Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Assam - Subsection Section 87(11) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (11)IS 2911 (Part 1): Section 1:1979 "Code of Practice for Design and Construction of Pile Foundation Section 1;
