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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(iv) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(iv)After allotting the seats to candidates mentioned in sub-clause (i), (ii) and (iii) above, if any seat remains vacant, the institute shall invite application from the candidates who have passed Diploma Pharmacy / Degree Science course and grant admission on merit. Such candidates shall be eligible for admission in first year of Degree Pharmacy only.