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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(2)Such institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order:-
(i)names of the candidates whose name appears in the merit list of the Admission Committee,
(ii)candidates who has cleared the qualifying examination in the supplementary examination, [and have appeared in GUJCET/JEE (Main) examination of corresponding year] [Added by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]
(iii)names of the candidates who have passed qualifying examination from outside the Gujarat State and have appeared in JEE (Main) / [AIPMT] [Substituted 'NEET' by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]/ GUJCET conducted in the corresponding academic year, giving priority to the candidates of Gujarat origin.
(iv)After allotting the seats to candidates mentioned in sub-clause (i), (ii) and (iii) above, if any seat remains vacant, the institute shall invite application from the candidates who have passed Diploma Pharmacy / Degree Science course and grant admission on merit. Such candidates shall be eligible for admission in first year of Degree Pharmacy only.