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State of Assam - Section

Section 87 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

87. For General Structural Safety.

(1)IS:456:2000 "Code of Practice for Plain and Reinforced Concrete;
(2)IS:800-1984 "Code of Practice for General Construction in Steel;
(3)IS:801-1975 "Code of Practice for Use of Cold Formal Light Gauge Steel Structural Members in General Building Construction;
(4)IS 875 ( Part 2):1987Design loads ( other than earthquake ) for buildings and structures Part2 Imposed Loads;
(5)IS 875 ( Part 3):1987Design loads ( other than earthquake ) for buildings and structures Part 3 Wind Loads;
(6)IS 875 ( Part 4):1987Design loads ( other than earthquake ) for buildings and structures Part 4 Snow Loads;
(7)IS 875 ( Part 5):1987Design loads ( other than earthquake ) for buildings and structures Part 5 special loads and load combination;
(8)IS: 883:1966 "Code of Practice for Design of Structural Timber in Building;
(9)IS: 1904:1987 "Code of Practice for Structural Safety of Buildings: Foundation;
(10)IS1905:-1987 "Code of Practice for Structural Safety of Buildings: Masonry Walls;
(11)IS 2911 (Part 1): Section 1:1979 "Code of Practice for Design and Construction of Pile Foundation Section 1;