Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(9)(9) in Jharkhand Building Byelaws 2016

9.2.1For development permit above 5 hectare for every addition of 1 hectare or part there will be an additional fee of Rs.2000 per hectare.