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State of Gujarat - Section

Section 19 in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

19. Vacant Seats.

(1)After offering admission to all the candidates whose name appear in the merit list or after completion of the admission process, if the seats remain vacant, such vacant seats shall be filled by the institutes, in accordance with the directions of the Admission Committee and in the manner prescribed in sub-rule (2).
(2)Such institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order:-
(i)names of the candidates whose name appears in the merit list of the Admission Committee,
(ii)candidates who has cleared the qualifying examination in the supplementary examination, [and have appeared in GUJCET/JEE (Main) examination of corresponding year] [Added by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]
(iii)names of the candidates who have passed qualifying examination from outside the Gujarat State and have appeared in JEE (Main) / [AIPMT] [Substituted 'NEET' by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]/ GUJCET conducted in the corresponding academic year, giving priority to the candidates of Gujarat origin.
(iv)After allotting the seats to candidates mentioned in sub-clause (i), (ii) and (iii) above, if any seat remains vacant, the institute shall invite application from the candidates who have passed Diploma Pharmacy / Degree Science course and grant admission on merit. Such candidates shall be eligible for admission in first year of Degree Pharmacy only.