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[Cites 0, Cited by 0] [Section 13A(3)] [Section 13A] [Entire Act]

State of Gujarat - Subsection

Section 13A(3)(c) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(c)Admission to the candidates of ITI certificate holders shall be given on the seats remained vacant in corresponding diploma courses after the admission to the candidates of TEB certificate holder is granted.