Section 9(9) in Jharkhand Building Byelaws 2016

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9.2Development permit fee. - The scale of fees for development permit shall be as per Table 2.Table 2 : Development permit fees

Sl.	Area of Plot	Nagar Panchayat (Rs)	Municipal Council (Rs)	Municipal Corporation/RRDAMADA/IADA
(i)	(ii)	(iii)	(iv)	(v)
1	upto 1.0 hectare	6000	8000	10000
2	above 1.0 hectare & up to 2.5 hectare	12000	15000	20000
3	above 2.5 hectare & up to 5.0 hectare	16000	20000	30000

9.2.1For development permit above 5 hectare for every addition of 1 hectare or part there will be an additional fee of Rs.2000 per hectare.

9.2.2In the case of development permit for non residential use the above fees shall be doubled for different sizes of land

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