years, R/o W.no. 5, H.no. 120, Labour
Colony, Near Railway Station, Beawer, Ajmer (Raj.)
(Registered Owner Of Vehicle No. Rj36Pa0669).
2. Sattar Kathat S/o Sohan Kathat S/o Sohan Kathat, Aged
About 32 Years, R/o Mandawas, Delwara, Ajmer, (Raj.).
(Owner Of Vehicle No. Rj21Ga6305).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
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New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transports, Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, Ajmer, District Ajmer.
5. District Transport Officer, Beawar, District Beawar.
----Respondents
(191) D.B. Civil Writ Petition No. 16496/2024
1. Ram Pal S/o Shri Dhukal Ram, Aged About 45 Years, R/o
Nasanwa, Po- Sutot, Tehsil Laxmangarh, Sikar, (Raj.)
Owner Of Vehicle Registration No. Rj-13C-5709.
2. Baraji Devi W/o Shri Moolchand Soni, R/o Ward No.9,
Togara Kalan, Jhunjhunu, (Raj.), Owner Of Vehicle
Registration No. Rj-23Pb-3135.
3. Kapil Swami S/o Shri Nathuram, R/o Ward No. 4, Pilani,
Jhunjhunu, (Raj.), Owner Of Vehicle Registration No. Rj-
10Ga-1912.
4. Nathuram Kumawat S/o Shri Govind Ram, R/o Kumharo
Ka Mohalla, Gallota, Kishangarh, District Ajmer (Raj.),
Owner Of Vehicle Registration No. Rj-21Gb-0823.
5. Sanwar Malani S/o Shri Bheru Lohar, R/o 109, Lohar,
Masuda Road, Beawar, Ajmer (Raj.), Owner Of Vehicle
Registration No. Rj-04Ga-8385.
----Petitioners
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Jhunjhunu.
5. District Transport Officer, Sikar
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6. District Transport Officer, Beawar, District Ajmer.
7. District Transport Officer, Kishangarh, District Ajmer.
----Respondents
(192) D.B. Civil Writ Petition No. 16499/2024
Kshitiz Memorial Senior Secondary School, Through Its Secretary
Ramesh Kumar Saini S/o Narayan Lal Saini Age About 52 Years
R/o Ward No. 13 Kshitiz Memorial Senior Secondary School
Udaipurwati, District Jhunjhunu, Rajasthan. Owner Of School Bus
Bearing Registration No. Rj18 Pb 0867.
----Petitioner
Versus
1. Union Of India, Through The Secretary To Government
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place,
New Delhi.
2. State Of Rajasthan, Through The Secretary To
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Dto Office, Jhunjhunu.
----Respondents
(193) D.B. Civil Writ Petition No. 16518/2024
1. Sh. Shankar Lal Sharma S/o Sh. Mal Chand Sharma,
Aged About 69 Years, R/o W.no.10, Sujangarh, Churu
(Raj.). (Registered Owner Of Vehicle No. Rj10Ga7876).
2. Naresh Kumar S/o Sadhu Ram, R/o W.no.44, Kumhar
Mohalla, Sriganganagar (Raj.). (Registered Owner Of
Vehicle No. Rj13Gb2882).
3. Vijay Kumar Khatik S/o Banshi Lal Khatik, R/o W.no.04,
Aakhriyo Ka Chowk, Begun, Chittaurgarh (Raj.).
(Registered Owner Of Vehicle No. Rj20C2681).
4. Mohd. Bilal Lohar S/o Sh. Mohammed Gaffar Lohar, R/o
854, Shariyon Ka Mohalla, Bigod, Tehsil Mandalgarh,
District Bhilwara (Raj.). (Registered Owner Of Vehicle
No.rj06Gd9980).
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5. Kanhaiya Lal Khatik S/o Mohan Lal, R/o 122, Khatik
Mohalla, Begun, Chittaurgarh (Raj.). (Registered Owner
Of Vehicle No. Rj06Ua0334).
6. Ummed Singh S/o Jaynarayan Singh, R/o Aadsar, Ward
No.1, Aadsar Purohitan, Bikaner (Raj.). (Registered
Owner Of Vehicle No. Rj07Gd5145).
7. B.p.s. Sikshan Sansthan, Through Proprietor Dharm Raj
Jat S/o Hanuman Mal, R/o Sanwarli Road Bypas Circle,
Sikar (Raj.). (Registered Owner Of Vehicle No.
Rj23Pa0265).
8. Anil Kumar S/o Dhann Ram, R/o Brahmano Ka Mohalla,
Likhamansar, Tehsil Sujangarh, Churu (Raj.). (Registered
Owner Of Vehicle No. Rj44Ga3025).
9. Durgaram S/o Shambhoo Ram, R/o Lilasar Kolu, Tehsil
Baytu, District Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj04Ga2361).
----Petitioners
Versus
1. Union Of India, Through Secretary To Government,
Ministry Of Road Transport And Highways, Transport
Bhawan, 1 Sansad Marg, Gokul Nagar Connaught Place,
New Delhi.
2. State Of Rajasthan, Through Principal Secretary Transport
Department, Parivahan Bhawan, Sahkar Marg, Jaipur.
3. Commissioner Of Transport, Transport Department,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. District Transport Officer, Sikar, District Sikar.
5. District Transport Officer, Barmer, District Barmer.
6. District Transport Officer, Bikaner, District Bikaner.
7. Regional Transport Officer, Bikaner, District Bikaner.
8. District Transport Officer, Churu, District Churu.
9. District Transport Officer, Sujangarh, District Churu.
10. District Transport Officer, Chittorgarh, District Chittorgarh.
11. District Transport Officer, Bhilwara, District Bhilwara.
12. District Transport Officer, Sriganganagar, District
Sriganganagar.
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----Respondents
(194) D.B. Civil Writ Petition No. 16572/2024
1. Mukesh Kumar S/o Rameshwar Lal, Aged About 43 Years,
R/o- Jandwa, Teh.-Ratangarh, Churu (Raj), Owner Of
Vehicle No. Rj18Gb8018.
2. Shiv Bhagwan S/o Jora Ram, Aged About 42 Years, R/o-
Rangaisar, Sardarshahar, Churu (Raj.), Owner Of Vehicle
No. Rj04C0924.
3. Rohitashav Kumar Yogi S/o Karan Nath Yogi, Aged About
44 Years, R/o- W.no. 13, Naya Bas, Churu (Raj.), Owner
Of Vehicle No. Rj13Ua2965.
4. R.s. Memorial School S. Smiti, Through Proprietor
Mahavir Singh S/o Rawat Singh, Aged About-62 Years, R/
o- Net Ji Mandir Ke Pass, Rajgarh, Churu (Raj.), Owner Of
Vehicle No. Rj10Pa1935.
5. Shankar Lal S/o Ramprasad, Aged About 46 Years, R/o-
Derajasar, Sardarshahar, Curu (Raj.), Owner Of Vehicle
No. Rj10U0181.
6. Manganth S/o Mithu Nath, Aged About 50 Years, R/o-
Khemana, Rajgarh, Churu (Raj.), Owner Of Vehicle No.
Rj10Ua0645.
7. Bajrang Lal S/o Bhaguta Ram Jat, Aged About 45 Years,
R/o- Molisar Bada, Churu (Raj.), Owner Of Vehicle No.
Rj10C0511.
8. Kanhaiyal Lal S/o Ram Sahay, Aged About 50 Years, R/o-
4376, Yagyashala Ki Bawdi, Purani Bas Ti Jat Ke Kue Ka
Rasta, Chandople Bazar, Jaipur (Raj.), Owner Of The
Vehicle No. Rj14U2510
----Petitioners
Versus
1. Union Of India Through Its Secretary, Ministry Of Road
Transport And Highway, Government Of India, New Delhi.
2. State Of Rajasthan Through The Secretary, Govt. Of
Rajasthan, Department Of Transport, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. The Transport Commissioner, Department Of Transport,
Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
4. The District Transport Officer, Jhalana Dungri, Jaipur
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(Raj.)
5. The District Transport Officer, Churu (Raj.)
6. The District Transport Officer, Sujangarh, Distt. Churu
(Raj.).
7. The District Transport Officer, Sardarshahar Distt. Churu
(Raj.).
8. The District Transport Officer, Distt. Sikar (Raj.).
9. The District Transport Officer, Jhunjhunu (Raj.)
10. The District Transport Officer, Distt. Bikaner (Raj.)
11. The District Transport Officer, Distt. Nagaur (Raj.)
12. The District Transport Officer, Distt. Ganganagar (Raj.)
13. The District Transport Officer, Distt. Hanumangarh (Raj.)
----Respondents
(195) D.B. Civil Writ Petition No. 16743/2024
1. Navalkishor Urf Nandram S/o Raju Ram, Aged About 48
Years, R/o Adarsh Chawa, Tehsil And District Barmer
(Raj.). (Registered Owner Of Vehicle No. Rj04Gc1841).
2. Kaushal Kumar S/o Raju Ram, R/o Motoni Godara,
Adarsh Chawa, Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj04Ga2744).
3. Satar Khan Sayar Khan S/o Sayar Khan, R/o Chochara,
Tehsil Sheo, Barmer (Raj.). (Registered Owner Of
Vehicle No. Rj04Gc3705).
4. Bhura Ram S/o Sahab Ram, R/o W.No.12, Mirzewali,
Hanumangarh (Raj.). (Registered Owner Of Vehicle
No.rj31Ua2032).
----Petitioners
Versus
1. Union of India Through Secretary to Government,
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
Place, New Delhi.
2. State Of Rajasthan Through Principal Secretary,
Transport Department, Parivahan Bhawan, Sahakar
Marg, Jaipur, Rajasthan.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
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4. District Transport Officer, Barmer, District Barmer.
5. District Transport Officer, Hanumangarh, District
Hanumangarh.
....Respondents
(196) D.B. Civil Writ Petition No. 16745/2024
1. Pawan Chawla S/o Kalyan Sahya Chavala, Aged About
35 Years, R/o Jaisinghpura Teh Chomu, Jaipur. (Raj.)
Owner Of Vehicle Registration No. Rj23Ub2988.
2. Rajendra Kumar S/o Ragha Ram, R/o Jodiya Chirawa,
Jhunjhunu. (Raj.) Owner Of Vehicle Registration No.
Rj18Gb2927.
3. Banwari Lal S/o Jodha Ram, R/o Jiliya Teh Nawa,
Nagaur. (Raj.) Owner Of Vehicle Registration No.
Rj37Ga9172.
4. Manoj Swami S/o Hulas Chand Swami, R/o Ward No 17
Naya Bass Sujangarh, Churu. (Raj.) Owner Of Vehicle
Registration No. Rj14U4567.
5. Hari Singh S/o Arjun Singh, R/o Degana, Dist Nagaur.
(Raj.) Owner Of Vehicle Registration No. Rj21Ga2319.
6. Sakur Khan S/o Amu Khan, R/o Bedu Kalla Jodhpur.
(Raj.) Owner Of Vehicle Registration No. Rj43Ga3920.
7. Nijam Din S/o Abdul Khan, R/o Sindhiyo Ki Dhani
Dholasar Phalodi Jodhpur. (Raj.) Owner Of Vehicle
Registration No. Rj43Ga6299.
8. Rahamat Ala S/o Muse Khan, R/o Imam Nagar
Sajjnaniyo Ki Dhane Ghantiyali Phalodi, Jhodhpur. (Raj.)
Owner Of Vehicle Registration No. Rj43Ga7215.
9. Abdul Vahid S/o Kamardeen, R/o Haji Sagar Saranpura
Aau Phalodi, Jhodhpur. (Raj.) Owner Of Vehicle
Registration No. Rj16C1521.
----Petitioners
Versus
1. Union of India Through Secretary to Government,
Ministry Of Road Transport And Highway, Transport
Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
Place, New Delhi.
2. State Of Rajasthan Through the Secretary to
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[2024:RJ-JP:50573-DB] (283 of 328) [CW-14258/2024]
Government, Transport Department, Parivahan Bhawan,
Sahakar Marg, Jaipur, Rajasthan.
3. Commissioner Of Transports Transport Department,
Parivahan Bhawan, Sahkar Marg, Jaipur.
4. District Transport Officer, DTO Office, Nagaur.
5. District Transport Officer, DTO Office, Jhunjhunu.
6. District Transport Officer, DTO Office, Chomu, District
Jaipur.
7. District Transport Officer, DTO Office, Didwana.
8. District Transport Officer, DTO Office, Phalodi.
9. District Transport Officer, DTO Office, Churu.
For Petitioners : Ms. Rajani Vyas, Adv.
Mr. Surjeet Singh, Adv.
Mr. Pradeep Kumar Choudhary, Adv.
Mr. Sultan Singh Kuri, Adv.
Mr. Pradhuman Singh Rathore, Adv.
Mr. Narsi Prasad Sharma, Adv.
Mr. Raj Kumar Saini, Adv.
Mr. K.N. Sharma, Adv. with
Mr. Pankaj Chaudhary, Adv.,
Mr. Ankit Sharma, Adv.
Mr. Kuldeep Bhatia, Adv.
Mr. Nem Singh Gurjar, Adv.
Mr. Raghuraj Singh Rajawat, Adv.
Mr. Manoj Avasthi, Adv.
Mr. Satish Kumar Khandelwal, Adv.
Mr. Devendra Raj Jain, Adv.
Mr. Vinay Pandey, Adv.
Mr. Prakhar Sharma, Adv.
Ms. Noopur Sharma, Adv.
Mr. Shyam Gupta, Adv.
Mr. Raj Kumar Goyal, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Sunil Kumar, Adv.
Mr. Shovit Jhajharia, Adv.
Mr. Sandeep Jain, Adv.
Mr. Vijay Punia, Adv.
Mr. Majhar Hussain, Adv.
Mr. Vikas Yadav, Adv.
Mr. Aatish Jain, Adv.
Mr. Nitish Kumar Jain, Adv.
Mr. Rakesh Kumar Bairwa, Adv.
Mr. Deepak Soni, Adv. with
Ms. Jyoti Verma, Adv. &
Mr. Pankaj Soni, Adv.
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Mr. Suresh Kumar Dhenwal, Adv.
Mr. Dushyant Singh Naruka, Adv.
Mr. Mayank Kumar Choudhary, Adv.
Mr. Sanwar Mal, Adv.
Mr. Ram Avtar Pareek, Adv.
Mr. Manoj Kumar, Adv.
Mr. Ashish Sharma Upadhyay, Adv.
Mr. Poonam Singh Ratnu, Adv.
Mr. Ramavtar Bochalya, Adv.
Mr. Abhishek B. Sharma, Adv.
Mr. Ankush Sharma, Adv.
Mr. Rakesh Kumar Saini, Adv. with
Mr. Basant Singh Rathore, Adv.
Mr. Saurabh Bhandari, Adv.
Mr. Y.K. Sharma, Adv. &
Mr. Arvind Kumar Arora, Adv.
For Respondent(s) : Mr. R.D. Rastogi, ASG assisted by
Mr. C.S. Sinha, Adv.,
Mr. Vaibhav Bhansali, Adv.,
Mr. Rajat Sharma, Adv. &
Ms. Kanika Wadhwani, Adv.
Mr. S.S. Naruka, AAG assisted by
Mr. Sachin Singh Rathore, Adv.
Mr. Aniket Vyas, Adv.
Mr. Angad Haksar, Adv.
HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA
HON'BLE MR. JUSTICE ASHUTOSH KUMAR
(Through V.C.)
Order
REPORTABLE
19/12/2024
(Per Hon'ble the Chief Justice):
1. Since these writ petitions filed under Article 226 of the
Constitution of India raise common issue of law for consideration,
therefore, they were heard analogously and are being decided by
this common order. For brevity and convenience, wherever
necessary, we shall refer to the pleadings and documents placed
on record in Shyam Prakash Meena & Others Vs. Union of India &
Others (D.B. Civil Writ Petition No. 14258/2024) and Raja Ram &
Others Vs. Union of India & Others (D.B. Civil Writ Petition No.
6428/2024).
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I. FACTS:
2. In all these petitions, the petitioners, who are transport
operators, have assailed constitutional validity and vires of the
provisions contained in Rule 81 of the Central Motor Vehicle Rules,
1989 (hereinafter referred to as 'the Rules of 1989') as amended
vide notification dated 04.10.2021 to the extent it seeks to levy
"additional fee of fifty rupees for each day of delay after expiry of
certificate of fitness".
The petitioners are transport operators and they are required
to keep their vehicles in a condition fit to operate on roads. The
State has opened number of fitness testing centres where the
vehicles are required to be subjected to test of fitness as per the
norms prescribed under the provisions of the Motor Vehicles Act,
1988 (hereinafter referred to as 'the Act of 1988') read with the
rules framed thereunder. The competent authority certifies fitness
of a transport vehicle for a specified period. The law requires the
fitness certificate to be renewed from time to time without which a
vehicle cannot be allowed to operate on roads. Rule 81 of the
Rules of 1989, as amended vide notification dated 04.10.2021
prescribes various regulatory fee as also fee towards providing
services. Along with an application for grant/renewal of fitness
certificate of a particular motor vehicle, application fee is
envisaged under the Rules of 1989. While Rule 81 of the Rules of
1989 lays down application fee in the matter of grant/renewal of
fitness certificate, Serial No. 11A of Rule 81 of the Rules of 1989
seeks to levy additional fee for delay of each day in making an
application for renewal.
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All these petitions seek to challenge imposition of additional
fee of Rs. 50/- for delay of each day in submitting application for
renewal. Accordingly, Rule 81 of the Rules of 1989 as amended
vide notification dated 04.10.2021 to the extent it incorporates a
provision with regard to levy of additional fee of fifty rupees for
each day of delay as provided under Serial No. 11A thereof is
under challenge in these petitions.
II. SUBMISSIONS OF PETITIONERS:
3. Learned counsel for the petitioners argued that the Central
Government derives its power to levy fee within the scope and
ambit of fee that may be levied under the provisions of the Act of
1988 including Section 211 thereof. Moreover, the Central
Government is empowered to make rules under Section 64 of the
Act of 1988 which includes the power to levy fee for certain
matters. The power to levy fee, therefore, is referable to the
scheme of the Act of 1988 and no fee can be levied which is not
provided under the Act of 1988. It is the submission of learned
counsel for the petitioners that while power to levy fee is traceable
to the rule making authority as contained in Section 64 of the Act
of 1988 read with Section 211, which provides for general power
to levy fee, it does not confer power to levy fee on the ground that
there is delay in submission of application for renewal of fitness
certificate. Prescription of the rule that additional fee shall be
leviable for each day of delay in submission of application partakes
the nature of fine or penalty as the delay in submission of
application for renewal is sought to be penalised. This, therefore,
it is contended, is not fee because it is not connected with any
regulatory exercise or towards rendering services but in
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substance, a penal action, penalising the transport operators for
not submitting applications within the prescribed period seeking
renewal of fitness certificates. The provisions of the Act of 1988
do not confer any such power on the Central Government to
penalise the transport operators for delay in submission of
applications for renewal of fitness certificates. The provisions of
the Act of 1988 only allow the Central Government to levy fee in
respect of certain matters which are expressly enumerated
therein. They are regulatory in nature and clearly prescribed. In
addition, fee could be levied in lieu of certain services rendered on
quid pro quo basis.
4. It is argued by learned counsel for the petitioners that the
Act of 1988 does not empower the Central Government to levy
any penalty or fine for an act or omission. The Legislature, it is
contended, while enacting the Act of 1988 provided for offences,
penalties and procedure under Chapter XIII of the Act of 1988.
Any fine or penalty could be levied only under those provisions in
the manner prescribed therein. In the absence of any penalty or
fine provided in the parent enactment, i.e., the Act of 1988 for
delayed submission of application for renewal of fitness certificate,
the Central Government in the garb of rule making power for levy
of fee, could not levy additional charge which is not fee, but in
essence and substance, a fine or a penalty. Such substantive
power has not been conferred on the Central Government under
the provisions of the Act of 1988 or the rules framed thereunder.
In support of their submissions, learned counsel for the petitioners
have placed reliance upon the decisions of the Hon'ble Supreme Court in the cases of The State of Andhra Pradesh Vs. K. (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (288 of 328) [CW-14258/2024] Satyanarayana & Others1; Bimal Chandra Banerjee Vs. State of Madhya Pradesh Etc.2; Jantia Hill Truck Owners Association Vs. Shailang Area Coal Dealer & Truck Owner Association & Others3; B. Premanand & Others Vs. Mohan Koikal & Others4; State of M.P. & Others Vs. Rakesh Sethi & Anr.5; Union of India Vs. Association of Unified Telecom Service Providers of India & Others6; State of Goa Vs. Summit Online Trade Solutions Private Limited & Others 7; Union of India & Others Vs. K. Pushpavanam & Others 8; Gaurav Kumar Vs. Union of India & Others 9 and decision of Madras High Court in the case of Chennai City Auto Ootunargal Sangam Vs. The Secretary, Ministry of Road Transport & Highways & Others10.
III. SUBMISSIONS OF RESPONDENTS:
5. Per contra, learned Additional Solicitor General of India appearing on behalf of respondents-Union of India and its authorities as also learned Additional Advocate General appearing on behalf of the respondents-State and its authorities opposed the relief sought in the writ petitions. Learned Additional Solicitor General of India would firstly submit that the challenge to validity of Rule 81 of the Rules of 1989, as amended vide notification dated 04.10.2021, has been made without any factual foundation and the challenge is in vacuum and, therefore, writ petitions are 1 AIR 1968 SC 825 2 (1970) 2 SCC 467 3 (2009) 8 SCC 492 4 (2011) 4 SCC 266 5 AIR 2020 SC 4156 6 (2020) 3 SCC 525 7 (2023) 7 SCC 791 8 AIR 2023 SC 3827 9 2024 SCC OnLine SC 1841 10 W.P. No. 1598 of 2017 and other connected matters decided on 03.04.2017 (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (289 of 328) [CW-14258/2024] liable to be dismissed only on this ground. It is further contended that levy of additional fee is nothing, but part of the fee structure in the matter of grant of fitness certificate. Merely because some additional fee is being charged on delayed submission of applications for renewal of fitness certificates, it does not become a penalty or a fine. In fact, the regulatory mechanism under the provisions of the Act of 1988 and the rules framed thereunder by the competent authority like the Central Government and the State Government seeks to regulate operation of motor vehicles including the transport vehicles. It is argued that the Act of 1988 mandates that the vehicles have to remain in fit condition before they are allowed to operate on roads. Detailed provisions have been made in the Act of 1988 and the rules framed thereunder by the Central Government and the State Government to ensure that all those vehicles which are operated on roads comply with various safety conditions and also mandatory provisions to limit and control fuel emission which pollutes the environment. The regulatory mechanism requires a vehicle to be regularly tested as to whether it is fit to be operated on road in terms of the provisions contained in the Act of 1988 and the Rules of 1989.
Thus, testing of vehicles and grant of fitness certificate being part of regulatory mechanism, no exception can be taken to levy of fee or additional fee.
6. According to learned Additional Solicitor General of India, notification dated 04.10.2021 incorporating amendment in Rule 81 of the Rules of 1989 came into force with effect from 01.04.2022 after inviting objections. The power to levy fee is traceable to the provisions contained in Section 64, 210C(c) read with Section 211 (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (290 of 328) [CW-14258/2024] of the Act of 1988. The Central Government and the State Governments are empowered to make rules under Section 64 and 65 respectively read with Section 110 of the Act of 1988. They are also empowered to provide for levy of fee for doing various acts such as processing application for issuance of fitness certificate, licence, permits etc. for which power is derived from Section 211 of the Act of 1988. Section 211 of the Act of 1988 specifies various services in the first category such as levy of fee in respect of applications, amendment of documents, issue of certificates, licences, permits etc., however, in the later part of Section 211 of the Act of 1988, occurs the phrase, "for any other purpose or matter involving the rendering of any service" and accordingly, Section 211 of the Act of 1988 contains specific reference to involvement of rendering any service other than those mentioned in earlier part of Section 211 of the Act of 1988. Therefore, the rules can also be made for any other purpose. Learned Additional Solicitor General of India would further submit that Section 211 of the Act of 1988 uses phrase, "notwithstanding the absence of any express provision to that effect" and hence, even if the said Section does not specifically provide for levy of additional fee, it is well within the power and authority of rule making body to prescribe for levy of additional fee. Since application/prayer for renewal of certificate is processed and considered even after expiry of period of renewal prescribed in the Act of 1988/the Rules of 1989, such rendering of services is covered by the phrase, "for any other purpose or matter involving the rendering of any service", occurring in Section 211 of the Act of 1988 and, therefore, the rue making authority is well within its (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (291 of 328) [CW-14258/2024] jurisdiction, power and authority to levy additional fee for processing delayed applications or prayers made for renewal of fitness certificates. Rendering of services cannot be the sole criterion for levy of fee as the distinction between a tax and fee has substantially been effaced in the development of constitutional jurisprudence as in the case of fee, exaction must be of truly voluntarily in nature. Before publication, mandate of sub-section (1) of Section 212 of the Act of 1988 was fully complied with. Notification dated 04.10.2021 as prescribed, was made available to the public for suggestions from the persons likely to be affected well within prescribed time span vide notification dated 15.03.2021. Since there were no suggestions received or objections raised by stakeholders in respect of the proposed amendment, the amendment was published. Learned Additional Solicitor General of India would further submit that the scheme of levy of fee satisfies the test of proportionality also. It is highlighted that the proposed action imposing additional fee was necessary for legitimate aim. Firstly, the primary objective of imposing additional fee is to encourage vehicle owners to renew their fitness certificates on time. Timely renewal of fitness certificates ensures that vehicles on the roads are legally registered and meet the necessary regulatory and safety requirements which helps in maintaining an up-to-date database of active vehicles essential for effective traffic management and law enforcement. Secondly, imposition of additional fee acts as a deterrent against delaying the renewal process. Thirdly, imposition of additional fee helps in enforcement of the Rules of 1989 relating to vehicle registrations and it sends a clear message (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (292 of 328) [CW-14258/2024] that non-compliance of the rules will not be tolerated and there will be consequences of non-renewal of fitness certificates on time.
7. Learned Additional Solicitor General of India as also learned Additional Advocate General referred to the provision contained in Section 210 C(c) of the Act of 1988 and highlighted that the said provision empowers the Central Government to frame rules regarding matters falling in Chapter XIII of the Act of 1988 dealing with offences, penalties and procedure. Therefore, it is argued, the composite scheme of regulatory mechanism under the provisions of the Act of 1988 and the Rules of 1989 framed thereunder, legally and validly empowers the Central Government to levy additional fee in case of delayed submission of application for renewal of fitness certificate. Learned Additional Solicitor General of India has further emphasised that once the power of the Central Government is traceable to the provisions contained in Section 211, Section 64, Section 211 read with Section 210C of the Act of 1988, a harmonious construction is required and extended meaning has to be given to the statutory mandate so as to hold that notification was issued in valid exercise of powers conferred under the enabling Act. In support of their arguments, learned Additional Solicitor General of India as also learned Additional Advocate General placed reliance upon the decisions of the Hon'ble Supreme Court in the cases of Bharat Singh & Others Vs. State of Haryana & Others 11; Secunderabad Hyderabad Hotel Owners' Association & Others Vs. Hyderabad Municipal Corporation, Hyderabad & Another 12; 11 (1988) 4 SCC 534 12 (1999) 2 SCC 274 (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (293 of 328) [CW-14258/2024] Government of Andhra Pradesh & Others Vs. P.Laxmi Devi (Smt.)13; M. Rathinaswami & Others Vs. State of Tamil Nadu & Others14; Delhi Race Club Limited Vs. Union of India & Others15; Dharmendra Kirthal Vs. State of Uttar Pradesh & Another16; Shayara Bano Vs. Union of India & Others (Ministry of Women and Child Development Secretary & Others)17; Jalkal Vigbhag Nagar Nigam & Others Vs. Pradeshiya Industrial & Investment Corporation & Another18; Authorised Officer, Central Bank of India Vs. Shanmugavelu19 and decision of Bombay High Court in the case of 'K' Savakash Auto Rickshaw Sangha represented through its Trustee Mr. Pradeep Shankar Bhalerao Vs. Union of India through Ministry of Road Transport and Highways & Others20.
8. We have heard learned counsel for the parties and carefully considered the rival submissions made in extenso. IV. ANALYSIS & CONCLUSION:
(A) STATUTORY SCHEME OF LEVY OF FEE UNDER THE MOTOR VEHICLES ACT, 1988 & THE CENTRAL MOTOR VEHICLES RULES, 1989:
9. We shall first refer to the provisions contained in the Rules of 1989 which is under challenge in these petitions.
Vide notification dated 04.10.2021, the Central Government in exercise of its powers under Section 64 of the Act of 1988 amended the Rules of 1989. Amongst other provisions, Rule 81 of 13 (2008) 4 SCC 720 14 (2009) 5 SCC 625 15 (2012) 8 SCC 680 16 (2013) 8 SCC 368 17 (2017) 9 SCC 1 18 (2021) 20 SCC 657 19 (2024) 6 SCC 641 20 2024 SCC OnLine Bom 970 (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (294 of 328) [CW-14258/2024] the Rules of 1989 also underwent extensive amendment. While making amendment under various clauses of the said Rule prescribing fee for different purposes, Serial No. 11A was inserted after Serial No. 11 of Rule 81 of the Rules of 1989. Notification dated 04.10.2021, as published in the Gazette of India, Extraordinary, is extracted as below:
"MINISTRY OF ROAD TRANSPORT AND HIGHWAYS NOTIFICATION New Delhi, the 4th October, 2021 G.S.R. 714(E).-Whereas certain draft rules further to amend the Central Motor Vehicles Rules, 1989, were published, as required under sub- section (1) of section 212 of the Motor Vehicles Act, 1988 (59 of 1988), vide notification of the Government of India in the Ministry of Road Transport and Highways number G.S.R. 191 (E), dated the 15th March, 2021, in the Gazette of India, Extraordinary, Part-II, Section 3, Sub-section (i), inviting objections and suggestions from all persons likely to be affected thereby before the expiry of the period of thirty days from the date on which copies of the Gazette containing the said notification were made available to the public;
And, whereas, copies of the said Gazette notification were made available to the public on the 15th March, 2021;
And, whereas, the objections and suggestions received from the public in respect of the said draft rules have been duly considered by the Central Government;
Now, therefore, in exercise of powers conferred by section 64 of the Motor Vehicles Act, 1988 (59 of 1988), the Central Government hereby makes the following rules further to amend the Central Motor Vehicles Rules, 1989, namely:-
RULES
1. Short title and commencement.-(1) These rules may be called the Central Motor Vehicles (Twenty Third Amendment) Rules, 2021.
(2) They shall come into force with effect from the 1st day of April, 2022.
2. In the Central Motor Vehicles Rules, 1989 (hereinafter referred to as the said rules), in rule 47, in sub-rule (1), after clause (m), the following clause shall be inserted, namely:-
"(n) Certificate of Deposit, if available:
Explanation: For the purposes of these rules, the expression "Certificate of Deposit" shall have the same meaning as assigned to it in clause (c) of sub- rule (1) of rule 3 of the Motor Vehicles (Registration and Functions of Vehicle Scrapping Facility) Rules, 2021.".
3. In the said rules, in rule 81,-
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(i) after the proviso, the following proviso shall be inserted, namely:-
"Provided further that, in case the vehicle is registered on submission of 'Certificate of Deposit', the fee for issue of certificate of registration shall not be levied.";
(ii) in the TABLE,-
(a) For serial number (4) and the entries relating thereto, the following shall be substituted, namely:-
Sr. No. Purpose Amount Rule Section
(1) (2) (3) (4) (5)
"4. Issue of certificates of 47(1)
registration and assignment 52(1)
of new registration mark or 54(1)
renewal of certificate of 76(1)
registration:- 78(1)
(a) Invalid carriage Fifty rupees
(b) Motor cycle:
(1) New registration (1) Three hundred
rupees
(2) Renewal of registration (2) One thousand
rupees
(c)Three wheeler/
Quadricycle:
(1) New registration (1) Six hundred
rupees
(2) Renewal of registration (2) Two thousand five hundred rupees
(d) Light motor vehicle:
(1) New registration (1) Six hundred
rupees
(2) Renewal of registration (2) Five thousand
rupees
(e) Medium Goods/Passenger One thousand
vehicle rupees
(f) Heavy Goods/Passenger One thousand five vehicle hundred rupees
(g) Imported motor vehicle (Two or Three wheeled):
(1) New registration (1) Two thousand
five hundred rupees
(2) Renewal of registration (2) Ten thousand
rupees
(h) Imported motor vehicle
(Four or more wheeled):
(1) New registration (1) Five thousand
rupees
(2) Renewal of registration (2) Forty thousand rupees
(i) Any other vehicle not mentioned above:
(1) New Registration (1) Three thousand
rupees
(2) Renewal of registration (2) Six thousand
rupees
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[2024:RJ-JP:50573-DB] (296 of 328) [CW-14258/2024]
Noe 1: Additional fee or two
hundred rupees shall be
levied if the certificate of
registration is a smart card
type issued or renewed in
Form 23A.
Note 2: In case of delay in
applying for renewal of
certificate of registration, an
additional fee of three
hundred rupees for delay of
every month or part thereof
in respect of motor cycles
and five hundred rupees for
delay of every month or part
thereof in respect of other
classes of non-transport
vehicles shall be levied.";
(b) after serial number (10) and the entries relating thereto, the following shall be inserted, namely:-
"10A. Conducting test of a vehicle 62(2)
for grant and renewal of
certificate of fitness for
motor vehicles older than 15
years:
(a) Motorcycle (i) Manual: Four
hundred rupees
(ii) Automated:
Five hundred
rupees
(b) Three wheeled or light (i) Manual: Eight
motor vehicle or quadricycle hundred rupees
(ii) Automated:
One thousand
rupees
(c) Medium goods or (i) Manual: Eight
passenger motor vehicle hundred rupees
(ii) Automated:
One thousand three
hundred rupees
(d) Heavy goods or (i) Manual: One
passenger motor vehicle thousand rupees
(ii) Automated:
One thousand five
hundred rupees.";
(c) after serial number (11) and the entries relating thereto, the following shall be inserted, namely:-
"11A. Grant or renewal of 62(2)
certificate of fitness for
motor vehicles (transport)
older than 15 years:
(a) Motorcycle One thousand
rupees
(b) Three wheeled or Three thousand five
quadricycle hundred rupees
(c) light motor vehicle Seven thousand
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five hundred rupees
(d) Medium goods or Ten thousand
passenger motor vehicle rupees
(e) Heavy goods or Twelve thousand
passenger motor vehicle five hundred rupees
Note: Additional fee of fifty rupees for each day of delay after expiry of certificate of fitness shall be levied.".
[No. RT-23013/2/2021-T] Amit Varadan, Jt. Secy.
Note: The principal rules were published in the Gazette of India, Extraordinary, Part-II, Section 3, Sub-section(i) vide notification number G.S.R. 590(E), dated the 2nd June, 1989 and last amended vide notification number G.S.R. 676(E), dated the 29th September, 2021."
10. The challenge in these petitions is in the matter of renewal of certificate of fitness for transport motor vehicles older than 15 years, for which different slabs of fee have been provided in respect of motorcycle, three wheeled or quadricycle, light motor vehicle, medium goods or passenger motor vehicle and heavy goods or passenger motor vehicles. A note has been appended thereto which provides that additional fee of fifty rupees for each day of delay after expiry of certificate of fitness shall be levied. It is this levy of additional fee of fifty rupees for each day of delay after expiry of certificate of fitness which is under challenge in these petitions.
11. The Parliament enacted the Motor Vehicles Act, 1988 (59 of 1988), which is an Act to consolidate and amend the law relating to motor vehicles. It repealed the earlier Motor Vehicles Act, 1929. The legislation of Motor Vehicles, enacted by the Parliament, is referable to entry 35 of List-III (Concurrent List) of Seventh Schedule of the Constitution of India. The Act of 1988 is a comprehensive legislation dealing with all the aspects relating to operations, maintenance, registration, licence, insurance, claims adjudication, penalties and levy of fee in so far as motor vehicles (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (298 of 328) [CW-14258/2024] are concerned. Provisions have been made in the Act of 1988 with regard to licence, registration, control of motor vehicles including transport vehicles. In Addition, provisions have also been made in the Act of 1988 with regard to control of traffic, construction, equipment and maintenance of motor vehicles. The Act of 1988 also provides for insurance of motor vehicles against third party risks. For adjudication of claims, provisions have been made in the Act of 1988 for establishment of Claims Tribunals. Chapter XIII of the Act of 1988 provides for offences, penalties and procedure.
12. Amongst various provisions, Chapter IV of the Act of 1988 deals with registration of motor vehicles. Section 56 of the Act of 1988 mandates that subject to the provisions of Sections 59 and 60 of the Act of 1988, a transport vehicle shall not be deemed to be validly registered for the purposes of Section 39, unless it carries a certificate of fitness in such form containing such particulars and information as may be prescribed by the Central Government, issued by the prescribed authority, or by an authorised testing station mentioned in sub-section (2), to the effect that the vehicle complies for the time being with all the requirements of the Act of 1988 and the rules made thereunder. Therefore, every transport motor vehicle is mandatorily required to be possessed of fitness certificate without which it shall not be deemed to be validly registered, meaning thereby that it cannot ply on road. Section 64 of the Act of 1988 empowers the Central Government to make rules to provide for matters enumerated therein, particularly the provisions contained in Chapter IV of the Act of 1988 relating to registration of motor vehicles. (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (299 of 328) [CW-14258/2024] In particular, the Central Government is empowered to frame rules providing for fee to be charged for issuance or renewal of fitness certificate of motor vehicles. Clause (o) of Section 64 of the Act of 1988 reads as under:
"64. Power of Central Government to make rules.-- The Central Government may make rules to provide for all or any of the following matters, namely:--
(a) ........
(b) ........
(o) the fees to be charged for the issue or renewal or alteration of certificates of registration, for making an entry regarding transfer of ownership on a certificate of registration, for making or cancelling an endorsement in respect of agreement of hire-purchase or lease or hypothecation on a certificate of registration, for certificates of fitness for registration marks, and for the examination or inspection of motor vehicles, and the refund of such fees.
(oa) .........
(ob) ........
(p) .........."
13. The authority to levy fee for issuance of fitness certificate is, therefore, traceable to the provisions contained in Clause (o) of Section 64 of the Act of 1988.
14. Under every chapter of the Act of 1988, various provisions have been made with regard to registration, licence and other matters in respect of motor vehicles and corresponding power to make rules in respect of the matters enumerated in that particular chapter has been conferred on both Central Government as well as State Government.
15. Section 211 contains provisions generally empowering the Central Government to levy fee. For ready reference, Section 211 of the Act of 1988 is reproduced as below:
"211. Power to levy fee.- Any rule which the Central Government or the State Government is empowered to make under this Act may, notwithstanding the absence of any express provision to that effect, provide for the levy of such fees in respect of applications, amendment of (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (300 of 328) [CW-14258/2024] documents, issue of certificates, licences, permits, tests, endorsements, badges, plates, countersignatures, authorisation, supply of statistics or copies of documents or orders and for any other purpose or matter involving the rendering of any service by the officers or authorities under this Act or any rule made thereunder as may be considered necessary:
Provided that the Government may, if it considers necessary so to do, in the public interest, by general or special order, exempt any class of persons from the payment of any such fee either in part or in full."
16. A reading of the aforesaid provision reveals that though the Central Government and State Government have been empowered to make rules in respect of the matters enumerated in the particular chapter wherein power to make rule has been delegated by the Parliament to the Central Government as well as State Government. Section 211 of the Act of 1988 is in the nature of residuary power to levy fee conferred on the Central as well as State Government. It provides that any rule which the Central Government or the State Government is empowered to make under the Act of 1988 may, notwithstanding the absence of any express provision to that effect, provide for the levy of such fees in respect of applications, amendment of documents, issue of certificates, licences, permits, etc. and for any other purpose or matter involving the rendering of any service by the officers or authorities under the Act of 1988 or any rule made thereunder as may be considered necessary. The proviso appended to Section 211 of the Act of 1988 empowers the Government to exempt any class of persons from the payment of any such fee either in part or in full, if considered necessary in public interest by issuing a general or special order.
17. In exercise of its rule making power, the Central Government has framed the Rules of 1989 providing for all those matters as (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (301 of 328) [CW-14258/2024] enumerated under the provisions of the Act of 1988. Rule 81 of the Act of 1988 provides for fee which shall be charged under the provisions of Chapter III of the Rules of 1989 dealing with registration of motor vehicles including trade certificate, registration, certificate of fitness and State register of motor vehicles. Rule 62 to Rule 74 of the Rules of 1989 deal with certificate of fitness. The period of validity of certificate of fitness has been prescribed under Rule 62 of the Rules of 1989. Different periods of validity have been prescribed for new transport vehicles and the vehicles which are not new. Rule 63 of the Rules of 1989 provides for regulation and control of authorised testing stations. Rule 63 to Rule 74 of the Rules of 1989 lay down regulatory mechanism in respect of authorised testing stations. (B) LEVY OF ADDITIONAL FEE IS ULTRA VIRES RULE MAKING POWER:
18. Unquestionably, Section 64, Clause (o) of the Act of 1988 read with Rule 81 of the Rules of 1989 empowers the Central Government to frame the rules providing for levy of fee in the matter of issuance and renewal of fitness certificates for motor vehicles including transport motor vehicles. In that context, the provisions contained in Rule 81 of the Rules of 1989, in various columns, referred to hereinabove, prescribe fee for grant or renewal of certificate of fitness for motor vehicles older than 15 years as provided under newly inserted Clause 11A to Rule 81 of the Rules of 1989. However, in the note appended to Clause 11A, it has been provided that an additional fee of fifty rupees for each day of delay after expiry of certificate of fitness shall be levied. This means that in case where a certificate of fitness of transport (Downloaded on 21/12/2024 at 01:08:53 AM) [2024:RJ-JP:50573-DB] (302 of 328) [CW-14258/2024] motor vehicle has expired and the same has not been renewed before its expiry, the levy in the nature of additional fee of rupees fifty for each day of delay is provided. Therefore, the question which arises for consideration is whether charging additional levy of fee for delay in seeking renewal after expiry of the validity of certificate of fitness is in the nature of fee or an impost in the nature of fine or penalty.
19. Normally, when an application for grant or renewal of certificate of fitness of motor vehicle is presented, the provisions contained in Section 64, Clause (o) of the Act of 1988 clearly empowers the Central Government that the fee could be levied for issuance of certificate of fitness. This would include renewal also. But where the owner of a transport vehicle fails to get the certificate of fitness renewed before expiry of its validity, whether it empowers the Central Government to levy a fee only for rendering services or for issuance of certificate of fitness upon failure to seek renewal of certificate of fitness before expiry of its validity and can it be said that the Central Government has acted beyond its rule making authority to levy a fee for a purpose not otherwise enumerated under Section 64, Clause (o) or under any other provisions of the Act of 1988.
20. In a recent authoritative pronouncement in the case of Gaurav Kumar Vs. Union of India & Others (supra), dealing with competence of the Bar Council of India towards charging of fee by framing rules in exercise of power of delegated legislation, their Lordships in the Hon'ble Supreme Court held that although delegated legislation enjoys the presumption of constitutionality, it does not enjoy the same immunity as the parent legislation. (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (303 of 328) [CW-14258/2024] Referring to settled legal position laid down in plethora of decisions including Indian Express Newspapers (Bombay) (P) Ltd. Vs. Union of India 21, it was declared by the Hon'ble Supreme Court that delegated legislation can be challenged on the following grounds:
"28. ...........:
(i) lack of legislative competence to make delegated legislation;
(ii) violation of fundamental rights guaranteed under the Constitution;
(iii) violation of any provision of the Constitution;
(iv) failure to conform to the statute under which it is made or exceeding the limits of authority conferred by the enabling Act;
(v) repugnance to any other enactment; and
(vi) manifest arbitrariness."
Challenge to the impugned rule to the extent it provides for levy of additional fee for delay in applying for renewal after expiry of validity period of certificate of fitness of motor vehicle is under challenge in present petitions on the ground of failure to conform to the statute under which it is made or that it exceeds the limits of authority conferred by the enabling Act, i.e., the Act of 1988.
21. The constitutional and legal position with regard to power to levy fee also fell for consideration of the Hon'ble Supreme Court in the case of Gaurav Kumar Vs. Union of India & Others (supra). In the above decision, reference was made to three Judge Bench decision of the Hon'ble Supreme Court in the case of CIT Vs. McDowell & Co. Ltd.22 which enunciated the principles for interpreting Article 265 read with Article 266(28) of the Constitution of India as below:
"31. ..........
21. "Tax", "duty", "cess" or "fee" constituting a class denotes various kinds of imposts by State in its sovereign power of taxation to raise revenue for the State. Within 21 (1985) 1 SCC 641 22 (2009) 10 SCC 755 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (304 of 328) [CW-14258/2024] the expression of each specie each expression denotes different kinds of impost depending on the purpose for which they are levied. This power can be exercised in any of its manifestations only under any law authorising levy and collection of tax as envisaged under Article 265 which uses only the expression that no "tax" shall be levied and collected except authorised by law. It in its elementary meaning conveys that to support a tax legislative action is essential, it cannot be levied and collected in the absence of any legislative sanction by exercise of executive power of State under Article 73 by the Union or Article 162 by the State."
It was further enunciated as below:
"32. The Seventh Schedule to the Constitution differentiates between taxing entries and general entries. Subjects pertaining to the levy of taxes must be traced to specific taxing entries enumerated in either List I or List II. In addition, Parliament has the residuary power under Article 248 read with Entry 97 of List I to legislate on matters not enumerated in List II or List III, including on matters of taxation. The power of the legislature to levy fees is dealt with under separate heads: (i) Entry 96 of List I empowers Parliament to levy fees in respect of any matters in List I; (ii) Entry 66 of List II empowers the State legislatures to levy fees in respect of any matters in List II and (iii) Entry 47 of List III empowers both Parliament and the State legislatures (subject to Article
254) to levy fees for any matter enumerated in List III.
Parliament has prescribed an enrolment fee under Section 24(1)(f) of the Advocates Act under Entry 96 of List I."
22. The principle with regard to levy of fee generally was also discussed by the Hon'ble Supreme Court as below:
"33. The legislature can delegate its power to levy fees. Since a fee is an impost and a compulsory exaction of money, the power of a delegate to levy fees must flow from the express authority of law. In Ahmedabad Urban Development Authority v. Sharadkumar Jayantikumar Pasawalla this Court observed:
"7.[...] In our view, such power of imposition of tax and/or fee by delegated authority must be very specific and there is no scope for implied authority for imposition of such tax or fee. It appears to us that the delegated authority must act strictly within the parameters of the authority delegated to it under the Act and it will not be proper to bring the theory of implied intent or the concept of incidental and ancillary power in the matter of exercise of fiscal power."(Downloaded on 21/12/2024 at 01:08:54 AM)
[2024:RJ-JP:50573-DB] (305 of 328) [CW-14258/2024]
34. The principles that flow from the above discussion are: (i) a fee is an impost in terms of Article 366(28); (ii) the expression "tax" occurring in Article 265 means all imposts, including fees and therefore any fee must be levied by the authority of a valid law; (iii) fees being a compulsory exaction of money, the power to levy fees cannot be implied; (iv) delegation of the power to levy fees to a delegate of the legislature should be specifically provided for under the parent legislation and (v) the delegate must strictly act within the parameters of the legislative policy laid down by the parent legislation when levying fees and taxes."
23. The nature of impost as regulatory fee was discussed and explained by the Hon'ble Supreme Court with reference to earlier decisions as below:
"35. Article 110 of the Constitution, though in a different context, recognizes that that fees imposed under the authority of law may include (i) fees for licences; and (ii) fees for service. In Commissioner, Hindu Religious Endowments, Madras v. Sri Lakshmindra Thirtha Swamiar of Sri Shirur Mutt, a Constitution Bench explained the concept of licence fees thus:
"47. [...] In the first class of cases, the Government simply grants a permission or privilege to a person to do something, which otherwise that person would not be competent to do and extracts fees either heavy or moderate from that person in return for the privilege that is conferred. A most common illustration of this type of cases is furnished by the licence fees for motor vehicles. Here the costs incurred by the Government in maintaining an office or bureau for the granting of licences may be very small and the amount of imposition that is levied is based really not upon the costs incurred by the Government but upon the benefit that the individual receives. In such cases, according to all the writers on public finance, the tax element is predominant, and if the money paid by the licence-holders goes for the upkeep of roads and other matters of general public utility, the licence fee cannot but be regarded as a tax"
In Shirur Mutt (supra), it was held that a fee is money taken by the Government "as the return for the work done or services rendered." Therefore, a fee was characterised by an element of quid pro quo between the payer and the public authority. (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (306 of 328) [CW-14258/2024]
36. In a series of subsequent decisions, this Court held that a levy can be regarded as a fee if it has a "reasonable relationship" with services rendered by the public authority. The traditional view that there must be an actual quid pro quo for a fee has not been applied in the strict sense in subsequent decisions of this Court. It has been held that the relationship between the levy of a fee and services rendered is one of general character and not of mathematical exactitude.
37. In Corporation of Calcutta v. Liberty Cinema, a Constitution Bench observed that licence fees are not necessarily charged in return for services rendered. This Court referred to a Privy Council decision which inter alia held that licence fees could be charged to defray the costs of administering the local regulations. In Secunderabad Hyderabad Hotel Owners' Association v. Hyderabad Municipal Corporation, this Court observed that licence fees could broadly be classified as either regulatory or compensatory. It was observed that licence fees are regulatory when the activities for which a licence is given are required to be regulated or controlled. It was further held that the fees charged for regulation of activities could be validly classified as fees although no service is rendered. A regulatory fee such as a licence fee enables authorities to supervise, regulate, and monitor the activity related to which the licence has been issued and to secure proper enforcement of the legal provisions."
24. From the enunciation of law as recapitulated from legal position propounded in various decisions referred to hereinabove, it is abundantly clear that since a fee is an impost and in a give case, a compulsory exaction of money, the power of a delegate to levy fee must flow from the express authority of law. Such power of imposition of tax and/or fee by delegated authority must be very specific and there is no scope for implied authority for imposition of such tax or fee. The delegated authority must act strictly within the parameters of the authority delegated to it under the Act and there is no scope to bring the theory of implied intent or the concept of incidental and ancillary power in the matter of exercise of fiscal power.
(Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (307 of 328) [CW-14258/2024]
25. It is also settled principle that the fee imposed under the authority of law may include (i) fee for licence and (ii) fee for service. In case of levy of fee for licence, the Government simply grants a permission or privilege to a person to do something, which otherwise that person would not be competent to do and extracts fees either heavy or moderate from that person in return for the privilege that is conferred. Levy of fee for issuance of licence for motor vehicles is an incidence of such regulatory fee. The costs incurred by the Government in maintaining an office or bureau for the granting of licences may be very small and in case the amount of imposition that is levied is based really not upon the costs incurred by the Government but upon the benefit that the individual receives, in such cases, the tax element is predominant, and if the money paid by the licence-holders goes for the upkeep of roads and other matters of general public utility, the licence fee cannot but be regarded as a tax. (as held in the case of Commissioner, Hindu Religious Endowments, Madras v. Sri Lakshmindra Thirtha Swamiar of Sri Shirur Mutt 23).
In was held in the aforesaid case that a fee is money taken by the Government "as the return for the work done or services rendered." Therefore, a fee was characterised by an element of quid pro quo between the payer and the public authority.
26. However, in several decisions, the evolution of principle with regard to quid pro quo as the feature characteristic of fee, it has been held that a levy can be regarded as a fee if it has a "reasonable relationship" with services rendered by the public authority. The traditional view that there must be an actual quid 23 (1954) 1 SCC 412 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (308 of 328) [CW-14258/2024] pro quo for a fee has not been applied in the strict sense in subsequent decisions of the Hon'ble Supreme Court and it has been held that the relationship between the levy of a fee and services rendered is one of general character and not of mathematical exactitude. Further, in the case of H H Sudhindra Thirtha Swamiar v. Commissioner for Hindu Religious and Charitable Endowments24, it was observed that a levy in the nature of a fee does not cease to be of that character merely because there is an element of compulsion or coerciveness present in it, nor is it a postulate of a fee that it must have direct relation to the actual services rendered by the authority to each individual who obtains the benefit of service. If with a view to provide a specific service, levy is imposed by law and expenses for maintaining the service are met out of the amounts collected there being a reasonable relation between the levy and the expenses incurred for rendering the service, the levy would be in the nature of a fee and not in the nature of a tax.
27. In another Constitution Bench judgment of the Hon'ble Supreme Court in the case of Corporation of Calcutta Vs. Liberty Cinema25, it was observed that licence fees are not necessarily charged in return for services rendered and licence fees could be charged to defray the costs of administering the local regulations.
28. In the case of Secunderabad Hyderabad Hotel Owners' Association & Others Vs. Hyderabad Municipal Corporation, Hyderabad & Another (supra), the Hon'ble Supreme Court observed that licence fees could broadly be classified as either 24 1963 Supp (2) SCR 302 25 1964 SCC OnLine SC 65 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (309 of 328) [CW-14258/2024] regulatory or compensatory. It was further observed that licence fees are regulatory when the activities for which a licence is given are required to be regulated or controlled. It was also held that the fees charged for regulation of activities could be validly classified as fees although no service is rendered.
29. Keeping in forefront the aforesaid principles laid down by the Hon'ble Supreme Court in various decisions and pronouncement of law referred to and relied upon in the decision of Gaurav Kumar Vs. Union of India & Others (supra), we shall now examine with reference to the statutory scheme of the Act of 1988, particularly the provisions relating to levy of fee as to whether the levy of additional fee of fifty rupees for each day of delay after expiry of the validity period of certificate of fitness is a fee either in the nature of being a regulatory fee or in the nature of fee for rendering service on quid quo pro basis, having reasonable relation with the services rendered or it is in the nature of a fine or penalty for failing to apply and not getting renewed the certificate of fitness before expiry of its validity.
30. A motor vehicle cannot be allowed to operate on roads unless various statutory compliances and regulatory measures as provided under the Act of 1988 read with the Rules of 1989 are fulfilled. Section 39 of the Act of 1988 declares that no person shall drive any motor vehicle and no owner of a motor vehicle shall cause or permit the vehicle to be driven in any public place or in any other place unless the vehicle is registered in accordance with the Chapter IV of the Act of 1988 and the certificate of registration of the vehicle has not been suspended or cancelled and the vehicle carries a registration mark displayed in the (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (310 of 328) [CW-14258/2024] prescribed manner. Section 56 of the Act of 1988 mandates that every transport motor vehicle to be plied on road must carry a certificate of fitness as provided under the law. It clearly provides that a transport motor vehicle shall not be deemed to be validly registered for the purposes of section 39, unless it carries a certificate of fitness in the manner prescribed under the law. Thus, a conjoint reading of Sections 39 and 56 of the Act of 1988 makes it clear that if a transport motor vehicle does not carry a certificate of fitness as required under the law, the vehicle shall not be deemed to be validly registered and, therefore, plying of that vehicle on the road would be prohibited under Section 39 of the Act of 1988.
31. The provisions contained in Section 56 of the Act of 1988 are regulatory in nature as it regulates plying of a transport motor vehicle on road only when the vehicle is otherwise certified to be fit in all respects under the norms provided in the law. A certificate of fitness may be issued either by the prescribed authority or by authorised testing station. Moreover, it provides that such certificate shall remain effective for such period as may be prescribed by the Central Government. The prescribed authority has been empowered to cancel a certificate of fitness at any time if it is satisfied that the vehicle, to which it relates, no longer complies with all the requirements made under the Act of 1988 and the rules made thereunder and on such cancellation, the certificate of registration shall also be deemed to be suspended until a new certificate of fitness is obtained.
32. In exercise of its rule making power, the Central Government has made provisions in the Rules of 1989 providing for issuance (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (311 of 328) [CW-14258/2024] and renewal of a certificate of fitness. Rules 62 to 73 of the Rules of 1989 deal with the procedure and regulatory mechanism of certificate of fitness. Rule 62 of the Rules of 1989, provides for issuance of certificate of fitness or renewal thereof for a period in different situations. It further provides that renewal of a fitness certificate shall be made only after an inspecting officer or authorised testing station has carried out tests specified as per the Rules of 1989. It contains number of details and check lists which are required to be verified. There are provisions which regulate and control operation of authorised testing stations also.
33. It is, thus, clear that in the matter of issuance of certificate of fitness, an element of service is involved. Issuance of certificate of fitness confers a benefit on certificate holder to ply the vehicle on road.
Levy of fee for issuance of fitness certificate as provided under Rule 81 of the Rules of 1989, therefore, appears to have reasonable correlation with the services rendered and satisfies the requirement of quid pro quo.
34. Learned Additional Solicitor General of India, by placing reliance on the decision of the Hon'ble Supreme Court in the case of Jalkal Vigbhag Nagar Nigam & Others Vs. Pradeshiya Industrial & Investment Corporation & Another (supra), is right in submitting that distinction between a tax and a fee has substantially been effaced in the development of our constitutional jurisprudence and there need not be any exact correlation between the expenditure which is incurred in providing a service and the amount which is realised by the State. A broad correlation would provide justification for levying a fee for providing a service (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (312 of 328) [CW-14258/2024] or in defraying expenses of maintaining regulatory mechanism provided it is not excessive. A fee may involve an element of compulsion and need not be of voluntary in nature in all cases. On such consideration, levying of fee for issuance of certificate of fitness, no doubt, is not only a particular amount of fee as provided in Rule 81 of the Rules of 1989 for the purposes of issuance of certificate of fitness with varying slabs for different kinds of vehicles, but also a valid piece of delegated legislation. Levy of fee for issuance of certificate of fitness is expressly authorised under Section 64(o) of the Act of 1988.
35. A wide power for levying fee is also engrafted under Section 211 of the Act of 1988. The aforesaid provision came up for consideration of the Hon'ble Supreme Court in the case of State of M.P. & Others Vs. Rakesh Sethi & Anr. (supra). Analysing the scope and ambit of Section 211 of the Act of 1988, it was observed by the Hon'ble Supreme Court thus:
"29. This Court is of the opinion that the High Court, in its impugned judgement, lost sight of the true import of Section 211. The existence of specific provisions empowering the State (such as Sections 41(13), 47(7), 49(4) and 50(5)), means that the power of the State to claim or charge amounts is specifically recognized by express provisions. Further, there are certain services and functions for which the State is empowered to levy fees. It is precisely to cover these contingencies, i.e. where the service is rendered or some function performed, that the State is empowered by a residual provision (much like the Central Government with which it shares the power concurrently) to levy fees. In this respect, it would be useful to note that Section 211 is cast in wide terms and that any rule which the Central Government or the State Government is empowered to make under this Act may, notwithstanding the absence of any express provision to that effect, provide for the levy of such fees in respect of applications, amendment of documents, issue of certificates, licences, permits, tests, endorsements, badges, plates, counter-(Downloaded on 21/12/2024 at 01:08:54 AM)
[2024:RJ-JP:50573-DB] (313 of 328) [CW-14258/2024] signatures, authorisation, supply of statistics or copies of documents or orders and for any other purpose or matter involving the rendering of any service. Clearly, therefore, the Parliament intended that contingencies not covered by a specific power to levy fees or amounts, which entailed some activity on the part of the State, including rendering of any service could be legitimately charged or subjected to the levy of fee or amounts."
36. The residuary power reserved with the Central Government under Section 211 can be taken recourse to levy any other regulatory/compensatory fee. The aforesaid provision, however, does not constitute a source of authority to levy anything which is not in the nature of fee.
37. However, if the provision impugned in these petitions is analysed, it is found that an additional charge of fifty rupees under the nomenclature "additional fee" is leviable for each day after expiry of validity of certificate of fitness, declaring it to be a case of delay. Therefore, charge of additional fifty rupees does not bear any correlation with the services rendered, nor there is anything under the provisions of the Act of 1988 or relevant rules relating to issuance of certificate of fitness to reveal that if application for renewal is not filed before expiry of the period of fitness certificate, any additional exercise, over and above what is required to be undertaken while granting or renewing a fitness certificate before expiry of its validity, would be required to be undertaken. Neither there is any provision contained in Section 56 of the Act of 1988, nor the provisions contained in Rules 62 to 73 of the Rules of 1989, which delineate as to what difference would it make if an application for renewal is filed before expiry of the validity of the certificate of fitness or after the expiry, may be (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (314 of 328) [CW-14258/2024] one day, few days, weeks or months. There is conscious use of the word, "delay", which denotes that according to rule making authority, there is a mandate under the law to get the certificate of fitness renewed before its expiry. However, we do not find either in the provisions contained in Section 56 of the Act of 1988 or in any of the relevant rules referred to hereinabove which obliges the owner of the transport vehicle to get the certificate of fitness renewed before expiry of the validity period, much less any penal consequences flowing from such failure to get the certificate of fitness renewed before its expiry. We have gone through the provisions contained in Chapter XIII of the Act of 1988 which deals with offences, penalties and procedure. There is no punitive provision contained therein which declares that if the certificate of fitness is not renewed before its expiry, delay will invite any penalty or fine or that the delay would constitute any offence.
38. What may be the contravention of the provisions of the Act of 1988 and the Rules of 1989 would be that where the validity of fitness certificate of a transport vehicle has expired and without getting it renewed in accordance with law, the transport vehicle owner plies that transport vehicle in any public place or any other place. In view of the provisions contained in Section 39 and 56 of the Act of 1988, in the absence of a valid fitness certificate, that transport vehicle shall not be deemed to be validly registered and without valid registration, plying of vehicle on road is prohibited under Section 39 of the Act of 1988.
39. There is no provision under the Act of 1988 mandating renewal of certificate of fitness before expiry, nor penalty or fine (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (315 of 328) [CW-14258/2024] has been provided under the substantive law, in the event of failure to seek renewal of fitness certificate before expiry.
Under the rule making power, as conferred under Section 64 or Section 65 of the Act of 1988, neither the Central Government, nor the State Government have been conferred any power to levy fine or penalty for not getting fitness certificate renewed before its expiry. Therefore, charging additional fee of fifty rupees for each day after expiry of validity of fitness certificate does not bear any correlation with rendering services but it seeks to penalise the transport owner for his failure in getting the certificate of fitness renewed before its expiry. Use of the word, "delay" has to be understood in this context. Therefore, additional charge for every day after the expiry of the fitness certificate is punitive and partakes the nature of fine or penalty.
40. One could understand that non-renewal before expiry of the certificate of fitness is declared to be in contravention inviting fine or penalty under the substantive law and the power conferred on the Central Government to prescribe the rate of fine or penalty as delegate of Legislature through rule making exercise. However, there is no express authority conferred under Section 64 of the Act of 1988 on the Central Government to levy something in the nature of fine or penalty in a contingency where an owner of transport vehicle fails to get fitness certificate renewed before its expiry.
Characteristically, fee and fine are two different kinds of levy. While purpose of levying fee is to provide service or as a regulatory control, the purpose of fee is punishment for some (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (316 of 328) [CW-14258/2024] contravention and as a measure of deterrence. In case of fee, there is implied or direct service exchange either compensatory or regulatory, but in cases of fine, there is no service or benefit provided. Fine is punitive in nature and imposed as punishment without there being any reciprocal benefit to the payer and is primarily aimed at deterrence. Penalty is broader concept which also is in the nature of punishment and serves as deterrence, it can be monetary and non-monetary. Moreover, fine and penalty are involuntary in nature. Fine/penalty proceeds on the premise that there has been violation or contravention of law and, therefore, one is required to pay fine or face penalty. It is imposed as a consequence of violating rules or laws and there is no element of quid pro quo and unlike, fees, fines are not linked to any service or benefit. Even in cases where the fees are regulatory in nature in the sense that they are involuntary, it is not imposed as penalty and the punitive element is absent.
41. We have dealt with the settled legal position that the Government acts as a delegate of Legislature in exercise of its rule making power and it cannot travel beyond the express authority conferred on it by the Legislature. In the case of Gaurav Kumar Vs. Union of India & Others (supra), The Hon'ble Supreme Court, while dealing with the power of the Bar Council of India to levy fee in exercise of power of delegated legislation, relying upon its decision in the case of Kunj Behari Lal Butail Vs. State of H.P.26, held thus:
26 (2000) 3 SCC 40 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (317 of 328) [CW-14258/2024] "58. While acting as a delegate of Parliament, the SBCs and the BCI can frame rules under the Advocates Act.
However, any rule enacted by the SBCs is only ancillary and cannot be so exercised to bring into existence substantive rights, obligations or disabilities not contemplated by the provisions of the parent enactment. Further, the rules must align with the object and purpose of the Advocates Act, namely, the creation of a common bar and regulation of legal practitioners and their qualifications, enrolment, right to practice, and discipline."
In the above case of Gaurav Kumar Vs. Union of India & Others (supra), it has been further explained by the Hon'ble Supreme Court as below:
"59. A legislation can confer the power to make subordinate legislation upon a delegate. In conferring such powers, the legislation has to specifically law down the policy, principles, and standards that will guide the subordinate authority. The legislative policy can be determined from the preamble and the provisions of an enactment. The delegate derives its legislative powers from the parent statute. Unlike the Legislature, which has sovereign legislative powers derived from the Constitution, the delegated authority is conferred powers by the parent enactment. Therefore, delegated authority must strictly conform to the provisions of the statute under which it is framed. A delegate cannot alter or change the legislative policy. A delegate cannot override the provisions of the parent enactment either by exceeding the legislative policy or making provisions inconsistent with the enactment.".
42. Therefore, by charging additional fee of fifty rupees for each day of delay in seeking renewal after expiry of the validity period of fitness certificate, something in the nature of fine or penalty is sought to be imposed that too without any valid authority of law and in the garb of power to levy fee. Levy of additional fee for each day of delay does not bear any correlation or connection with expenses in administering the regulations to say that the fee could be levied purely as a regulatory measure. Therefore, it cannot even be treated as a part of regulatory measure. In the case of (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (318 of 328) [CW-14258/2024] State of U.P. & Others vs. Vam Organic Chemicals Ltd. & Others27, the aforesaid legal position was explained thus:
"44. The question is (to borrow the language in Synthetics) whether in the garb of regulations a legislation which is in pith and substance, as we look upon the instant legislation, a fee or levy which has no connection with the cost or expenses administering the regulation, can be imposed purely as a regulatory measure. Judged by the pith and substance of the impugned legislation, we are definitely of the opinion that these levies cannot be treated as part of regulatory measures." The State has not produced any material to show that it was incurring any additional cost for any further regulation of denatured spirit. Any trace of a lingering doubt as to the propriety of the levy under R. 3(a) must be taken to have been noted off effectively with the order passed by three-Judges of this Court in the writ petition filed by Synthetics challenging the same levy as we have noted earlier. That order has resulted in granting Synthetics and Chemicals Ltd. relief from payment under R. 3(a). The only distinction between the present respondents' cases and Synthetics was that the respondents chose to challenge the levy before the High Court. That could be no rational basis for denying the respondents who are otherwise identically situated, the same relief. (See Anil Kumar Neotia v. Union of India (1998) 2 SCC 587). In the absence of any such correlation the fee under R. 3 is not a fee at all levied for the purpose of additional regulation or for any service rendered but is really a tax in the garb of a fee."
43. What, therefore, the provision of levy of additional fee seeks to do is to adopt a punitive measure for not getting fitness certificate renewed before its expiry. A provision of late fee is in the nature of fine or penalty. In the case of Union of India Vs. Association of Unified Telecom Service Providers of India & Others (supra), a provision of late fee, in case a customer fails to pay the bill within due date, was treated as penalty. Following pertinent observations were made by the Hon'ble Supreme Court:
"146. Late fee is a penalty charged by the licensee in case customer fails to pay the bill within the due date. Sometimes late fee is waived off by the licensee as a 27 AIR 2003 SC 4650 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (319 of 328) [CW-14258/2024] goodwill gesture at the time of payment. The submission raised on behalf of the licensee is that the licence fee should be payable on the realised revenue. What has not been realised, cannot form part of revenue."
44. In fact, the reply/counter affidavit filed by the respondent- Union of India in the case of Raja Ram & Others Vs. Union of India & Others (D.B. Civil Writ Petition No. 6428/2024) states that the proposed action of imposing additional fee was considered necessary, amongst other things, as a deterrent against delaying the renewal process. The relevant extracts of the reply filed in the above writ petition are reproduced hereinabelow:
"....... (ii) the proposed action of imposing additional fees was necessary in a democratic society for a legitimate aim, as described as under:
a) Timely Renewal: The primary objective of imposing additional fees is to encourage vehicle owners to renew their Fitness Certificates on time. Timely renewal ensures that vehicles on the roads are legally registered and meet the necessary regulatory and safety requirements. This helps in maintaining an up-to-date database of active vehicles, which is essential for effective traffic management and law enforcement.
b) Promoting Compliance: The imposition of additional fees acts as a deterrent against delaying the renewal process. It encourages the vehicle owners to comply with the legal requirements of renewing their RCs within the specified time frame. This helps in reducing the number of vehicles operating with expired registrations, which can pose safety risks and lead to legal complications.
c) Enforcement of Rules: The imposition of additional fees helps in enforcing the Central Motor Vehicles Rules relating to vehicle registrations. It sends a clear message that non-compliance of the Rules will not be tolerated and that there will be consequences of non-renewing the Fitness Certificate on time."
45. From the reply filed by the respondent-Union of India, the policy behind levy of additional fee which includes as one of its objectives as deterrent object itself makes the provision punitive. In the absence of there being a legislative policy under the Act of 1988 mandating renewal of fitness certificate before its expiry, (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (320 of 328) [CW-14258/2024] what has been stated as objective behind levying additional fee shows that the rule making authority has gone beyond its rule making power to insist on renewal before expiry of the certificate of fitness.
As we have already held hereinabove that non-renewal before expiry of fitness certificate by itself does not result in contravention of the provisions of law, but it is only when a vehicle without registration certificate is plied on road, the violation of law takes place.
46. Learned Additional Solicitor General of India has laid much emphasis on the provisions contained in Section 210C(c) and Section 211 of the Act of 1988 to firstly submit that in view of wide powers conferred on the Central Government under Section 211 of the Act of 1988 to levy any other fee for the purposes of the Act, challenge to levy of additional fee for delay in renewal of fitness certificate could not be sustained on the ground that the levy is ultra vires Section 64 of the Act of 1988. Alternative submission of learned Additional Solicitor General of India is that even if the levy is punitive in nature, as a measure of deterrent, in any case after insertion of Section 110C, which finds place in Chapter XIII of the Act of 1988 relating to offences, penalties and procedure, the power of the Central Government extends to making such a provision as a deterrent measure to ensure that owners of the transport vehicles get fitness certificates renewed before expiry. Placing reliance on the decisions of the Hon'ble Supreme Court in the cases of M. Rathinaswami & Others Vs. State of Tamil Nadu & Others(supra); Government of (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (321 of 328) [CW-14258/2024] Andhra Pradesh & Others Vs. P.Laxmi Devi (Smt.) and Dharmendra Kirthal Vs. State of Uttar Pradesh & Another(supra), it is contended that harmonious interpretation of the provisions contained in Sections 64, 210C and 211 of the Act of 1988 has to be drawn which empower the Central Government to make such provision.
47. True it is that Section 211 of the Act of 1988 is couched in very wide words and is a source of residuary power in the hands of the Central Government to levy fee in exercise of the rule making power notwithstanding the absence of any express provision to that effect in any other provision of the Act of 1988. However, the controlling and qualifying clause in Section 211 of the Act of 1988 makes it clear that such wide power can be exercised for levy of such fees in respect of applications, amendments of documents, issue of certificates, licences, permits, tests, endorsements, badges, plates, countersignatures, authorisation, supply of statistics or copies of documents or orders and for any other purpose or matter involving rendering of any service by the officers and authorities under the Act of 1988 or any other rule made thereunder as may be considered necessary. Therefore, the power, howsoever wide it can be, has to be exercised for the purpose of levy a fee. We have already referred to hereinabove the interpretation placed on Section 211 of the Act of 1988 by the Hon'ble Supreme Court in the case of State of M.P. & Others Vs. Rakesh Sethi & Anr. (supra) wherein the Hon'ble Supreme Court held that the Parliament intended that contingencies not covered by a specific power to levy fees or (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (322 of 328) [CW-14258/2024] amounts, which entailed some activity on the part of the State, including rendering of any service could be legitimately charged or subjected to the levy of fees or amounts. That means, impost has necessarily to be in the nature of fee.
Section 211 of the Act of 1988 is not a source of authority for levying any punitive charge or fine or penalty on the basis of any failure to do something which otherwise is not provided under the scheme of the Act of 1988.
48. We are unable to countenance the submission based on the provisions contained in Section 210C(c) of the Act of 1988. The aforesaid provision was introduced by an Amendment Act (No. 32 of 2019) with effect from 01.10.2020. The aforesaid provision forms part of statutory scheme of offences, penalties and procedure provided under Chapter XIII of the Act of 1988. Section 210C of the Act of 1988 confers power on the Central Government to make rules for the purposes enumerated in clause
(a), (b) and (c) thereof. Substantive provisions relating to penalty are contained in Sections 177 to 198A and Section 200 of the Act of 1988. Sections 199 and 199A and 200 of the Act of 1988 provide for offences and composition of certain offences. Section 199B of the Act of 1988 provides for revision of fines. Section 202 of the Act of 1988 provides for power to arrest without warrant. Sections 203 and 204 of the Act of 1988 provide for breath test and laboratory test. Section 205 of the Act of 1988 deals with presumption of unfitness to drive. Power has been conferred on the police to impound document and detain a vehicle used without certificate of registration, permit etc. under Sections 206 and 207 (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (323 of 328) [CW-14258/2024] of the Act of 1988. Section 208 of the Act of 1988 deals with summary disposal of cases by the court upon taking a cognizance. Section 210A of the Act of 1988 deals with power of the State Government to increase penalties whereas Section 210B of the Act of 1988 provides that any authority that is empowered to enforce the provisions of the Act, if such authority commits an offence under the Act, shall be liable for twice the penalty corresponding to that offence under the Act of 1988.
Close reading and analysis of various provisions contained in Chapter XIII of the Act of 1988 relating to offences, penalties and procedure reveals the legislative scheme that the Legislature has consciously not delegated any power to either Central Government or State Government to levy a new fine or penalty for any particular kind of contravention or violation of any provisions of the Act of 1988. But, wherever the Legislature found it necessary, it has specified as to which kind of contravention would attract punitive consequences in the nature of fine or penalty or even offences. To begin with, the Legislature has also laid down the amount of fee or penalty leviable or contraventions which attract fine or penalty. A limited power has been delegated to the Governments to revise or multiply the fine already specified in that Chapter. Section 199B of the Act of 1988 provides for revision of fines by such amount not exceeding ten percent in value of the existing fines, on an annual basis on 1st day of April of each year from the date of commencement of the Motor Vehicles (Amendment) Act, 2019, as may be notified by the Central Government. Similarly, Section 210A of the Act of 1988 provides (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (324 of 328) [CW-14258/2024] that subject to the conditions made by the Central Government, a State Government, shall, by notification in the Official Gazette, specify a multiplier, not less than one and not greater than ten, to be applied to each fine under the Act and such modified fine, shall be in force in such State and different multipliers may be applied to different classes of motor vehicles as may be classified by the State Government for the purpose of that Section.
Therefore, it is not within the domain of the Central Government or the State Government to levy a new fine other than those provided under Chapter XIII of the Act of 1988 but the obligation is only to the extent of revision or increase in the manner prescribed under the provisions as stated hereinabove.
Section 210C of the Act of 1988 empowers the Central Government to make rules for design, construction and maintenance standards for national highways; such other factors as may be taken into account by the court under sub-section (3) of Section 198A and any other matter which is, or has to be, prescribed by the Central Government. Therefore, the power to frame rules under Section 210C(c) of the Act of 1988, though broad and general in nature, has to be exercised as delegate of the Legislature in respect of any matter which is or has to be prescribed by the Central Government under the scheme of the provisions contained in Chapter XIII of the Act of 1988 relating to offences, penalties and procedure. We could not find any provision under Chapter XIII relating to penalties which empowers the Central Government to levy fine or penalty only on the basis that owner of a transport vehicle has failed to get fitness certificate (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (325 of 328) [CW-14258/2024] renewed before expiry of the same. Penalties, which have been specified under the provisions of Chapter XIII of the Act of 1988, amongst other things, provide for penal consequences for using a motor vehicle without registration. As we have already discussed hereinabove, a conjoint reading of Sections 39 and 56 of the Act of 1988 would show that where the fitness certificate of a transport vehicle expires, its registration is deemed to be not validly registered and, therefore, it cannot be operated and plied on the road. In such an eventuality, where without getting the fitness certificate renewed, a transport vehicle is plied on road, it would invite penal consequences under Section 192 of the Act of 1988. In such an eventuality, the Central Government could frame appropriate rules in exercise of powers under Section 210C(c) of the Act of 1988 providing appropriate mechanism for imposition of fine provided under the law. The rule making power is only ancillary to the substantive provisions contained in the enabling Act and in the garb of rule making power, no punitive measures can be taken for something which is not declared to be in contravention of the provisions of the law inviting any punitive measure by imposition of fine or penalty. If the substantive provisions contained in the Act of 1988 do not provide for any penal consequence for not getting the fitness certificate renewed before expiry of its validity period, a punitive provision for failure to get the fitness certificate renewed before expiry could not be provided in the garb of rule making power. The argument based on harmonious construction relying upon several decisions, therefore, must fail.
(Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (326 of 328) [CW-14258/2024]
49. In the case of Gaurav Kumar Vs. Union of India & Others (supra), the principles with regard to limitation of rule making power were clearly delineated, as held in Para 58 and 59 thereof, quoted hereinabove. Rule making power is only ancillary and cannot be so exercised to bring into existence substantive rights, obligations or disabilities not contemplated by the provisions of the parent enactment and the rules must align with the object and purpose of the Act. It has been highlighted that the delegate derives its legislative powers from the parent statute. Unlike the Legislature, which has sovereign legislative powers derived from the Constitution, the delegated authority is conferred powers by the parent enactment and, therefore, delegated authority must strictly conform to the provisions of the statute under which it is framed. A delegate, therefore, cannot alter or change the legislative policy. A delegate cannot override the provisions of the parent enactment either by exceeding the legislative policy or making provisions inconsistent with the enactment.
In the garb of additional fee, a legislative policy of fine has been introduced in the absence of there being any such scheme of fine on failure to apply for renewal of fitness certificate before its expiry.
50. Learned counsel for the petitioners have placed heavy reliance upon the decision of Madras High Court in the case of Chennai City Auto Ootunargal Sangam Vs. The Secretary, Ministry of Road Transport & Highways & Others(supra). In that case, amendment made in Rule 81 of the Rules of 1989 in the (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (327 of 328) [CW-14258/2024] year 2016 levying additional fee of fifty rupees for each day of delay after expiry of certificate of fitness was under challenge mainly on the ground that such levy was in the nature of a fine or penalty over and above the prescribed fee whereas the provisions of the Act of 1988 and the Rules of 1989 do not authorise such punitive levy. While examining the challenge to the validity, observations and recommendations of a Committee constituted to consider the revision of fee was taken into consideration which recorded that as there is no fine prescribed for non-renewal of fitness certificate before its expiry, there is likelihood of such vehicles plying on expired certificates of fitness. Therefore, to curb that tendency, it was considered necessary to levy a fine for non- renewal of fitness certificate in time.
That constituted principal basis for the Madras High Court to come to the conclusion that the levy was punitive. The contents of the reply/counter affidavit filed by the respondent-Union of India in Raja Ram & Others Vs. Union of India & Others (D.B. Civil Writ Petition No. 6428/2024), if juxtaposed with the recommendations/ observations of the Committee, as considered in para 13 of the decision by Madras High Court in the case of Chennai City Auto Ootunargal Sangam Vs. The Secretary, Ministry of Road Transport & Highways & Others(supra), it would be clear that the objective remains one and the same even for continuing the scheme of levy of additional fee impugned in these petitions. Therefore, the impost undoubtedly is punitive in nature.
51. In view of our discussions, analysis and conclusion, with utmost humility, we are unable to subscribe to the view taken by (Downloaded on 21/12/2024 at 01:08:54 AM) [2024:RJ-JP:50573-DB] (328 of 328) [CW-14258/2024] the Bombay High Court in the case of 'K' Savakash Auto Rickshaw Sangha represented through its Trustee Mr. Pradeep Shankar Bhalerao Vs. Union of India through Ministry of Road Transport and Highways & Others (supra).
52. In the result, we declare that the note appended to Serial No. 11A of Rule 81 of the Central Motor Vehicles Rules, 1989 is ultra vires Section 64(o) read with Section 211 of the Motor Vehicles Act, 1988 and the same is, therefore, declared inoperative in law. In the matter of consideration of application for renewal of fitness certificate filed by the petitioners, the respondents shall not levy any additional fee for each day of delay after expiry of validity period of fitness certificate.
53. All the writ petitions are, accordingly, allowed.
54. There shall be no order as to costs.
55. Registry is directed to place a copy of this order in the record of each writ petition.
(ASHUTOSH KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),CJ MANOJ NARWANI /FINAL**//P// (Downloaded on 21/12/2024 at 01:08:54 AM) Powered by TCPDF (www.tcpdf.org)