Kerala High Court
Pushpakumari vs State Of Kerala on 19 July, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) NO. 15079 OF 2021 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM [C.R]
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15079 OF 2021
PETITIONER/S:
SHABANA
AGED 28 YEARS
D/O.BASHEER, PARANKIMAMMUKAL HOUSE, THADICADU P.O.,
ANCHAL, KOLLAM DISTRICT-691306.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 2
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).19/2022, 37/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19 OF 2022
PETITIONER/S:
MUHAMMED SHAH
AGED 38 YEARS
S/O IBRAHIM KUNJU, KURANTHARA CHARUVILA PUTHENVEEDU,
KARAIKONAM, ARKANNOOR P O,
AYUR, KOLLAM DISTRICT.
BY ADV ANCHAL C.VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, KOLLAM, PIN-691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM,
COLLECTORATE, KOLLAM, PIN-691013.
4 DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN-691013.
5 SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
WP(C) NO. 15079 OF 2021 4
ASRAMAM, KOLLAM, PIN-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 37 OF 2022
PETITIONER/S:
NEETHU T
AGED 31 YEARS
W/O GIRISH, NITHYA BHAVANAM, KAMPALADY, PORUVAZHY,
KOLLAM-690520.
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR,V.M.VISHNU MOHAN
GEETHU KRISHNAN,HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE,
KOLLAM DISTRICT-691008.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-
691002.
3 THE TAHSILDAR (LR)
KOLLAM, KOLLAM DISTRICT-691506.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 36 OF 2022
PETITIONER/S:
AJI KUMAR,
AGED 47 YEARS
S/O. SHISHUPALAN, ASHOKA MANDIRAM, KAITHAKODE,
KOLLAM-691 505
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM DISTRICT-691 008
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
3 THE TAHISLDAR (LR),
KOLLAM, KOLLAM DISTRICT-691 506
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 35 OF 2022
PETITIONER/S:
PUSHPAKUMARI
AGED 49 YEARS
W/O. JAYAKUMAR,
KALAMANDIRAM, EDAMULAKKAL, P.O., EDAMULKKAL VILLAGE,
PUNALUR TALUK, KOLLAM DISTRICT.
BY ADV ANCHAL C.VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, KOLLAM 691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM,
COLLECTORATE, KOLLAM 691 013.
4 DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM 691 013.,
5 SENIOR GEOLGOIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
ASRAMAM, KOLLAM 691 002.
SMT.VIDYA KURIAKOSE , G.P.
WP(C) NO. 15079 OF 2021 8
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 95 OF 2022
PETITIONER/S:
SADASIVA KURUP,
AGED 65 YEARS
S/O. VASU PILLAI,
PUSHPA BHAVANAM, PALLIMURI, AMBALATHUMBHAGOM,
PORUVAZHY, KOLLAM 690 520.
BY ADVS.
M.KIRANLAL
T.S.SARATH
V.M.VISHNU MOHAN
HARSHA SUSAN SAM
GEETHU KRISHNAN
SAMEER M NAIR
R.RAJESH (VARKALA)
MANU RAMACHANDRAN
RESPONDENT/S:
1 THE KOLLAM DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM DISTRICT 691 008.
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY,
KOLLAM DISTRICT 691 002.
3 THE TAHSILDAR (LR),
KOLLAM, KOLLAM DISTRICT 691 506.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 105 OF 2022
PETITIONER/S:
MURALI K
AGED 50 YEARS
SON OF KOCHUKUNJU, KARIKUZHIPARAVILA HOUSE,
ANDOOR PO
KOLLAM, PIN - 691532
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 REPRESENTED BY CHIEF SECRETARY
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD
KOLLAM, PIN - 691013
3 THE CHAIRMAN
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 11
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 110 OF 2022
PETITIONER/S:
Y.JACOB
AGED 67 YEARS
S/O. YOHANNAN, PALLIVADAKKETHIL THAZHATHIL
THEKKUMPURAM, PAVITHRESWARAM, PUTHOOR, KOLLAM-691 507
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM DISTRICT-691 008
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002
3 THE TAHSILDAR (LR),
KOLLAM, KOLLAM DISTRICT-691 506
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 172 OF 2022
PETITIONER/S:
RAJI,
AGED 34 YEARS
W/O SUMESH, SHIBU VILASAM, CHITHARA, KIZHAKKUMBHAGAM,
KUDAVATTOOR PO, KOLLAM-691 512.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN ASRAMAM, KOLLAM - 691 002.
SMT.DEEPA NARAYANAN, SR.G.P
WP(C) NO. 15079 OF 2021 14
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 217 OF 2022
PETITIONER/S:
ABDUL JALEEL
AGED 56 YEARS
SON OF AHMED KOYA, IHSAN HOUSE,
PADA NORTH PO, KOLLAM
KOLLAM, PIN - 690518
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD
KOLLAM, PIN - 691013
3 THE CHAIRMAN
COLLECTORATE, CIVIL STATION ROAD, 691013
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 16
4 THE DISTRICT COLLECTOR
CIVIL STATION ROAD,
KAANKATHU MUKKU
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 221 OF 2022
PETITIONER/S:
MINI
AGED 44 YEARS
DAUGHTER OF THANKAPPAN , ARABHI BHAVAN,
EDACKAD PO, KOLLAM
KOLLAM, PIN - 691552
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KAANKATHU MUKKU, CIVILSTATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 18
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 230 OF 2022
PETITIONER/S:
NIYAS REPRESENTED BY POWER OF ATTORNEY HOLDER NAVAS
AGED 47 YEARS
AISHA MANZIL, NILAMEL P.O.,
REPRESENTED BY POWER OF ATTORNEY HOLDER, NAVAS , AGED
45 YEARS, SHAJI MANZIL, NILAMAEL P.O.,
KOLLAM, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD
KOLLAM, PIN - 682023
3 CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE,CIVIL STATION ROAD
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KAANKATHU MUKKU, CIVIL STATION ROAD
WP(C) NO. 15079 OF 2021 20
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 277 OF 2022
PETITIONER/S:
CHELLAPPAN PILLAI
AGED 67 YEARS
CHARUVILA PUTHEN VEEDU, KOYIPPAD, CHATHANNOOR,
KOLLAM-691535.
BY ADV M.R.SASITH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM, PIN-691013,
REPRESENTED BY ITS CHAIRMAN/DISTRICT MAGISTRATE,
KOLLAM.
3 DISTRICT MAGISTRATE / DISTRICT COLLECTOR
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691001.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 291 OF 2022
PETITIONER/S:
HAFEES
AGED 52 YEARS
S/O. ABDULRAHUMAN, KALEELIL VEEDU, KILIKOLLUR,
KANNIMEL VILLAGE, KADAKKAL TALUK, KOTTARAKARA
DISTRICT KOLLAM 691 001
BY ADV M.R.SASITH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM 691 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT COLLECTORATE KOLLAM PIN 691 013
REPRESENTED BY ITS CHAIRMAN/DISTRICT MAGISTRATE,
KOLLAM
3 DISTRICT MAGISTRATE/DISTRICT COLLECTOR
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM 691 001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 310 OF 2022
PETITIONER/S:
SUNIL KUMAR
AGED 33 YEARS
S/O. CHELLAPPAN, KUMARA VILASOM, ANAKOTTOOR P.O,
NEDUVATHUR VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA REPRESENTYED BY THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM PIN 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM PIN 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM PIN 691 013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 24
ASRAMAM, KOLLAM PIN 691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 394 OF 2022
PETITIONER/S:
SEBIN S, S/O.SHAJIMON, AGED 34 YEARS, KOLLAMPARAMBIL
HOUSE, 210, PANAVELI P.O., VETTIKAVALA VILLAGE,
KOTTARAKARA TALUK, KOLLAM DISTRICT REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER SONYMON.S, S/O.SHAJIMON,
AGED 30 YEARS, KOLLAMPARAMBIL HOUSE, 210, PANAVELI
P.O., VETTIKKAVALA VILLAGE KOTTARAKARA TALUK, KOLLAM
DISTRICT, PIN - 691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, COLLECTORATE KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN-691002
3 THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND
GEOLOGY, KOLLAM DISTRICT-691002
4 DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM,
PATTOM P.O, THIRUVANANTHAPURAM-695004
WP(C) NO. 15079 OF 2021 26
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 416 OF 2022
PETITIONER/S:
DAIJO S. SAKARIYA
AGED 40 YEARS
S/O.SAKARIYA, DAIJI BHAVAN, PANAVELY P.O.,
VETTIKAVALA VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT., PIN - 691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.,
PIN - 691002
3 THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND
GEOLOGY, CIVIL STATION, KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM,
PATTOM P.O, THIRUVANANTHAPURAM-695004, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
WP(C) NO. 15079 OF 2021 28
695001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 418 OF 2022
PETITIONER/S:
ROBAN GEORGE
AGED 49 YEARS
S/O GEORGE, VATTAVILAVADAKKETHIL, THEKKETHERY,
PATTAZHY, KOLLAM-691522.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 30
6 THE SECRETARY
PATTAZHY GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
DISTRICT-691522.
BY ADV N.UNNIKRISHNAN
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 571 OF 2022
PETITIONER/S:
BALACHANDRAN PILLAI
AGED 56 YEARS
S/O. SARASAMMA, S K V HOUSE, CHARIPARAMBU P.O,
KADAKKAL, KOLLAM DISTRICT PIN 691 536
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN 691 013
4 THE DISTRICT COLLECTOR
KOLLAM COLLECTORATE, KOLLAM PIN 691 013
5 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM PIN 691 013
WP(C) NO. 15079 OF 2021 32
6 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,, KESAVADASAPURAM,
ASRAMAM, KOLLAM PIN 691 002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 581 OF 2022
PETITIONER/S:
SEENA,
AGED 40 YEARS
D/O.ALPHONSIA, SNEHA BHAVAN, FATHIMA JN., PERAYAM,
PADAPPAKKARA P.O., KOLLAM-691 503.
BY ADVS.
VINOY VARGHESE KALLOMMOOTTIL
A.V.AISWARYA
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
2 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
5 PERAYAM GRAMA PANCHAYATH,
REPRESENTED BY ITS SECRETARY, OFFICE OF PERAYAM GRAMA
PANCHAYATH, MULAVANA P.O., KOLLAM DISTRICT-691 503.
WP(C) NO. 15079 OF 2021 34
BY ADV.M.R.SASITH
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 579 OF 2022
PETITIONER/S:
NILAMEL MUSLIM JAMA-ATH,
SH 1, NILAMEL P.O., KOLLAM DISTRICT-691 535,
REPRESENTED BY ITS SECRETARY, A.JAMAL MUHAMMED, AGED
60 YEARS, S/O.ALIARKUNJU, MUBARAK MANSIL,
MARAVANKUZHIL, THATTAMALA P.O., KOLLAM-691 020.
BY ADVS.
RINNY STEPHEN CHAMAPARAMPIL
ASHA ELIZABETH MATHEW
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, CIVIL STATION ROAD, KAANKATHU MUKKU,
KOLLAM-691 013.
WP(C) NO. 15079 OF 2021 36
5 THE GEOLOGIST, DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKTAHAN,
ASRAMAM, KOLLAM-691 02.
6 THE TAHASILDAR (L;AND RECORDS),
TALUK OFFICE, KOTTARAKKARA, KOLLAM DISTRICT-691 506.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 675 OF 2022
PETITIONER/S:
VARGHESE GEORGE,
AGED 59 YEARS
S/O.GEORGE.C.C., THEKKEDATHUVANIL COTTAGE, NADUTHERI,
THALAVOOR P.O., KUNNICODE, KOLLAM-691 508.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
CIVIL STATION ROAD, KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 38
6 THE SECRETARY, THALAVOOR GRAMA PANCHAYATH,
KOTTARAKARA, KOLLAM DISTRICT-691 508.
BY ADV M.R.SASITH
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 709 OF 2022
PETITIONER/S:
RAGHAVAN PILLAI VENU
AGED 55 YEARS
S/O.RAGHAVAN PILLAI, MARUTHOOR HOUSE, KALAYAPURAM,
KOLLAM DISTRICT, PIN-691560, PIN - 691560
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN-691013,
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN-
691002,
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN-691002-.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM,PIN-
695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
WP(C) NO. 15079 OF 2021 40
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 722 OF 2022
PETITIONER/S:
SAJAD
AGED 35 YEARS
SIRAJ MANZIL,
KOKKADU PO, KOLLAM DISTRICT
KOLLAM, PIN - 691538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 42
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 734 OF 2022
PETITIONER/S:
BABY GIRIJA AMMAL,
AGED 53 YEARS
W/O.PANKAJAKSHAN, RENJITH BHAVAN, ULIYANADU,
SADANANDAPURAM P.O., KOLLAM DISTRICT, PIN-691 550.
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 44
ASRAMAM, KOLLAM, PIN-691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 764 OF 2022
PETITIONER/S:
SAJAN MATHUNNI
AGED 45 YEARS
SHIBU BHAVAN HOUSE,
ALUMMOODU PO, KOLLAM DISTRICT
KOLLAM, PIN - 691577
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM
PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 46
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 773 OF 2022
PETITIONER/S:
MANOJ,
AGED 44 YEARS
S/O. NALARAJAN, CHITHRALAYATHIL, KAITHAKUZHI CHERI,
ADHICHANALLOOR VILLAGE, KOLLAM TALUK, KOLLAM
DISTRICT, PIN 691 573.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM, PIN 691 013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE , KOLLAM PIN 691 013.
5 GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 48
KESHAVANIKETHAN, ASRAMAM, KOLLAM, PIN 691 002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 778 OF 2022
PETITIONER/S:
JOHNSON BABY
AGED 54 YEARS
VALIYAVILAYIL HOUSE, BETHEL,
VALAKOM PO, KOLLAM DISTRICT, PIN - 691532
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 50
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 881 OF 2022
PETITIONER/S:
ULLAS
AGED 38 YEARS
SARAN BHAVAN,
MYLOM PO, KOLLAM DISTRICT
KOLLAM, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM
PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
WP(C) NO. 15079 OF 2021 52
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 883 OF 2022
PETITIONER/S:
C. BABY
AGED 72 YEARS
VETTAKKOTTU CHARUVILA HOUSE,
ODANAVATTOM PO, KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 54
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 906 OF 2022
PETITIONER/S:
SUJITH GEORGE
AGED 42 YEARS
S/O.C.GEORGE, MULAMOOTTIL SAROJVILLA, CHADAYAMANGALAM
P.O., PIN:691534, CHADAYAMANGALAM VILLAGE,
KOTTARAKKARA TALUK, KOLLAM DISTRICT, PIN - 691534
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, COLLECTORATE KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.
3 THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND
GEOLOGY, KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM,
PATTOM P.O, THIRUVANANTHAPURAM-695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001
WP(C) NO. 15079 OF 2021 56
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 908 OF 2022
PETITIONER/S:
RAMAKRISHNAPILLAI.V
AGED 65 YEARS
SON OF VELAYUDHAN
KALEEKKALAYYATHU HOUSE,
PORUVAZHI PO, KOLLAM DISTRICT-690520.
KOLLAM, PIN - 690520
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
WP(C) NO. 15079 OF 2021 58
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 949 OF 2022
PETITIONER/S:
SUNI
AGED 35 YEARS
PUNNAVILA HOUSE,
ODANAVATTOM PO, KOLLAM DISTRICT
KOLLAM, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 60
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 974 OF 2022
PETITIONER/S:
BABY KUTTY
AGED 62 YEARS
SON OF UNNUNNI, VAYALARIKATHU PUTHANVEEDU HOUSE,
VILAKUDY PO, KOLLAM DISTRICT- 691 508.
KOLLAM
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 62
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1052 OF 2022
PETITIONER/S:
1 LAWRENCE THOMAS
AGED 35 YEARS
LAWRENCE BHAVAN,
PIRAVANTHOOR PO, KOLLAM DISTRICT, PIN - 689696
2 DEEPA VARGHESE
LAWRENCE BHAVAN,
PIRAVANTHOOR PO, KOLLAM DISTRICT, PIN - 689696
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 64
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1053 OF 2022
PETITIONER/S:
SETHU NAIR
AGED 54 YEARS
MUKALUVILA HOUSE,
KOKKAD PO, KOLLAM DISTRICT, PIN - 691538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 66
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1054 OF 2022
PETITIONER/S:
1 SHIJI G.
AGED 38 YEARS
REVATHY BHAVAN,
ODANAVATTOM PO, KOLLAM DISTRICT, PIN - 691512
2 REVATHY
AGED 36 YEARS
REVATHY BHAVAN,
ODANAVATTOM PO, KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 68
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1055 OF 2022
PETITIONER/S:
MOHANDAS
AGED 65 YEARS
KAVADIYIL HOUSE,
THADICADU PO, KOLLAM DISTRICT, PIN - 691306
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 70
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1057 OF 2022
PETITIONER/S:
VIVEK
AGED 29 YEARS
DEVIKRIPA HOUSE,
THOLIKODE PO, KOLLAM DISTRICT, PIN - 691541
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 72
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1060 OF 2022
PETITIONER/S:
RAJENDRAKUMAR
AGED 58 YEARS
VAISHAKAM HOUSE,
KUDAVATTOOR PO, KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 74
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1416 OF 2022
PETITIONER/S:
BINDHU.B
AGED 38 YEARS
MUTTAYATHU PUTHEN VEEDU, MUTTOM, THUMPAMON P.O.,
KOLLAM, PIN - 689502
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
BIPIN.K.S
RESPONDENT/S:
1 STATE OF KERALA
REP:BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REP:BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 76
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1550 OF 2022
PETITIONER/S:
JOSE B
AGED 55 YEARS
CHARUVILA VEEDU
POOYAPPALLY P.O
KOLLAM DISTRICT
KOLLAM, PIN - 691537
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
BIPIN.K.S
RESPONDENT/S:
1 STATE OF KERALA, REP:BY
CHIEF SECRETARY
GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
CHIEF EXECUTIVE OFFICER
COLLECTORATE, CIVIL STATION ROAD
KOLLAM, PIN - 691013
3 CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION ROAD
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 78
4 DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD
KAANKATHU MUKKU
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT COLLECTOR
DEPARTMENT OF MINING AND GEOLOGY
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1584 OF 2022
PETITIONER/S:
1 RADHAMOHANAN
AGED 61 YEARS
CHARUVILA VEEDU,
EDAKKIDOM, EZHUKONE P.O.,
KOLLAM DISTRICT, PIN - 691505
2 AMBIKA
AGED 58 YEARS
CHARUVILA VEEDU,
EDAKKIDOM, EZHUKONE P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 80
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 1698 OF 2022
PETITIONER/S:
CHANDRASEKHARAN L.
AGED 58 YEARS
S/O. NEELAKANDAN, KALLUVILA PUTHENVEETTIL, KOTTATHALA
P.O, PUTHUR, KOTTARAKKARA, KOLLAM DISTRICT - 691507.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM - 691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY.
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691013.
4 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 2262 OF 2022
PETITIONER/S:
THANKAMANY P.
AGED 67 YEARS
W/O PRASAD R., KARTHIKA(H), EDATHITTA P.O., KODUMON,
ADOOR TALUK, PATHANAMTHITTA DISTRICT, PIN - 691555
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
T.S.SARATH
R.RAJESH (VARKALA)
SAMEER M NAIR
HARSHA SUSAN SAM
GEETHU KRISHNAN
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT- 691 013 REPRESENTED BY ITS
CHAIRMAN/ DISTRICT COLLECTOR, PIN - 691013
2 THE DISTRICT GEOLOGIST
KOLLAM DISTRICT,
DISTRICT OFFICE OF MINING & GEOLOGY,
KOLLAM DISTRICT, PIN - 691002
3 TAHASILDAR(LR)
TALUK OFFICE, PATHANAPURAM
KOLLAM DISTRICT, PIN - 691522
WP(C) NO. 15079 OF 2021 83
4 THE SECRETARY
GRAMA PANCHAYAT OF PATTAZHI
VADAKKEKARA, KOLLAM DISTRICT (EMAIL-
[email protected]), PIN - 691522
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 2307 OF 2022
PETITIONER/S:
KAMARUDEEN
AGED 67 YEARS
S/O KADIRPILLAI, MANGALATHU VEEDU, KANJIRATHUMOODU,
AYIRAKKUZHI P.O.KADAKKAL, KOLLAM DISTRICT-691 559
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
SABIKH MOHAMMED V.S
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM, COLLECTORATE, KOLLAM DISTRICT-691
013.
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
3 THE TAHSILDAR (LR), KOLLAM
KOLLAM DISTRICT-691 506.
SMT.VIDYA KURIAKOSE , G.P.
WP(C) NO. 15079 OF 2021 85
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 2348 OF 2022
PETITIONER/S:
NEHILA
AGED 40 YEARS
D/O.KAMARUDEEN, MANGALATHU PUTHEN VEEDU,
KANJIRATHUMOODU, AYIRAKKUZHI P.O., KADAKKAL, KOLLAM
DISTRICT - 691 559.
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR, V.M.VISHNU MOHAN
GEETHU KRISHNAN, HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT - 691 013 REPRESENTED BY ITS
CHAIRMAN/DISTRICT COLLECTOR.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691 002.
3 THE TAHSILDAR (LR)
KOLLAM, KOLLAM DISTRICT - 691 506.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 2757 OF 2022
PETITIONER/S:
ANURAJ R
AGED 30 YEARS
S/O RAJENDRAN,TKP HOUSE , KIZHUNILA, MATHIRA.P.O,
KOLLAM-691536, PIN - 691536
BY ADVS.
M.R.SASITH
R.K.CHIRUTHA
NEELANJANA NAIR
RAJITHA V.K
PREETI S.
RESPONDENT/S:
1 THE DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001.
2 DISTRICT COLLECTOR & CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,KOLLAM-691 001
3 DISTRICT MAGISTRATE/ DISTRICT COLLECTOR,
DISTRICT DISASTER MANAGEMENT AUTHORITY,KOLLAM -
691001.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 88
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 2901 OF 2022
PETITIONER/S:
YAKOOB
AGED 65 YEARS
KALANDER MANZIL,
EARAM, CHATHANNOOR, KARAMCODE P.O.,
KOLLAM DISTRICT, PIN - 691579
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 89
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 90
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3020 OF 2022
PETITIONER/S:
JAYASREE
AGED 46 YEARS
ASWATHY BHAVAN, ODANAVATTOM,
KUDAVATTOOR P.O.,
KOLLAM DISTRICT, PIN - 691509
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 91
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3160 OF 2022
PETITIONER/S:
ANIL KUMAR S
AGED 40 YEARS
NEDUVILA VEED,
PARAMCODE,UMMANNOOR P.O,
KOLLAM DISTRICT-691512
KOLLAM
BY ADV ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
WP(C) NO. 15079 OF 2021 93
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3161 OF 2022
PETITIONER/S:
RAJA BHAI.P
AGED 50 YEARS
NAIZA MANZIL,
OYOOR, OYOOR P.O,
KOLLAM DISTRICT-691510
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 95
4 THE DISTRICT COLLECTOR
KAANKATHU MUKKU KOLLAM, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3195 OF 2022
PETITIONER/S:
GOPAKUMAR
AGED 50 YEARS
KIZHAKKEVILA HOUSE,
AMPALAPPURAM PO, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 97
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3241 OF 2022
PETITIONER/S:
LEENA SAM.,
AGED 31 YEARS
KUNNU VILAYIL NELLIKUNNAM, KOTTARAKARA, NELLIKUNNAM
P.O., KOLLAM 691 623.
BY ADVS.
M.R.SASITH
NEELANJANA NAIR
RAJITHA V.K
BHAVANA K.K
PREETI S.
RESPONDENT/S:
1 DISTRICT GEOLOGIST,
OFFICE OF DISTRICT GEOLOGIST, KOLLAM 691 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT COLLECTORATE KOLLAM, 691 013,
REPRESENTED BY ITS CHAIRMAN / DISTRICT MAGISTRATE,
KOLLAM.
3 DISTRICT MAGISTRATE/ DISTRICT COLLECTOR,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM 691 001.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 99
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3359 OF 2022
PETITIONER/S:
VASANTHA KUMARI
AGED 55 YEARS
VASANTHA BHAVAN,
NEDUVATHOOR, NEELESWARAM P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 100
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3361 OF 2022
PETITIONER/S:
UNNIKRISHNAN NAIR
AGED 48 YEARS
CHARUVILA PUTHENVEEDU,
KUDAVATTOOR P.O, KOLLAM DISTRICT, PIN - 691509
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 102
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3366 OF 2022
PETITIONER/S:
SHABU
AGED 32 YEARS
KALLIKKOTTU HOUSE, PUTHENVEEDU, PALLICKAL P.O.,
KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN-690503.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-
691002,
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-
695004
WP(C) NO. 15079 OF 2021 104
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT,INDUSTRIES DEPARTMENT, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001,
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3370 OF 2022
PETITIONER/S:
NAINAN SAMUEL
AGED 56 YEARS
ALAKKUNNI PUTHEN BUNGLOW,
KARAVALOOR PO, KOLLAM DISTRICT-691333
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013,
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
WP(C) NO. 15079 OF 2021 106
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3372 OF 2022
PETITIONER/S:
RAJEEV
AGED 46 YEARS
THAIPLAVILA VEEDU,
EZHUKONE, EZHUKONE P.O,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 108
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 109
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3386 OF 2022
PETITIONER/S:
ABDUL VAHAB M
AGED 50 YEARS
PADIPPURA VEED, YEROOR P.O,
KOLLAM DISTRICT-691312
BY ADVS.
ABDUL RASHIQ A.
TONY VASANTH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM:691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
WP(C) NO. 15079 OF 2021 110
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 111
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3536 OF 2022
PETITIONER/S:
GIREESH C.L.
AGED 67 YEARS
S/O K K LAKSHMANAN, PRASANNA VILASAM, EZHIPPURAM,
PARIPPALLY, KOLLAM-691574.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.G.P
WP(C) NO. 15079 OF 2021 112
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 3988 OF 2022
PETITIONER/S:
SUSEELA,
AGED 47 YEARS
D/O.MARIKUTTY, CHARUVILAVADDKKETHIL VEEDU,
THRIKKANNAMANGAL, KOTTARAKARA, KOLLAM-691 503.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
2 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST, DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 114
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 4524 OF 2022
PETITIONER/S:
MATHAIKUTTY
AGED 50 YEARS
CHARUVILA VEED,
THAZHATHUVADAKKU P.O,
KOLLAM DISTRICT-691526,
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
WP(C) NO. 15079 OF 2021 115
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 4529 OF 2022
PETITIONER/S:
1 BINU G
AGED 35 YEARS
KOVILVILA VEED,
KUDAVATTOOR P.O, KOTTARAKKARA,
KOLLAM DISTRICT-691512
2 ABHIJITH G
AGED 30 YEARS
KOVILVILA VEED,
KUDAVATTOOR P.O, KOTTARAKKARA,
KOLLAM DISTRICT-691512
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
WP(C) NO. 15079 OF 2021 117
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM:691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 5295 OF 2022
PETITIONER/S:
BEENA S.R.,
AGED 46 YEARS
W/O. VIJAYAKUMAR, VIJAYA SADANAM, PALLICKAL,
PALLICKAL P.O., KOLLAM-691566.
BY ADVS.
P.SIVARAJ
I.P.VARGHESE
R.SUDARSANA DEVI
M.M.LAIJU NISSA
M.MEHAR FARSANA(K/877/1995)
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY. GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 119
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 120
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 8432 OF 2022
PETITIONER/S:
ANEESA A
AGED 38 YEARS
WIFE OF ZACARIA, , YAFIYA MANZIL, NEDUMPANA P.O.,
NEDUMPANA VILLAGE, KOLLAM TALUK, KOLLAM DISTRICT, PIN
- 691576
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
WP(C) NO. 15079 OF 2021 121
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 122
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 8705 OF 2022
PETITIONER/S:
ANIL KUMAR
AGED 46 YEARS
ANIL VILASAM,
THURUTHILAMBALAM,
KULAKKADA P.O.,
KOLLAM DISTRICT, PIN - 691521
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 123
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 124
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 8774 OF 2022
PETITIONER/S:
1 AJI
AGED 44 YEARS
MANJU BHAVAN,
KAKKODE, KAKKODE PO,
KOLLAM DISTRICT, PIN - 691331
2 AKHILA
MANJU BHAVAN,
KAKKODE, KAKKODE PO,
KOLLAM DISTRICT, PIN - 691331
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 125
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 126
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 9503 OF 2022
PETITIONER/S:
RAGHU KUMAR.S
AGED 45 YEARS
RAJ BHAVAN,
MANJALLUR, PATHANAPURAM P.O,
KOLLAM DISTRICT-689695
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM:691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
WP(C) NO. 15079 OF 2021 127
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM,691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 128
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 9598 OF 2022
PETITIONER/S:
SHIBI
AGED 42 YEARS
KALEELUVILA VEEDU,
MARROOR, KUDAVATTOOR P.O.,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 129
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 9999 OF 2022
PETITIONER/S:
NIDHUN MATHEW
AGED 32 YEARS
S/O. MATHEW, THENGUMTHARAYIL VEEDU, PODIYATTUVILA,
PODIYATTUVILA P.O, KOLLAM 691 532
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 10181 OF 2022
PETITIONER/S:
A.MURALEEDHARAN
AGED 54 YEARS
S/O. ASHOK RAJAN, THAMARASSERY VELUNTHARA VEEDU,
KULAKKADA, KOLLAM-691521.
BY ADV B.MOHANLAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT COLLECTOR
COLLECTORATE, CUTCHERY P.O., KOLLAM-691013 ( THE
CHAIRMAN, DISASTER MANAGEMENT AUTHORITY, KOLLAM).
3 THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR),
COLLECTORATE, CUTCHERY P.O., KOLLAM-691013.
4 THE GEOLOGIST,
MINING & GEOLOGY DEPARTMENT, ASRAMAM P.O., KOLLAM-
691002.
5 THE TAHASILDAR,
TALUK OFFICE, KOTTARAKKARA, KOLLAM-691506.
6 THE VILLAGE OFFICER,
KULAKKADA VILLAGE, KULAKKADA P.O., KOLLAM-691521.
WP(C) NO. 15079 OF 2021 132
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 10248 OF 2022
PETITIONER/S:
LIJESH
AGED 37 YEARS
MADHAVI SADANAM,
PAVITHRESWARAM,
KARIMPINPUZHA P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 134
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 135
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 11773 OF 2022
PETITIONER/S:
1 JAMES PAPPACHAN
AGED 45 YEARS
MALAYILAZHIKATHU HOUSE,
THETTIMUKAL, KIZHAKKETHERUVU,
KIZHAKKETHERUVU JN. ,
KOLLAM DISTRICT, PIN - 691542
2 SIJI MOL
MALAYILAZHIKATHU HOUSE,
THETTIMUKAL, KIZHAKKETHERUVU,
KIZHAKKETHERUVU JN.,
KOLLAM DISTRICT, PIN - 691542
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 136
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 137
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 12040 OF 2022
PETITIONER/S:
SOMAN.V
AGED 50 YEARS
SREELAL VILASOM,
CHERUKULAM P.O, KOTTUKKAL,
KOLLAM DISTRICT, PIN - 691306
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 138
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
BY SR.G.P SMT.DEEPA NARAYANAN.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 139
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 12041 OF 2022
PETITIONER/S:
ATHUL R.S
AGED 29 YEARS
SON OF RANGANATHAN, ARUN NIVAS, VADAKKEVAYAL,
KUTTIKADU P.O., KOLLAM DISTRICT. , PIN - 691536
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM,REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM
DISTRICT., PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT
WP(C) NO. 15079 OF 2021 140
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM., PIN -
695001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 141
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 12175 OF 2022
PETITIONER/S:
MANU V. RAJ
AGED 39 YEARS
VASANTHA NILAYAM,
KOTTARAKARA, VETTIKAVALA P.O,
KOLLAM DISTRICT, PIN - 691538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 142
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 143
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 12623 OF 2022
PETITIONER/S:
SUBAIDA BEEVI
AGED 52 YEARS, DAUGHTER OF SULEKHA UMMAL, REEZA
MANZIL, OOYUR P.O., POOYAPPALLI VILLAGE, KOTTARAKARA
TALUK, KOLLAM DISTRICT., PIN - 691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM
DISTRICT., PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT INDUSTRIES DEPARTMENT, GOVERNMENT OF
WP(C) NO. 15079 OF 2021 144
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 12946 OF 2022
PETITIONER/S:
POULSON
AGED 60 YEARS
S/O. MATHAI, PATTERI HOUSE, MARANADU WEST MURI,
MARANADU P.O, PAVITHRESWARAM VILLAGE, KOLLAM DISTRICT
PIN 691 505
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM PIN 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM PIN 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN 691 013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM PIN 691 002
WP(C) NO. 15079 OF 2021 146
6 PAVITHRESWARAM GRAMA PANCHAYATH
PANGODU, KARIMPINPUZHA P.O, KOLLAM DISTRICT, PIN 691
507 REPRESENTED BY ITS SECRETARY
BY ADV K.V.ANIL KUMAR
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 147
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 13000 OF 2022
PETITIONER/S:
REGHU V.
AGED 47 YEARS
S/O.VELAYUDHAN ACHARI, CHARUVILA PADINJATTATHIL,
PAVITHRESWARAM, KOLLAM DISTRICT - 691 505.
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
GEETHU KRISHNAN
HARSHA SUSAN SAM
SABIKH MOHAMMED V.S
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, REPRESENTED BY ITS CHAIRMAN/DISTRICT
COLLECTOR, KOLLAM - 691 008.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691 002.
3 THE TAHSILDAR (LR) KOLLAM
TALUK OFFICE, KOLLAM DISTRICT - 691 506.
SMT.DEEPA NARAYANAN, SR.G.P
WP(C) NO. 15079 OF 2021 148
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 149
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 13407 OF 2022
PETITIONER/S:
BIJU BABY,
AGED 50 YEARS
S/O. BABY, KALEELAZHIKATHU VADAKKOTTU VEEDU,
KOTTARAKKARA, PULAMIN P.O, KOLLAM 691 531.
BY ADVS.
P.SIVARAJ
M.MEHAR FARSANA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 150
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 151
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 13808 OF 2022
PETITIONER/S:
ALEXANDER CHACKO
AGED 42 YEARS
KADAVARA JOY VILLA,
PLAPPALLY, KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 152
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 13896 OF 2022
PETITIONER/S:
BOBAN
AGED 61 YEARS
S/O. LUKOSE, BOBBY COTTAGE, ODANAVATTOM MURI,
ODANAVATTOM VILLAGE, KOLLAM DISTRICT, PIN - 691512.
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM, PIN - 691013.
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 154
ASRAMAM, KOLLAM, PIN - 691002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 155
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 14005 OF 2022
PETITIONER/S:
SUBI,
AGED 55 YEARS
D/O.LEELAMMA, PLAVILAVADAKKETHIL, MANJAKKALA P.O.,
PUNALUR, KOLLAM DISTRICT, PIN-691 508.
BY ADVS.
C.R.JAYAKUMAR
NOBEL RAJU
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT COLLECTOR,
COLLECTORATE, CUTCHERY P.O., KOLLAM-691 013 (THE
CHAIRMAN, DISASTER MANAGEMENT AUTHORITY, KOLLAM).
3 THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR),
COLLECTORATE, CUTCHERY P.O., KOLLAM-691 013.
4 THE GEOLOGIST,
MINING AND GEOLOGY DEPARTMENT, ASRAMAM P.O., KOLLAM-
691 002.
5 THE TAHASILDAR, TALUK OFFICE,
KOTTARAKKARA, KOLLAM-691 506.
WP(C) NO. 15079 OF 2021 156
6 THE VILLAGE OFFICER, THALAVOOR VILLAGE,
THALAVOOR P.O., KOLLAM-691 508.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 157
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 14959 OF 2022
PETITIONER/S:
1 AJAYAKUMAR
AGED 39 YEARS
LATHIKA VILASAM,
KARUKONE, KARUKONE P.O.,
KOLLAM DISTRICT, PIN - 691324
2 MONIKA R. PILLAI
LATHIKA VILASAM,
KARUKONE, KARUKONE P.O.,
KOLLAM DISTRICT, PIN - 691324
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 158
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 159
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15161 OF 2022
PETITIONER/S:
SALIM S.
AGED 40 YEARS
CHAMAVILA PUTHEN VEEDU,
CHUNGATHARA, VILAYATHOOR,
ODANAVATTOM P.O.,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 160
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 161
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15165 OF 2022
PETITIONER/S:
SREE BINDHU
AGED 50 YEARS
KOYIPURATHU VEEDU,
KAITHAKODU P.O.,
KOLLAM DISTRICT, PIN - 691543
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 162
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 163
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15242 OF 2022
PETITIONER/S:
BINU T.
AGED 48 YEARS
PARAVILA VADAKKATHIL VEEDU,
THALACHIRA P.O., VETTIKKAVALA,
KOLLAM DISTRICT, PIN - 691546
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 164
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15349 OF 2022
PETITIONER/S:
RAJI R. NAIR
AGED 35 YEARS
PUNNAVILA VEEDU,
ELAMKULAM THAZHAM,
KALLUVATHUKKAL P.O.,
KOLLAM DISTRICT, PIN - 691578
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 166
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 167
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15391 OF 2022
PETITIONER/S:
1 BABU
AGED 48 YEARS
THADAVILA PUTHEN VEEDU,
KAITHACODU P.O.,
KOLLAM DISTRICT, PIN - 691543
2 LALY BABU,
THADAVILA PUTHEN VEEDU,
KAITHACODU P.O.,
KOLLAM DISTRICT, PIN - 691543
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 168
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 169
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15453 OF 2022
PETITIONER/S:
ANANTHASOORYA SREEKRISHNA,
AGED 36 YEARS
S/O.RAGHAVAN UNNITHAN, PUTHUVEEDU, MAVINMOODU,
KALLAMBALAM, OTTUR VILLAGE, VARKKALA TALUK,
THIRUVANANTHAPURAM DISTRICT, PIN-695 605.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY,
CIVIL STATION, KOLLAM, PIN-691 013.
4 DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM, PIN-691 013.
5 GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN, ASRAMAM, KOLLAM, PIN-691 002.
WP(C) NO. 15079 OF 2021 170
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 171
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15486 OF 2022
PETITIONER/S:
SINDHU
AGED 46 YEARS
W/O VENUGOPAL PILLAI, SINDHU VILASAM, MUTTARA,
ODANAVATTOM, KOTTARAKKARA, KOLLAM-691 512.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
WP(C) NO. 15079 OF 2021 172
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 173
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15506 OF 2022
PETITIONER/S:
1 MOHANAN
AGED 58 YEARS
KIZHAKKUMKARA PUTHEN VEEDU,
VAYAKKAL, VAYAKKAL P.O.,
KOLLAM DISTRICT-, PIN - 691548
2 INDIRAVATHI
KIZHAKKUMKARA PUTHEN VEEDU,
VAYAKKAL, VAYAKKAL P.O.,
KOLLAM DISTRICT, PIN - 691548
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
WP(C) NO. 15079 OF 2021 174
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 175
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15511 OF 2022
PETITIONER/S:
1 ANOOP.S.V
AGED 36 YEARS
S/O. SUDHAKARAN, ANOOP BHAVANAM, VELIYAM WEST.P.O,
VELIYAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT., PIN-691 540.
2 ARCHANA.B,
AGED 29 YEARS
W/O. ANOOP. S.V, ANOOP BHAVANAM, VELIYAM WEST.P.O,
VELIYAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT,
PIN-691 540.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN-695 001
2 THE DISTRICT COLLECTOR
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM., PIN-691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY CIVIL STATION,
KOLLAM, PIN-691 013.
WP(C) NO. 15079 OF 2021 176
4 THE DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN-691 013
5 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN ASRAMAM, KOLLAM, PIN 691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 177
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15575 OF 2022
PETITIONER/S:
BINDHU S.B.
AGED 38 YEARS
BINI SADANAM,
ODANAVATTOM, CHEPPARA P.O.,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 178
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 179
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 15937 OF 2022
PETITIONER/S:
SREEKUMAR
AGED 42 YEARS
S/O. KUNJUKUNJU, MELATHIL VEEDU, ANAKKOTTOOR,
NEDUVATHOOR VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT, PIN - 691505.
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN - 691013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN - 691002.
WP(C) NO. 15079 OF 2021 180
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 181
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16010 OF 2022
PETITIONER/S:
NISSAMUDEEN
AGED 36 YEARS
DARUL KHARAM, KAITHODE,
KAITHODE P.O.,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 182
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 183
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16131 OF 2022
PETITIONER/S:
JARIYATH.K
AGED 42 YEARS
JESSIM MANZIL,
KUNNICODE P.O, KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
WP(C) NO. 15079 OF 2021 184
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 185
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16238 OF 2022
PETITIONER/S:
SAFARNISA.A
AGED 35 YEARS
FOUSIYA MANZIL,
KUNNICODE P.O, KOTTARAKARA,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
WP(C) NO. 15079 OF 2021 186
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
BY SR.G.P.SMT.DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 187
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16315 OF 2022
PETITIONER/S:
SHAJI S.
AGED 38 YEARS
S/O SAJI, MUKALUPARAMBIL PUTHEN VEEDU, MANAMPUZHA
KOLLAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM 695001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013
3 THE CHAIRMAN ,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY ,KOLLAM-
691013
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691013
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY DISTRICT OFFICE,
KOLLAM-691002
WP(C) NO. 15079 OF 2021 188
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 189
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16408 OF 2022
PETITIONER/S:
SASIDHARAN
AGED 68 YEARS
SHEEJA MANDHIRAM,
VENDAR, PUTHUR QUILON P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 190
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 191
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17105 OF 2022
PETITIONER/S:
AJITH R
AGED 24 YEARS
CHARUVILA PUTHEN VEEDU,
PEDIKULAM, PULIMATH P.O.,
KOLLAM DISTRICT, PIN - 691612
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
WP(C) NO. 15079 OF 2021 192
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 193
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17209 OF 2022
PETITIONER/S:
1 HARI.P.SREEDHARAN
AGED 46 YEARS
S/O. N. SREEDHARAN, MANGALATHU PUTHEN VEEDU,
KAITHAPARAMBU P.O, ENATHU, ADOOR, PATHANAMTHITTA
DISTRICT.
2 SANDEEPA SUNDAR,
AGED 35 YEARS
W/O. HARI P SREEDHARAN, MANGALATHU PUTHEN VEEDU,
KAITHAPARAMBU P.O, ENATHU, ADOOR, PATHANAMTHITTA
DISTRICT.
BY ADVS.
S.SREEJITH (S-3453)
ASHA JYOTHY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING & GEOLOGY, KOLLAM DISTRICT -
691002.
3 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O,
WP(C) NO. 15079 OF 2021 194
THIRUVANANTHAPURAM - 695004.
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691013,
REPRESENTED BY ITS CHAIRMAN, DISTRICT
MAGISTRATE/DISTRICT COLLECTOR, KOLLAM.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 195
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17714 OF 2022
PETITIONER/S:
NOUSHAD
AGED 52 YEARS
SON OF NAINAN MUHAMMED, NAVAS MANZIL, KAITHODE,
NILAMEL, KOLLAM DISTRICT., PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT
COLLECTORATE, KOLLAM REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT
WP(C) NO. 15079 OF 2021 196
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
BY SR.G.P.SMT.DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 197
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18245 OF 2022
PETITIONER/S:
1 JAMES
AGED 63 YEARS
SON OF SAMUEL, PARANKIMAMVILA, NELLIKUNNAM P.O.,
KOLLAM DISTRICT, PIN - 691527
2 BABU
AGED 68 YEARS
SON OF SAMUEL, PARANKIMAMVILA, NELLIKUNNAM P.O.,
KOLLAM DISTRICT, PIN - 691527
3 USHA
AGED 49 YEARS
DAUGHTER OF JANAKI, , KAYIPURATHU PUTHENVEEDU,
PADINJATTINKARA, KOLLAM DISTRICT, PIN - 686574
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
WP(C) NO. 15079 OF 2021 198
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT INDUSTRIES DEPARTMENT, GOVERNMENT OF
KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 199
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18246 OF 2022
PETITIONER/S:
TITY LUKOSE
AGED 48 YEARS
SON OF LUKOSE, AGED 48 YEARS, ELAVILA THEKKE VEEDU,
VALAKAM P.O., KOLLAM DISTRICT, PIN - 691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
THE DISTRICT DIREPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE, KOLLAMSASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, COLLECTORATE, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO
GOVERNMENT, INDUSTRIES DEPARTMENT,
WP(C) NO. 15079 OF 2021 200
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 201
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18927 OF 2022
PETITIONER/S:
SULAIMAN
AGED 56 YEARS
S/O MOHAMMED HANEEFA KUNNUMPURATH VEEDU KAITHOD,
KOTTARAKKARA
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM 695001
2 THE DISASTER MANAGEMENT AUTHORITY
REP BY ITS CHIEF EXECUTIVE OFFICER KOLLAM-691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY KOLLAM-
691013
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION KOLLAM-691013
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY DISTRICT OFFICE,
KOLLAM-691002
WP(C) NO. 15079 OF 2021 202
BY G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 203
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19116 OF 2022
PETITIONER/S:
MOHANAN G
AGED 67 YEARS
S/O GOVINDAN, CHAKKIYARA PUTHEN VEEDU, ARCHAL,
NEDIYARA P.O., ANCHAL, KOLLAM DISTRICT, PIN - 691306
BY ADVS.
K.SUDHINKUMAR
P.MOHANDAS (ERNAKULAM)
S.NITHIN (ANCHAL)
RESPONDENT/S:
1 THE DIRECTOR
DIRECTORATE OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM, PIN - 695004
2 THE DISTRICT COLLECTOR,KOLLAM
COLLECTORATE, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
3 THE GEOLOGIST, KOLLAM
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691013
4 THE VILLAGE OFFICER
ANCHAL VILLAGE,
ANCHAL P.O., KOLLAM, PIN - 691306
SMT.DEEPA NARAYANAN, SR.G.P
WP(C) NO. 15079 OF 2021 204
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 205
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19135 OF 2022
PETITIONER/S:
NAFIYA
AGED 26 YEARS
M.M HOUSE, CHANDAMUKKU, THADICADU P.O.,
ARACKAL VILLAGE, ANCHAL, KOLLAM DISTRICT
PIN - 691306
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
HARSHA SUSAN SAM
GEETHU KRISHNAN
RESPONDENT/S:
1 CHAIRMAN/DISTRICT COLLECTOR
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, PIN - 691013
2 THE DISTRICT GEOLOGIST
DISTRICT OFFICE OF MINING & GEOLOGY,
KOLLAM DISTRICT
PIN - 691002
3 TAHASILDAR(LR),
TALUK OFFICE, KOTTARAKARA
KOLLAM DISTRICT
PIN - 691506
WP(C) NO. 15079 OF 2021 206
4 THE SECRETARY
GRAMA PANCHAYAT OF EDAMULAKKAL,
KOLLAM DISTRICT
PIN - 691306
BY ADVS.
SRI.MANOJ RAMASWAMY, ADDL.CGSC
MANOJ RAMASWAMY
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 207
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19278 OF 2022
PETITIONER/S:
SUGANTHI K
AGED 38 YEARS
WIFE OF RAJEEV, CHARUVILA, EDANAD P.O, MEENAD,
KOLLAM, PIN - 691579
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN -
691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN
- 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
WP(C) NO. 15079 OF 2021 208
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.G.P.SMT.DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 209
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 16917 OF 2021
PETITIONER/S:
JOLLY K.IDIKUALA,
AGED 49 YEARS
D/O.IDIKULAM MIZPHA BHAVAN, KOLANNOOR, EZHUKONE P.O.,
EZHUKONE, KOLLAM-691 505.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST,
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001.
2 DISTRICT MAGISTRATE AND CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691 001.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 210
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17153 OF 2021
PETITIONER/S:
BASHEER
AGED 64 YEARS
S/O.K.KASSIMKUNJU, PARANKIMAMVILA HOUSE, THADICADU
P.O., ANCHAL, KOLLAM DISTRICT-691306.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 211
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 212
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17158 OF 2021
PETITIONER/S:
BINU THOMAS
AGED 46 YEARS
S/O. THOMAS, VADAKKEVILA HOUSE, PODIYATTUVILA P. O.,
KOLLAM DISTRICT - 691 532.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 213
SMT. DEEPA NARAYANAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 214
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17222 OF 2021
PETITIONER/S:
1 RAHIM S.,
AGED 41 YEARS
S/O. SHAHIDA BEEVI, CHARUVILA HOUSE, ELANJARA,
THADICADU P.O. KOLLAM, DISTRICT 691 305.
2 ANCY,
AGED 31 YEARS
W/O. RAHIM.S, CHARUVILA HOUSE, ELANJARA, THADICADU
P.O. KOLLAM DISTRICT 691 305.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
WP(C) NO. 15079 OF 2021 215
KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 216
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17267 OF 2021
PETITIONER/S:
BIJU.M.K
AGED 47 YEARS
S/O. M.KARUNAKARAN, RESIDING AT KARTHIKA, KUTTIKAKDU
P.O., KADAKKAL VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT, PIN CODE-691 536.
BY ADV D.GANESH KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN CODE-695 001.
2 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN CODE-
691 013.
3 THE DISTRICT COLLECTOR
KOLLAM CIVIL STATION ROAD, KOLLAM DISTRICT, PIN CODE-
695 013.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM DISTRICT, PINCODE-
691 002.
SMT. VIDYA KURIAKOSE, GP
WP(C) NO. 15079 OF 2021 217
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 218
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17323 OF 2021
PETITIONER/S:
MATHEW D
AGED 62 YEARS
S/O DANIEL,
ELENJIKKAL PUTHENVEEDU HOUSE,
VATTAMON, KUTHIRACHIRA,
PUNALUR P.O,
KOLLAM DISTRICT-691305.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 219
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 220
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17474 OF 2021
PETITIONER/S:
SHAHUL HAMEED,
AGED 66 YEARS
S/O. EBRAHIM RAWTHER, MUKALUVILA KIZHAKKATHIL HOUSE,
KOKKADU P.O, CHAKKUVARAKKAL, KOLLAM DISTRICT-691 538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 221
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 222
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17568 OF 2021
PETITIONER/S:
RAJI S.
AGED 38 YEARS
W/O. ANILKUMAR, VATTAVILA VEEDU, NEDUNGOLAM P. O.,
PARAVOOR, KOLLAM - 691334.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 223
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 224
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17599 OF 2021
PETITIONER/S:
RAJAN MATHEW
AGED 54 YEARS
S/O. MATHAI, KIZHAKKEKKARA PUTHEN VEEDU, CHEPRA, P.O.
CHEPPARA, KOTTARAKKARA, KOLLAM DISTRICT.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 225
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 226
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17602 OF 2021
PETITIONER/S:
K.SANAL KUMAR,
AGED 55 YEARS
S/O. KESAVAN NAIR, AMBADY, VARINJAM, KARAMKODE,
KALLUVATHUKKAL, KOLLAM-691579.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT. DEEPA NARAYANAN, SR.GP
WP(C) NO. 15079 OF 2021 227
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 228
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17608 OF 2021
PETITIONER/S:
1 BABY KUTTY
AGED 52 YEARS
S/O. LUKOSE, BIJI BHAVAN HOUSE, ANAKOTTOOR P.O,
KOLLAM DISTRICT - 691505.
2 JOBI MOLE
AGED 28 YEARS
D/O.BABY KUTTI, BIJI BHAVAN HOUSE, ANAKOTTOOR P.O,
KOLLAM DISTRICT - 691505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013,
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
WP(C) NO. 15079 OF 2021 229
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 230
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17613 OF 2021
PETITIONER/S:
GIREESHKUMAR B
AGED 34 YEARS
S/O.BALAKRISHNAN, NAMBIYATHU HOUSE, PEROOR P.O.,
KOLLAM DISTRICT-691005.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 231
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 232
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17620 OF 2021
PETITIONER/S:
RAJEEV V
AGED 44 YEARS
S/O. VASUDEVAN, SUNANDA GRIHAM HOUSE, VETTIKAVALA
P.O., KOTTAVATTAM, KOLLAM DISTRICT-691 332
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 233
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 234
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17683 OF 2021
PETITIONER/S:
MADHU K JOHN.,
AGED 31 YEARS
S/O. YOHANNANKUTTY, MULAMOOTTIL M.M. HOUSE, VENGOOR
P.O. ELAMADU, KOTTARAKKARA, KOLLAM DISTRICT.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM
691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 03.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 235
6 THE SECRETARY,
ELAMADU GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
DISTRICT 691 531.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 236
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17668 OF 2021
PETITIONER/S:
JAYAKUMAR V.V.
AGED 49 YEARS
S/O VELUPILLAI, VAZHOTTU HOUSE, KALAYAPURAM
P.O.KOLLAM DISTRICT-691 560.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRCIT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 237
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 238
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17924 OF 2021
PETITIONER/S:
NISHANTH
AGED 31 YEARS
S/O.THULASI, NISHA BHAVAN, THUDANTHALA, NELLIKUNNAM
P.O., KOTTARAKKARA, KOLLAM DISTRICT.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REP.BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
6 THE SECRETARY
UMMANNUR GRAMA PANCHAYATH, KOTTARAKKARA, KOLLAM
WP(C) NO. 15079 OF 2021 239
DISTRICT. 691 531
BY ADV.N.UNNIKRISHNAN
SR.GOVERNMENT PLEADER SMT. DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 240
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17827 OF 2021
PETITIONER/S:
JOY KUTTY P.J
AGED 64 YEARS
S/O GEEVARGHESE,
RESIDING AT PUTHEN VEETIL, PANDAKASALA, AKAMON, AYOOR
P.O, EDAMULACKAL, KOLLAM-691533.
BY ADV R.KISHORE (KALLUMTHAZHAM)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY, MINISTRY OF
INDUSTRY AND COMMERCE, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN-691001.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHN, ASRAMOM, KOLLAM-691002.
5 THE SECRETARY
EDAMULAKKAL GRAMA PANCHAYATH, EDAMULAKKAL, KOLLAM-
691306.
WP(C) NO. 15079 OF 2021 241
BY ADV MANOJ RAMASWAMY
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 242
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18445 OF 2021
PETITIONER/S:
SYAMALA
AGED 51 YEARS
W/O. VIKRAMAN, KOZHIYOTTU THEKKETHIL VEEDU,
PALAMUKKU, VETTIKAVALA, KOTTARAKARA, KOLLAM DISTRICT
- 691538.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM -
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM -
691013.
4 THE DISTRICT COLLECTOR, KOLLAM
CIVIL STATION ROAD, KOLLAM - 691013.
WP(C) NO. 15079 OF 2021 243
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
6 THE SECRETARY
VETTIKAVALA GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
DISTRICT - 691531.
BY ADVS.
GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
A.R.DILEEP
P.J.JOE PAUL
MANU SRINATH
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 244
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17875 OF 2021
PETITIONER/S:
SUJATHA,
AGED 48 YEARS
W/O. JAYAKUMAR, THUNDUVILA VEEDU, ASHTAMANGALAM WARD,
PUNALUR, KOLLAM DISTRICT.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR,
CIVIL STATION ROAD, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 245
6 THE SECRETARY,
EZHUKONE GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
DISTRICT-691531.
SMT. VIDYA KURIAKOSE, GP
BY ADVS.
P.SAJEEV BABU
PRATHEESH.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 246
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17877 OF 2021
PETITIONER/S:
KOSHY SAMUEL,
AGED 59 YEARS
S/O. SAMUEL, GALETHU HOUSE, SHAWALANCE LANE,
NALANCHIRA P.O., THIRUVANANTHAPURAM DISTRICT.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 247
6 THE SECRETARY,
UMMANNUR GRAMA PANCHAYAT, KOTTARAKKARA, KOLLAM
DISTRICT-691531.
BY ADV N.UNNIKRISHNAN
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 248
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 17923 OF 2021
PETITIONER/S:
V.SHARMARAJAN
AGED 61 YEARS
S/O.VENUGOPALAN, THARAVIHARIL, KATTAYIL, ODANAVATTOM
P.O., KOTTARAKKARA, KOLLAM DISTRICT.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REP.BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
6 THE SECRETARY
VELIYAM GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
WP(C) NO. 15079 OF 2021 249
DISTRICT- 691 531
BY ADV M.R.SASITH
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 250
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18078 OF 2021
PETITIONER/S:
SARASWATHY
AGED 51 YEARS
W/O. SADANANDAN, CHARUVILA PUTHENVEEDU, MEEYANNUR
P.O, PALLIMON VILLAGE, KOLLAM DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM PIN 691 013
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM PIN 691 013
4 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN ASRAMAM, KOLLAM PIN 691 002
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 251
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18174 OF 2021
PETITIONER/S:
SHYAM G.
AGED 41 YEARS
S/O. GOPALAKRISHNA PILLAI, KARIPPOLIL HOUSE,
KOTTATHALA P.O., KOLLAM-691 507.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 252
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 253
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18236 OF 2021
PETITIONER/S:
BIJU POIKUNJU,
AGED 47 YEARS
S/O PODIKUNJU, BIJU BHAVANKOTTARAKKARA, EDAMULAKKAL
P.O.KOLLAM-690 505.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001.
2 DISTRICT MAGISTRATE & CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,KOLLAM
DISTRICT,KOLLAM-691 001.
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 254
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18237 OF 2021
PETITIONER/S:
THOMAS PANICKER
AGED 67 YEARS
S/O. MATHEW PANICKER, KUZHIKKALAZHIKATHU, AMPANATTU
HOUSE, KARUVELIL PO, EZHUKONE, KOLLAM DISTRICT-691
505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
WP(C) NO. 15079 OF 2021 255
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT. VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 256
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18246 OF 2021
PETITIONER/S:
KUNJUMON K
AGED 67 YEARS
S/O.KOCHUKOSHI, PARAVILA VADAKKATHIL, PARAMOD BHAVAN
HOUSE, MYLOM P.O., INCHAKKADU, KOLLAM DISTRICT 691
500
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
WP(C) NO. 15079 OF 2021 257
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 258
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18258 OF 2021
PETITIONER/S:
MOHANAN
AGED 62 YEARS
S/O.VISWANATHAN, SOUMYA BHAVAN HOUSE, EDAMON,
URUKUNNU PO, KOLLAM DISTRICT 691 307
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARAIT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 259
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 260
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18267 OF 2021
PETITIONER/S:
JOHNSON
AGED 31 YEARS
S/O.BABY KUTTY, BETHEL HOUSE, VALAKKOM MURIL,
VALIYAVILLA, KOLLAM-695505.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT MAGISTRATE AND CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 261
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18277 OF 2021
PETITIONER/S:
THANSIYA,
AGED 27 YEARS
D/O. SAMEELA, VILAYIL PUTHENVEEDU HOUSE, NILAMEL
P.O., KOLLAM DISTRICT-691535.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 262
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 263
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18310 OF 2021
PETITIONER/S:
GOPALAKRISHNAN NAIR
AGED 81 YEARS
S/O. NANU PILLAI, PRIYA SADANAM HOUSE, EDAMULACKAL
P.O., AYUR, KOLLAM DISTRICT-691 533
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 264
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 265
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18312 OF 2021
PETITIONER/S:
SHAHEERA BEEVI
AGED 37 YEARS
W/O. SABEER B, THALAMALA PUTHENVEEDU HOUSE,
OZHUKUPARACKAL P.O, EDAMULACKAL, KOLLAM DISTRICT 691
533
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, CIVIL STATION ROAD,
KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
WP(C) NO. 15079 OF 2021 266
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 267
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18409 OF 2021
PETITIONER/S:
RAVEENDRAN NAIR
AGED 73 YEARS
S/O.KESAVAN NAIR, PUNNAVILA VEEDU, ELAMKULAM,
KALLUVATHUKKAL P.O., KOLLAM - 691 578.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM - 691
013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
WP(C) NO. 15079 OF 2021 268
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 269
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18473 OF 2021
PETITIONER/S:
INDU RAVINDRAN
AGED 45 YEARS
S/O RAVINDRAN,
VALIYA VEETTIL,
UMMANOOR P.O,
KOLLAM-690515.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT MAGISTRATE AND CHAIRMAN DISTRICT DISASTER
MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, KOLLAM-691001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 270
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18494 OF 2021
PETITIONER/S:
LALKUMAR,
AGED 50 YEARS
S/O. SIVADASAN, LAL BHAVAN, ANAKOTTOOR MURI,
NEDUVATHOOR VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
K.V.ANIL KUMAR
SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 271
ASRAMAM, KOLLAM, PIN-691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 272
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18604 OF 2021
PETITIONER/S:
RADHAMANI
AGED 62 YEARS
D/O. JANAKIAMMA, KAILASOM HOUSE, KOTTARAKKARA P.O.,
KOLLAM-695 505.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001.
2 DISTRICT MAGISTRATE AND CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691 001.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 273
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18555 OF 2021
PETITIONER/S:
SUGATHAN
AGED 80 YEARS
S/O.BHANU, SREEMANGALAM HOUSE, NEELEESWARAM P.O.,
KOTTARAKKARA, KOLLAM DISTRICT-691505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
SANTOSH DANIEL S
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 274
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 275
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18585 OF 2021
PETITIONER/S:
USHA RAMESH
AGED 61 YEARS
W/O RAMESHAN NAIR, JANAKI BHAVANAM HOUSE, KULAKKADA
P.O.KOTTARAKKARA, KOLLAM DISTRICT-691 521.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
SANTOSH DANIEL S
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED Y CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
WP(C) NO. 15079 OF 2021 276
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 277
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18578 OF 2021
PETITIONER/S:
MANJUSHA,
AGED 35 YEARS
D/O./ SAROJINI AMMA, SARITHA BHAVAN HOUSE,
KALLUVATHUKKAL P.O., KOLLAM DISTRICT-691578.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
SANTOSH DANIEL S
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 278
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 279
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18579 OF 2021
PETITIONER/S:
1 THOMAS.A.K
AGED 45 YEARS
S/O G.KOSHY,
ALUMKADAVIL VEEDU, ODNAVATTAM P.O, ODANAVATTOM
VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN-691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM,PIN-691013.
4 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN-691013.
5 GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN, ASRAMAM, KOLLAM, PIN-691002.
BY ADVS.
BINU GEORGE
HEMALATHA
WP(C) NO. 15079 OF 2021 280
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 281
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18591 OF 2021
PETITIONER/S:
SREEVIDYA
AGED 35 YEARS
D/O RADHAMANIYAMMA, VIDYA BHAVAN HOUSE, PALLICKAL
P.O.KOTTARAKKARA, KOLLAM DISTRICT-691 560.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
SANTOSH DANIEL S
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THECHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
WP(C) NO. 15079 OF 2021 282
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 283
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18601 OF 2021
PETITIONER/S:
KABEER
AGED 48 YEARS
S/O. ABDUL KHADER, ASHIK MANZIL, KARUNTHALAKODU,
NILAMEL KAITHODE P.O., NILAMEL VILLAGE, KOTTARAKKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM-691 013
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM-695 004.
WP(C) NO. 15079 OF 2021 284
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 285
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18613 OF 2021
PETITIONER/S:
BIJU RAGHAVAN,
AGED 47 YEARS
S/O. RAGHAVAN, BIJU BHAVAN, KOTTARAKKARA, NEDUVATHUR
P.O., KOLLAM-695520.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST,
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT MAGISTRATE AND CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT-691001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 286
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18649 OF 2021
PETITIONER/S:
BINEESH SAMUEL
AGED 41 YEARS
S/O SAMUEL,
BINEESH SADANAM, ODANAVATTOM MURI, ODANAVATTOM
VILLAGE, KOTTARAKARA TALUK,
KOLLAM DISTRICT.
BY ADVS.
K.V.ANIL KUMAR
SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN-691013.
WP(C) NO. 15079 OF 2021 287
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 288
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18703 OF 2021
PETITIONER/S:
SANTHOSH THARIAN,
AGED 42 YEARS
S/O. THARIAN, PADINJATTINKARA PUTHENVEEDU HOUSE,
BHARATHEEPURAM P.O. KOLLAM DISTRICT 691 312.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 289
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 290
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18761 OF 2021
PETITIONER/S:
SREEKUMAR
AGED 48 YEARS
S/O KUTTAPPAN PILLAI, MANIMANDIRAM HOUSE,
UMMANNOOR P.O,
KOLLAM DISTRICT, PIN-691520.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPRUAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 291
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 292
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18866 OF 2021
PETITIONER/S:
THANKAPPAN PILLAI
AGED 66 YEARS
S/O. GOPALAPILLAI, PARVATHY MANDIRAM HOUSE, KARICKOM
P.O KOLLAM DISTRICT 691 531
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARIAT, THIRUVANANTHAPURAM 695
001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691
013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 293
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18849 OF 2021
PETITIONER/S:
MANU M.S
AGED 31 YEARS
S/O. MANOHARAN, ALUVILA VEEDU, VILAKUDI VILLAGE,
PATHANAPURAM TALUK, KOLLAM DISTRICT
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE,KOLLAM
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM, PALACE P.O.,
WP(C) NO. 15079 OF 2021 294
THIRUVANANTHAPURAM-695 004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
BY ADVS.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 295
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18862 OF 2021
PETITIONER/S:
BINU V.
AGED 53 YEARS
S/O. VISWAMBHARAN, VATTAKAITHAYIL VEEDU, SIVAN KOVIL
ROAD, PUNALUR P. O., VILAKKUVATTOM, KOLLAM DISTRICT -
691 305.
BY ADVS.
K.T.THOMAS (KANNAMPALLIL)
B.SHAMNAD
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
DEPARTMENT OF INDUSTRIES AND COMMERCE, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM DISTRICT -
691013.
3 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, KOLLAM DISTRICT - 691008.
4 THE SECRETARY
PUNALUR MUNICIPALITY, PUNALUR P.O., KOLLAM DISTRICT -
691307.
BY ADVS.
WP(C) NO. 15079 OF 2021 296
SHRI.MANOJ RAMASWAMY, SC, PUNALUR MUNICIPALITY
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 297
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18869 OF 2021
PETITIONER/S:
UNNEES
AGED 40 YEARS
D/O. THAJUDEEN, FATHIMA MANSIL, PUNALUR.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHEIF EXECUTIVE OFFICER, KOLLAM-
691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691 013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 298
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 299
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18877 OF 2021
PETITIONER/S:
JAYAN GEORGE
AGED 42 YEARS
S/O GEORGEKUTTY, G.J.NIVAS HOUSE,
CHIRATTAKONAM, THALACHIRA.P.O,
KOLLAM DISTRICT-691538, REPRESENTED BY POWER OF
ATTORNEY HOLDER, SIVASOORAJ.S.R, AGED 23 YEARS,
S/O.P.P.SASINDRALAL,SIVALAYAM,
ELLYODU, AMBALATHUKALA PO,
EZHUKONE, KOLLAM DISTRICT-691505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
WP(C) NO. 15079 OF 2021 300
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 301
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18888 OF 2021
PETITIONER/S:
DANIEL K.L
AGED 52 YEARS
S/O LUKOSE,
KARUNA BHAVAN HOUSE,
VALAKOM P.O,
KOLLAM DISTRICT-691532.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 302
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 303
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18894 OF 2021
PETITIONER/S:
SIVASANKARAPILLAI,
AGED 74 YEARS
S/O. PADMANABHAPILLAI, PRASANTH HOUSE, ODANAVATTAM
P.O., KOLLAM DISTRICT 691 512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 304
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 305
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18896 OF 2021
PETITIONER/S:
THOMAS K.L.,
AGED 58 YEARS
S/O. LUKOSE, LOVE DALE HOUSE, VALAKOM P.O., KOLLAM
DISTRICT 691 532.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 306
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 307
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18911 OF 2021
PETITIONER/S:
EAPPACHAN
AGED 61 YEARS
S/O. K.G.MATHAI, THATTOTHU PUTHEN VEEDU, KARIYARA
P.O., VILAKUDI VILLAGE, PATHANAPURAM TALUK, KOLLAM
DISTRICT
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE,KOLLAM
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002
WP(C) NO. 15079 OF 2021 308
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM, PALACE P.O.,
THIRUVANANTHAPURAM-695 004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 309
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18913 OF 2021
PETITIONER/S:
SAINUDEEN
AGED 55 YEARS
S/O. SHAEK PAREETH RAWTHER, KOZHISSERY VADAKKATHIL,
SOORANADU NORTH, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM -
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM -
691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 310
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 311
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18942 OF 2021
PETITIONER/S:
SAM NINAN
AGED 45 YEARS
S/O CHINNAMMA, KUNNUMPURATHU VEEDU, ARATTUKADAVU
CHADAYAMANGALAM VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/ DISTRICT COLLECTOR,
KOLLAM , CIVIL STATION, COLLECTORATE, KOLLAM
DISTRICT-691 002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
WP(C) NO. 15079 OF 2021 312
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE
P.O.THIRUVANANTHAPURAM-695 004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 313
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18950 OF 2021
PETITIONER/S:
SANTHOSH GEORGE
AGED 40 YEARS
S/O. GEORGE, VILAYIL VEEDU, INCHAKKAD, MYLOM P.O.,
KOTTARAKKARA
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691 013
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691 002
WP(C) NO. 15079 OF 2021 314
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 315
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18951 OF 2021
PETITIONER/S:
SARATH S.RAJ,
AGED 33 YEARS
S/O.SOMARAJ, PARAVILA VEEDU, AEROM, THADICADU P.O.,
ANCHAL VILLAGE, PUNALUR TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O.,
WP(C) NO. 15079 OF 2021 316
THIRUVANANTHAPURAM-695 004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 317
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18965 OF 2021
PETITIONER/S:
ALEXANDER GEORGE
AGED 59 YEARS
S/O.GEORGE, RESIDING AT GILGAL, PULAMON P.O.,
KOTTARAKKARA VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT GEOLOGIST
DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM
DISTRICT, PIN - 691 008.
2 THE DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
691 013.
3 THE DISASTER MANAGEMENT AUTHORITY
KOLLAM, COLLECTORATE,REPRESENTED BY ITS CHAIRMAN,
DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
DISTRICT, PIN - 691 013.
WP(C) NO. 15079 OF 2021 318
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 319
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18972 OF 2021
PETITIONER/S:
1 SURESH V.
AGED 43 YEARS
S/O.VASUDEVAN, MUKALUVILA VEEDU, PANDITHITTA,
AMBALATHINIRAPPU P.O., THALAVOOR, KUNNICODE, KOLLAM
DISTRICT - 691 508.
2 NEETHU U.S.
AGED 29 YEARS
W/O.SURESH, MUKALUVILA VEEDU, PANDITHITTA,
AMBALATHINIRAPPU P.O., THALAVOOR, KUNNICODE, KOLLAM
DISTRICT - 691 508.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM - 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013.
WP(C) NO. 15079 OF 2021 320
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 321
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18977 OF 2021
PETITIONER/S:
MUHAMMAD RAFI
AGED 39 YEARS
S/O. IBRAHIMKUTTY, BUSHRA MANZIL, ODANAVATTOM P.O,
KOLLAM 691 512
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
WP(C) NO. 15079 OF 2021 322
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 323
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18985 OF 2021
PETITIONER/S:
ABDUL VAHAB
AGED 52 YEARS
S/O. ABDUL MUTHALIF, VAHABIA HOUSE, BALARAMAPURAM PO,
KOLLAM DISTRICT-695 501.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 324
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 325
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18986 OF 2021
PETITIONER/S:
MALAKHI
AGED 57 YEARS
S/O.UNNONNI, EZHAKKOTTU MELOOTTU VEEDU, THALAVOOR
P.O, NEDUTHERY, THALAVOOR, KUNNIKODE, KOLLAM
DISTRICT-691508
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM-691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WP(C) NO. 15079 OF 2021 326
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 327
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18987 OF 2021
PETITIONER/S:
GEORGEKUTTY Y.
AGED 74 YEARS
S/O.YOHANNA, NETTOOR PUTHEN VEEDU, AMBALATHIN NIRAPPU
P.O., THALAVOOR, KUNNIKODE, KOLLAM DISTRICT-691508.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM-691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WP(C) NO. 15079 OF 2021 328
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 329
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18996 OF 2021
PETITIONER/S:
RAMSIYA R
AGED 27 YEARS
W/O ANEESH, ANEESH MANZIL HOUSE,
OYUR.P.O, KOLLAM DISTRICT-691510.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
KOLLAM-691013.
WP(C) NO. 15079 OF 2021 330
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 331
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18993 OF 2021
PETITIONER/S:
THOMAS PAAPPAN,
AGED 58 YEARS
S/O. PAAPPAN, MANJADI VILAKAM, PUTHENVEETTIL,
PANAVEELI P.O. VETTIKAVALA VILLAGE, KOTTARAKKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE KOLLAM 691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE,
DISTRICT COLLECTOR, KOLLAM, CIVIL STATION,
COLLECTORATE KOLLAM DISTRICT 691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY,
KOLLAM DISTRICT 691 002.
WP(C) NO. 15079 OF 2021 332
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM, PALACE P.O.,
THIRUVANANTHAPURAM 695 004.
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 333
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19050 OF 2021
PETITIONER/S:
SHIVASANKARA PILLAI
AGED 71 YEARS
S/O. PARAMESWARAN PILLAI, CHENNAMATHU HOUSE, VELIYAM,
ODANAVATTOM, KOLLAM - 691512.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 334
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 335
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19137 OF 2021
PETITIONER/S:
REMAKUMARY.R
AGED 51 YEARS
W/O GOPALAKRISHNAPILLAI,
ANANDHUBHAVAN, KOTTATHALA,
MYLOM.P.O, KOTTARAKKARA,
KOLLAM DISTRICT-691566.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM,
KOLLAM-691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
WP(C) NO. 15079 OF 2021 336
THIRUVANANTHAPURAM-6950001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 337
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19192 OF 2021
PETITIONER/S:
ANILKUMAR
AGED 43 YEARS
S/O.BALAKRISHNAN, THONKOTTUKONATHU HOUSE, PUNNALA
P.O., PATTAZHI, KOLLAM DISTRICT - 689 696.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 338
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 339
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19238 OF 2021
PETITIONER/S:
DILEEP KUMAR
AGED 40 YEARS
S/O. MOHAN, ANANDAVILASAM HOUSE, ELAMADU P.O., KOLLAM
DISTRICT-691 539
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN ,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
WP(C) NO. 15079 OF 2021 340
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 341
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19241 OF 2021
PETITIONER/S:
SOUMYA
AGED 35 YEARS
W/O. RAJESH, 17/0 ROADVILA PUTHENVEEDU, ODANAVATTOM,
KUDAVTTOOR P.O., KOLLAM-691 512
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 342
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19266 OF 2021
PETITIONER/S:
THULASEEDHARAN,
AGED 68 YEARS
S/O. GOVINDAN, VENGAVILA VEEDU, EDAYAM P.O., ARACKAL,
VALAKOM, PATHANAPURAM, KOLLAM 691 532.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE
CIVIL STATION, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 343
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19311 OF 2021
PETITIONER/S:
KOCHU CHACKO
AGED 58 YEARS
S/O.ELIYAMMA CHACKO, RESIDING @ CYRIL BHAVANAM,
AYIRANALLOOR, MANALLI, PUNALOOR-691307.
BY ADV R.KISHORE (KALLUMTHAZHAM)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
TRIVANDRUM-695001.
2 STATE OF KERALA
TO BE REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT
OF INDUSTRIES AND COMMERCE SECRETARIAT, TRIVANDRUM-
695001.
3 DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM-691001.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMOM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 344
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19323 OF 2021
PETITIONER/S:
AJEESH
AGED 30 YEARS
S/O. SARASAMMA, AJITH BHAVANAM, KOOTHATHALA P.O,
KOLLAM DISTRICT 691 566
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISTASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 345
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 346
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19343 OF 2021
PETITIONER/S:
GOPALAKRISHNAN N
AGED 69 YEARS
S/O NANU, THAYYIL VEEDU, ANAKOTTUR.P.O, KOTTARAKARA,
KOLLAM DISTRICT-691506.
BY ADV H.PRAVEEN (KOTTARAKARA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT,
THIRUVANANTHAPURAM -695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 347
6 NEDUVATHOOR GRAMA PANCHAYATH,
NEDUVATHOOR, NEELESWARAM PO, KOLLAM DISTRICT-
REPRESENTED BY ITS SECRETARY.
ADV.K.V.ANIL KUMAR
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 348
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19363 OF 2021
PETITIONER/S:
MANJU K.H.,
AGED 35 YEARS
D/O. JAGATHAMMA,
KULAMULLAZHIKATHU,
KOOTTATHALA P.O.,
KOLLAM DISTRICT 691 566.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
WP(C) NO. 15079 OF 2021 349
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 350
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19375 OF 2021
PETITIONER/S:
BEENA A.
AGED 50 YEARS
D/O. ABDUL RAHIM, BEENA MANZIL, KURIYODE,
CHADAYAMANGALAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
C.RAJENDRAN
B.K.GOPALAKRISHNAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM DISTRICT - 691 013.
2 CHADAYAMANGALAM GRAMA PANCHAYATH
CHADAYAMANGALAM, KOLLAM - 691 534, REPRESENTED BY THE
SECRETARY.
3 THE SECRETARY
CHADAYAMANGALAM GRAMA PANCHAYATH, KOLLAM DISTRICT -
691 534.
4 THE GEOLOGIST
MINING AND GEOLOGY DEPARTMENT, OFFICE OF THE MINING
AND GEOLOGY, THIRUVANANTHAPURAM - 695 001.
THE ADDRESS OF R4 CORRECTED AS
THE GEOLOGIST,
MINING AND GEOLOGY DEPARTMENT,
WP(C) NO. 15079 OF 2021 351
OFFICE OF THE MINING AND GEOLOGY,
KOLLAM-691002,
AS PER ORDER DATED 29/09/2021 IN I.A.2/2021 IN
WP(C)19375/2021.
5 THE VILLAGE OFFICER
CHADAYAMANGALAM VILLAGE OFFICE, KOLLAM DISTRICT - 691
534.
6 THE TAHSILDAR
TALUK OFFICE, KOTTARAKKARA, KOLLAM - 691 506.
7 THE CHIEF TOWN PLANNER
DISTRICT TOWN PLANNING OFFICER, KOLLAM - 691 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 352
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19400 OF 2021
PETITIONER/S:
VISWANATHAN ACHARI
AGED 62 YEARS
S/O.KRISHNAN ACHAR, KRISHNAVIALSAM HOUSE, PALLIKKAL
P.O., KOLLAM DISTRICT-691 566
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 353
ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 354
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19472 OF 2021
PETITIONER/S:
AROMAL A.R.
AGED 20 YEARS
S/O.RAMACHANDRAN, MOORTHICHARUVILA VEEDU, MALANAD,
PAVITHRESWARAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM,PIN-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM,PIN-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM,PIN-691 013
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002
WP(C) NO. 15079 OF 2021 355
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19674 OF 2021
PETITIONER/S:
CLEMENT MATHEW
AGED 57 YEARS
S/O. MATHEW, KUNNUVILA PUTHENVEEDU HOUSE, ADUTHALA P.
O., KOLLAM DISTRICT - 691579, REPRESENTED BY POWER OF
ATTORNEY HOLDER, ELIZABETH MATHEW, AGED 54 YEARS, D/O
MATHEW, KUNNUVILA PUTHENVEEDU HOUSE, ADUTHALA P. O.,
KOLLAM DISTRICT - 691579.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
WP(C) NO. 15079 OF 2021 357
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 358
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19505 OF 2021
PETITIONER/S:
SAJEEV
AGED 53 YEARS
S/O. RAMACHANDRAN ACHARI, VALIYAVILAPUTHENVEEDU
HOUSE, KARINGANNOOR P.O., KOLLAM DISTRICT-691516.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 359
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 360
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19529 OF 2021
PETITIONER/S:
1 ABDUL HAKKIM
AGED 65 YEARS
S/O. SHAHUL HAMEED, MAMMOOTTIL R. S. COTTAGE HOUSE,
NILAMEL P. O., KOLLAM DISTRICT - 691 535.
2 ANSARI M. N.
AGED 60 YEARS
S/O. MUHAMMED NOOH, AJA MANSION HOUSE, NILAMEL P. O.,
KOLLAM DISTRICT - 691 535.
BY ADVS.
ABDUL RASHIQ A.
ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR, KOLLAM
WP(C) NO. 15079 OF 2021 361
CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM - 691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 362
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19543 OF 2021
PETITIONER/S:
VALSALA KUMARY,
AGED 66 YEARS
W/O. SANKUNNI PILLAI, LAVANYA, PAVITHRESWARAM P.O,
PAVITHRESWARAM VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT.
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN-691 013
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN 691 002
WP(C) NO. 15079 OF 2021 363
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 364
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19549 OF 2021
PETITIONER/S:
RAJAGOPALAN NAIR,
AGED 64 YEARS
S/O.GANGADHARAN PILLAI, ETHUKADU THULASI SADANAM,
CHENKULAM P.O., KOLLAM DISTRICT-691 510.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTROATE, CIVIL STAION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 365
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 366
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19561 OF 2021
PETITIONER/S:
1 SHIBU S.S.,
AGED 46 YEARS
S/O. SURENDRAN, SREEVATSAM HOUSE, KUMMALLOOR P.O,
KOLLAM DISTRICT-691 573.
2 DEEPA S,
AGED 40 YEARS
W/O. SHIBU S.S., SREEVATSAM HOUSE, KUMMALLOOR P.O,
KOLLAM DISTRICT-691 573
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
WP(C) NO. 15079 OF 2021 367
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 368
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19574 OF 2021
PETITIONER/S:
LINUDAS M
AGED 41 YEARS
S/O. MOHANDAS, LINI NIVAS, KOTTAKERAM, PARIPPALLY,
ELAMKULAM, KOLLAM - 691574.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM - 691013,.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM -
691013,.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 369
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 370
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19594 OF 2021
PETITIONER/S:
PRASAD
AGED 53 YEARS
S/O NANU, PARANKIMAMVILA VEEDU, KAITHACODE
P.O.PAVITHRESWARAM VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN-691 002.
SMT.DEEPA NARAYANAN, SR.GP
WP(C) NO. 15079 OF 2021 371
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 372
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19595 OF 2021
PETITIONER/S:
GEETHA.B
AGED 47 YEARS
W/O MURALEEDHARAN PILLAI, PAKKOTTU VEEDU,
KUNNATHOORNADUVIL, KUNNATHUR, KOLLAM DISTRICT-690
540.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM-691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 373
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19677 OF 2021
PETITIONER/S:
BABU MATHAI
AGED 59 YEARS
S/O. MATHAI, THATTRATHUDI ROSE BHAVAN, NEAR BANDHINI
JN, PUTHOOR, KOLLAM DISTRICT - 691 507.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM - 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 374
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19615 OF 2021
PETITIONER/S:
PODIYAMMA
AGED 68 YEARS
W/O. ABRAHAM, SHYNU BHAVAN, PANAVELY P.O,
VETTIKKAVALA VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM - 691013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
- 691002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691002,
4 DIRECTOR OF MINING AND GEOLOGY.
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM -
695004.
WP(C) NO. 15079 OF 2021 375
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 376
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19636 OF 2021
PETITIONER/S:
P.K.CHANDAPILLAI
AGED 70 YEARS
S/O. Y. KUNCHANDI, PALAVARA AVM VILLA, EZHUKONE,
KUNDARA EAST P.O, MULAVANAM VILLAGE, KOLLAM TALUK,
KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT -
691002,
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691002.
WP(C) NO. 15079 OF 2021 377
4 DIRECTOR OF MINING AND GEOLOGY.
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM -
695001.
5 STATE OF KERALA.
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 378
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19642 OF 2021
PETITIONER/S:
NIRMALADEVI.D
AGED 48 YEARS
W/O. RAJENDRAN PILLAI, KIZHAKKE MAVELIL VEEDU,
IVERKALA, PUTHENAMBALAM P.O, KOLLAM DISTRICT 690 553
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM 691 002
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
WP(C) NO. 15079 OF 2021 379
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 380
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19649 OF 2021
PETITIONER/S:
1 VAMADEVAN
AGED 66 YEARS
S/O. GOVINDAN, THADATHIVILA HOUSE, AVANEESWARAM P.O,
KOLLAM DISTRICT 691 508
2 SUDHARMA
AGED 66 YEARS
W/O. VAMADEVAN, THADATHIVILA HOUSE, AVANEESWARAM P.O,
KOLLAM DISTRICT 691 508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGERMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
WP(C) NO. 15079 OF 2021 381
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 382
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19696 OF 2021
PETITIONER/S:
JOHN K ALEXANDER
AGED 58 YEARS
S/O. KUNJAPPAN, KALANGUMUKKATHUVEEDU, VETTIKAVALA
PADINJAATTUMKARA , KOLLAM DISTRICT-691 557
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR, V.M.VISHNU MOHAN
SABIKH MOHAMMED V.S,GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 STATE OF KERALA
KOLLAM, COLLECTORATE, KOLLAM DISTRICT-691 008
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002
3 THE TAHSILDAR (LR),
KUNNATHUR, KOLLAM DISTRICT-691 013
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 383
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19780 OF 2021
PETITIONER/S:
SARIN A.S,
AGED 38 YEARS, S/O.SUKUMARA PILLAI, BHADRALAYAM
VALAKOM, PERUMANNOOR P.O., PUNALUR TALUK, KOLLAM-691
532
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHEIF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013
4 THE DISTRICT COLLCTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 384
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19751 OF 2021
PETITIONER/S:
SANTHAMMA
AGED 57 YEARS
W/O. PURUSHOTHAMAN, AJI VILASAM, MALOOR P.O., KOLLAM
DISTRICT-689695.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 385
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 386
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19757 OF 2021
PETITIONER/S:
SOUDAMINI
AGED 59 YEARS
D/O. BALAKRISHNAN, PARATHUMKALIL VEEDU, KOTTATHALA,
VENDAR P.O., PUTHOOR VILLAGE, KOLLAM DISTRICT-691 507
BY ADVS.
C.RAJENDRAN
B.K.GOPALAKRISHNAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM DISTRICT-691 013
2 MYLAM GRAMA PANCHAYATH,
MYLAM, KOLLAM-691 506, REPRESENTED BY THE SECRETARY
3 THE SECRETARY, MYLAM GRAMA PANCHAYATH,
MYLAM, KOLLAM DISTRICT,KOLLAM-691 506
4 THE GEOLOGIST,
DISTRICT MINING AND GEOLOGY, OFFICE OF THE MINING AND
GEOLOGY, ASRAMAM, KOLLAM DISTRICT-691 002
5 THE VILLAGE OFFICER,
PUTHOOR VILLAGE OFFICE, KOLLAM DISTRICT-691 507
6 THE TAHSILDAR,
TALUK OFFICE, KOTTARAKKARA, KOLLAM-691 506
WP(C) NO. 15079 OF 2021 387
7 THE CHIEF TOWN PLANNER,
DISTRICT TOWN PLANNING OFFICER, KOLLAM-691 001
BY ADV M.R.SASITH
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19775 OF 2021
PETITIONER/S:
MAMACHAN.A.,
AGED 75 YEARS
S/O.ABRAHAM, ALUMMOOTTIL VINIL BHAVAN, PIDAVOOR P.O.,
KOLLAM DISTRICT-689 695.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.
5 THE GEOLOGIST, DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 389
BY ADV P.JACOB MATHEW
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 390
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19792 OF 2021
PETITIONER/S:
1 GABRIAL
AGED 61 YEARS
S/O.ABRAHAM, D4-B,A.R.CAMP POLICE QUARTERS, KOLLAM
PO, KOLLAM DISTRICT-691001.
2 DALIKUTTY,
AGED 54 YEARS
W/O GABRIAL, D4-B, A.R.CAMP POLICE QUARTERS, KOLLAM
PO,
KOLLAM DISTRICT-691001.
BY ADVS.
ABDUL RASHIQ A.
ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
WP(C) NO. 15079 OF 2021 391
3 CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMMA, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 392
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19798 OF 2021
PETITIONER/S:
AROMAL.B
AGED 24 YEARS
S/O BIJU, KUNNIN KALLEELUVILA HOUSE, KUDAVATTOOR.P.O,
KOLLAM DISTRICT-691512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM,CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 393
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN,
ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 394
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19842 OF 2021
PETITIONER/S:
NASARUDEEN,
AGED 44 YEARS
S/O. FASEELA BEEVI, SHYLAJA MANZIL, KUNNIKKODE P.O.
KOLLAM DISTRICT 691 508.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 61 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 395
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 396
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19894 OF 2021
PETITIONER/S:
REMANAN
AGED 57 YEARS
S/O. PUSHPAKUMARY, PUSHPA COTTAGE, KADAKKODE P.O,
KOLLAM DISTRICT 691 505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 397
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 398
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19957 OF 2021
PETITIONER/S:
VIJAYAMMA AMMA
AGED 66 YEARS
W/O. SASIDHARAN PILLAI, ANITHA MANDIRAM, ELAMKULAM,
KALLUVATHUKKAL, KOLLAM DISTRICT.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
WP(C) NO. 15079 OF 2021 399
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 400
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19958 OF 2021
PETITIONER/S:
GEORGE KURAKKARAN
AGED 49 YEARS
S/O MATHEW, KURAKKAR WEST HOUSE, KARIKOM P.O, KOLLAM
DISTRICT-691 531.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 401
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 402
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19967 OF 2021
PETITIONER/S:
SINDHUMOL
AGED 36 YEARS
W/O. PAPPACHAN, NAMBISSERI HOUSE, ERATH MURI, ANCHAL
VILLAGE, THADIKKADU P.O, KOLLAM
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 403
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19982 OF 2021
PETITIONER/S:
SHAJI
AGED 45 YEARS
S/O.LUKOSE, KADAYIL PUTHEN VEEDU, THAZHATHU VADAKKU,
PATTAZHI P.O., KOLLAM DISTRICT-691522.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 404
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 405
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 19983 OF 2021
PETITIONER/S:
HAJIRA BEEVI
AGED 55 YEARS
W/O.RIYAS, RIYAS MANZIL, PAYACODE, OYUR P.O., KOLLAM
DISTRICT-691510.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 406
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 407
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20027 OF 2021
PETITIONER/S:
1 JIDHIN
AGED 34 YEARS
S/O. MADHUSOODANAN, ARAMAM HOUSE, EZHUKONE P.O,
KOLLAM DISTRICT 691 505
2 CHARLIN SIVARAJ
AGED 31 YEARS
W/O. JIDHIN, ARAMAM HOUSE, EZHUKONE P.O, KOLLAM
DISTRICT 691 505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
WP(C) NO. 15079 OF 2021 408
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 409
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20078 OF 2021
PETITIONER/S:
BIJU G
AGED 46 YEARS
S/O. GOPALAKRISHNAN, VILASINI MANDIRAM, VELAMANOOR
CHERRY, KALLUVATHUKKAL VILLAGE, VELAMANOOR P.O,
KOLLAM.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
WP(C) NO. 15079 OF 2021 410
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 411
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20120 OF 2021
PETITIONER/S:
SOBHANA KUMARI AMMA
AGED 57 YEARS
W/O. SASIDHARAN PILLAI, NIRAPPIL VEEDU, NEDUVATHOOR,
KURUMPALOOR, KOTTARAKARA P.O, KOLLAM DISTRICT
BY ADV H.PRAVEEN (KOTTARAKARA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM
691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR,
KOLLAM , CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY,KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
WP(C) NO. 15079 OF 2021 412
6 NEDUVATHOOR GRAMA PANCHAYATH,
NEDUVATHOOR, NEELESWARAM P.O, KOLLAM DISTRICT,
REPRESENTED BY ITS SECRETARY
BY ADV K.V.ANIL KUMAR
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 413
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20126 OF 2021
PETITIONER/S:
SHEELA
AGED 45 YEARS
D/O.JOHN, KUNNATH PUTHENVEEDU, VILANGARA,
UMMANNOOR.PO, UMMANNOOR VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVT.OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM COLLECTORATE, KOLLAM 691 013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 414
ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN.SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 415
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20207 OF 2021
PETITIONER/S:
RAJENDRA KUMAR T
AGED 43 YEARS
S/O. THIRUMALA PILLAI, SARASWATHY VILASAM, ARACKAL,
EDAYAM P.O., VALAKAM, PUNALUR TALUK, KOLLAM DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM, PIN-691 013.
4 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN-691 013.
5 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN ASRAMAM, KOLLAM, PIN-691 002.
WP(C) NO. 15079 OF 2021 416
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 417
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20184 OF 2021
PETITIONER/S:
AJIPTH,
AGED 38 YEARS
S/O. CHELLAPPAN, CHARIVUKALA MELATHIL HOUSE, MELILA
P.O. KOLLAM DISTRICT 691 508.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECOTRATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 418
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
BY ADV S.KRISHNA
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 419
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20267 OF 2021
PETITIONER/S:
BABU LEKSHMANAN,
AGED 58 YEARS
S/O. LEKSHMANAN, SREEKALALAYAM HOUSE, THRIPPILAZHIKOM
P.O, KOLLAM DISTRICT-691 509
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 420
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
BY ADV S.KRISHNA
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 421
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20128 OF 2021
PETITIONER/S:
ROY GEORGE
AGED 57 YEARS
S/O.O.GEORGE, POIKAYIL VEEDU,
KOTTARAKKRA.P.O, KOTTARKKARA VILLAGE, KOTTARAKKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE,
KOLLAM-691013, REPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE, KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-
691002.
WP(C) NO. 15079 OF 2021 422
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM.P.O, THIRUVANANTHAPURAM-
695004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 423
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20278 OF 2021
PETITIONER/S:
MANOJ T.S.
AGED 34 YEARS
THOTTATHIL VEEDU,
PUNNAKKODU, POOYAPPALLY P.O, KOLLAM, REPRESENTED BY
POWER OF ATTORNEY HOLDER,
MANJU.S,
W/O MANOJ T.S., AGED 34 YEARS, PUNNAKKODU,
POOYAPPALLY P.O, KOLLAM, PIN-691537.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM,PIN-
691013.
WP(C) NO. 15079 OF 2021 424
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 425
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20206 OF 2021
PETITIONER/S:
VIJAYALEKSHMI R
AGED 66 YEARS
W/O. PUSHPARAJAN, KANAVILA VEEDU, PUTHIYAKAVU,
KILIMANOOR P.O, THIRUVANANTHAPURAM 695 601
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 426
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20229 OF 2021
PETITIONER/S:
JAYAPRAKASH
AGED 45 YEARS
S/O.SUBRAHMANIAN, KOLLEZHATHU VEEDU, MYLOSE,
KIZHAKKEKARA, POOYAPPALLY VILLAGE, KOTTARAKKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM, PIN - 691 013.
4 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN - 691 013.
5 GEOLOGIST, DISTRICT OFFICE
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 427
ASRAMAM, KOLLAM, PIN - 691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 428
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20232 OF 2021
PETITIONER/S:
RADHAMANI B.
AGED 55 YEARS
W/O.RAJENDRAN ACHARI, CHARUVILA PUTHENVEEDU, MYLODE,
POOYAPPALLY VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY CIVIL STATION,
KOLLAM, PIN - 691 013.
4 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN - 691 013.
5 GEOLOGIST, DISTRICT OFFICE
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
WP(C) NO. 15079 OF 2021 429
ASRAMAM, KOLLAM, PIN - 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 430
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20464 OF 2021
PETITIONER/S:
USMAN RAWTHER
AGED 68 YEARS
S/O. KASIN RAWTHER, PATHARATHU MELEPURAYIL (PALLIYUDE
KIZHAKKATHIL), HOUSE, SOORANADU P.O. KOLLAM DISTRICT
691 532.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY.,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
WP(C) NO. 15079 OF 2021 431
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 432
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20536 OF 2021
PETITIONER/S:
ACHANKUNJU C.K
AGED 67 YEARS, S/O.KUNJUKUNJU, NELLITHANATHU HOUSE,
PULAMON P.O, KOLLAM DISTRICT, PIN-691531
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY.,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 433
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 434
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20468 OF 2021
PETITIONER/S:
1 MANIKUTTAN V L
AGED 44 YEARS
S/O. KUTTAPPAN, BINDHU BHAVAN HOUSE, ANDOOR P.O.,
KOLLAM DISTRICT-691532.
2 SREEJAMOL,
AGED 40 YEARS
W/O. MANIKUTTAN, BINDHU BHAVAN HOUSE, ANDOOR P.O.,
KOLLAM DISTRICT-691532.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
WP(C) NO. 15079 OF 2021 435
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 436
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20527 OF 2021
PETITIONER/S:
ATHIRA
AGED 29 YEARS
D/O RAJAMMA, ATHIRALAYAM HOUSE,
PAVITHRESWARAM.P.O, KOLLAM DISTRICT-691507.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 437
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN,
ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 438
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20522 OF 2021
PETITIONER/S:
MURALEE MOHANAN,
AGED 39 YEARS
S/O. BHASKARAN, JAYA NIVAS, VALAKOM P.O, KOTTARAKKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM 691 03,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-
691 002
WP(C) NO. 15079 OF 2021 439
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695
004
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 440
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20529 OF 2021
PETITIONER/S:
THOMAS
AGED 61 YEARS
S/O UMMACHAN, KIZHAKKEPADAKASALA PUTHENVEEDU HOUSE,
VAYACKAL P.O.KOLLAM DISTRICT-691 532.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KAANKATHUR MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 441
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 442
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20519 OF 2021
PETITIONER/S:
IBRAHIMKUNJU,
AGED 73 YEARS
S/O. HYDROSE,
NELLIKUNNAMPURATHU VEEDU, KARUNTHALACODE, NILAMEL.,
KOTTARAKARA TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE KOLLAM 691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/ DISTRICT COLLECTOR,
KOLLOM , CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691
002.
WP(C) NO. 15079 OF 2021 443
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O. THIRUVANANTHAPURAM 695
004.
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT , GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20444 OF 2021
PETITIONER/S:
MEENU CHANDRAN
AGED 41 YEARS
W/O.SUNIL, JAYA NIVAS, PULAMON P.O., KOTTARAKKARA
TALUK, KOLLAM DISTRICT
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
HASHARURAHIMAN.U
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM 691 013, REP.BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691
002
WP(C) NO. 15079 OF 2021 445
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O,
THIRUVANANTHAPURAM 695 004
5 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 446
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20441 OF 2021
PETITIONER/S:
MANISHA MANIKUMAR
AGED 29 YEARS
D/O.MANIKUMAR, KUTTIKATTU MELATHIL HOUSE, EDAVATTOM
P.O., KOLLAM DISTRICT-691511.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 447
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 448
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20707 OF 2021
PETITIONER/S:
RADHAKRISHNAN B
AGED 68 YEARS
S/O. BALAKRISHNAN, RADHAKRISHNA VILASAM, PARAYIL,
KALLUVATHUKKAL, KOLLAM-691 578.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 449
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20643 OF 2021
PETITIONER/S:
CHRISTIAN GINU
AGED 37 YEARS
S/O.JOYKUTTY, HATHIJANGAM SECTOR, DESKORA, GUJARATH,
AHAMMADABAD
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM 691 002
WP(C) NO. 15079 OF 2021 450
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 451
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20776 OF 2021
PETITIONER/S:
VARGHESE JOHN
AGED 46 YEARS
S/O MATHAI JOHN, PEEDIKAVADAKADATHU PUTHEN VEETTIL,
PALLICKAL , MYLOM,
KOTTARAKKARA.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
WP(C) NO. 15079 OF 2021 452
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY,
DISTRICT OFFICE, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 453
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20775 OF 2021
PETITIONER/S:
SUNNY MON
AGED 51 YEARS
S/O KUNJUKUNJU, ALINTEMELETHIL VEEDU, THAMARAKUDYK,
KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY,
DISTRICT OFFICE, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 454
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 455
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20977 OF 2021
PETITIONER/S:
SUGATHAN
AGED 55 YEARS
S/O. NARAYANAN, MAMBAZHATHOTTAM, EZHUKONE P.O,
EZHUKONE, KOLLAM DISTRICT - 691505.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM - 691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM- 691013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
WP(C) NO. 15079 OF 2021 456
BY G.P.SRI.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 457
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20927 OF 2021
PETITIONER/S:
ADERSH. M
AGED 29 YEARS
S/O. MOHANAN, THULASEE MANDIRAM, PERUMKULAM P.O,
PUTHOOR, KOTTARAKKARA, KOLLAM DISTRICT 691 586
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM 691 002
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
BY G.P.SRI.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 458
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20902 OF 2021
PETITIONER/S:
SANTHOSHKUMAR
AGED 45 YEARS
S/O. KUMARAN, SREYAS HOUSE, ANCHAL P.O, KOLLAM
DISTRICT 691 306
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE
OFFICER,COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691
013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
WP(C) NO. 15079 OF 2021 459
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 460
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20872 OF 2021
PETITIONER/S:
ASWANIKUMAR,
AGED 35 YEARS
S/O. AYYAPPAN, NANDANAM HOUSE, NILAMEL P.O., KOLLAM
DISTRICT-691353.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 461
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 462
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 20808 OF 2021
PETITIONER/S:
ZAKIR HUSSAIN
AGED 55 YEARS
S/O SHAHUL HAMEED, LAILA MANZIL,
ELIKUNNAMMUKAL, KAITHODU.P.O,
NILAMEL, KOTTARAKKARA TALUK,
KOLLAM DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN-695001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
CIVIL STATION, KOLLAM, PIN-691013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,
CIVIL STATION, KOLLAM, PIN-691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM, PIN-691013.
WP(C) NO. 15079 OF 2021 463
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 464
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21222 OF 2021
PETITIONER/S:
REMANI
AGED 51 YEARS
W/O. MOHANAN, KUZHIYILE MELETHILE HOUSE, MULAVANA P.
O., KOLLAM DISTRICT - 691503.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 465
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 466
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21210 OF 2021
PETITIONER/S:
ABDUL MAJEED
AGED 35 YEARS
S/O MUHAMMED, VILAYIL HOUSE, KAITHODU P.O, KOLLAM
DISTRICT, PIN-691535.
BY ADVS.
ARUN MATHEW VADAKKAN(K/213/2011)
ABDUL RASHIQ A.
BIPIN.K.S
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 467
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 468
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21217 OF 2021
PETITIONER/S:
SABU THOMAS
AGED 47 YEARS
S/O. THOMAS, VARUVILA PUTHENVEEDU HOUSE, MUKKOODU P.
O., KOLLAM DISTRICT - 691 503.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 469
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
BY G.P.SRI.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 470
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21216 OF 2021
PETITIONER/S:
BASHEER
AGED 65 YEARS
S/O.MUTHALIV RAUTHER, DARULSALAM, VILAKUDY,
PATHANAPURAM, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691 013
REPRESENTED BY ITS CHAIRMAN, DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
- 691 002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691 002.
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM -
695 004.
WP(C) NO. 15079 OF 2021 471
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 472
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21244 OF 2021
PETITIONER/S:
MADHAV M.S. PILLAI
AGED 60 YEARS
S/O.MANIKANDAN PILLAI, THEKKEDATHU VEEDU, VETTUVAZHY
KURIYODU P.O., CHADAYAMANGALAM VILLAGE, KOTTARAKARA
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
- 691 002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691 002.
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM -
695 004.
WP(C) NO. 15079 OF 2021 473
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 474
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21190 OF 2021
PETITIONER/S:
NAJEEM
AGED 51 YEARS
S/O MOHAMMED MUSTHAFA, ROADVILA VEEDU, DERPPAKADU,
AYIRAKUZHY, KOTTARAKKARA TALUK, KOLLAM DISTRICT
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT COLLECTORATE KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN, DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O.THIRUVANANTHAPURAM-695
004.
WP(C) NO. 15079 OF 2021 475
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 476
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21213 OF 2021
PETITIONER/S:
1 AKHIL MURALI,
AGED 29 YEARS
S/O.MURALEEDHARAN PILLA, MURALI BHAVAN, KUMMALLUR
P.O., KUMMALLUR CHERI, ADHICHANALLOOR VILLAGE, KOLLAM
TALUK, KOLLAM DISTRICT.
2 JELAJABHAI AMMA,
AGED 55 YEARS
W/O.MURALEEDHARAN PILLAM MURALI BHAVAN, KUMMALLUR
P.O., KUMMALLUR CHERI, ADHICHANALLOOR VILLAGE, KOLLAM
TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
WP(C) NO. 15079 OF 2021 477
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM-695
004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 478
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21337 OF 2021
PETITIONER/S:
MUHAMMED BASHEER K.S.
AGED 64 YEARS
S/O. SHAHUL HAMEED, VADAKKEVILAPUTHEN VEETTIL,
KOCHALUMOODU, NELLIKUNNAM P.O, UMMANOOR VILLAGE,
KOTTARAKKARA TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE KOLLAM 691 013
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM
2 THE DISTRICT MAGISTRATE/DISTRICT COLELCTOR
KOLLAM , CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT
691 002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691
002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM 695
004
WP(C) NO. 15079 OF 2021 479
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 480
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21295 OF 2021
PETITIONER/S:
SUDHARMA
AGED 54 YEARS
W/O.MOHANA NAIR, CHITHIRA SADANAM, VISHU NAGAR 72,
MANNUVILA CHERRY, VADAKKEVILA P.O., KOLLAM DISTRICT
BY ADVS.
P.M.ZIRAJ
C.M.DHANY
IRFAN ZIRAJ
RIZWANA T.N
MOHEMED FAVAS
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013,
REPRESENTED BY ITS CHAIRMAN, DISTRICT MAGISTRATE,
KOLLAM
2 THE DISTRICT MAGISTRATE/ DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691 002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-
691 002
WP(C) NO. 15079 OF 2021 481
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM , PATTOM P.O.,THIRUVANANTHAPURAM-695
004
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 482
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21240 OF 2021
PETITIONER/S:
VIPIN B.S
AGED 41 YEARS
S/O.R.BHANUVIKRAMAN, PULARI, NJARAKKAD, THALAVOOR
P.O., THALAVOOR, PATTANAPURAM, KOLLAM-691508, KOLLAM-
690505.
BY ADV RAVI KRISHNAN
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT MAGISTRATE AND CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 483
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21743 OF 2021
PETITIONER/S:
LIJIN C.VARGHESE,
AGED 34 YEARS
S/O.VARGHESE, CHUNAKKARAVEEDU, UPPOODU, EAST KALLADA
P.O., KOLLAM DISTRICT-691 502, REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER C.G.VARGHESE,
S/O.G.GEEVARGHESE, AGED 70 YEARS, CHUNAKKARAVEEDU,
UPPOODU, EAST KALLADA P.O., KOLLAM DISTRIC-691 502.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
WP(C) NO. 15079 OF 2021 484
5 THE GEOLOGIST, DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
6 THE SECRETARY, EAST KALLADA GRAMA PANCHAYATH,
KOTTARAKARA, KOLLAM DISTRICT-691 531.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 485
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21304 OF 2021
PETITIONER/S:
ANIL KUMAR. R
AGED 31 YEARS
S/O. RADHAKRISHNAN, AJI BHAVANAM,
PATTAZHI VADAKKEKARA, PATHANAPURAM
BY ADVS.
R.SUNIL KUMAR
ARUN KRISHNA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN,
TIHE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691002.
WP(C) NO. 15079 OF 2021 486
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 487
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21374 OF 2021
PETITIONER/S:
PRAHLADAN
AGED 60 YEARS
S/O BHASKHARAN, UTHRVIHAR, EDAKKAD, PORUVAZHY,
KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE ,CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691002.
WP(C) NO. 15079 OF 2021 488
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 489
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21358 OF 2021
PETITIONER/S:
RADHAMANI AMMA
AGED 62 YEARS
W/O. GOPALAKRISHNA PILLAI, MANGALASSERRY, PUTHENVEEDU
HOUSE, KARUVELIL P.O., KOLLAM DISTRICT-691 505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLMA-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 490
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 491
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21385 OF 2021
PETITIONER/S:
VIJAYAKUMAR
AGED 43 YEARS
S/O.THANKAPPAN, RAJANI MANDIRAM, CHIRAKKARA,
KALLUVATHUKKAL, CHIRAKKARA P.O., EDAVATTOM,
PARIPPALLY VILLAGE, KOLLAM DISTRICT-691578.
BY ADVS.
C.RAJENDRAN
B.K.GOPALAKRISHNAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM DISTRICT-691013.
2 KALLUVATHUKKAL GRAMA PANCHAYATH,
KALLUVATHUKKAL, KOLLAM TALUK, KOLLAM-691578,
REPRESENTED BY THE SECRETARY.
3 THE SECRETARY,
KALLUVATHUKKAL GRAMA PANCHAYATH, KALLUVATHUKKAL,
KOLLAM TALUK, KOLLAM, KOLLAM DISTRICT-691578.
4 THE GEOLOGIST,
DISTRICT MINING AND GEOLOGY, OFFICE OF THE MINING AND
GEOLOGY, ASRAMAM, KOLLAM DISTRICT-691002.
5 THE VILLAGE OFFICER,
PARIPPALLY VILLAGE OFFICE, KOLLAM DISTRICT-691574.
WP(C) NO. 15079 OF 2021 492
6 THE TAHSILDAR,
TALUK OFFICE, KOLLAM TALUK, KOLLAM-691001.
7 THE CHIEF TOWN PLANNER,
DISTRICT TOWN PLANNING OFFICER, KOLLAM-691001.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 493
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21428 OF 2021
PETITIONER/S:
1 CHACKOCHAN
AGED 57 YEARS
S/O. KOCHUMMAN, VAVALLOOR PUTHENVEEDU HOUSE,
AMBALAPURAM P. O., KOLLAM DISTRICT - 691 531.
2 ANCY CHACKO
W/O. CHACKO, VAVALLOOR PUTHENVEEDU HOUSE, AMBALAPURAM
P. O., KOLLAM DISTRICT - 691 531.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
WP(C) NO. 15079 OF 2021 494
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 495
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21499 OF 2021
PETITIONER/S:
1 ANANDH
AGED 36 YEARS
S/O. SOMAN, RAGHU MANDIRAM HOUSE, PAVITHRESWARAM P.
O., KOLLAM DISTRICT - 691 507.
2 RAJI
AGED 33 YEARS
W/O. ANANDH, RAGHU MANDIRAM HOUSE, PAVITHRESWARAM P.
O., KOLLAM DISTRICT - 691 507.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
WP(C) NO. 15079 OF 2021 496
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 497
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21510 OF 2021
PETITIONER/S:
1 PRINCE
AGED 40 YEARS
S/O SUKUMARAN, PRINCE BHAVAN HOUSE, KADAIKKODE
P.O.KOLLAM DISTRICT-691 505.
2 ANILA S ANAND,
AGED 37 YEARS
W/O PRINCE, PRINCE BHAVAN HOUSE, KADAIKKODE
P.O.KOLLAM DISTRICT-691 505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
WP(C) NO. 15079 OF 2021 498
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 499
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21638 OF 2021
PETITIONER/S:
SIVAPRASAD
AGED 63 YEARS
S/O.SREEDHARAN ACHARY, THUDAYYATHU VEEDU, MUKKOD,
MULAVANA P.O, KOLLAM.
BY ADV B.MOHANLAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE DIRECTOR OF MINING & GEOLOGY,
GOVERNMENT OF KERALA, KESAVADASAPURAM, PATTOM,
THIRUVANANTHAPURAM - 695004,
3 THE DISTRICT COLLECTOR,
COLLECTORATE, CUTCHERY P.O, KOLLAM - 691013(CHAIRMAN,
DISASTER MANAGEMENT AUTHORITY AND EXECUTIVE
MAGISTRATE),
4 THE DISTRICT GEOLOGIST,
MINING & GEOLOGY DEPARTMENT, ASRAMAM P.O, KOLLAM -
691002.
WP(C) NO. 15079 OF 2021 500
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 501
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21653 OF 2021
PETITIONER/S:
SALAHUDEEN,
AGED 29 YEARS
BETHEL HOUSE, THANNIKKUNMIL VEEDU, PAPPALA,
PAZHAYAKUNNUMMEL P.O, KOLLAM.
BY ADV M.R.SASITH
RESPONDENT/S:
1 THE DISTRICT GEOLOGIST,
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001
2 DISTRICT MAGISTRATE AND CHAIRMAN,
DISTRICT MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
KOLLAM-691 001
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 502
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21663 OF 2021
PETITIONER/S:
LALAMMA RAJU
AGED 58 YEARS
W/O.RAJU, MAMBARAMEENATHETHIL, SOORANDU, KOLLAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
ARUN KRISHNA
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013
4 THE DISTRICT COLLECTOR,
COLLECTORATE , CIVIL STATION, KOLLAM-691 013
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691 002
WP(C) NO. 15079 OF 2021 503
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 504
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22248 OF 2021
PETITIONER/S:
SIBI. P.,
AGED 42 YEARS
S/O. PURUSHAN, DEVANGANAM, KURUMANNA,
THRIKKOVILVATTOM, MUKHATHALA POST KOLLAM DISTRICT.
BY ADV K.S.PRAVEEN
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, PALAYAM, TRIVANDRUM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM 691 013.
3 THE CHAIRMAN/ DISTRICT COLLECTOR,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013.
4 THE GEOLOGIST,
MINING AND GEOLOGY DEPARTMENT, KESAVANIKETHAN,
ASARAMAM, KOLLAM, KOLLAM DISTRICT 691 002.
WP(C) NO. 15079 OF 2021 505
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 506
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21805 OF 2021
PETITIONER/S:
ARADHANAKUMARI S
AGED 39 YEARS
W/O. MANIKANTAN, SANTHOSH BHAVAN, NELLIKUNNAM P.O.,
KOLLAM-695 120.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 507
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 508
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21889 OF 2021
PETITIONER/S:
LEKHA,
AGED 44 YEARS
D/O. KOCHUKRISHNAN, FIDHA MANZIL, MALOOR COLLEGE,
P.O. KOLLAM DISTRICT 689 695.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM
691 013,
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION ROAD, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 509
6 THE SECRETARY,
PATTAZHI VADAKKEKARA GRAMA PANCHAYATH, KOLLAM
DISTRICT 691 531.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 510
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21912 OF 2021
PETITIONER/S:
VIJAYAN
AGED 59 YEARS
S/O BROONS, MANAYIL VEEDU, KALKULANGARABHAGOM MURI,
CHAVARA P.O, ARINALLOOR, KOLLAM DISTRICT-690 538.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHPAURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 511
6 THE SECRETARY
THEVALAKKARA GRAMA PANCHAYATH, KOLLAM DISTRICT-691
531.
BY ADV.BIJITH S.KHAN
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21979 OF 2021
PETITIONER/S:
LIJU RAJU
AGED 40 YEARS
S/O. Y.RAJU, LIJU MANDIRAM, MYLOM, KOLLAM DISTRICT-
691 560
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY , GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691 013
4 THE DISTRICT COLLECTOR,
CIVIL STATIN ROAD, KOLLAM-691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
WP(C) NO. 15079 OF 2021 513
6 THE SECRETARY,
MYLOM GRAMA PANCHAYAT, KOLLAM DISTRICT-691 531
BY ADV M.R.SASITH
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 514
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21810 OF 2021
PETITIONER/S:
SANTOSH KUMAR
AGED 34 YEARS
SANTOSH BHAWAN, POREDOM, CHADAYAMANGALAM P.O.,
KOLLAM-691534.
BY ADV M.R.SASITH
RESPONDENT/S:
1 THE DISTRICT GEOLOGIST KOLLAM
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT MAGISTRATE & CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 515
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21827 OF 2021
PETITIONER/S:
KRISHNAKUMARI AMMA
AGED 61 YEARS
W/O. GOPALAN, KUMARI VILASAM HOUSE,
KALLUVATHUKKAL.P.O,
KOLLAM DISTRICT-691578.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
WP(C) NO. 15079 OF 2021 516
KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN,
ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 517
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 21936 OF 2021
PETITIONER/S:
RISHIKESHAN P.
AGED 48 YEARS
S/O PRABAKARAN,
CHEMBAKASSERY HOUSE,
VETTITHITTA P.O & PIRVANTHOOR VILLAGE, PATHANAPURAM
TALUK, KOLLAM DISTRICT-689696.
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
GEETHU KRISHNAN
SABIKH MOHAMMED V.S
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT-691013, REPRESENTED BY ITS
CHAIRMAN/DISTRICT COLLECTOR.
2 THE DISTRICT GEOLOGIST
KOLLAM DISTRICT, DISTRICT OFFICE OF MINING AND
GEOLOGY, KOLLAM DISTRICT-691002.
3 TAHASILDAR (LR), TALUK OFFICE,
PATHANAPURAM, KOLLAM DISTRICT-689695.
WP(C) NO. 15079 OF 2021 518
4 THE SECRETARY
GRAMA PANCHAYAT OF PIRAVANTHOOR, VETTITHITTA P.O,
KOLLAM DISTRICT-689696.
BY ADV MANOJ RAMASWAMY
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 519
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22057 OF 2021
PETITIONER/S:
MANI D.V
AGED 49 YEARS
VAYALIL PUTHEN VEEDU, NELLILKA, NEDUMPANA, KOLLAM 691
515
BY ADVS.
B.RAGHUNATHAN
M.SALIM
R.SRINATH
STANLY CHAZHOOR
K.JALADHARAN
G.BAIJU
V.M.JACOB
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM, THIRUVANANTHAPURAM 695 004
3 DISTRICT COLLECTOR, AND CHAIRMAN (DISTRICT COLLECTOR)
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
KOLLAM 691 013
4 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
WP(C) NO. 15079 OF 2021 520
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 521
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22044 OF 2021
PETITIONER/S:
CHINJU RAJ,
AGED 30 YEARS
VENGANADU KALEELAZHIKATHU VEEDU, PULIYILA, NALLILA,
NEDUMPANA, KOLLAM 691 515.
BY ADVS.
B.RAGHUNATHAN
V.M.JACOB
K.JALADHARAN
STANLY CHAZHOOR
R.SRINATH
M.SALIM
G.BAIJU
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM,
THIRUVANANTHAPURAM 695 004.
3 DISTRICT COLLECTOR AND CHAIRMAN
(DISTRICT COLLECTOR),
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
KOLLAM 691 013.
WP(C) NO. 15079 OF 2021 522
4 GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT, OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
BY ADV.SHRI.TITUS MANI VETTOM, SC, MEDICAL COUNCIL OF
INDIA
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 523
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22166 OF 2021
PETITIONER/S:
SASIDHARAN,
AGED 57 YEARS
S/O. SADANANDAN,
CHARUVILA PUTHENVEEDU, VALIYODU P.O.,
NETTAYAM., KOLLAM 691 520.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE CIVIL STATION, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 524
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 525
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22209 OF 2021
PETITIONER/S:
GINITHA KUMARI
AGED 50 YEARS
W/O.LATE RAJENDRAN, ANANDA SADHANAM, PALLIMON,
PALLIMON P.O., KOLLAM DISTRICT - 691 576.
BY ADVS.
C.RAJENDRAN
B.K.GOPALAKRISHNAN
ELSAMMA JOSEPH ARACKAL
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
COLLECTORATE, KOLLAM DISTRICT - 691 013.
2 NEDUMPANA GRAMA PANCHAYATH
NEDUMPANA, KOLLAM - 691 576 REPRESENTED BY THE
SECRETARY.
3 THE SECRETARY
NEDUMPANA GRAMA PANCHAYATH, KOLLAM DISTRICT, KOLLAM -
691 576.
4 THE GEOLOGIST
DISTRICT MINING AND GEOLOGY, OFFICE OF THE MINING AND
GEOLOGY, ASRAMAM, KOLLAM DISTRICT - 691 002.
5 THE VILLAGE OFFICER
PALLIMON VILLAGE OFFICE, KOLLAM TALUK, KOLLAM
WP(C) NO. 15079 OF 2021 526
DISTRICT - 691 576.
6 THE TAHSILDAR
TALUK OFFICE, KOLLAM TALUK, KOLLAM - 691 001.
7 THE CHIEF TOWN PLANNER
DISTRICT TOWN PLANNING OFFICER, KOLLAM - 691 001.
BY ADV V.RENJITH KUMAR
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 527
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22700 OF 2021
PETITIONER/S:
SALEEM
AGED 65 YEARS
S/O. HUSSAINARU KUNJU RAWTHER,KUNNUVILA VEEDU,
PAYAKODE, OYUR P.O, KOLLAM DISTRICT 691 510
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
SABIKH MOHAMMED V.S
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
KOLLAM COLLECTORATE, KOLLAM DISTRICT 691 008
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691
002
3 THE TAHSILDAR,(LR)
KOTTARAKKARA, KOLLAM DISTRICT 691 506
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 528
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22540 OF 2021
PETITIONER/S:
KUMARAKURUPARAN
AGED 60 YEARS
S/O.RAMAKRISHNAN, T.C.NO.28/1298, KAILAS NAGAR, FORT
P.O., THIRUVANANTHAPURAM DISTRICT-695023.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 529
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 530
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22684 OF 2021
PETITIONER/S:
SUNIL VARGHESE
AGED 42 YEARS
S/O.VARGHESE, VENKITTAPANAYIL HOUSE, CHANNAPETTAH
P.O., KOLLAM DISTRICT - 691 311.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 531
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 532
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22723 OF 2021
PETITIONER/S:
RAJU CHACKO,
AGED 56 YEARS
S/O.CHACKO, HILL VIEW HOUSE, THALACHIRA P.O., KOLLAM
DISTRICT-691 538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST, DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 533
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 534
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 22835 OF 2021
PETITIONER/S:
ANU M
AGED 24 YEARS
S/O MADHU, ANU BHAVANAM HOUSE, MANAPPALLY NORTH
P.O.KOLLAM DISTRICT-690 574.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 535
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
G.P.SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 536
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23151 OF 2021
PETITIONER/S:
JERIN ALEXANDER
AGED 34 YEARS
S/O. V.K.ALEXANDER, RESIDING AT JERIN BHAVAN,
IYAPPALLOOR MURI, KARICKAM P.O., MELILA VILLAGE,
KOTTARAKARA TALUK, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM
DISTRICT-691008.
2 THE DIRECTOR, MINING AND GEOLOGY
OFFICE OF THE MINING AND GEOLOGY, KESAVADASAPURAM,
PATTAM, THIRUVANANTHAPURAM-695001.
3 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
WP(C) NO. 15079 OF 2021 537
5 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 538
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23461 OF 2021
PETITIONER/S:
THOMASKUTTY,
AGED 60 YEARS
S/O. MATHAI RESIDING AT PEEDIKAYIL, VALAKOM P.O.
KOLLAM 691 532.
BY ADV R.KISHORE (KALLUMTHAZHAM)
RESPONDENT/S:
1 STATE OF KERALA,
TO BE REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 STATE OF KERALA,
TO BE REPRESENTED BY PRINCIPAL SECRETARY, MINISTRY OF
INDUSTRY AND COMMERCE,
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
3 DISTRICT COLLECTOR,
COLLECTORATE KOLLAM 691 001.
4 THE GEOLOGIST,
DISTRICT OFFICE DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMOM, KOLLAM 691 002.
5 SECRETARY,
VETTIKAVALA GRAMA PANCHAYATH , VETTIKAVALA, KOLLAM
691 538.
BY ADV M.R.SASITH
WP(C) NO. 15079 OF 2021 539
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 540
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23342 OF 2021
PETITIONER/S:
DILKUMAR C
AGED 51 YEARS
S/O. CHELLAPAN RESIDING @ AGASTHYAKODU, NEDIYARA
P.O., ANCHAL, KOLLAM-691 306.
BY ADV R.KISHORE (KALLUMTHAZHAM)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 STATE OF KERALA TO BE REPRESENTED BY PRINCIPAL
SECRETARY
MINISTRY OF INDUSTRY AND COMMERCE, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN-691 001.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMOM, KOLLAM-691 002.
5 SECRETARY
ANCHAL GRAMA PANCHAYATH, ANCHAL, KOLLAM-691 306.
BY ADV SHRI.C.J.JOY, SC,ANCHAL GRAMA PANCHAYAT, SC,
ANCHAL GRAMA PANCHAYAT
WP(C) NO. 15079 OF 2021 541
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 542
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23454 OF 2021
PETITIONER/S:
DHANYA
AGED 25 YEARS
W/O. BINUKUMAR, P. C. BHAVAN, THAZHAMEL, ANCHAL P.
O., KOLLAM - 691 306.
BY ADVS.
M.R.SASITH
RAJITHA V.K
RESPONDENT/S:
1 DISTRICT GEOLOGIST
DEPARTMENT OF MINING & GEOLOGY, OFFICE OF DISTRICT
GEOLOGIST, KOLLAM - 691 001.
2 DISTRICT MAGISTRATE & CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM - 691001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 543
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23715 OF 2021
PETITIONER/S:
USHA T.
AGED 43 YEARS
DEVA MANDIRAM, S. N. COLLEGE WARD, KARAMCODE P. O.,
KOLLAM DISTRICT - 691 578.
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
SAMEER M NAIR
SABIKH MOHAMMED V.S
T.S.SARATH
V.M.VISHNU MOHAN
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM DISTRICT - 691 008.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT -
691 002.
3 THE TAHSILDAR (LR), KOLLAM
KOLLAM DISTRICT - 691 506.
WP(C) NO. 15079 OF 2021 544
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 545
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 23847 OF 2021
PETITIONER/S:
JERRY MOHAN,
AGED 36 YEARS
S/O. B. MOHAN, KRIPA HOUSE, KURIVKKONAM, NEDIYARA
P.O., ANCHAL, KOLLAM DISTRICT-691306.
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
R.RAJESH
T.S.SARATH
SAMEER M NAIR
SABIKH MOHAMMED V.S
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT-691013, REPRESENTED BY ITS CHAIRMAN/
DISTRICT COLLECTOR.
2 THE DISTRICT GEOLOGIST,
KOLLAM DISTRICT, DISTRICT OFFICE OF MINING AND
GEOLOGY, KOLLAM DISTRICT-691002.
3 THE TAHSILDAR (LR),
TALUK OFFICE, PUNALUR, KOLLAM DISTRICT-691305.
4 THE SECRETARY,
MUNICIPALITY OF PUNALUR, KOLLAM DISTRICT-691305.
WP(C) NO. 15079 OF 2021 546
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 547
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 24448 OF 2021
PETITIONER/S:
SHERLY
AGED 42 YEARS
W/O. ANILKUMAR, SHERLY BHAVANAM HOUSE, MYLAMKULAM
P.O, PUTHOOR, KOLLAM DISTRICT 691 507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 548
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 549
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 24629 OF 2021
PETITIONER/S:
ANIL KUMAR
AGED 40 YEARS
S/O.VASUDEVAN, INDIRA BHAVAN,
PUTHOOR VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT.
BY ADV K.RAKESH
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, PALAYAM,
TRIVANDRUM, PIN-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM, PIN-691013.
3 THE CHAIRMAN/DISTRICT COLLECTOR,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD,
KOLLAM,PIN-691013.
4 THE GEOLOGIST,
MINING AND GEOLOGY DEPARTMENT, KESAVANIKETHAN,
ASARAMAM, KOLLAM,
KOLLAM DISTRICT, PIN-691002.
WP(C) NO. 15079 OF 2021 550
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 551
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 24937 OF 2021
PETITIONER/S:
KRISHNA SURESH
AGED 32 YEARS
W/O.SURESH, SURESH BHAVANAM, EDAKKADU P.O., EDAKKADU
MURI, KOLLAM 691 552
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 STATE OF KERALA
REP.BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
6 THE SECRETARY
PORUVAZHY GRAMA PANCHAYATH, KOLLAM DISTRICT 691 552
WP(C) NO. 15079 OF 2021 552
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 553
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 25138 OF 2021
PETITIONER/S:
SINDHU.T
AGED 38 YEARS
W/O. RAJESH, IDATHUNDIL VEEDU, IDAKKIDA PO,
KAKKAKOTTUR, KOLLAM-691 505.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 554
6 THE SECRETARY
EZHUKONE GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM
DISTRICT-691 531.
BY ADVS.
P.SAJEEV BABU
PRATHEESH.P
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 555
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 25439 OF 2021
PETITIONER/S:
GIRIJA
AGED 42 YEARS
W/O NANDAN, SARADA VILASAM HOUSE, OYOOR P.O.KOLLAM
DISTRICT-691 510.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 556
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 557
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 25236 OF 2021
PETITIONER/S:
BINUMON.C.,
AGED 48 YEARS
S/O.RAGHAVAN, CHELLAM VEEDU, PARAYLTHODU, MULAVANA
P.O., MULAVANA, KOLLAM DISTRICT-691 503.
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
SABIKH MOHAMMED V.S
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, KOLLAM DISTRICT-691 008.
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002.
3 THE TAHSILDAR (LR), KOLLAM,
KOLLAM DISTRICT-691 506.
WP(C) NO. 15079 OF 2021 558
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 559
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 25594 OF 2021
PETITIONER/S:
NISSAM
AGED 43 YEARS
NAVAS MANZIL, POREDAM, POREDAM P.O., CHADAYAMANGALAM,
KOLLAM 691 534.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM - 691
013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002
WP(C) NO. 15079 OF 2021 560
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 561
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26145 OF 2021
PETITIONER/S:
1 MOHANAN PILLAI
AGED 61 YEARS
S/O. GOPALA PILLAI, JITHU BHAVAN HOUSE, MANIYAR
P.O.,KOLLAM DISTRICT-691 333
2 SREEKUMARI,
AGED 59 YEARS
W/O. MOHANAN PILLAI, JITHU BHAVAN HOUSE, MANIYAR
P.O.,KOLLAM DISTRICT-691 333
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE , CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
WP(C) NO. 15079 OF 2021 562
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
BY ADV P.JACOB MATHEW
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 563
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26566 OF 2021
PETITIONER/S:
1 ANSARUDEEN,
AGED 42 YEARS
S/O. JAMALUDEEN, PUTHENKADAYIL VEEDU, PAYYAKODE ,
OYUR P.O, POOYAPALLY VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT
2 SHYNA BEEVI
AGED 28 YEARS
W/O. ANSARUDEEN, PUTHENKADAYIL VEEDU, PAYYAKODE ,
OYUR P.O, POOYAPALLY VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
CIVIL STATION, KOLLAM , PIN -691 013
3 THE CHAIRMAN
DISTRICT DISASTER MSNAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM PIN 691 013
WP(C) NO. 15079 OF 2021 564
4 DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM, PIN- 691 013
5 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN, ASRAMAM, KOLLAM, PIN 691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 565
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26510 OF 2021
PETITIONER/S:
SHAJI
AGED 48 YEARS
S/O.KUNJI REHMANKUNJU, VILAYIL VEEDU, VELINALLOOR
P.O., VELINALLOOR VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL
STATION, KOLLAM, PIN - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, CIVIL
STATION, KOLLAM, PIN - 691 013.
4 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, PIN - 691 013.
5 GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 566
KESHAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 567
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26652 OF 2021
PETITIONER/S:
ANIL KUMAR,
AGED 45 YEARS
S/O. SUKUMARAN, SREEKUMAR VILASAM, THEVALAPPURAM
P.O., NEDUVATTOR KOLLAM DISTRICT 691 507.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE , CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013.
4 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
WP(C) NO. 15079 OF 2021 568
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 569
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26744 OF 2021
PETITIONER/S:
DIPU.P.T.,
AGED 40 YEARS
S/O. PUSHPANGADHAN DIVYA BHAVAN, ANALOTTOOR P.O.,
NEDUVATTOR, KOLLAM DISTRICT 691 506.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE , CIVIL STATION ROAD, KOLLAM 691 013.
4 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
WP(C) NO. 15079 OF 2021 570
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 571
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26706 OF 2021
PETITIONER/S:
RAJESH
AGED 40 YEARS
S/O. SURENDRAN NAIR, PUTHILETHU VEEDU, KUNNATHUR EAST
P.O, KOLLAM DISTRICT 690 540
BY ADVS.
V.R.RAJESH
RAAJESH S.SUBRAHMANIAN
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY
ASRAMAM, KOLLAM 691 002
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
WP(C) NO. 15079 OF 2021 572
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 573
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 26936 OF 2021
PETITIONER/S:
K.C.JACOB
AGED 72 YEARS
KUNJUKUNJU, KIZHAKKEPARAMBIL HOUSE, MATHRA P.O.,
ADUKKALAMOOLA, PUNALUR TALUK, KOLLAM DISTRICT 681 333
BY ADVS.
SUBHASH CYRIAC
S.SREEJITH
ASHA JYOTHY
RESPONDENT/S:
1 STATE OF KERALA
REP.BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
695 001
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691
002
3 DIRECTOR OF MINING AND GEOLOGY
KEASAVADASAPURAM, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM 695 004
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM 691 013, REP.BY
ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM.
WP(C) NO. 15079 OF 2021 574
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 575
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 27461 OF 2021
PETITIONER/S:
BIJU KUMAR,
AGED 45 YEARS
S/O. NARAYANAKURUP, VAVAYIL HOUSE, PANGAPARA P.O.,
SREEKARYAM, THIRUVANANTHAPURAM DISTRICT-695581.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 576
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 577
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 27425 OF 2021
PETITIONER/S:
ASWATHY. S
AGED 26 YEARS
W/O. BIJU, MELEVILAYIL HOUSE, THAMARAKKUDY P.O.,
KOLLAM DISTRICT-691566.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 578
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 579
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 27503 OF 2021
PETITIONER/S:
BIJUMON,
AGED 48 YEARS
S/O. PAPPACHAN, CHARUVILA PUTHENVEEDU HOUSE,
KALLUMALA, PUNALUR P.O., KOLLAM DISTRICT-691305.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
WP(C) NO. 15079 OF 2021 580
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 581
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 27796 OF 2021
PETITIONER/S:
ABDUL SALAM
AGED 64 YEARS
S/O.IBRAHIM KUNJU, SALAMATHU MANZIL, KANNAMKODU,
NILAMEL, KOLLAM DISTRICT.
BY ADVS.
K.V.ANIL KUMAR
SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN - 691 013.
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN - 691 002.
WP(C) NO. 15079 OF 2021 582
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 583
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28004 OF 2021
PETITIONER/S:
MADHUSOODHANAN PILLAI
AGED 50 YEARS
S/O. VASUDEVAN PILLAI, NIRANJANAM HOUSE,
PAVITHRESWRAM P.O., KOLLAM DISTRICT-691 543
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
WP(C) NO. 15079 OF 2021 584
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 585
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28009 OF 2021
PETITIONER/S:
PUSHPAKUMAR.,
AGED 41 YEARS
S/O. NARAYANA PILLAI, REJI MANDIRAM HOUSE, EAST
MARANADU P.O., KOLLAM DISTRICT 691 505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM 691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
WP(C) NO. 15079 OF 2021 586
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 587
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28128 OF 2021
PETITIONER/S:
B. RAJMOHANAN PILLAI
AGED 66 YEARS
S/O. BHASKARAN PILLAI, MADATHILAZHIKATHU PUTHEN
VEEDU, NALLILA P.O, PAZHANGALAM, KOLLAM 691 515
BY ADVS.
B.MOHANLAL
P.S.PREETHA
MANSOOR ALI
SHINE N.S
KARTHIK J SEKHAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DIRECTOR OF MINING A ND GEOLOGY
GOVERNMENT OF KERALA, KESAVADASAPURAM, PATTOM,
THIRUVANANTHAPURAM 695 004
3 THE DISTRICT COLLECTOR
COLLECTORATE, CUTCHERY P.O, KOLLAM 691 013 (CHAIRMAN,
DISASTER MANAGEMENT AUTHORITY AND EXECUTIVE
MAGISTRATE.
WP(C) NO. 15079 OF 2021 588
4 THE DISTRICT GEOLOGIST
MINING AND GEOLOGY DEPARTMENT, ASRAMAM P.O, KOLLAM
691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 589
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28289 OF 2021
PETITIONER/S:
PADMA KUMARI,
AGED 51 YEARS
D/O. RAGHAVAN PILLAI,
AMBADIYIL HOUSE, THADIKKADU P.O. KOLLAM DISTRICT 691
306.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE , CIVIL STATION ROAD, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, ROAD, KAANKATHU MUKKU, KOLLAM
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 590
KESAVANIKETHAN, ASRAMAMA, KOLLAM 691 002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 591
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28219 OF 2021
PETITIONER/S:
SABU PANICKER
AGED 51 YEARS
S/O.MATHEW PANICKER, ALUVILA HOUSE, MUTTARA P.O.,
KOLLAM DISTRICT - 691 512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
WP(C) NO. 15079 OF 2021 592
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 593
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28223 OF 2021
PETITIONER/S:
SREEKUMARY
AGED 45 YEARS
D/O KUNJIKUTTY, CHARUVILA VEEDU, KATTAYIL MURI,
ODANAVATTOM, KOTTARAKARA TALUK, KOLLAM DISTRICT
BY ADVS.
K.V.ANIL KUMAR
SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
KERALA, GOVT, SECRETARIAT, THIRUVANANTHAPURAM-695
001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM , COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN-691 002.
WP(C) NO. 15079 OF 2021 594
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 595
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28345 OF 2021
PETITIONER/S:
TONY DENNIS
AGED 41 YEARS
S/O. DENNIS, CHARUVILA PUTHEN VEEDU HOUSE, KAITHAKODU
P.O, KOLLAM DISTRICT-691 543
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002
WP(C) NO. 15079 OF 2021 596
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 597
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28611 OF 2021
PETITIONER/S:
SHYLAJA. S
AGED 51 YEARS
W/O. ROJI N., PRIYANKA BHAVAN, VELAMANOOR,
KALLUVATHUKKAL, KOLLAM-691574.
BY ADV P.SIVARAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 598
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28708 OF 2021
PETITIONER/S:
1 ANIL KUMAR
AGED 49 YEARS
S/O SAHADEVAN, CHIRAMUDIKIZHAKKETHIL HOUSE,
KAMUKUMCHERY P O,
KOLLAM DISTRICT-689696.
2 SREEJAYA
AGED 43 YEARS
W/O ANIL KUMAR,
CHIRAMUDIKIZHAKKETHIL HOUSE,
KAMUKUMCHERY P O,
KOLLAM DISTRICT-689696.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
WP(C) NO. 15079 OF 2021 599
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 600
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28642 OF 2021
PETITIONER/S:
1 SALAHUDEEN
AGED 66 YEARS
S/O. UMMER RAWTHER, SHAJEELA MANZIL, OYOOR P.O,
KOLLAM DISTRICT 691 510
2 SHAJEELA
AGED 66 YEARS
W/O. SALAHUDEEN, SHAJEELA MANZIL, OYOOR P.O, KOLLAM
DISTRICT 691 510
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
WP(C) NO. 15079 OF 2021 601
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 602
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28660 OF 2021
PETITIONER/S:
1 SUNIL KUMAR
AGED 45 YEARS
S/O BABU, SUDHA MANDIRAM, ANCHAL P.O.KOLLAM DISTRICT-
691 306.
2 REJITHA,
AGED 34 YEARS
W/O SUNIL KUMAR, SUDHA MANDIRAM, ANCHAL P.O.KOLLAM
DISTRICT-691 306.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
WP(C) NO. 15079 OF 2021 603
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 604
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 28677 OF 2021
PETITIONER/S:
AMJITH
AGED 34 YEARS
S/O. LEELAMANIYAMMA, CHEMBAKASHERI PUTHEN VEEDU
HOUSE, THAMARAKUDY P. O., KOLLAM DISTRICT - 691 560.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 605
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 606
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29048 OF 2021
PETITIONER/S:
SHIHARUDHEEN
AGED 40 YEARS
S/O.MUHAMMED, AMEEN MANZIL, VILAYANTHOOR, ODANAVATTAM
P.O., KOLLAM DISTRICT - 691 512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, CIVIL STATION ROAD, KAANKATHU
MUKKU, KOLLAM - 691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
WP(C) NO. 15079 OF 2021 607
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 608
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29104 OF 2021
PETITIONER/S:
RADHAKRISHNA PILLAI
AGED 62 YEARS
S/O. PARVATHY AMMA, THULASI BHAVANAM HOUSE,
AMBALATHUMKALA P.O., KOLLAM DISTRICT-691 505.
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 609
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 610
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29061 OF 2021
PETITIONER/S:
1 KANAKARAJ S
AGED 57 YEARS
SO SUBRAMANIYAN, PRINCE COTTAGE, NEELESWARAM
P.O.KOLLAM DISTRICT-691 505.
2 MANJUSHA K,
AGED 55 YEARS
W/O KANAKARAJ S, PRINCE COTTAGE, NEELESWARAM
P.O.KOLLAM DISTRICT-691 505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
WP(C) NO. 15079 OF 2021 611
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 612
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29137 OF 2021
PETITIONER/S:
AMRITHLAL
AGED 40 YEARS
S/O. LAL, THENNALA LAL BHAVAN, EDAKULANGARA P. O.,
KOLLAM DISTRICT - 690 562.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
WP(C) NO. 15079 OF 2021 613
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29140 OF 2021
PETITIONER/S:
BINOY K P
AGED 50 YEARS
S/O.PAPPACHAN, ROSE HOUSE, AMBALATHUMKALA P.O.,
KOLLAM DISTRICT 691 505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
WP(C) NO. 15079 OF 2021 615
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 616
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29082 OF 2021
PETITIONER/S:
SEEMA DEVI
AGED 48 YEARS
W/O. VIDYADHARAN, CHARUVILA PUTHEN VEEDU HOUSE,
ODANAVATTAM P.O, KOLLAM DISTRICT - 691512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM -
691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
WP(C) NO. 15079 OF 2021 617
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 618
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29088 OF 2021
PETITIONER/S:
SASIDHARAN
AGED 67 YEARS
S/O.GANGADHARAN, PADMASREE BHAVAN, ANAKOTTOOR P.O.,
NEDUVATHUR VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT
BY ADV AJITH MURALI
RESPONDENT/S:
1 STATE OF KERALA
REP.BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM PIN 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM PIN 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN 691 013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM PIN 691 002
WP(C) NO. 15079 OF 2021 619
6 NEDUVATHOOR GRAMAPANCHAYATH
NEDUCATHOOR, NEELESWARAM P.O., KOTTARAKARA, KOLLAM
DISTRICT, PIN 691 506, REP.BY ITS SECRETARY
BY ADV.K.V.ANIL KUMAR
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 620
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29196 OF 2021
PETITIONER/S:
SURESH KUMAR B
AGED 62 YEARS
SRUTHI, VAKKOM, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM-695308.
BY ADVS.
S.K.ADHITHYAN
KEERTHI S. JYOTHI
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-
691013.
WP(C) NO. 15079 OF 2021 621
5 THE GEOLOGIST,
DISTRICT OFFICER, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHA, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 622
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29376 OF 2021
PETITIONER/S:
SHAIJU,
AGED 48 YEARS
AGED 48 YEARS, S/O RAJAN, PUTHENVILA VEEDU, ANCHAL
PO, KOLLAM DISTRICT - 691 306
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM - 691
013
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMMAM, KOLLAM - 691 002
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 623
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29555 OF 2021
PETITIONER/S:
NAVAS,
AGED 56 YEARS
S/O.ALI, CHARUVILA HOUSE, PALLICKAL P.O., KOLLAM
DISTRICT-691 566.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, TIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT
AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, CIVIL STATION ROAD, KAANKATHU MUKKU,
KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 624
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 625
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29649 OF 2021
PETITIONER/S:
ASHA
AGED 44 YEARS
W/O SURESH, PUTHENVILAYIL HOUSE, EDAKKAD P.., KOLLAM
DISTRICT-691 552.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM
2 THE DISTRICT DISASTER MANAGEMENT ATUHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,KOLLAM-
691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN ASRAMAM, KOLLAM-691 002.
WP(C) NO. 15079 OF 2021 626
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 627
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 29595 OF 2021
PETITIONER/S:
1 THAJUDEEN
AGED 48 YEARS
S/O.MUHAMMED, BISMILLAH MANZIL, PORUVAZHY P.O.,
KOLLAM DISTRICT-690520.
2 NOORJAHAN,
AGED 45 YEARS
W/O.THAJUDEEN, BISMILLAH MANZIL, PORUVAZHY P.O.,
KOLLAM DISTRICT-690520.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, CIVIL STATION ROAD, KAANKATHU
WP(C) NO. 15079 OF 2021 628
MUKKU, KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 629
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30126 OF 2021
PETITIONER/S:
SAJITH
AGED 44 YEARS
S/O.SATYAVRITHAN, SAJITH BHAVAN, YEROOR P.O.,
ANACHAL, KOLLAM.
BY ADV M.R.SASITH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691001.
2 DISTRICT COLLECTOR & CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691001.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 630
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30225 OF 2021
PETITIONER/S:
OMANA
AGED 53 YEARS
W/O.LUKOSE, PALAVILAVEEDU, PAZHANJIKADAVU, PIDAVUR
PO., KOLLAM
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REP.BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013
5 THE GEOLGOIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
6 THE SECRETARY
THALAVOOR GRAMA PANCHAYATH, KOLLAM DISTRICT
WP(C) NO. 15079 OF 2021 631
BY ADV M.R.SASITH
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 632
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30484 OF 2021
PETITIONER/S:
V RAMESAN
AGED 58 YEARS
S/O. VIDYADHARAN MANGALATHU RAMESH MANDIRAM,
AREEPLACHY P.O., ANCHAL VILLAGE, KOLLAM DISTRICT,
KERALA-691 306.
BY ADVS.
VISHAK.K.JOHNSON
N.P.RUKSANA
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM DISTRICT,
KERALA, PIN CODE-691 013.
3 THE CHAIRMAN
THE DISASTER MANAGEMENT AUTHORITY COLLECTORATE, CIVIL
STATION ROAD, KOLLAM DISTRICT, PIN CODE-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
DISTRICT, PIN CODE-691 013.
WP(C) NO. 15079 OF 2021 633
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVINIKETHAN ASRAMAM, KOLLAM DISTRICT-691 002.
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 634
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30631 OF 2021
PETITIONER/S:
VALSALA
AGED 58 YEARS
D/O GOURI,
CHATHANAMKUZHI,
KIZHAKKETHIL
(DHANYA BHAVAN)
POOVATOOR KIZHAK,
KALAYAPURAM, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-
691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
WP(C) NO. 15079 OF 2021 635
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691002.
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 636
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30655 OF 2021
PETITIONER/S:
SETHU
AGED 75 YEARS
S/O.JOSEPH, KOCHAZHIKAKATHU VEEDU, PERUMKULAM,
KALAYAPURAM - 691 560.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP. BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691
013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM -
691 013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM - 691 013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM - 691 002.
WP(C) NO. 15079 OF 2021 637
SMT.VIDYA KURIAKOSE , G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 638
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30718 OF 2021
PETITIONER/S:
1 ANIL KUMAR.S
AGED 59 YEARS
KATHURI BHAVAN, KARAMCODU P.O., CHATHANNUR, MEENAD,
KOLLAM-691 579
2 LELITHA ANIL KUMAR,
AGED 54 YEARS
W/O. ANIL KUMAR, KATHURI BHAVAN, KARAMCODU P.O.,
CHATHANNUR, MEENAD, KOLLAM-691 579
BY ADVS.
M.KIRANLAL
MANU RAMACHANDRAN
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
V.M.VISHNU MOHAN
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM DISTRICT-691 008
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691
002
3 THE TAHSILDAR ( LR), KOLLAM,
KOLLAM DISTRICT-691 506
WP(C) NO. 15079 OF 2021 639
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 640
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 30854 OF 2021
PETITIONER/S:
NAVEEN A. SYAM
AGED 44 YEARS
S/O. ABDUL KALAM, SHAHANAS MURUKKUMON (HARRIS NIVAS),
NILAMEL VILLAGE, NILAMEL P.O., KOTTARAKKARA TALUK,
KOLLAM-691 535
BY ADV M.R.SASITH
RESPONDENT/S:
1 DISTRICT GEOLOGIST
OFFICE OF DISTRICT GEOLOGIST, KOLLAM-691 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM,PIN-0691 013,
REPRESENTED BY ITS CHAIRMAN /DISTRICT MAGISTRATE,
KOLLAM
3 DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM
DISTRICT, KOLLAM-691 001
SMT.DEEPA NARAYANAN, SR.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022, ALONG WITH WP(C).15079/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 641
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 19TH DAY OF JULY 2022 / 28TH ASHADHA, 1944
WP(C) NO. 18006 OF 2022
PETITIONER/S:
1 DILEEP A
AGED 43 YEARS
S/O ABDUL MAJIJ, AYANIVILA VEEDU, PHILGIRI, AYIROOR
MURI, CHERUKULAM P.O.,
ITTIVA VILLAGE, KOTTARAKARA TALUK,KOLLAM DISTRICT-
691 306
REPRESENTED BY P.A HOLDER RAJ GAFOOR, S/O
KASIMPILLAI,
AGED 56 YEARS, VALIYAVILA VEEDU, CHUNDA, CHERUKULAM
P.O.,
CHANNAPETTA KOLLAM DISTRICT , PIN - 691306
2 ANCY K.S
AGED 38 YEARS
W/O DILEEP, NOW RESIDING AT
AYANIVILA VEEDU, PHILGIRI, AYIROOR MURI, CHERUKULAM
P.O.,
ITTIVA VILLAGE, KOTTARAKARA TALUK,KOLLAM DISTRICT-
691 306
FROM AJANA MANZIL, KULATHUPUZHA VILLAGE,
PUNALUR TALUK, KOLLAM DISTRICT - 691 310
REPRESENTED BY P.A HOLDER RAJ GAFOOR, S/O
KASIMPILLAI,
AGED 56 YEARS, VALIYAVILA VEEDU, CHUNDA,
CHERUKULAM P.O., CHANNAPETTA KOLLAM DISTRICT , PIN -
691306
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
GEETHU KRISHNAN
WP(C) NO. 15079 OF 2021 642
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, REPRESENTED BY ITS
CHAIRMAN/ DISTRICT COLLECTOR, PIN - 691013
2 THE DISTRICT GEOLOGIST, KOLLAM DISTRICT
DISTRICT OFFICE OF MINING & GEOLOGY,
KOLLAM DISTRICT , PIN - 691002
3 TAHASILDAR(LR)
TALUK OFFICE, KOTTARAKARA
KOLLAM DISTRICT, PIN - 691506
4 THE SECRETARY
GRAMA PANCHAYAT OF ITTIVA
KOLLAM DISTRICT , PIN - 691536
BY SR.GOVERNMENT PLEADER
SMT.DEEPA NARAYANAN
R.RAJPRADEEP, SC, ITTIVA GRAMA PANCHAYAT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.07.2022,A/W WP(C)NO.15079 OF 2021 & CONN.CASSES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15079 OF 2021 643
'CR'
P.V.KUNHIKRISHNAN, J.
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Dated this the 19th day of July, 2022
JUDGMENT
All these batch of cases are filed challenging order No. DCKLM/1827/2020-DM2(5) dated 02.07.2021 (hereinafter referred to as the impugned order) passed by the Chairman, District Disaster Management Authority, Kollam. Since all these cases are filed challenging the very same order, I am disposing of this batch of writ petitions by a common judgment.
2. The impugned order passed by the Chairman is a detailed order that deals with the environmental aspects and the need to protect the same for the well being of the people. It is stated in the impugned order that the land in Kollam district WP(C) NO. 15079 OF 2021 647 is rich in natural freshwater reservoirs that includes fields, creeks, and other wetlands. It is stated that, during the Monsoon season, these reservoirs contain floodwaters which in summer helps keep the water table of the nearby wells, ponds, and other freshwater sources low. It is further stated that all that has become a myth throughout the Kollam District. It is further stated that much of the area in the district was waterlogged, and today the area is shrinking and is on the verge of oblivion. The apprehension raised by the Chairman in the impugned order is that there is a rush to fill up the last few wetlands and use them for commercial purposes. This has been brought to the notice of the Chairman by the general public through social media. According to the Chairman, Disaster Management Authority, the above acts will endanger the very existence of man. It is also stated that it is impossible to restore the wetlands that have been subjected to such malpractices. It is further stated that, in a densely populated district like Kollam, permission is given to remove soil with restrictions for a number WP(C) NO. 15079 OF 2021 648 of reasons. The most important of these reasons is granting permission to remove soil to avoid the threat of disaster as part of the Disaster Management activities. It is conceded by the Chairman, Disaster Management Authority that such permission is strictly legal and is granted only on the basis of site inspection and favourable recommendations of the Tahsildar concerned and Geologist. It is only to avoid the threat of disaster. It is also stated that the Disaster Management permissions are issued with strict conditions to monitor where the soil is deposited and to ensure that it is not dumped into the ground or other wetlands for any reason. The permit also stipulates that the earth soil is to be deposited in such places only with the prior permission of the Jurisdictional Tahsildar.
3. It is submitted that the permission for the removal of soil for various development purposes is being granted by the Department of Geology. The permission issued by the Department of Geology does not contain any provision as to where the soil so removed is to be placed. It is submitted by the WP(C) NO. 15079 OF 2021 649 Chairman, Disaster Management Authority that, complaints have also been received that the soil removed in this way is being used to fill wetlands and paddy fields. According to the Chairman, Disaster Management Authority, conditions similar to those set out in the permit issued under the Disaster Management Act, 2005 (In short, the Act 2005) is necessary to prevent this utterly undesirable acts. Hence a condition is imposed in the impugned order passed by the Chairman, Disaster Management Authority to deposit the removed earth on dry lands only, as the practice of paddy and wetland filling is on the rise which has already led to various environmental disaster.
According to the Chairman, Disaster Management Authority, unless this prior permission of depositing the removed soil is obtained, there is a chance to deposit the same in paddy/wetlands. Under such situation, the impugned order in this batch of writ petitions was passed by the Chairman, District Disaster Management Authority, Kollam. Aggrieved by the above order, this writ petition is filed.
WP(C) NO. 15079 OF 2021 6504. Heard counsel appearing for the petitioners and Smt.Vidya Kuriakose, the learned Government Pleader.
5. Counsels for the petitioners submitted that the Chairman, Disaster Management Authority has no authority to pass an order like this, which is impugned in these writ petitions. The counsels submitted that the Chairman, District Disaster Management Authority passed the impugned order invoking the powers under Section 26(2), 30, 33 and 34 of the Act, 2005. The counsels for the petitioners submitted that the Chairman, District Disaster Management Authority has no such power to issue such an order. Moreover, it is also submitted that the Geologist is permitting to remove the soil for development activities as per the powers vested with them under the provisions of the Mines and Minerals (Development and Regulation) Act, 1957 and the Kerala Minor Mineral Concession Rules, 1967 (for short 'MMDR Act and MMCR Rules'). Counsels for the petitioners submitted that the impugned order passed by the Chairman, District Disaster Management Authority is a WP(C) NO. 15079 OF 2021 651 transgression of the powers of the Geologist as per the MMDR Act and MMCR Rules.
6. On the other hand, the learned Government Pleader seriously opposed the contentions of the petitioners. The Government Pleader takes me through the detailed counter affidavit filed by the 3rd respondent. The Government Pleader, Adv.Vidya Kuriakose also filed an argument note. In the argument note, the Government Pleader clearly defended all the points raised in these writ petitions. The Government Pleader submitted that, the District Collector, who is the Chairman of the District Disaster Management Authority had issued the impugned order by taking note of certain aspects, and they are as follows:
"1. Complaints have been received that the soil removed on the basis of transit passes issued by the Mining and Geology Department is being illegally used to fill wetland and paddy fields in various parts of Kollam District. The activity was carried out for commercial purposes, and the same was widely published in social media.
2. The condition imposed in the impugned order is to deposit the removed earth in dry lands only, as the practice of filling up WP(C) NO. 15079 OF 2021 652 paddy and wetlands are on the rise in Kollam District, which results in environmental disaster."
7. Thereafter, the Government Pleader submitted that the term "Disaster" is defined as per Section 2(d) of the Act, 2005, and the circumstances which lead to the impugned order issued will come under the definition of "Disaster" as defined under the Act, 2005. The Government Pleader also takes me through Section 2(e) of the of the Disaster Management Act, which defines the term Disaster Management. The Government Pleader submitted that the issuance of the impugned order is intended to prevent the threats of disaster as a long term measure, and the same falls within the definition of disaster management. The Government Pleader also relied on the judgment of the Apex Court in Vellore Citizens Welfare Forum V. Union of India [1996 KHC 940]. The Government Pleader also relied on the judgment of the Apex Court in N.D Jayal and Another V. Union of India and Others [2004 KHC 898]. The Government Pleader submitted that Section 72 WP(C) NO. 15079 OF 2021 653 of the Act, 2005, gives statutory recognition and will override the provisions of other laws because the Act is intended to protect the very life of the citizens. The Government Pleader also submitted that the impugned order was passed because of the geographical conditions in Kollam District. She submitted that the Nature of disaster varies from place to place, and the circumstances in which the impugned order was issued are well explained in the order itself. The Government Pleader submitted that there are no valid contentions raised by the petitioners and the ordinary earth is intended to be used for genuine activities nothing prevent the petitioners from disclosing the place of area in which the same is deposited. It is the contention of the Government pleader that the Act, 2005 is a special enactment, which has an overriding effect over any other statute in the light of Section 72 of the said Act. Hence the Government Pleader supported the impugned order.
8. This Court considered the contention of the petitioners and the Government Pleader. By the impugned order, the WP(C) NO. 15079 OF 2021 654 Chairman, District Disaster Management Authority, Kollam imposed a condition to deposit the removed earth in dry lands.
As per the impugned order, a certificate from the Tahsildar concerned of the place where the earth is going to be dumped is necessary for sanctioning the earth removal and transportation.
The impugned order is passed invoking the powers under Sections 26(2), 30, 33, and 34 of the Act, 2005.
9. The Government has decided to enact a law on disaster management to provide for the requisite institutional mechanism for drawing up and monitoring the implementation of the disaster management plans, ensuring measures by various wings of the Government for preventing and mitigating the effects of disasters and for undertaking a holistic, coordinated and prompt response to any disastrous situation. As per the Act, 2005 there will be a National Disaster Management Authority, State Disaster Management Authority, and District Disaster Management Authority. Chapter II of the Act, 2005 deals with the National Disaster Management Authority. Chapter WP(C) NO. 15079 OF 2021 655 III deals with the State Disaster Management Authority, and Chapter IV of the Act, 2005 deals with the District Disaster Management Authority.
10. Section 2 is the definition clause. Section 2 (f) defines District Authority. District Authority means the District Disaster Management Authority constituted under sub section (1) of Section 25.
Section 25 of the Act 2005 is extracted hereunder:
25. Constitution of District Disaster Management Authority -
(1) Every State Government shall, as soon as may be after issue of notification under subsection (1) of section 14, by notification in the Official Gazette, establish a District Disaster Management Authority for every district in the State with such name as may be specified in that notification.
(2) The District Authority shall consist of the Chairperson and such number of other members, not exceeding seven, as may be prescribed by the State Government, and unless the rules otherwise provide, it shall consist of the following, namely:
(a) the Collector or District Magistrate or Deputy Commissioner, as the case may be, of the district who shall be Chairperson, ex officio;
(b) the elected representative of the local authority who shall be the co Chairperson, ex officio:
Provided that in the Tribal Areas, as referred to in the Sixth Schedule to the Constitution, the Chief Executive Member of the district council of autonomous district, shall be the co-Chairperson, ex officio;WP(C) NO. 15079 OF 2021 656
(c) the Chief Executive Officer of the District Authority,ex officio;
(d) the Superintendent of Police, ex officio;
(e) the Chief Medical Officer of the district, ex officio;
(f) not exceeding two other district level officers, to be appointed by the State Government.
(3) In any district where Zila Parishad exists, the Chairperson thereof shall be the co-Chairperson of the District Authority.
(4) The State Government shall appoint an officer not below the rank of Additional Collector or Additional District Magistrate or Additional Deputy Commissioner, as the case may be, of the district to be the Chief Executive Officer of the District Authority to exercise such powers and perform such functions as may be prescribed by the State Government and such other powers and functions as may be delegated to him by the District Authority."
11. As per Section 25(2), the District Authority shall consist of the Chairperson and such number of other members not exceeding seven as may be prescribed by the State Government. The Constitution of the District Authority is mentioned in Section 25(2).
12. Section 2(g) defines District Plan, and it means the plan for disaster management for the districts prepared under Section 31. Section 31 deals with the District Plan. As per Section 31, there shall be a plan for Disaster Management for WP(C) NO. 15079 OF 2021 657 every district of the State. Section 31(2) states that the District Plan shall be prepared by the District Authority after consultation with the local authorities and having regard to the National Plan and the State Plan to be approved by the State Authority.
Section 31(3) deals with the details of the District Plan.
13. Section 14 of Chapter 3 of the Act 2005 deals with the establishment of the State Management Authority. The powers and functions of the State Authority are clearly stated in Section
18.
14. The impugned order, in this case, is passed by the Chairman, District Authority by invoking the powers under Sections 26(2), 30, 33, and 34. First, I will consider the powers under Sections 30, 33 and 34. Admittedly in these cases, the impugned order is not passed by the District Authority, but it is an order passed by the Chairman, District Disaster Management Authority. A bare perusal of Sections 30, 33, and 34 would show that those are the powers and functions of the District Authority.
WP(C) NO. 15079 OF 2021 658The only power that can be exercised by the Chairman, District Authority is by invoking Section 26. It will be better to extract Section 26 of the Act, 2005 here:
"26. Powers of Chairperson of District Authority.-
(1) The Chairperson of the District Authority shall, in addition to presiding over the meetings of the District Authority, exercise and discharge such powers and functions of the District Authority as the District Authority may delegate to him.
(2) The Chairperson of the District Authority shall, in the case of an emergency, have power to exercise all or any of the powers of the District Authority but the exercise of such powers shall be subject to ex post facto ratification of the District Authority.
(3) The District Authority or the Chairperson of the District Authority may, by general or special order, in writing, delegate such of its or his powers and functions, under sub-section (1) or (2), as the case may be, to the Chief Executive Officer of the District Authority, subject to such conditions and limitations, if any, as it or he deems fit."
15. The impugned order is passed invoking the powers under Section 26(2). The Chairman, District Authority is given power in the case of an emergency as per Section 26(2). As per Section 26(2), the Chairperson of the District Authority shall, in the case of an emergency, have the power to exercise all or any of the powers of the District Authority, but the exercise of such WP(C) NO. 15079 OF 2021 659 power shall be subject to ex post facto ratification of the District Authority. Therefore, to invoke the powers under Section 26(2), an emergent situation is necessary. This Court perused the impugned order. A perusal of this order will show that it is not an order passed in an emergent situation. It is a general order passed by the Chairman of Disaster Authority, Kollam, as far as the Kollam District is concerned. This Court appreciates the genuine intention of the Chairman of the District Authority while passing the impugned order. The intention is to avoid a disaster and to protect natural resources. But the Chairman of the District Authority can invoke such a power only in certain emergent situations, as stated in Section 26(2). A bare perusal of the impugned order will show that there is no emergent situation, but it is a general order passed to prevent the disaster. The Chairman of the District Authority has no power to issue such general orders except in emergent situations. As I stated earlier, Sections 30, 33, and 34, the other sections relied on by the Chairman of the District Authority, are powers vested WP(C) NO. 15079 OF 2021 660 with the District Authority, and the Chairman of the District Authority cannot invoke such powers individually. Hence there is no situation to invoke the powers under Section 26(2) for the Chairman of the District Authority to pass the impugned order.
Similarly, the Chairman of the District Authority has no power to pass the impugned order invoking the powers under Sections 30, 33, and 34. In such circumstances, the impugned order in these writ petitions is passed without any source of power.
16. A perusal of the impugned order will show that it ought to have been a district plan as per Section 31 of the Act, 2005. As per Section 31(1) of the Act, 2005, there shall be a plan for disaster management for every district of the State. As per Section 31(2), the District Plan shall be prepared by the District Authority after consultation with the local authorities and having regard to the National Plan and the State Plan, to be approved by the State Authority. There is no such case to the Chairman of the District Authority that the impugned order is passed after consultation with the local authorities and having WP(C) NO. 15079 OF 2021 661 regard to the national plan and state plan to be approved by the State Authority. Therefore, according to me, the impugned order cannot be treated as District Plan.
17. Section 23 of the Act, 2005 deals with the State Plan.
As per Section 23(1), there shall be a plan for disaster management for every State to be called State Disaster Management Plan. As per Section 23(2), the State Plan shall be prepared by the State Executive Committee having regard to the guidelines laid down by the National Authority, and after consultation with the local authorities, district authorities, and the people's representatives as the State Executive Committee may deem fit. As per Section 23(3), the State Plan shall be prepared by the State Executive Committee under sub-section (2) and shall be approved by the State Authority. Clauses (a) to
(f) of Section 23(4) deal with the inclusions in the State Plan. In this case, a bare perusal of the impugned order will show that the reasoning in the impugned order is not a phenomenon available in Kollam District alone. The water resources and other WP(C) NO. 15079 OF 2021 662 factors mentioned in the impugned order are available all over the State.
18. In such circumstances, it is the State Disaster Management who has to pass a general order, if necessary, in consultation with other statutory authorities and also in consonance with the provisions of the Act, 2005.
19. Therefore, in the light of the above discussions, it is clear that the Chairman, District Authority, has no jurisdiction to pass an order like the impugned order invoking the powers under Sections 26(2), 30, 33 and 34 of the Act, 2005. The counsel appearing for the petitioners submitted that the impugned order is a transgression of the powers of the Geologist as per the MMDR Act, 1957 and the KMMC Rules, 1967 since the Chairman, District Authority has no jurisdiction to pass the impugned order. I am leaving open that question. Moreover, is it for the District Disaster Management Authority or the State Disaster Management Authority to pass orders like the impugned order is also left open. The District Disaster WP(C) NO. 15079 OF 2021 663 Management Authority and the State Disaster Management Authority are free to pass orders in accordance with the Act, 2005, if they are competent to pass such orders. Since, it is found that the Chairman, District Authority has no jurisdiction to pass the impugned order, the same is to be set aside.
Therefore, these writ petitions are allowed in the following manner :
1) The impugned order (DCKLM/1827/2020-DM2(5) dated 02.07.2021) of the Chairman, District Disaster Management Authority, Kollam is quashed.
2) I make it clear that the District Disaster Management and the State Disaster Management are free to pass appropriate orders in accordance with the Disaster Management Act, 2005.
Sd/-
P.V.KUNHIKRISHNAN JUDGE DM das JV SKS WP(C) NO. 15079 OF 2021 664 APPENDIX OF WP(C) 19/2022 PETITIONER EXHIBITS Exhibit1 EXHIBIT P1 TRUE COPY OF POSSESSION CERTIFICATE NO.983/21 DATED 03.05.2021 ISSUED BY VILLAGE OFFICER, ELAMADU Exhibit P1 TRUE COPY OF THE POSSESSION CERTIFICATE NO.983/21 DATED03.05.2021 ISSUED BY THE VILLAGE OFFICER, ELAMADU.
Exhibit P2 TRUE COPY OF THE LOCATION SKETCH OF THE PROPERTY OF THE PETITIONER ISSUED BY THE VILLAGE OFFICER, ELAMADU DATED 03.05.2021.
Exhibit2 EXHIBIT P2: TRUE COPY OF LOCATION SKETCH OF PROPERTY OF PETITIONER ISSUED BY VILLAGE OFFICER, ELAMADU DATED 03.05.2021 Exhibit3 EXHIBIT P3: TRUE COPY OF CERTIFICATE NO.
983/21(A) DATED 03.05.2021 ISSUED BY VILLAGE OFFICER, ELAMADU Exhibit P3 TRUE COPY OF THE CERTIFICATE NO.983/21(A) DATED 03.05.2021 ISSUED BY THE VILLAGE OFFICER, ELAMADU.
Exhibit P4 TRUE COPY OF THE BUILDING PERMIT NO.SC-3- B.A (104896)/2021 DATED 26.04.2021 ISSUED BY THE SECRETARY OF ELAMADU GRAMA PANCHAYAT.
Exhibit4 EXHIBIT P4: TRUE COPY OF BUILDING PERMIT NO. SC3-BA(104896)/2021 DATED 26.04.2021 ISSUED BY SECRETARY OF ELAMADU GRAMA PANCHAYAT Exhibit5 EXHIBIT P5: TRUE COPY OF THE DEVELOPMENT PERMIT NO.SC-3-(104898)/2021 DATED 26.04.2021 ISSUED BY THE SECRETARY ELAMADU WP(C) NO. 15079 OF 2021 665 GRAMA PANCHAYAT Exhibit P5 TRUE COPY OF THE DEVELOPMENT PERMIT NO.SC-
3-(104898)/2021 DATED 26.042021 ISSUED BY THE SECRETARY OF ELAMADU GRAMA PANCHAYAT.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT AND THE RECEIPT ISSUED FROM OFFICE OF THE 5TH RESPONDENT TO THE PETITIONER DATED 26.07.2021.
Exhibit6 EXHIBIT -P6:- TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT AND THE RECEIPT ISSUED FROM OFFICE OF THE 5TH RESPONDENT TO THE PETITIONER DATED 26.07.2021.
Exhibit7 EXHIBIT - P7:- TRUE COPY OF THE JUDGMENT IN W.P.(C) NO. 20599/2021 DATED 30.09.2021 OF THIS HON'BLE COURT.
Exhibit P7 TRUE COPY OF THE JUDGMENT IN WPC NO.20599/2021 DATED 30.09.2021 OF THIS HON'BLE COURT.
Exhibit P8 TRUE COPY OF THE CONSENT LETTER ISSUED BY THE EXECUTIVE ENGINEER, P W D ROADS DIVISION, KOLLAM DATED 18.12.2021.
Exhibit8 TRUE COPY OF THE CONSENT LETTER ISSUED BY THE EXECUTIVE ENGINEER, P.W.D. ROADS DIVISION, KOLLAM DATED 18.12.2021.
Exhibit9 TRUE COPY OF THE RECEIPT NO.
KL019427809202122M DATED 21.12.2021 FOR REMITTANCE OF ROYALTY.
Exhibit P9 TRUE COPY OF THE RECEIPT NO.KL 019427809202122M DATED 21.12.2021 FOR REMITTANCE OF ROYALTY.
WP(C) NO. 15079 OF 2021 666Exhibit P10 TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit10 TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2 (5) DATED 02.07.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit11 EXHIBIT - P11:- A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO. 25/2021-22/OE/DOQ/S2/253/20-21 DATED 16.04.2021.
Exhibit P11 A TRUE COPY OF THE ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO.25/2021-22/OE/DOQ/S2/253/20-21 DATED 16.04.2021.
Exhibit P12 TRUE COPY OF THE ORDER DATED 24.09.2021 ISSUED BY THIS HON'BLE COURT IN WPC NO.20126/2021.
Exhibit12 EXHIBIT - P12:- TRUE COPY OF THE ORDER DATED 24.09.2021 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO. 20126/2021.
WP(C) NO. 15079 OF 2021 667APPENDIX OF WP(C) 37/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 16.10.2020.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.10.2020.
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DATED 17.04.2021.
Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO DCKLM 1827/2020-DM2.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021.
WP(C) NO. 15079 OF 2021 668APPENDIX OF WP(C) 36/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 15.03.2021.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2021.
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALITY DATED 27.12.2021.
Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO. DCKLM 1827/2020-DM2.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021.
WP(C) NO. 15079 OF 2021 669APPENDIX OF WP(C) 35/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT NO. KL O2060808356/2020 DATED 22.12.2020 ISSUED BY THE VILLAGE OFFICER, EDAMULAKKAL.
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE NO.
52931978 DATED 01.01.2021 ISSUED BY THE VILLAGE, OFFICER, EDAMULAKKAL TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE BUILDING PERMIT O. E4-BA (25315)/2021 DATED 19.01.2021 ISSUED BY THE SECRETARY OF EDAMULAKKAL GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT VIDE NO. E4-BA (25319)/ 2021 DATED 02.02.2021 IN FAVOUR OF THE PETITIONER ISSUED BY THE SECRETARY OF EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE 5TH RESPONDENT DATED 12.01.2021 FOR MINERAL TRANSIT PASSES.
Exhibit P6 TRUE COPY OF THE CHELLAN NO.KL-
014947457202122MM DATED 30.10.2021 ISSUED BY THE DISTRICT TREASURY OFFICER, KOLLAM.
Exhibit P7 TRUE COPY OF THE JUDGMENT IN WPC NO.
24728/2021 DATED 10.11.2021 OF THE HONBLE HIGH COURT OF KERALA.
Exhibit P8 TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2 (5) DATED 02.07.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit P9 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO.
WP(C) NO. 15079 OF 2021 67025/2021-22/OE/DOQ/S2/253/20-21 DATED 16.04.2021.
Exhibit P10 TRUE COPY OF THE ORDER DATED 24.09.2021 ISSUED BY THE HONBLE HIGH COURT OF KERALA IN WPC NO. 20126/2021.
WP(C) NO. 15079 OF 2021 671APPENDIX OF WP(C) 95/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 30.11.2020.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.11.2020.
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DATED 27.08.2021.
Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO. DCKLM 1827/2020-DM (2) 5 DATED 02.07.2021.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021.
WP(C) NO. 15079 OF 2021 672APPENDIX OF WP(C) 105/2022 PETITIONER EXHIBITS Exhibit - P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 19.11.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.11.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit-P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.11.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit-P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit-P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit-P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.12.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM WP(C) NO. 15079 OF 2021 673 APPENDIX OF WP(C) 110/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 18.03.2020 Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.11.2020 Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DATED 29.12.2021 Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO.DCKLM 1827/2020-DM (2) 5 DATED 02.07.2021 Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021 WP(C) NO. 15079 OF 2021 674 APPENDIX OF WP(C) 172/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.A4-BA(52770)/2021 DTD. 27/02/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF APPROVED PLAN DATED 27/02/2021 OF THE RESIDENTIAL BUILDING.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT BEARING NO.A4-BA(69926)/2021 DATED 06/03/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF APPROVED DETAILED PLAN FOR DEVELOPMENT PERMIT FOR REMOVAL OF EARTH DTD. 06/03/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF CHALAN FORM DATED 29/10/2021 ISSUED TO THE PETITIONER BY THE 5TH RESPONDENT GEOLOGIST, KOLLAM.
Exhibit P6 TRUE COPY OF ORDER NO.DCKLM/1827/2020- DM2(5) DTD. 02/07/2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P7 TRUE COPY OF INTERIM ORDER DTD. 02/09/2021 PASSED IN WP(C) NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 675APPENDIX OF WP(C) 217/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 26.04.2021 ISSUED BY KARUNAGAPPALLY MUNCIPAL COUNCIL TO THE PETITIONER Exhibit-P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 21.10.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit-P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.12.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM Exhibit-P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit-P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 676 APPENDIX OF WP(C) 221/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.04.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibi-P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.04.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit-P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 12.05.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit-P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit-P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit-P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.12.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM WP(C) NO. 15079 OF 2021 677 APPENDIX OF WP(C) 230/2022 PETITIONER EXHIBITS Exhibit - P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.04.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit - P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.04.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit - P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.11.2019 BEFORE THE GEOLOGIST,KOLLAM Exhibit - P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit - P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit - P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 18.07.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM WP(C) NO. 15079 OF 2021 678 APPENDIX OF WP(C) 277/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE CHATHANNOOR GRAMA PANCHAYATH, DATED 22.01.2021.
Exhibit P2 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P3 TRUE COPY OF THE PROCEEDINGS NUMBER DCKL/1827/2020-DM2(5), ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02.07.2021.
Exhibit P4 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THIS HONOURABLE COURT DATED 01.01.2022.
Exhibit P5 TRUE COPY OF ORDER OF INTERIM ORDER IN WPC NO.18951/2021 OF HIGH COURT OF KERALA, DATED 14.09.2021.
WP(C) NO. 15079 OF 2021 679APPENDIX OF WP(C) 291/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE KADAKKAL GRAMA PANCHAYATH, DATED 22- 01-2021 Exhibit P2 TRUE COPY OF THE CHELLAN ISSUED BY THE DISTRICT TREASURY,KOLLAM Exhibit P3 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02-07-2021 Exhibit P4 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THE HONOURABLE COURT DATED 03-01-2022 Exhibit P5 TRUE COPY OF ORDER OF INTERIM ORDER IN WPC NO. 18951/2021 OF HIGH COURT OF KERALA WP(C) NO. 15079 OF 2021 680 APPENDIX OF WP(C) 310/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE POSSESSION CERTIFICATE DATED 11-09-2020 ISSUED BY THE VILLGE OFIFCER, NEDUVATHOOR Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 18-02-2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMAPANCHAYATH Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT DATED 18-03-2020 ISSUED BY THE SECRETARY NEDUVATHOOR GRAMAPANCHAYATH Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02-07-2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIFE NO. 25/2021 22/OE/DOQ/S2/253/2021 DATED 16-04- 2021 Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017 DATED 13-12-2017 OF THE DIRECTORATE OF MINING AND GEOLOGY WP(C) NO. 15079 OF 2021 681 APPENDIX OF WP(C) 394/2022 PETITIONER ANNEXURES Annexure1 TRUE COPY OF POWER OF ATTORNEY EXECUTED BY THE PETITIONER DATED 23.09.2021 Exhibit P1 EXHIBIT P1: TRUE COPY OF THE BUILDING PERMIT DATED 29.9.2018 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYAT Exhibit P2 EXHIBIT P2: TRUE COPY OF DEVELOPMENT PERMIT DATED 16.3.2019 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYAT Exhibit P3 EXHIBIT P3: TRUE COPY OF THE POSSESSION CERTIFICATE DATED 4.2.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKAVALA VILLAGE Exhibit P4 EXHIBIT P4: TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 EXHIBIT P5: TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 682 APPENDIX OF WP(C) 416/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 25.6.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH ExhibitP2 TRUE COPY OF DEVELOPMENT PERMIT DATED 3.2.2021 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH ExhibitP3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN DATED 10.12.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS.14460/-
ExhibitP4 : TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT ExhibitP5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 683 APPENDIX OF WP(C) 571/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 03-03-2021 ISSUED BY THE SECRETARY, ITTIVA GRAMAPANCHAYATH Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03-03-2021 ISSUED BY THE SECRETARY, ITTIVA GRAMAPANCHAYATH Exhibit P3 A TRUE COPY OF THE RECEIPT DATED 09-04-2021 ISSUED BY THE 5TH RESPONDENT Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02-07-2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO. 25/2021 22/OE/DOQ/S2/253/2021 DATED 16-04- 2021 Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017 DATED 13-12-2017 OF THE DIRECTORATE OF MINING AND GEOLOGY WP(C) NO. 15079 OF 2021 684 APPENDIX OF WP(C) 581/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT NO.A2- 5410/2019/92 DATED 09.01.2020 ALONG WITH PLAN APPROVED BY THE PANCHAYATH.
Exhibit P2 TRUE COPY OF THE ORDER ISSUED BY THE GEOLOGIST KOLLAM DATED 14.08.2020.
Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT DATED 24.08.2020.
Exhibit P4 TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT PANCHAYATH DATED 27.08.2020.
Exhibit P5 TRUE COPY OF ORDER ISSUED BY THE PANCHAYATH DATED 01.12.2021.
Exhibit P6 TRUE COPY OF NOTICE ISSUED BY THE 4TH RESPONDENT DATED 23.12.2021.
Exhibit P7 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM. CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 02.07.2021.
Exhibit P8 TRUE COPY OF ORDER DATED 11.11.2021 IN WPC NO.24937/2021.
Exhibit P9 TRUE COPY OF THE UNDERTAKINGS.
WP(C) NO. 15079 OF 2021 685APPENDIX OF WP(C) 579/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT.
Exhibit P2 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 686APPENDIX OF WP(C) 675/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 23.06.2020 BEFORE THE VILLAGE OFFICER, PIDAVUR.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.B1-4542/70/20 DATED 12.10.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1 4545/73/20 DATED 24.11.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE RECEIPT ISSUED BY THE 5TH RESPONDENT EVIDENCING THE APPLICATION DATED 14.12.2020.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020- 21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021.
WP(C) NO. 15079 OF 2021 687APPENDIX OF WP(C) 709/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.10.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 12.10.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF RECEIPT DATED 27.10.2021 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 688 APPENDIX OF WP(C) 722/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 29.1.2020 ISSUED BY VETTIKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 27.5.2020 ISSUED BY VETTIKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 9.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 689 APPENDIX OF WP(C) 734/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 30.01.2021 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 10.03.2021 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF THE RECEIPT DATED 04.01.2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P4 A TRUE COPY OF THE ORDER DCKL,/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
WP(C) NO. 15079 OF 2021 690APPENDIX OF WP(C) 764/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 4.3.2021 ISSUED BY PERINADU GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 4.3.2021 ISSUED BY PERINADU PANCHAYAT TO THE PETITIONER Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 9.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 691 APPENDIX OF WP(C) 773/2022 PETITIONER EXHIBITS Exhibit P4 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P1 A TRUE COPY OF THE BASIC TAX RECEIPT DATED 13.01.2021.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.04.2021 ISSUED BY SECRETARY, ADHICHANALLOOR GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF BUILDING PERMIT DATED 23.04.2021 ISSUED BY SECRETARY, ADHICHANALLOOR GRAMA PANCHAYATH.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST KOLLAM DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR DATED 13.12.2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P7 ORIGINAL UNDERTAKING DATED 07.01.2022 SWORN BY THE PETITIONER.
Exhibit P8 A TRUE COPY OF ORDER DATED 12.08.2021 WPC NO. 15079/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 692APPENDIX OF WP(C) 778/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 2.8.2021 ISSUED BY ARACKAL VILLAGE OFFICER, PUNALUR TALUK Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.8.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 1.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 1.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 693 APPENDIX OF WP(C) 881/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 17.7.2020 ISSUED BY MYLOM VILLAGE, KOTTARAKKARA TALUK TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.3.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 25.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 26.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 694 APPENDIX OF WP(C) 883/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.3.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.8.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 21.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 695 APPENDIX OF WP(C) 906/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 2.6.2020 ISSUED BY THE SECRETARY CHADAYAMANGALAM GRAMA PANCHAYAT Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 2.6.2020 ISSUED BY THE SECRETARY, CHADAYAMANGALAM GRAMA PANCHAYAT Exhibit-P3 TRUE COPY OF THE ORDER DATED 12.4.2021 ISSUED BY THIRD RESPONDENT Exhibit-P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 696 APPENDIX OF WP(C) 908/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 26.06.2020 ISSUED BY PORUVAZHI PANCHAYATH TO THE PETITIONER Exhibit-P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.09.2020 BEFORE THE GEOLOGIST,KOLLAM Exhibit-P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 22.09.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM Exhibit-P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit-P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 697 APPENDIX OF WP(C) 949/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 1.10.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 7.10.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 20.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 698 APPENDIX OF WP(C) 974/2022 PETITIONER EXHIBITS Exhibit - P1 TRUE COPY OF THE BUILDING PERMIT DATED 8- 05-2019 ISSUED BY VILAKUDY GRAMA PANCHAYATH KOLLAM.
Exhibit - P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.05.2019 ISSUED BY VILAKUDY GRAMA PANCHAYATH KOLLAM.
Exhibit - P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 10.12.2020 BEFORE THE GEOLOGIST,KOLLAM Exhibit - P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit - P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit - P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.11.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM WP(C) NO. 15079 OF 2021 699 APPENDIX OF WP(C) 1052/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 13.8.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.10.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 1ST PETITIONER DATED 20.1.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 7.7.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 700 APPENDIX OF WP(C) 1053/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 5.1.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 4.3.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 5.2.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 8.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 701 APPENDIX OF WP(C) 1054/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.2.2019 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 4.3.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 1ST PETITIONER DATED 13.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 13.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 702 APPENDIX OF WP(C) 1055/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 5.11.2020 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.11.2020 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 13.11.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.8.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 703 APPENDIX OF WP(C) 1057/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 4.2.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.3.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 17.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 704 APPENDIX OF WP(C) 1060/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.2.2019 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.3.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 7.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 8.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 705 APPENDIX OF WP(C) 1416/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 21.01.2021 ISSUED BY VELIYAM GRAMAPANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2021 ISSUED BY VELIYAM GRAMAPANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 09.04.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.10.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 706 APPENDIX OF WP(C) 1550/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 14.02.2020 ISSUED BY POOYAPPALLY GRAMAPANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 31.12.2020 ISSUED BY POOYAPPALLY GRAMAPANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 707 APPENDIX OF WP(C) 1584/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 7.1.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.1.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 1ST PETITIONER DATED 29.3.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 22.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 708 APPENDIX OF WP(C) 1698/2022 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO. KL02040802458/2021 DATED 08.04.2021.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO. A5-BA(5387)/2020 DATED 7.11.2019.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT BEARING NO. A5-BA(7561/2020 DATED 7.11.2020.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 28.10.2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12.08.2021 IN WP(C) NO. 15079/2021.
WP(C) NO. 15079 OF 2021 709APPENDIX OF WP(C) 2262/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT NO.
A2-BA(136831)/2021 DATED 02.07.2021 Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.A2-BA(136835)/2021 DATED 02.07.2021 Exhibit P3 THE TRUE COPY OF THE RECEIPT NO.
1787/DOQ/S2/2021 ISSUED BY THE OFFICE OF 2ND RESPONDENT ON ACCEPTING THE APPLICATION FOR MINERAL TRANSIT PASS DATED ON 22.07.2021 Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 04.12.2021 IN W.P(C) NO.27670 OF 2021 Exhibit P5 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED 02.11.2021 OF THIS HON'BLE COURT IN WP(C) NO. 23847/2021 WP(C) NO. 15079 OF 2021 710 APPENDIX OF WP(C) 2307/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 15.1.2021 Exhibit P2 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY Exhibit P3 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO DCKLM 1827/2020-DM2 DATED 2.7.2021 Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 27.4.2021 WP(C) NO. 15079 OF 2021 711 APPENDIX OF WP(C) 2348/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 15/01/2021.
Exhibit P2 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALITY.
Exhibit P3 A TRUE COPY OF THE ORDER IN PROCEEDING SNO.DCKLM 1827/2020-DM2 DATED 2/07/2021.
Exhibit P4 A TRUE COPLY OF THE INTERIM ORDER DATED 27/04/2021.
WP(C) NO. 15079 OF 2021 712APPENDIX OF WP(C) 2757/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE KADAKKAL GRAMA PANCHAYATH, DATED 26/08/2021 Exhibit P2 TRUE COPY OFTHE CHALLAN ISSUED BY THE DISTRICT TREASURY , KOLLAM.
Exhibit P3 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020.DM2(5) ISSUED, BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02/07/2021.
Exhibit P4 TRUE COPY OF THE AFFIDAVITSWORN BY THE PETITIONER BEFORE THIS HONORABLE COURT DATED 17/01/2022.
Exhibit P5 TRUE COPY OF ORDER OF INTERIM ORDER IN WP(C) NO. 18951/2021 OF HIGH COURT OF KERALA.
WP(C) NO. 15079 OF 2021 713APPENDIX OF WP(C) 2901/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27.8.2020 ISSUED BY CHATHANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 27.8.2020 ISSUED BY CHATHANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 10.9.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 714 APPENDIX OF WP(C) 3020/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 14.7.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 14.7.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 19.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 715 APPENDIX OF WP(C) 3160/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 15.07.2020 ISSUED BY ELAMADU GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.11.2020 ISSUED BY ELAMADU GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 23.12.2020 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 716 APPENDIX OF WP(C) 3161/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 25.09.2020 ISSUED BY POOYAPPALLY GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.09.2020 ISSUED BY POOYAPPALLY GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 29.10.2020 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 717 APPENDIX OF WP(C) 3195/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 16.09.2021 ISSUED BY VILLAGE OFFICE, KOTTARAKKARA OF THE PROPERTY COMPRISED IN SURVEY NO. 363/1-1-3 IN KOTTARAKKARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.11.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONER Exhibit P3 TRUE COPY OF THE REPORT DATED 18.11.2021 BY THE VILLAGE OFFICER, KOTTARAKKARA TO THE TALUK OFFICE, KOTTARAKKARA Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 25.06.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit P6 TRUE COPY OF THE LETTER DATED 13.09.2021 BY THE GEOLOGIST,KOLLAM TO THE DISTRICT COLLECTOR KOLLAM NUMBERED AS 1667/DOQ/S2/2021 Exhibit P7 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P8 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 25.01.2022 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM WP(C) NO. 15079 OF 2021 718 APPENDIX OF WP(C) 3241/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VETTIKKAVALA GRAMA PANCHAYATH, DATED 06/03/2021.
Exhibit P2 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE VETTIKKAVALA GRAMA PANCHAYAT DATED 10/02/2021.
Exhibit P3 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020- DM2 (5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THIS HONORABLE COURT DATED 24/01/2022.
Exhibit P6 TRUE COPY OF ORDER OF INTERIM ORDER IN WPC NO. 18951/2021 OF HIGH COURT OF KERALA.
WP(C) NO. 15079 OF 2021 719APPENDIX OF WP(C) 3359/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.6.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.10.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 2.12.2020 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 3.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 720 APPENDIX OF WP(C) 3361/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 1.10.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.10.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 18.12.2020 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 17.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 721 APPENDIX OF WP(C) 3366/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 6.2.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 6.2.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 28040/-
Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 722 APPENDIX OF WP(C) 3370/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.2.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.2.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 22.3.2021 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 723 APPENDIX OF WP(C) 3372/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 3.11.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.1.2021 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 21.01.2021 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 724 APPENDIX OF WP(C) 3386/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 10.03.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.03.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 22.03.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 725 APPENDIX OF WP(C) 3536/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.A3.BA)263647)/2021 DATED 05.11.2021 ISSUED BY POOVAPPALLY GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF THE APPROVED PLAN OF THE SPECIAL RESIDENTIAL COMMERCIAL BUILDING APPROVED BY POOYAPPALLY GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF FORWARDING LETTER DATED 17.11.2021 TO THE GEOLOGIST, KOLLAM ISSUED BY VILLAGE OFFICER, POOYAPPALLY.
Exhibit P4 TRUE COPY OF APPLICATION DATED 19.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST (5TH RESPONDENT).
Exhibit P5 TRUE COPY OF RECEIPT NO.2958/DOC/S2/2021 DATED 19.11.2021 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER ACKNOWLEDGING THE RECEIPT OF EXT.P4 APPLICATION.
Exhibit P6 TRUE COPY OF AFFIDAVIT DATED 19.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.
Exhibit P7 TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P8 TRUE COPY OF INTERIM ORDER DATED 02.09.2021 PASSED IN WPC NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 726APPENDIX OF WP(C) 3988/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 08.04.2021 BEFORE THE VILLAGE OFFICER, KOTTARAKKARA.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT DATED 14.02.2020 ISSUED BY THE 3RD RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE KOTTARAKAKRA MUNICIPALITY DATED 11.03.2021.
Exhibit P4 THE TRUE COPY OF THE RECEIPT FOR PROVING THE REMITTANCE OF ROYALTY FEES DATED 04.08.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM DATED 02.07.2021.
Exhibit P6 TRUE COPY OF A TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, KOLLAM DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021.
WP(C) NO. 15079 OF 2021 727APPENDIX OF WP(C) 4524/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 01.01.2021 ISSUED BY PATTAZHI VADAKKEKKARA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.01.2021 ISSUED BY PATTAZHI VADAKKEKKARA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 01.01.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 728 APPENDIX OF WP(C) 4529/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 21.01.2021 ISSUED BY VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2021 ISSUED BY VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 09.04.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 729 APPENDIX OF WP(C) 5295/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.,A4-BA(116074)/2021 DTD. 19/05/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF APPROVED PLAN DTD. 16/07/2021 OF THE RESIDENTIAL BUILDING ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.A4-BA (150758)/2021 DTD. 19/07/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF APPROVED DEVELOPMENT PLAN DTD. 19/07/2021 ISSUED BY VELIYAM GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF CHELLAN FORM DATED 01/02/2022 ISSUED TO THE PETITIONER BY THE 5TH RESPONDENT GEOLOGIST KOLLAM.
Exhibit P6 TRUE COPY F ORDER NO.DCKLM/1827/2020- DM2(5) DTD. 02/07/2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P7 TRUE COPY OF INTERIM ORDER DTD. 02/09/2021 PASSED IN WP(C) NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 730APPENDIX OF WP(C) 8432/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 15.1.2022 ISSUED BY THE FIRST RESPONDENT Exhibit P2 TRUE COPY OF THE REPORT OF THE LSGD ENGINEER FORWARDED BY THE SECRETARY OF NEDUMPANA GRAMA PANCHAYATH TO THE THIRD RESPONDENT DATED 4.2.2022 Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF CHELAN FOR RS.5420/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 731 APPENDIX OF WP(C) 8705/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 05.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.04.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 20.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 11.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 732 APPENDIX OF WP(C) 8774/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 09.02.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.02.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 29.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 05.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 733 APPENDIX OF WP(C) 9503/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 10.03.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.03.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE GEOLOGIST DATED 22.03.2019 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 734 APPENDIX OF WP(C) 9598/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 04.03.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE TAX RECEIPT DATED 27.1.2021 ISSUED BY ODANAVATTOM VILLAGE Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 16.04.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 735 APPENDIX OF WP(C) 9999/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF GENERAL BUILDING PERMIT BEARING NO E4-BA(58877)/2022 DTD 02-02- 2022 ISSUED BY EDAMULAKKAL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF THE APPROVED RESIDENTIAL BUILDING PLAN WITH DETAILS OF PROPOSED LAND DEVELOPMENT DATED 16-02-2022 Exhibit P3 TRUE COPY OF THE REPORT NO. 62/22 OF THE VILLAGE OFFICER , ARACKAL DATED 22-02-2022 FORWARDED TO 5TH RESPONDENT GEOLOGIST.
Exhibit P4 TRUE COPY OF AFFIDAVIT DATED 23-02-2022 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT Exhibit P5 TRUE COPY OF ORDER NO DCKLM/1827/2020- DM2(5) DATED 02-07-2021 PASSED BY 4TH RESPONDENT DISTRICT COLLECTOR, KOLLAM Exhibit P6 TRUE COPY OF INTERIM ORDER DATED 02-09- 2021 PASSED IN W.P(C0NO. 17602 OF 2021 BY THIS HON'BLE COURT STA STAYING OPERATION OF EXT. P5 WP(C) NO. 15079 OF 2021 736 APPENDIX OF WP(C) 10181/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT DATED 18/12/2020 ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 21.12.2020 ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE LOCATION SKETCH NO.795/21 DATED 5.8.2021 ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER.
Exhibit P4 THE TRUE COPY OF THE DEVELOPMENT PERMIT ORDER NO.KL-BA(142071)/2021 DATED 14.1.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P5 THE TRUE COPY OF THE BUILDING PERMIT NO.KL-BA(142091)/2021 DATED 14.1.2021 ISSUED BY THE KULAKKADA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P6 THE TRUE COPY OF THE CHALAN RECEIPT DATED 16.3.2022 OBTAINED BY THE PETITIONER FROM THE DISTRICT TREASURY KOLLAM.
Exhibit P7 THE TRUE COPY OF THE APPLICATION DATED 16.3.2022 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.
Exhibit P8 THE TRUE COPY OF THE ORDER NO.DCKLM/1827/2020-DM2(5) DATED 2.7.2021 ISSUED BY THE 2ND RESPONDENT.
WP(C) NO. 15079 OF 2021 737APPENDIX OF WP(C) 10248/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.06.2021 ISSUED BY KUNNATHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.06.2021 ISSUED BY KUNNATHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 18.10.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.3.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 738 APPENDIX OF WP(C) 11773/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.09.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 29.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE CHALAN PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM BY THE PETITIONER DATED 31.03.2022 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 739 APPENDIX OF WP(C) 12040/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 04.09.2020 ISSUED BY ITTIVA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.09.2020 ISSUED BY ITTIVA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE GEOLOGIST DATED 14.09.2020 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 740 APPENDIX OF WP(C) 12041/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 8.2.2021 ISSUED BY THE SECRETARY, KADAKKAL GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF THE RELEVANT PORTIONS OF SITE PLAN OF THE PROPOSED BUILDING Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 37600/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 . TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 741 APPENDIX OF WP(C) 12175/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.6.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.09.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 16.10.2021 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 742 APPENDIX OF WP(C) 12623/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 5.11.2021 ISSUED BY THE SECRETARY, POOYAPPALLY GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF THE RELEVANT PORTIONS OF SITE PLAN OF THE PROPOSED BUILDING Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 17.8.2021 ISSUED BY THE VILLAGE OFFICER, POOYAPPALLY VILLAGE Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 WP(C) NO. 15079 OF 2021 743 APPENDIX OF WP(C) 12946/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 16-04-2021 ISSUED BY THE 6TH RESPONDENT Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20-04-2021 ISSUED BY THE 6TH RESPONDENT Exhibit P3 A TRUE COPY OF THE CHELLAN RECEIPT DATED 07-03-2022 ISSUED BY THE 5TH RESPONDENT Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02-07-2021 ISSUED BY THE CHAIRMAN. THE DISTRICT DISASTERMANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO. 25/2021 22/OE/DOQ/S2/253/2021 DATED 16-04- 2021 Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017 DATED 13-12-2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
WP(C) NO. 15079 OF 2021 744APPENDIX OF WP(C) 13000/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 10/05/2020.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11/05/2020.
Exhibit P4 A TRUE COPY OF TH RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DTD. 28/3/22.
Exhibit P5 A TRUE COPY O THE ORDER IN PROCEEDINGS NO.DCKLM/1827/2020-DM2 (5) DTD. 2/7/21.
Exhibit P6 A TRUE COPY OF HTE INTERIM ORDER DATED 27/04/2021.
WP(C) NO. 15079 OF 2021 745APPENDIX OF WP(C) 13407/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT NO. G-79/2021- 22 DATED 04.08.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY.
Exhibit P2 TRUE COPY OF APPROVED PLAN DATED 04.08.2021 OF THE RESIDENTIAL BUILDING.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. EL-
09/2021-22 DATED 01.09.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION.
Exhibit P4 TRUE COPY OF APPROVED DEVELOPMENT PLAN DATED 01.09.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION.
Exhibit P5 TRUE COPY OF CHALLAN DATED 11.03.2022 ISSUED BY 5TH RESPONDENT GEOLOGIST.
Exhibit P6 TRUE COPY OF ORDER NO. DCKLM/1827/2020- DM2(5) DTD. 02.07.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 02.09.2021 PASSED IN W.P.(C) NO. 17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 746APPENDIX OF WP(C) 13808/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.04.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 06.07.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 17.05.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 747 APPENDIX OF WP(C) 13896/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 12.03.2021.
Exhibit P2 A TRUE COPY OF THE REPORT DATED 04.08.2021 ISSUED BY THE VILLAGE OFFICER, ODANAVATTOM, Exhibit P3 A TRUE COPY OF THE CHELLAN RECEIPT DATED 07.05.2021.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
Exhibit P7 A TRUE COPY OF THE INTERIM ORDER DATED 03.03.2022 IN WP(C) NO. 6915/2022.
WP(C) NO. 15079 OF 2021 748APPENDIX OF WP(C) 14005/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT NO.0305898 DATED 02.08.2019 ISSUED BY THE VILLAGE OFFICER, THALAVOOR VILLAGE.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1- BA(59512) 2021 DATED 05.03.2021 ISSUED BY THE SECRETARY, THALAVOOR GRAMA PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE LAND DEVELOPMENT PLAN DATED 05.03.2021 APPROVED BY THE SECRETARY, THALAVOOR GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF THE CHALAN RECEIPT DATED 19.01.2022 OBTAINED BY THE PETITIONER FROM THE SUB TREASURY, PUNALUR.
Exhibit P5 THE TRUE COPY OF THE APPLICATION DATED 11.04.2022 SUBMITTED BEFORE THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER NO.DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE 2ND RESPONDENT.
WP(C) NO. 15079 OF 2021 749APPENDIX OF WP(C) 14959/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.3.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.04.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION DATED 29.7.2021 SUBMITTED BY THE 2ND PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 11.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 750 APPENDIX OF WP(C) 15161/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23.03.2021 ISSUED BY UMMANNUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.03.2021 ISSUED BY UMMANNUR GRAMA TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 26.04.2022 IN WP (C) NO. 14515/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 751 APPENDIX OF WP(C) 15165/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 18.02.2021 ISSUED BY PAVITHRASWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 29.09.2020 ISSUED BY PAVITHRASWARAM VILLAGE Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 29.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 752 APPENDIX OF WP(C) 15242/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 07.01.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.02.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 8.9.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 4.3.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 753 APPENDIX OF WP(C) 15349/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.10.2019 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 27.11.2020 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 05.03.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 28.4.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 754 APPENDIX OF WP(C) 15391/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 04.02.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 06.10.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 22.11.2021 ISSUED BY THE GEOLOGIST KOLLAM, TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 20.4.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 755 APPENDIX OF WP(C) 15453/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 23.04.2022 ISSUED BY VILLAGE OFFICER, KALLUVATHUKKAL.
Exhibit P2 A TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT DATED 29.03.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF REPORT DATED 30.03.2022 ISSUED BY VILLAGE OFFICER, KALLUVATHUKKAL.
Exhibit P4 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P7 ORIGINAL UNDERTAKING DATED 05.05.2022 SWORN BY THE PETITIONER.
Exhibit P8 A TRUE COPY OF ORDER DATED 10.09.2021 WPC NO.18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 756APPENDIX OF WP(C) 15486/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.A4-BA(259497)/2021 DATED 02.11.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF APPROVED RESIDENTIAL BUILDING PLAN DATED 28.10.2021.
Exhibit P3 TRUE COPY OF APPLICATION DATED 20.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT GEOLOGIST.
Exhibit P4 TRUE COPY OF CHALAN FORM DATED 08.04.2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P5 TRUE COPY OF ORDER NO.DCKLM/1827/2020DM2(5) DTD. 02.07.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM Exhibit P6 TRUE COPY OF INTERIM ORDER DTD 02.09.2021 PASSED IN W.P.(C) NO. 17602 OF 2021 BY THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 757 APPENDIX OF WP(C) 15506/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.08.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.09.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION DATED 12.10.2021 SUBMITTED BY THE PETITIONERS BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 18.3.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 758 APPENDIX OF WP(C) 15511/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 19- 1-2022 ISSUED BY VILLAGE OFFICER, VELIYAM.
Exhibit P2 A TRUE COPY OF DEVELOPMENT PERMIT DATED 04.08.2021 ISSUED BY VELIYAM GRAMAPANCHAYATH.
Exhibit P3 A TRUE COPY OF REPORT DATED 12.01.2021 ISSUED BY VILLAGE OFFICER, VELIYAM.
Exhibit P4 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P7 ORIGINAL UNDERTAKING DATED 05/05/2022 SWORN BY THE PETITIONERS.
Exhibit P8 A TRUE COPY OF ORDER DATED 10.09.2021 WPC NO. 18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 759APPENDIX OF WP(C) 15575/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 01.09.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 14.09.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 22.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.04.2022 IN WP (C) NO. 14815/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 02.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 760 APPENDIX OF WP(C) 15937/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 29.02.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.09.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017/DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
WP(C) NO. 15079 OF 2021 761APPENDIX OF WP(C) 16010/2022 PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE BUILDING PERMIT DATED 04.10.2018 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.01.2020 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit3 TRUE COPY OF THE APPLICATION DATED 24.02.2020 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 762 APPENDIX OF WP(C) 16131/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 24.06.2021 ISSUED BY MELILA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05.08.2021, ISSUED BY MELILA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE GEOLOGIST, DATED 09.02.2022 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 10.05.2022 IN WP (C) NO. 15586/2022 OF THIS HON'BLE COURT Exhibit p6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 763 APPENDIX OF WP(C) 16238/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 24.06.2021 ISSUED BY MELILA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05.08.2021, ISSUED BY MELILA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE GEOLOGIST, DATED 09.02.2022 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 10.05.2022 IN WP (C) NO. 15586/2022 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER WP(C) NO. 15079 OF 2021 764 APPENDIX OF WP(C) 16315/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 19.1.22 ALONG WITH RECEIPT.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21 Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO 17788/21 DATED 6.9.2021 WP(C) NO. 15079 OF 2021 765 APPENDIX OF WP(C) 16408/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 02.01.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 02.01.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 11.08.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 766 APPENDIX OF WP(C) 17105/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.11.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 01.12.2021 ISSUED BY KALLUVATHUKKAL VILLAGE OFFICE TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 02.12.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 767 APPENDIX OF WP(C) 17209/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 9.8.
2021 ISSUED BY THE SECRETARY, PUNALUR MUNICIPALITY.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.10.2021 ISSUED BY THE SECRETARY, PUNALUR, MUNICIPALITY.
Exhibit P3 TRUE COPY OF THE RECEIPT DATED 11.11.2021 ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALAN DATED 04.05.2022.
Exhibit P5 A TRUE COPY OF THE ORDER NO.
DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE CERTIFICATE DATED 18.08.2021 ISSUED BY THE VILLAGE OFFICER, VALACODE VILLAGE.
WP(C) NO. 15079 OF 2021 768APPENDIX OF WP(C) 17714/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.6.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit p2 TRUE COPY OF DEVELOPMENT PERMIT DATED 14.9.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit p3 TRUE COPY OF TAX RECEIPT CERTIFICATE ISSUED BY THE VILLAGE OFFICER, NILAMEL VILLAGE DATED 9.5.2019 Exhibit p4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit p5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P6 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 WP(C) NO. 15079 OF 2021 769 APPENDIX OF WP(C) 18245/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 30.1.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.2.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit P3 TRUE COPY OF THE BUILDING PERMIT DATED 30.1.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE SECOND PETITIONER Exhibit P4 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.2.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE SECOND Exhibit P5 TRUE COPY OF THE BUILDING PERMIT DATED 20.12.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY TO THE THIRD PETITIONER Exhibit P6 TRUE COPY OF PROPOSED PLAN FOR RESIDENTIAL BUILDING AND LAND DEVELOPMENT OF THIRD PETITIONER WHICH SHOWS THE MEASUREMENT OF EARTH CUTTING Exhibit P7 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P8 . TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P9 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 WP(C) NO. 15079 OF 2021 770 APPENDIX OF WP(C) 18246/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.10.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 TRUE COPY OF THE RELEVANT PORTIONS OF APPROVED PLAN OF THE PROPOSED BUILDING OF PETITIONER IS PRODUCED Exhibit P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 WP(C) NO. 15079 OF 2021 771 APPENDIX OF WP(C) 18927/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE BUILDING PERMIT AND DEVELOPMENT PLAN ALONG WITH THE RECEIPT ISSUED BY THE 5TH RESPONDENT DATED 28/12/20 Exhibit P2 COPY OF THE CHELLAN DATED 2/6/22 Exhibit P3 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21 Exhibit P4 COPY OF THE INTERIM ORDER IN W.P (C) NO:
17788/21 DT 6/9/21 WP(C) NO. 15079 OF 2021 772 APPENDIX OF WP(C) 19116/2022 PETITIONER EXHIBITS ExhibitP1 TRUE COPY OF THE SITE APPROVAL PLAN AND BUILDING PERMIT ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH DATED 08.02.2021 ExhibitP2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH DATED 08.02.2021 ExhibitP3 TRUE COPY OF CHALAN FOR PAYMENT OF MONEY IN THE NAME OF THE FIRST RESPONDENT IN THE TREASURY DATED 24.03.2021 ExhibitP4 TRUE COPY OF THE JUDGMENT DATED 09.03.2022 IN W.P.(C) NO. 7698/2022 OF THIS HON'BLE COURT ExhibitP5 TRUE COPY OF THE ORDER NO.
1005/2021-22/OE/DOQ/S2/452/2021 DATED 31.03.2022 ISSUED BY THE 3RD RESPONDENT ExhibitP6 TRUE COPY OF THE ONE OF THE TRANSIT PASS ISSUED BY THE 3RD RESPONDENT DATED 31.03.2022 ExhibitP7 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 06.04.2022 ExhibitP8 TRUE COPY OF THE JUDGMENT IN WP(C).NO.
13830/2022 DATED 12.04.2022 OF THIS HON'BLE COURT ExhibitP9 TRUE COPY OF THE ORDER NO.
DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 2ND RESPONDENT ExhibitP10 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE WP(C) NO. 15079 OF 2021 773 4TH RESPONDENT SHOWING THE NATURE OF THE PROPERTY IS OWNED BY THE PETITIONER WP(C) NO. 15079 OF 2021 774 APPENDIX OF WP(C) 19135/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT NO.
E4-BA(82774)/2021 DATED 26.03.2021 Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.A2-BA(82782)/2021 DATED 26.03.2021 Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 29.03.2021 FOR MINERAL TRANSIT PASS PREFERRED BY THE PETITIONER TO 1ST RESPONDENT ALONG WITH THE RECEIPT NO. 1039/DOQ/S2/2021 DATED 29.03.2021 ISSUED BY THE OFFICE OF 1ST RESPONDENT ON ACCEPTING THE EXT.P3 APPLICATION Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 07.12.2021 IN W.P(C) NO.27874 OF 2021 Exhibit P5 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED 02.11.2021 OF THIS HON'BLE COURT IN WP(C) NO. 23847/2021 WP(C) NO. 15079 OF 2021 775 APPENDIX OF WP(C) 19278/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 27.12.2021ISSUED BY THE SECRETARY, MEENAD GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.10.2021ISSUED BY THE SECRETARY, MEENAD GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 WP(C) NO. 15079 OF 2021 776 APPENDIX OF WP(C) 16917/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE KOTTARAKARA MUNICIPALITY DATED 24.01.2019.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE KOTTARAKARA MUNICIPALITY DATED 18.01.2021.
Exhibit P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE VILLAGE OFFICER KOTTARAKARA ON 25.01.2021.
Exhibit P4 TRUE COPY OF THE RECEIPT ISSUED BY THE DISTRICT GEOLOGIST.
Exhibit P5 TRUE COPY OF THE CHALAN DATED 13.07.2021 ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P6 TRUE COPY OF THE CIRCULAR DATED 02.07.2021.
WP(C) NO. 15079 OF 2021 777APPENDIX OF WP(C) 17153/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WP(C)NO.15079/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 778APPENDIX OF WP(C) 17158/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WP(C) NO.15079/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 779APPENDIX OF WP(C) 17222/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR,M KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WPC NO. 15079/021 OF THIS HONBLE COURT.
WP(C) NO. 15079 OF 2021 780APPENDIX OF WP(C) 17267/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT, ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH, KOLLAM DISTRICT DATED 3.4.2021.
Exhibit P2 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT, ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH, KOLLAM DISTRICT DATED 3.4.2021.
Exhibit P3 TRUE COPY OF CERTIFICATE ISSUED BY VILLAGE OFFICER, ANCHAL, KOLLAM DISTRICT DATED 30.3.2021 BEARING NO.1310/21.
Exhibit P4 TRUE COPY OF THE CHALNA DATED 12.8.2021 ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P5 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DATED 2.7.2021 BEARING NO.BCKLM/1827/2020-DM2(5).
Exhibit P6 TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTOR (IN-CHARGE) OF MINING & GEOLOGY DIRECTORATE.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 13.8.2021 PASSED IN WPC NO.16917 OF 2021 BY THE HONOURABLE HIGH COURT OF KERALA.
WP(C) NO. 15079 OF 2021 781APPENDIX OF WP(C) 17323/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PHOTOGRAPH PUBLISHED IN MALAYALA MANORAMA NEWSPAPER, KOLLAM EDITION DATED 9/05/2021.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE KARAVALOOR GRAMA PANCHAYATH, KOLLAM DATED 05.07.2021 TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/4868/2021-DM3 DATED 31.07.2021.
Exhibit P4 TRUE COPY OF CIRCULAR DATED 13.12.2017 NUMBERED AS 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
WP(C) NO. 15079 OF 2021 782APPENDIX OF WP(C) 17474/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN W.P.C NO. 15079/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY TREASURER, DISTRICT TREASURY, KOLLAM DATED 03.05.2021 PAID IN FAVOUR OF GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 783APPENDIX OF WP(C) 17568/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE PLAN ISSUED BY THE PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE PERMIT DATED 15.03.2021 ISSUED BY THE GEOLOGIST TO THE PETITIONER.
Exhibit P4 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE CIRCULAR DATED 13.12.2017 ISSUED BY THE MINING AND GEOLOGY DIRECTORATE.
Exhibit P6 TRUE COPY OF THE ORDER IN W.P.(C) NO.15077/2021(H) OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 784APPENDIX OF WP(C) 17599/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED FROM THE UMAYANALLOOR VILLAGE OFFICE DATED 11.1.2020.
Exhibit P2 TRUE COY OF THE LOCATION SKETCH ISSUED FROM THE UMAYANALLOOR VILLAGE OFFICER DATED 11.1.2020.
Exhibit P3 TRUE COPY OF THE LAND TAX RECEIPT ISSUED FROM THE UMAYANALLOOR VILLAGE OFFICE DATED 5.11.2020.
Exhibit P4 TRUE COPY OF THE BUILDING PERMIT ISSUED FROM THE UMAYANALLOOR VILLAGE OFFICE DATED 5.11.2020.
Exhibit P5 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE UMAYANALLOOR GRAMA PANCHAYATH DATED 31.12.2020.
Exhibit P6 TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN ISSUED BY THE UMAYANALLOOR GRAMA PANCHAYA DATED 31.12.2020.
Exhibit P7 TRUE COPY OF THE CHALLAN RECEIPT SHOWING THE REMITTANCE OF THE AMOUNT OF RS.97,280/- ON 20.7.2021 BY THE PETITIONER.
Exhibit P8 TRUE COPY OFTHE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 2.7.2021.
Exhibit P9 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE DISTRICT GEOLOGIST, KOLLAM.
Exhibit P10 TRUE COPY OF THE CIRCULAR DATED 13.12.2017 ISSUED BY THE MINING AND GEOLOGY WP(C) NO. 15079 OF 2021 785 DIRECTORATE.
Exhibit P11 TRUE COPY OF THE ORDER IN WPC NO.15079/2021 (H) OF THIS HON'BLE COURT DATED 12.8.21.
WP(C) NO. 15079 OF 2021 786APPENDIX OF WP(C) 17602/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE KALLUVATHUKAL PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE PLAN ISSUED BY THE KALLUVATHUKAL PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED IN RESPECT OF THE PROPERTY OF THE PETITIONER.
Exhibit P4 TRUE COPY OF THE CHALLAN RECEIPT SHOWING THE REMITTANCE OF THE AMOUNT OF RS.40,000/- BY THE PETITIONER ON 13/04/2021.
Exhibit P5 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 02/07/2021.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE DISTRICT GEOLOGIST, KOLLAM.
Exhibit P7 TRUE COPY OF THE CIRCULAR DATED 13/12/2017 ISSUED BY THE MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 TRUE COPY OF THE ORDER IN WPC NO.15077/2021(H) OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 787APPENDIX OF WP(C) 17608/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WP(C) 15079/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY TREASURER DISTRICT TREASURY, KOLLAM DATED 22.03.2021 PAID IN FAVOUR OF GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY NEDUVATHOOR GRAMAPANCHAYAT DATED 11.05.2020 TO PETITIONER.
WP(C) NO. 15079 OF 2021 788APPENDIX OF WP(C) 17613/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WP(C)NO.15079/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY TREASURER, DISTRICT TREASURY, KOLLAM DATED 20.04.2021 PAID IN FAVOUR OF GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY KAREEPRA GRAMA PANCHAYAT DATED 23.01.2020 TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 789APPENDIX OF WP(C) 17620/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM.1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 12.08.2021 IN WPC NO.15079/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY DEPARTMENT OF MINING AND GEOLOGY TO BE PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 22.03.2021 WP(C) NO. 15079 OF 2021 790 APPENDIX OF WP(C) 17683/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 27.4.2020 BEFORE THE VILLAGE OFFICE ELAMADU.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 20.3.2020 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 TRUE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DT. 20.3.2020.
Exhibit P4 TRUE PHOTOCOPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICE ON 30.7.2020.
Exhibit P5 THE TRUE COPY OF THE BUILDING PERMIT DATED 2.3.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P6 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYATH ON 2.2.2020.
Exhibit P7 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TON 14.8.2020.
Exhibit P8 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT.
Exhibit P9 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT DATED 17.4.2021.
Exhibit P10 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2 (5) DATED 02.07.2021.
Exhibit P11 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, WP(C) NO. 15079 OF 2021 791 MINING AND GEOLOGY/DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21 /OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 15079/2021 DATED 12.8.2021.
Exhibit P13 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 9891/2021 DATED 5.8.2021.
WP(C) NO. 15079 OF 2021 792APPENDIX OF WP(C) 17668/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY KOLLAM NUMBERED AS DCKLM/1827/2020-DM2950 DATED 2.7.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 12.8.2021 IN WPC NO 15079/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY TREASURER, DISTRICT TREASURY, KOLLAM DATED 13.4.2021 PAID IN FAVOUR OF GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY KULAKKADA GRAMA PANCHAYAT DATED 8.9.2018 TO THE PETITIONER WP(C) NO. 15079 OF 2021 793 APPENDIX OF WP(C) 17924/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 3.12.2020 BEFORE THE VILLAGE OFFICE, UMMANNUR.
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 12.6.2020 ISSUED BY THE VILLAGE OFFICER Exhibit P3 TRUE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DT. 3.12.2020 Exhibit P4 THE PHOTOCOPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICE ON 16.2.2021 Exhibit P5 THE TRUE COPY OF THE BUILDING PERMIT DATED 3.11.2020 ISSUED BY THE 6TH RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYATH ON 3.11.2020 Exhibit P7 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 21.12.2020 Exhibit P8 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT.
Exhibit P9 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT DATED 13.7.2021 Exhibit P10 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P11 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, WP(C) NO. 15079 OF 2021 794 MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 13.8.2020 Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.15079/2021 DATED 12.8.2021 Exhibit P13 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.9891/2021 DATED 5.8.2021 WP(C) NO. 15079 OF 2021 795 APPENDIX OF WP(C) 17827/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE COVERING LETTER ADDRESSED TO THE GEOLOGIST DATED 08.03.2021.
Exhibit P1(A) THE TRUE COPY OF THE AFFIDAVIT SUBMITTED BEFORE THE 2ND RESPONDENT DATED 08.03.2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PLAN OF THE PETITIONERS RESIDENCE DATED 23.02.2021.
Exhibit P2(A) THE TRUE COPY OF THE BUILDING PERMIT DATED 2302.2021 OF THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT OBTAINED BY THE PETITIONER FORM THE 3RD RESPONDENTS OFFICE DATED 23.02.2021.
Exhibit P3(A) THE TRUE COPY OF THE JUDGMENT IN WPC NO.8535 OF 2021 DATED 31ST MARCH 2021.
Exhibit P4 THE TRUE COPY OF THE POSSESSION CERTIFICATE OF THE PETITIONERS PROPERTY DATED 01.12.2020.
Exhibit P5 THE TRUE COPY OF THE LOCATION SKETCH OBTAINED FORM THE VILLAGE OFFICE OF THE PETITIONERS PROPERTY DATED 01.12.2020.
Exhibit P6 THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.
Exhibit P7 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 27.08.2021.
Exhibit P8 THE TRUE COPY OF THE AFFIDAVIT OF THE WP(C) NO. 15079 OF 2021 796 PETITIONER BEFORE THIS HON'BLE COURT DULY NOTARIZED DATED 3/9/2021 WP(C) NO. 15079 OF 2021 797 APPENDIX OF WP(C) 18445/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 26.05.2020 BEFORE THE VILLAGE OFFICE, VETTIKAVALA.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 14.08.2020 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 TRUE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DATED 15.07.2020.
Exhibit P4 TRUE PHOTOCOPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICER ON 12.08.2020.
Exhibit P5 THE TRUE COPY OF THE BUILDING PERMIT DATED 27.05.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P6 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYATH ON 27.05.2020.
Exhibit P7 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 27.09.2020.
Exhibit P8 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT.
Exhibit P9 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT DATED 16.07.2021.
Exhibit P10 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P11 TRUE COPY OF A TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, KOLLAM NUMBERED AS WP(C) NO. 15079 OF 2021 798 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.15079/2021 DATED 12.08.2021.
Exhibit P13 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.9891/2021 DATED 05.08.2021.
WP(C) NO. 15079 OF 2021 799APPENDIX OF WP(C) 17875/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 06/07/2020 BEFORE THE VILLAGE OFFICER, EZHUKONE.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 06/07/2020 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 TRUE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DATED 06/07/2020.
Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT DATED 09/10/2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYAT ON 18/01/2021.
Exhibit P6 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 20/01/2021.
Exhibit P7 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT ON 04/05/2021.
Exhibit P9 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P10 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14/08/2020.
WP(C) NO. 15079 OF 2021 800Exhibit P11 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 15079/2021 DATED 12/08/2021.
Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.9891/2021 DATED 05/08/2021.
WP(C) NO. 15079 OF 2021 801APPENDIX OF WP(C) 17877/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 27/11/2220 BEFORE THE VILLAGE OFFICE, VALAKOM.
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 23/12/2020 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 TRUE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DATED 18/02/2021.
Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT DATED 15/01/2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYAT ON 08/02/2021.
Exhibit P6 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 19/02/2021.
Exhibit P7 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE CHELAN ISSUED BY THE 5TH RESPONDENT DATED 16/07/2021.
Exhibit P9 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P10 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 01/08/2020.
WP(C) NO. 15079 OF 2021 802Exhibit P11 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 15079/2021 DATED 12/08/2021.
Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 9891/2021 DATED 05/08/2021.
WP(C) NO. 15079 OF 2021 803APPENDIX OF WP(C) 17923/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 11.7.2019 BEFORE THE VILLAGE OFFICE ODANAVATTOM Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 2.12.2019 ISSUED BY THE VILLAGE OFFICER Exhibit P3 THE PHOTOCOPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DT. 3.12.2019 Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT DATED 15.12.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYATH ON 29.12.2020 Exhibit P6 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 1.1.2021 Exhibit P7 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT Exhibit P8 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT DATED 13.4.2021 Exhibit P9 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P10 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 304/19-20/OE/DOQ/S2/217/18 DATED 28.11.2019.
WP(C) NO. 15079 OF 2021 804Exhibit P11 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.15079/2021 DATED 12.8.2021 Exhibit P12 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.9821/2021 DATED 5.8.2021 WP(C) NO. 15079 OF 2021 805 APPENDIX OF WP(C) 18078/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 07- 04-2021 Exhibit P2 CERTIFICATE DATED 11-02-2021 ISSUED BY SECRETARY, MUKHATHALA BLOCK PANCHAYATH Exhibit P3 NO OBJECTION CERTIFICATE DATED 19-02-2021 Exhibit P4 A TRUE COPY OF REPORT DATED 10-02-2021 Exhibit P5 A TRUE COPY OF CHALAN Exhibit P6 A TRUE COPY OF ORDER DATED 23-07-2021 OF GEOLOGIST, KOLLAM Exhibit P7 A TRUE COPY OF ORDER DATED 02-07-2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGERMENT AUTHORITY, KOLLAM.
Exhibit P8 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST KOLLAM DATED 16-04-2021 Exhibit P9 A TRUE COPY OF CIRCULAR DATED 13-12-2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P10 A TRUE COPY OF ORDER DATED 12-08-2021 WPC NO. 15079/2021 OF THIS HON'BLE COURT.
Exhibit P11 ORIGINAL UNDERTAKING DATED 7/9/2021 SWORN BY THE PETITIONER WP(C) NO. 15079 OF 2021 806 APPENDIX OF WP(C) 18174/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE PLAN ISSUED BY THE PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE PERMIT DATED 29.9.2020 ISSUED BY THE GEOLOGIST TO THE PETITIONER.
Exhibit P4 TRUE COPY OF THE REQEUST MADE BY THE PETITIONER BEFORE THE GEOLOGIST DATED 26.8.2021.
Exhibit P5 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 2.7.2021.
Exhibit P6 TRUE COPY OF THE CIRCULAR DATED 13.12.2017 ISSUED BY THE MINING AND GEOLOGY DIRECTORATE.
Exhibit P7 TRUE COPY OF THE ORDER IN WPC NO.17602/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 807APPENDIX OF WP(C) 18236/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE EDAMULAKKAL GRAMA PANCHAYAT DATED 16.3.2020 Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE EDAMULAKKAL GRAMA PANCHAYAT DATED 16.3.2020 Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 14.8.2020 Exhibit P4 TRUE COPY OF THE CHALN DATED 22.8.21 ISSUED BY THE DISTRICT TREASURY, KOLLAM Exhibit P5 TRUE COPY OF THE PROCEEDINGS NO DCKL/1827/2020-DM2(50 ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 2.7.2021 Exhibit P6 TRUE COPY OF THE AFFIDAVIT SOWN BY THE PETITIONER DATED 27.8.2021 WP(C) NO. 15079 OF 2021 808 APPENDIX OF WP(C) 18237/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY DEPARTMENT OF MINING AND GEOLOGY TO BE PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 29.8.2021.
WP(C) NO. 15079 OF 2021 809APPENDIX OF WP(C) 18246/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN W.P.(C) NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY DEPARTMENT OF MINING AND GEOLOGY PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 13.7.2021 WP(C) NO. 15079 OF 2021 810 APPENDIX OF WP(C) 18258/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1034/2021-DM3 DATED 3.8.2021 Exhibit P2 TRUE COPY OF THE INTERIM ORDER PASSED IN A SIMILAR CASE IN WP(C) NO.17323/2021 DATED 2.9.2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 811APPENDIX OF WP(C) 18267/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE EDAMULAKKAL GRAMA PANCHAYAT DATED 05.07.2019.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE EDAMULAKKAL GRAMA PANCHAYAT DATED 20.08.2020.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 14.08.2020.
Exhibit P4 TRUE COPY OF THE CHALAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P5 TRUE COPY OF THE PROCEEDINGS NO.DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 02.07.2021.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 27.08.2021.
WP(C) NO. 15079 OF 2021 812APPENDIX OF WP(C) 18277/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR,KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WPC NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY DEPARTMENT OF MINING AND GEOLOGY TO BE PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 19/08/2021.
WP(C) NO. 15079 OF 2021 813APPENDIX OF WP(C) 18310/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN , DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY DEPARTMENT OF MINING AND GEOLOGY PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 19.04.2021 WP(C) NO. 15079 OF 2021 814 APPENDIX OF WP(C) 18312/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLELCTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/11977/2020-DM3 DATED 30-06-2021 Exhibit P2 TRUE COPY OF THE INTERIM ORDER PASSED IN A SIMILAR CASE IN WP(C0 NO. 17323/2021 DATED 02-09-2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 815APPENDIX OF WP(C) 18409/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEVELOPMENT PERMIT DTD.
18/11/2020 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF RELEVANT PAGE OF THE APPROVED DEVELOPMENT PLAN ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH DTD. 18/11/2020.
Exhibit P3 TRUE COPY OF THE ORDER DTD. 02/07/2021 OF 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P4 TRUE COPY OF THE CHELLN FORM ISSUED TO THE PETITIONER BY 5TH RESPONDENT GEOLOGIST, DTD, 29/08/2021.
Exhibit P5 TRUE COPY OF INTERIM ORDER PASSED IN WP(C) NO.17602 OF 2021 BY THIS HON'BLE COURT DTD. 02/09/2021.
WP(C) NO. 15079 OF 2021 816APPENDIX OF WP(C) 18473/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE UMMANNUR GRAMA PANCHAYAT DATED 21.01.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE UMMANNUR GRAMA PANCHAYAT DATED 21.1.2021.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.01.2021.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NO.
DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 2/7/2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 27/08/2021.
WP(C) NO. 15079 OF 2021 817APPENDIX OF WP(C) 18494/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE REPORT DATED 30.09.2020 OF THE VILLAGE OFFICER, NEDUVATHOOR.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 12.08.2021 IN WPC NO.15079/2021.
WP(C) NO. 15079 OF 2021 818APPENDIX OF WP(C) 18604/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE KOTTARAKKARA MUNICIPALITY DATED 3.11.2018.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE KOTTARAKKARA MUNICIPALITY DATED 24.9.2020.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NO.DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 2.7.2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 27.8.2021.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 27.8.2021.
WP(C) NO. 15079 OF 2021 819APPENDIX OF WP(C) 18555/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1824/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER DATED 23.10.2020.
WP(C) NO. 15079 OF 2021 820APPENDIX OF WP(C) 18585/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN ISSUED BY TREASURER, DISTRICT TREASURY, KOLLAM DATED 3.9.2021 PAID BY THE PETITIONER IN FAVOUR OF GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 821 APPENDIX OF WP(C) 18578/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER DATED 19/03/2021.
WP(C) NO. 15079 OF 2021 822APPENDIX OF WP(C) 18579/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 10.06.2019.
Exhibit P2 DEVELOPMENT PERMIT DATED 05.03.2020 ISSUED BY SECRETARY, VELIYAM GRAMA PANCHAYATH.
Exhibit P3 BUILDING PERMIT DATED 13.11.2018 ISSUED BY SECRETARY, VELIYAM GRAMA PANCHAYATH.
Exhibit P4 A TRUE COPY OF CHALAN.
Exhibit P5 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTORATE/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST KOLLAM DATED 16.04.2021.
Exhibit P7 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 ORIGINAL UNDERTAKING DATED 08/09/2021 SWORN BY THE PETITIONER.
Exhibit P9 A TRUE COPY OF ORDER DATED 12.08.2021 WPC NO.15079/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 823APPENDIX OF WP(C) 18591/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER DATED 19.10.2020 WP(C) NO. 15079 OF 2021 824 APPENDIX OF WP(C) 18601/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23.2.2019 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.3.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS.28,000/-.
Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER DATED 15.1.2021 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 825APPENDIX OF WP(C) 18613/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE NEDUATHUR GRAMA PANCHAYAT DATED 23/12/2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE NEDUVATHUR GRAMA PANCHAYAT DATED 23/12/2020.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 20/01/2021.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NO.
DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 27/08/2021.
WP(C) NO. 15079 OF 2021 826APPENDIX OF WP(C) 18649/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 14.02.2020 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE JUDGMENT DATED 20.04.2021 IN WPC NO.10031/2021.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF THE ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04. 2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 12.08.2021 IN WPC NO.15079/2021.
Exhibit P1 TRUE COPY OF RANK LIST DATED 30-05-2017 PREPARED BY THE 3RD RESPONDENT Exhibit P2 TRUE COPY OF APPOINTMENT ORDER OF THE PETITIONER WITH ANNEXURES THERETO DATED 01-06-2017 ISSUED BY THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF LETTER DATED NIL ISSUED BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF STAFF STATEMENT OF A.P.P SCHOOL, PUZHAKKATTIRI, AS ON 01-06-2017 WP(C) NO. 15079 OF 2021 827 Exhibit P5 TRUE COPY OF ORDER DATED 13-08-2021 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF ORDER DATED 13-08-2021 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF APPEAL DATED 24-08-2021 SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST RESPONDENT.
WP(C) NO. 15079 OF 2021 828APPENDIX OF WP(C) 18703/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 30.04.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 829APPENDIX OF WP(C) 18761/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKL/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONER DATED 10.08.2020.
WP(C) NO. 15079 OF 2021 830APPENDIX OF WP(C) 18866/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 19.04.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 831 APPENDIX OF WP(C) 18849/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 6.3.2020 ISSUED BY THE SECRETARY KARAVALOOR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 6.3.2020 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 19.4.2021 TOWARDES THE DEPOSIT OF ROYALTY AMOUNT OF RS 29,200/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 832 APPENDIX OF WP(C) 18862/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT VIDE NO.B.A.E4-61/19-20 DATED 09.11.2020 ISSUED BY THE 4TH RESPONDENT.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT VIDE NO.E4-56/2020-21 DATED 23.11.2020.
Exhibit P3 TRUE COPY OF THE CHALLAN DATED 04.03.2021.
Exhibit P4 TRUE COPY OF THE ORDER VIDE NO.DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT DATED 27.08.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
WP(C) NO. 15079 OF 2021 833APPENDIX OF WP(C) 18869/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF APPLICATION BEFORE THE 5TH RESPONDENT DATED 21.1.21.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 DATED 6.9.2021.
WP(C) NO. 15079 OF 2021 834APPENDIX OF WP(C) 18877/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5)DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.07.2020 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 835APPENDIX OF WP(C) 18888/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.07.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 836APPENDIX OF WP(C) 18894/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021` IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.07.2021 PAID IN FAVOUR OF THE GEOLOGIST KOLLAM.
WP(C) NO. 15079 OF 2021 837APPENDIX OF WP(C) 18896/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.07.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 838APPENDIX OF WP(C) 18911/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 30.11.2020 ISSUED BY THE SECRETARY THALAVOOR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.11.2020 ISSUED BY THE SECRETARY THALAVOOR GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 13.4.2021 TOWARDES THE DEPOSIT OF ROYALTY AMOUNT OF RS 15,520/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 839 APPENDIX OF WP(C) 18913/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF APPLICATION BEFORE THE 5TH RESPONDENT DATED 22.09.2020.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.2021 Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C) NO.
17788/21 WP(C) NO. 15079 OF 2021 840APPENDIX OF WP(C) 18942/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 24.6.2020 ISSUED BY THE SECRETARY CHADAYAMANGALAM GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.6.2020 ISSUED BY THE SECRETARY, CHADAYAMANGALAM GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 27.4.20021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS 30,000/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 841 APPENDIX OF WP(C) 18950/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF APPLICATION BEFORE THE 5TH RESPONDENT DATED 15.4.21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21 Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/2021 WP(C) NO. 15079 OF 2021 842 APPENDIX OF WP(C) 18951/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.06.2020 ISSUED BY THE SECRETARY ANCHAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 26.06.2020 ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE RECEIPT DATED 15.01.2021 TOWARDS RECEIPT OF APPLICATION ISSUED FROM THE OFFICE OF THIRD RESPONDENT.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 843APPENDIX OF WP(C) 18965/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 9/4/2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 2/12/2019 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF BASIC TAX REGISTER IN CONNECTION WITH THE PROPERTY OF PETITIONER ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P4 TRUE COPY OF HE SITE APPROVAL AND BUILDING PERMIT DATED 9/1/2020 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 14/2/2020 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH.
Exhibit P6 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 30/4/2021 ISSUED BY THE EXECUTIVE ENGINEER, KSTP, KOTTARAKARA.
Exhibit P7 TRUE COPY OF HE CHELAN DATED 7/7/2021 ISSUED BY THE FIRST RESPONDENT.
Exhibit P8 TRUE COPY OF THE ORDER DATED 2/7/2021 ISSUED BY THE SECOND RESPONDENT AS THE CHAIRMAN OF THIRD RESPONDENT.
WP(C) NO. 15079 OF 2021 844APPENDIX OF WP(C) 18972/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.1503192 DATED 18/06/2029.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.B1-177/8109/19 DATED 05/2/2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 09/09/2020 BEARING NUMBER B1- 2802/20.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 30/09/2020 ALONG WITH RECEIPT DATED 30/09/2020 BERING NO.2400/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLS.1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021.
WP(C) NO. 15079 OF 2021 845APPENDIX OF WP(C) 18977/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DT 13-10-2020 Exhibit P2 TRUE COPY OF THE BUILDING PLAN ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DT 13-10-2020 Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DATED 30-10-2020 Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DT 30-10-2020 Exhibit P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 5-11-2020 Exhibit P6 TRUE COPY OF THE RECEIPT ISSUED BY THE GEOLOGIST KOLLAM DATED 9-11-2020 Exhibit P7 TRUE COPY OF THE CHALLAN FORM ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P8 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 2-07-2021 Exhibit P9 TRUE COPY OF THE CIRCULAR DATED 13-12-2017 ISSUED BY THE MINING AND GEOLOGY DIRECTORATE.
Exhibit P10 TRUE COPY OF THE ORDER IN W.P(C0 NO.
17602/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 846APPENDIX OF WP(C) 18985/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.4.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 847APPENDIX OF WP(C) 18986/2021 PETITIONER EXHIBITS Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED:
30/09/2020 ALONG WITH RECEIPT DATED 30/09/2020 BEARING NO.2402/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED:
02/07/2021 BEARING NUMBER.DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT WP(C) NO. 15079 OF 2021 848 APPENDIX OF WP(C) 18987/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE POSSESSION CERTIFICATE BEARING NO.54439647 DATED 09.02.2021.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.B1-179/8118/19 DATED 05.02.2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 19.10.2020 BEARING NUMBER B1- 2804/18/20.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 20.10.2020 ALONG WITH RECEIPT DATED 20.10.2020 BEARING NO.2599/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020- DM(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12.08.2021 IN W.P(C)NO.15079/2021.
WP(C) NO. 15079 OF 2021 849APPENDIX OF WP(C) 18996/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.10.2020 ISSUED BY POOVAPPALLY GRAMA PANCHAYATH TO THE PETITIONER .
WP(C) NO. 15079 OF 2021 850APPENDIX OF WP(C) 18993/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 8.8.2021 ISSUED BY THE FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 851APPENDIX OF WP(C) 19050/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DATED 28.12.2020.
Exhibit P2 TRUE COPY OF THE BUILDING PLAN ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DATED 28.12.2020.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DATED 31.12.2020.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PLAN ISSUED BY THE VELIYAM GRAMA PANCHAYAT TO THE PETITIONER DATED 31.12.2020.
Exhibit P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 11.01.2021.
Exhibit P6 TRUE COPY OF THE RECEIPT ISSUED BY THE GEOLOGIST, KOLLAM DATED 13.01.2021.
Exhibit P7 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 02.07.2021.
Exhibit P8 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 31.12.2020.
Exhibit P9 TRUE COPY OF THE CIRCULAR DATED 13.12.2017 ISSUED BY THE MINING AND GEOLOGY DIRECTORATE.
Exhibit P10 TRUE COPY OF THE ORDER IN W.P.(C) WP(C) NO. 15079 OF 2021 852 NO.17602/2021 OF THIS HON'BLE COURT.
Exhibit P11 TRUE COPY OF THE CHALLAN FORM ISSUED TO THE PETITIONER BY THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 853APPENDIX OF WP(C) 19137/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL020405429/2020 DATED:27/07/2020 Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A5-BA(167062)/2019 DATED 29/06/2019.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 29/06/2019 BEARING NUMBER A5- BA(167058)/2019.
Exhibit P4 PHOTOCOPY OF THE APPLICATION DATED 28/09/2020 ALONG WITH RECEIPT DATED:28/09/2020 BEARING NO.2358/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED:02/07/2021 BEARING NUMBER.DCKLM/1827/2020-DM2(5)ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED:12/08/2021 IN W.P.(C)NO.15079/2021.
WP(C) NO. 15079 OF 2021 854APPENDIX OF WP(C) 19192/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 23/07/2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 855APPENDIX OF WP(C) 19238/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.07.2021 IN FAVOUR OF THE GEOLOGIST KOLLAM WP(C) NO. 15079 OF 2021 856 APPENDIX OF WP(C) 19241/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT NO.4-BA(98188( /2021 DTD 19.04.2021 ISSUED FROM VELIYAM GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF PROPOSED BUILDING PLAN OF PETITIONER, APPROVED BY VELIYAM GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.A4- BA(108310)/2021 DTD 28.04.2021 ISSUED BY VELIYAM GRAMA PANCHAYATH Exhibit P4 TRUE COPY OF SITE PLAN OF DEVELOPMENT ON THE LAND DTD 28.04.2021 APPROVED BY VELIYAM GRAMA PANCHAYATH Exhibit P5 TRUE COPY OF REQUEST DTD 17.06.2021 SUBMITTED BY PETITIONER ON 23.06.2021 BEFORE 5TH RESPONDENT Exhibit P6 TRUE COPY OF ACKNOWLEDGMENT RECEIPT NO.1491/DO4/S2/2021 DTD 23.06.2021 ISSUED 5TH RESPONDENT Exhibit P7 TRUE COPY OF ORDER DTD 02.07.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM Exhibit P8 TRUE COPY OF INTERIM ORDER DTD 02.09.2021 PASSED IN WPC NO.17602 OF 2021 BY THIS HON'BLE COURT Exhibit P9 TRUE COPY OF LAND TAX RECEIPT DTD 03.05.2021 ISSUED TO THE PETITIONER BY ODANAVATTOM VILLAGE Exhibit P10 TRUE COPY OF THE AFFIDAVIT FILED BY PETITIONER IN COMPLIANCE OF STATUTORY PROVISION BEFORE 5TH RESPONDENT WP(C) NO. 15079 OF 2021 857 APPENDIX OF WP(C) 19266/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT NO. E4- BA(125676/2201 DATED 22.04.2201 ISSUED FROM EDAMULACKAL GRAMA PANCHAYATH KOLLAM.
Exhibit P2 TRUE COPY OF PROPOSED BUILDING PLAN OF PETITIONER, APPROVED BY EDAMULACKAL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. E4- BA(1124028)/ 2021 DATED 2.04.2021 ISSUED BY EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF PROPOSED LAND DEVELOPMENT PLAN APPROVED BY EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF REQUEST SUBMITTED BY PETITIONER BEFORE 5TH RESPONDENT ON 27.08.2021.
Exhibit P6 TRUE COPY OF RECEIPT DTD 27.08.2021 ISSUED BY 5TH RESPONDENT.
Exhibit P7 TRUE COPY OF THE ORDER DATED 02.07.2021 PASSED BY 4TH RESPONDENT DISTRICT COLLECTOR, KOLLAM.
Exhibit P8 TRUE COPY OF INTERIM ORDER DATED 02.09.2021 IN WPC NO. 17602 OF 2021 BY THIS HONBLE COURT.
WP(C) NO. 15079 OF 2021 858APPENDIX OF WP(C) 19311/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) 8104/2021 DATED 29TH MARCH 2021.
Exhibit P2 THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.
Exhibit P3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 27TH AUGUST 2021.
Exhibit P4 THE TRUE COPY OF THE AFFIDAVIT FILED BEFORE THE HON'BLE HIGH COURT OF KERALA B THE PETITIONER DATED 11TH SEPTEMBER 2021.
WP(C) NO. 15079 OF 2021 859APPENDIX OF WP(C) 19323/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02-09-2021 WP(C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALLAN TO BE PAID BY THE PETITIONER DATED 12-09-2021 IN FAVOUR OF THE GEOLOGIST KOLLAM WP(C) NO. 15079 OF 2021 860 APPENDIX OF WP(C) 19343/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR VILLAGE TO THE PETITIONER DATED 16/04/2021 Exhibit P2 TRUE COPY OF THE BASIC RECEIPT ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR VILAGE TO THE PETITIONER DATED 16/04/2021 Exhibit P3 TRUE COPY OF THE GENERAL BUILDING PERMIT ISSUED UNDER RULE 11(3) OF THE KERALA PANCHAYATH BUILDING RULES DATED 21/07/2018 Exhibit P4 TRUE COPY OF THE SKETCH AND PLAN Exhibit P5 TRUE COPY OF THE ACKNWOLEDGMENT RECEIPT ISSUED BY THE 6TH RESPONDENT DATED 26/08/2021 Exhibit P6 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONER BY THE 6TH RESPONDENT DATED 13/11/2018 Exhibit P7 TRUE COPY OF THE LOCATION SKETCH Exhibit P8 TRUE COPY OF THE CHALLAN RECEIPT ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER DATED 20/4/2021 Exhibit P9 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 WP(C) NO. 15079 OF 2021 861 APPENDIX OF WP(C) 19363/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN DISTRICT DISASTER. MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/201 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 13.09.2021 IN FAVOUR OF THE GEOLOGIST KOLLAM.
WP(C) NO. 15079 OF 2021 862APPENDIX OF WP(C) 19375/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE REPORT OF THE VILLAGE OFFICER, CHADAYAMANGALAM DATED 30.01.2021.
Exhibit P2 A TRUE PHOTOCOPY OF THE LAND DEVELOPMENT PERMIT DATED 09.03.2021.
Exhibit P3 A TRUE PHOTOCOPY OF THE PETITION TO THE GEOLOGIST DATED 15.03.2021.
Exhibit P4 A TRUE COPY OF THE CHALAN ISSUED BY THE GEOLOGIST, KOLLAM.
Exhibit P5 A TRUE COPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR DATED 02.07.2021.
Exhibit P6 A TRUE PHOTOCOPY OF THE JUDGMENT IN WPC 11725/2021 OF THIS HON'BLE COURT DATED 26.07.2021.
WP(C) NO. 15079 OF 2021 863APPENDIX OF WP(C) 19400/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN PWC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.04.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 864 APPENDIX OF WP(C) 19472/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.09.2020 ISSUED BY THE SECRETARY PAVITHRESWARAM GRAMA PANCHAYATH Exhibit P2 A TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER, PAVITHRESWARAM DATED 25.01.2021 Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE 25/2021- 22/OE/DOQ/S2/253/2021DATED 16.04.2021 Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY WP(C) NO. 15079 OF 2021 865 APPENDIX OF WP(C) 19674/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 12.04.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 866APPENDIX OF WP(C) 19505/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.3.2020 ISSUED BY VELINALLOOR GRAMA PANCHAYAT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 867APPENDIX OF WP(C) 19529/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.09.2020 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONERS.
WP(C) NO. 15079 OF 2021 868APPENDIX OF WP(C) 19543/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.03.2020 ISSUED BY THE SECRETARY; PAVITHRESWARAM GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER, PAVITHRESWARAM DATED 25.01.2021.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO. 25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.
10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
WP(C) NO. 15079 OF 2021 869APPENDIX OF WP(C) 19549/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.05.2019 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 870APPENDIX OF WP(C) 19561/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN W.P.C NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 16.04.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 871APPENDIX OF WP(C) 19574/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO. B-BA(707)/2021 DATED 01.01.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF PROPOSED BUILDING PLAN, APPROVED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. B-
BA(8154)/2021 DATED 13.01.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF SITE PLAN OF DEVELOPMENT ON THE LAND APPROVED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF ACKNOWLEDGEMENT RECEIPT NO.
191/D04/S2/2021 DATED 20.01.2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF CHELLAN FORM ISSUED BY 5TH RESPONDENT DATED 28.07.2021.
Exhibit P7 TRUE COPY OF ORDER DATED 02.07.2021 PASSED BY 4TH RESPONDENT.
Exhibit P8 TRUE COPY OF INTERIM ORDER DATED 02.09.2021 IN WP(C) NO. 17602 OF 2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 872APPENDIX OF WP(C) 19594/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.1.2021 ISSUED BY THE SECRETARY PAVITHRESWARAM GRAMAPANCHAYATH Exhibit P2 A TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER, PAVITHRESWARAM DATED 15.2.2021 Exhibit P3 A TRUE COPY OF THE RECEIPT DATED 26.2.2021 ISSUED BY THE 5TH RESPONDENT Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO 25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021 Exhibit P6 A TRUE COPY OF THE CIRCULAR NO 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY WP(C) NO. 15079 OF 2021 873 APPENDIX OF WP(C) 19595/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO KL02010403170/2021 DATED 26.4.2021 Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO A4-1542/2020 DATED 16.10.2020 Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 2.12.2020 BEARING NUMBER A4-6451/2020 Exhibit P4 TRUE COPY OF THE APPLICATION DATED 14/12/2020 ALONG WITH RECEIPT DATED 14/12/2020 BEARING NO.3154/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER.DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12.8.22021 IN WPC NO 15079/2021 WP(C) NO. 15079 OF 2021 874 APPENDIX OF WP(C) 19677/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02040407055/20 DATED 11.09.2020.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A4-BA(9099)/20 DATED 08.05.2019.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 11.05.2020 BEARING NO.A4-1760/20.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 20.10.2020 ALONG WITH RECEIPT DATED 20.10.2020 BEARING NO.2598/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
WP(C) NO. 15079 OF 2021 875APPENDIX OF WP(C) 19615/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.06.2019 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 12.11.2020 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 20.07.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 16,960.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 876APPENDIX OF WP(C) 19636/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.11.2020 ISSUED BY THE SECRETARY KUNDARA GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.11.2020 ISSUED BY THE SECRETARY KUNDARA GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 14.09.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 45,460/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 877APPENDIX OF WP(C) 19642/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO. KLO201040270/2021 DATED 19-04- 2021 Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO. A4-2371/2020 DATED 16-10-2020 Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 02-12-2020 BEARING NUMBER 6450/2020 Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 14- 12-2020 ALONG WITH RECEIPT DATED 14-12-2020 BEARING NO. 3153/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02-07- 2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12-08-2021 IN W.P(C) NO. 15079/2021 WP(C) NO. 15079 OF 2021 878 APPENDIX OF WP(C) 19649/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 07-07-2021 IN FAVOUR OF THE GEOLOGIST KOLLAM WP(C) NO. 15079 OF 2021 879 APPENDIX OF WP(C) 19696/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 02.06.2020 Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.10.2020 Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT DATED 25.09.2020 Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO.DCKLM 3736/2019-DM3 Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021 Exhibit P7 A TRUE COPY OF THE LETTER DATED 26.03.2021 ISSUED BY THE GEOLOGIST KOLLAM Exhibit P8 A TRUE COPY OF THE REPORT DATED 31.032.2021 ISSUED BY THE VILLAGE OFFICER WP(C) NO. 15079 OF 2021 880 APPENDIX OF WP(C) 19780/2021 PETITIONER EXHIBITS Exhibit P7 TRUE COPY OF ORDER DATED 02.07.2021 PASSED BY 4TH RESPONDENT.
Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.E4BA(121968)/2021 DATED 15.03.2021 ISSUED BY EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF PROPOSED BUILDING PLAN, APPROVED BY ISSUED BY EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.E4- BA(121972)/2021 DATED 10.06.2021 ISSUED BY EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF DEVELOPMENT PLAN OF DEVELOPMENT ON THE LAND APPROVED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF ACKNOWLEDGMENT RECEIPT NO.1583/D04/S2/2021 DATED 02.07.2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF CHALLAN FORM ISSUED BY 5TH RESPONDENT DATED 07.09.2021.
WP(C) NO. 15079 OF 2021 881APPENDIX OF WP(C) 19751/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER PAYABLE IN FAVOUR OF GEOLOGIST, KOLLAM DATED 15.9.2021.
WP(C) NO. 15079 OF 2021 882APPENDIX OF WP(C) 19757/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE BUILDING PERMIT ISSUED BY THE 2ND RESPONDENT DATED 29.05.2018 Exhibit P1A A TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT ISSUED BY THE 2ND RESPONDENT DATED 25.07.2018 Exhibit P2 A TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT DATED 28.02.2020 Exhibit P3 A TRUE PHOTOCOPY OF THE PETITION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT Exhibit P4 A A TRUE PHOTOCOPY OF THE NOTICE OF THE 4TH RESPONDENT TO THE PETITIONER DATED 21.04.2021 Exhibit P5 A TRUE PHOTOCOPY OF THE REPLY TO THE 4TH RESPONDENT DATED 06.05.2021 Exhibit P6 A TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR DATED 02.07.2021 Exhibit P7 A TRUE PHOTOCOPY OF THE JUDGMENT IN WPC NO.11725/2021 DATED 26.07.2021 WP(C) NO. 15079 OF 2021 883 APPENDIX OF WP(C) 19775/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020=DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 13.07.2021.
WP(C) NO. 15079 OF 2021 884APPENDIX OF WP(C) 19792/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5)DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 13.04.2021 IN FAVOUR OF THE GEOLOGIST,KOLLAM.
WP(C) NO. 15079 OF 2021 885APPENDIX OF WP(C) 19798/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 13.09.2021.
WP(C) NO. 15079 OF 2021 886APPENDIX OF WP(C) 19842/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2 (5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 13.07.2021.
WP(C) NO. 15079 OF 2021 887APPENDIX OF WP(C) 19894/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 01-07-2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM DATED 06-08-2021 WP(C) NO. 15079 OF 2021 888 APPENDIX OF WP(C) 19957/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL & BUILDING PERMIT DATED 6.10.2020 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF APPROVED PLAN DATED 6.10.20.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.B/3580/20 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT DATED 11.11.2020.
Exhibit P4 TRUE COPY OF LAND DEVELOPMENT PLAN.
Exhibit P5 TRUE COPY OF CHELLAN FORM NO.251/2021-22/OE/2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER OF 4TH RESPONDENT DATED 2.7.2021 NO.DCKLM/1827/2020 DM2(5) Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 2.9.2021 IN WPC NO.17602 OF 2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 889APPENDIX OF WP(C) 19958/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE CHALN DATED 10.9.2021 PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 890 APPENDIX OF WP(C) 19967/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BLDG PERMIT DTD 28-09-2020 ISSUED BY ANCHAL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF APPROVED BUILDING PLAN Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.
A5.5725/20 ISSUED BY ANCHAL GRAMA PANCHAYAT DTD 28-09-2020 Exhibit P4 TRUE COPY OF LAND DEVELOPMENT PERMIT Exhibit P5 TRUE COPY OF RECEIPT NO. 2629/DO4/S2/2020 DTD 22-10-2020 ISSUED BY 5TH RESPONDENT Exhibit P6 TRUE COPY OF ORDER OF 4TH RESPONDENT DATED 02-07-2021 NO. DCKLM/1827/2020 DM2(5) Exhibit P7 TRUE COPY OF THE CHELLAN RECEIPT DTD 15- 04-2021 Exhibit P8 TRUE COPY OF INTERIM ORDER DTD 02-09-2021 IN W.P(C) NO. 17602 OF 2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 891APPENDIX OF WP(C) 19982/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN DATED 04.08.2021 PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 892APPENDIX OF WP(C) 19983/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.10.2018 ISSUED BY POOYAPPALLY PANCHAYAT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 893APPENDIX OF WP(C) 20027/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM CHAIRMAN, DISTRICT DISSASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P2 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WPC NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 20-09-2021 IN FAVOUR OF THE GEOLOGIST KOLLAM.
WP(C) NO. 15079 OF 2021 894APPENDIX OF WP(C) 20078/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BLDG PERMIT DTD 29-09-2020 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF APPROVED BUILDING PLAN DT 25- 09-2020 Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT DTD 11-11- 2020 Exhibit P4 TRUE COPY OF LAND DEVELOPMENT PLAN Exhibit P5 TRUE COPY OF CHELLAN FORM NO 250/2021-22/OE/2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER OF 4TH RESPONDENT DATED 02-07-2021 Exhibit P7 TRUE COPY OF INTERIM ORDER DTD 02-09-2021 IN W.P(C) NO. 17602 OF 2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 895APPENDIX OF WP(C) 20120/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GENERAL BUILDING PERMIT ISSUED UNDER RULE 11(3) OF THE KERALA PANCHAYATH BUILDING RULES DATED 08-10-2018 Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONER BY THE 6TH RESPONDENT DATED 08-11-2018 Exhibit P3 TRUE COPY OF THE PROPOSED PLAN OF EARTH WORK EXCAVATION Exhibit P4 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER DATED 24-08-2020 Exhibit P5 TRUE COPY OF THE CHALLAN RECEIPT ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER DATED 20-09-2021 Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT DATED 12-08-2021 IN WP 15079/2021 WP(C) NO. 15079 OF 2021 896 APPENDIX OF WP(C) 20207/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 23.5.2020.
Exhibit P2 DEVELOPMENT PERMIT DATED 24.11.2020 ISSUED BY SECRETARY, EDAMULAKKAL GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF REPORT DATED 27.11.2020 SUBMITTED BY VILLAGE OFFICER, ARACKAL VILLAGE.
Exhibit P4 A TRUE COPY OF CHALAN.
Exhibit P5 A TRUE COPY OF ORDER DATED 2.7.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.4.2021.
Exhibit P7 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 ORIGINAL UNDERTAKING DATED 23.9.2021 SWORN BY THE PETITIONER.
Exhibit P9 A TRUE COPY OF ORDER DATED 10.9.2021 WPC NO.18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 897APPENDIX OF WP(C) 20184/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN DATED 29.09.2021 PAID BY THE PETITIONER PAID IN FAVOUR OF GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 898APPENDIX OF WP(C) 20267/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P2 TRUE COPY OF THE ORDER DATED 02.09.2021 IN W.P.C NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE CHALAN DATED 17.09.2021 TO BE PAID BY THE PETITIONER PAYABLE IN FAVOUR OF GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 899APPENDIX OF WP(C) 20128/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 10.12.2019 ISSUED BY THE SECRETARY,KOTTARAKKARA MUNICIPALITY Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 15.7.2019 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALITY Exhibit P3 TRUE COPY OF THE ORDER DATED 14.8.2020 ISSUED BY THIRD RESPONDENT.
Exhibit P4 TRUE COPY OF THE COUNTER FOIL OF CHELAN DATED 3.3.2020 TOWARDS THE ROYALTY ISSUED FROM THE OFFICE OF THE THIRD RESPONDENT Exhibit P5 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 25.8.2021 IN WP(C)NO.10839/2021 Exhibit P6 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 900APPENDIX OF WP(C) 20278/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF APPROVAL BUILDING PLAN DATED 19.01.2021.
Exhibit P2 TRUE COPY OF APPROVED BUILDING PLAN DATED 19.01.2021.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.A3-BA (12749)2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT DATED 19.01.2021.
Exhibit P4 TRUE COPY OF DEVELOPMENT PLAN FOR DEVELOPMENT PERMIT ISSUED BY POOYAPALLY GRAMA PANCHAYAT.
Exhibit P5 TRUE COPY OF CHELLAN FORM NO.305/21-22/OE/2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER OF 4TH RESPONDENT DATED 02.07.2021 NO DCKLM/1827/2020 DM2(5) Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 02.09.2021 IN WPC NO.17602 OF 2021 OF THIS HON'BLE COURT.
Exhibit P8 TRUE COPY OF POWER OF ATTORNEY DATED 07.12.2020 ISSUED BY PETITIONER IN FAVOUR OF HIS WIFE MANJU.
WP(C) NO. 15079 OF 2021 901APPENDIX OF WP(C) 20206/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVED AND BLDG PERMIT NO. A4-BA(5577) 2019 DATED 20-12-2018 ISSUED BY NILAMEL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF APPROVED LOCATION AND SITE PLAN DT 10-01-2021 Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. A4-BA (57543)/2019 DTD 14-02-2019 ISSUED BY NILAMEL GRAMA PANCHAYAT Exhibit P4 TRUE COPY OF LAND DEVELOPMENT PLAN Exhibit P5 TRUE COPY OF CHELLAN FORM NO. 237/2021- 22/E/2021 ISSUED BY 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER OF 4TH RESPONDENT DATED 02-07-2021 NO DCKLM/1827/2020 DM2(5) Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 02-09- 2021 IN W.P9C) NO. 17602 OF 2021 OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 902 APPENDIX OF WP(C) 20229/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 08/04/2021.
Exhibit P2 CERTIFICATE DATED 03/04/2021 ISSUED BY BLOCK DEVELOPMENT OFFICER, KOTTARAKKARA BLOCK PANCHAYATH.
Exhibit P3 NO OBJECTION CERTIFICATE DATED 23/02/2021 ISSUED BY SECRETARY, POOYAPPALLY GRAMAPANCHAYATH.
Exhibit P4 A TRUE COPY OF REPORT DATED 31/03/2021 BY VILLAGE OFFICER, POOYAPPALLY.
Exhibit P5 A TRUE COPY OF CHALAN.
Exhibit P6 A TRUE COPY OF ORDER DATED 02/07/2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P7 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16/04/2021.
Exhibit P8 A TRUE COPY OF CIRCULAR DATED 13/12/2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P9 ORIGINAL UNDERTAKING DATED 23/09/2021 SWORN BY THE PETITIONER.
Exhibit P10 A TRUE COPY OF ORDER DATED 10/09/2021 WPC NO.18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 903APPENDIX OF WP(C) 20232/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BASIC TAX RECEIPT DATED 31/12/2020.
Exhibit P2 CERTIFICATE DATED 18/02/2021 ISSUED BY BLOCK DEVELOPMENT OFFICER, KOTTARAKKARA BLOCK PANCHAYATH.
Exhibit P3 NO OBJECTION CERTIFICATE DATED 22/03/2021 ISSUED BY SECRETARY, POOYAPPALLY GRAMA PANCHAYATH.
Exhibit P4 A TRUE COPY OF DEVELOPMENT PERMIT DATED 25/03/2021.
Exhibit P5 A TRUE COPY OF REPORT DATED 31/03/2021 OF VILLAGE OFFICER, POOYAPPALLY.
Exhibit P6 A TRUE COPY OF ORDER DATED 02/07/2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P7 A TRUE COPY OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST KOLLAM DATED 16/04/2021.
Exhibit P8 A TRUE COPY OF CIRCULAR DATED 13/12/2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P9 ORIGINAL UNDERTAKING DATED 23/09/2021 WORN BY THE PETITIONER.
Exhibit P10 A TRUE COPY OF ORDER DATED 10/09/2021 WPC NO.18076/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 904APPENDIX OF WP(C) 20464/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 25.02.2020 ISSUED BY SOORANADU NORTH GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.02.2020 ISSUED BY SOORANDU NORTH GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 29.11.2020 BEFORE THE GEOLOGIST KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR KOLLAM, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 20.8.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST KOLLAM.
WP(C) NO. 15079 OF 2021 905APPENDIX OF WP(C) 20468/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 5.11.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.11.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 16.11.2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 20.9.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 906APPENDIX OF WP(C) 20527/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 25.09.2020 ISSUED BY VILLAGE OFFICER, PAVITHRESWARAM VILLAGE, KOTTARAKKARA TALUK, Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATE 23.02.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF RECEIPT OF APPLICATION SUBMITTED BY THE PETITIONER DATED 06.03.2021 ISSUED BY GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 17.03.2021 .PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 907APPENDIX OF WP(C) 20522/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.01.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF DEVELOPMENT PEMIT DATED 12.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 15.9.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 36,000/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 908APPENDIX OF WP(C) 20529/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.6.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.6.2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 24.8.2020 BEFORE THE GEOLOGIST KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 29.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 15.4.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 909 APPENDIX OF WP(C) 20519/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 6.8.2020 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT ISSUED 6.8.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 13.07.2020 ISSUED BY THE VILLAGE OFFICER , NILAMEL VILLAGE.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 910APPENDIX OF WP(C) 20444/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.1.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALITY Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALITY Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN DATED 17.9.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 60,040/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 911 APPENDIX OF WP(C) 20441/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 06.03.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.06.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 20.07.2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN BE PAID BY THE PETITIONER DATED 10.04.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 912APPENDIX OF WP(C) 20707/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT NO.C3- 777/2020 DATED 29.2.2020 ISSUED FROM CHIRAKKARA GRAMA PANCHAYATH, KOLLAM.
Exhibit P2 TRUE COPY OF BUILDING PLAN DATED 29.2.2020 APPROVED BY CHIRAKKARA GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT NO.C3- 2109/2020 DATED 17.7.2020 OF CHIRAKKARA GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF PROPOSED LAND DEVELOPMENT PLAN APPROVED BY CHIRAKKARA GRAMA PANCHAYATH DATED 17.7.2020.
Exhibit P5 TRUE COPY OF CHELLAN RECEIPT 162/2021-22/OE/2021 DATED 13.7.2021.
Exhibit P6 TRUE COPY OF THE ORDER DATED 2.7.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 2.9.2021 IN WPC NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 913APPENDIX OF WP(C) 20643/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF APPLICATION BEFORE THE 5TH RESPONDENT DATED 9.11.20 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P.(C) NO.17788/21 WP(C) NO. 15079 OF 2021 914 APPENDIX OF WP(C) 20776/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 10/9/21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 2ND RESPONDENT DATED 2/7/21 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C)NO.17788/21 DT 16/9/2021.
WP(C) NO. 15079 OF 2021 915APPENDIX OF WP(C) 20775/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 11/1/2021 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C)NO.17788/21 DT.6/9/2021.
WP(C) NO. 15079 OF 2021 916APPENDIX OF WP(C) 20977/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO. KL02040307846/2021 DATED 07.09.2021.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO. A3-1223/2020 DATED 18.05.2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 18.05.2020 BEARING NO. A3-1224/2020.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 22.05.2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12.08.2021 IN WP(C) NO. 15079/2021.
WP(C) NO. 15079 OF 2021 917APPENDIX OF WP(C) 20927/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO. KL02040609208/2020 DATED 19-11- 2020 Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO. K7-1789/2020 DATED 02-07-2020 Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 02-07-2020 BEARING NUMBER K7- 5979/2020 Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 21- 02-2020 SUBMITTED TO THE 1ST RESPONDENT Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02-07- 2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12-08-2021 IN W.P(C) NO. 15079/2021 WP(C) NO. 15079 OF 2021 918 APPENDIX OF WP(C) 20902/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11- 01-2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11-01-2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15-01-2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLELCTOR, KOLLAM/CHAIRMAN , DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C0 NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 22-07-2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 919APPENDIX OF WP(C) 20872/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 01/01/2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01/01/2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15/01/2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WPC NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23/06/2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 920APPENDIX OF WP(C) 20808/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT 18.06.2020.
Exhibit P2 DEVELOPMENT PERMIT DATED 06.08.2020 ISSUED BY SECRETARY, NILAMEL GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF CERTIFICATE DATED 01.02.2021 SUBMITTED BY VILLAGE OFFICER, NILAMEL VILLAGE.
Exhibit P4 A TRUE COPY OF CHALAN.
Exhibit P5 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P6 A TRUE COPY OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.04.2021.
Exhibit P7 A TRUE COPY OF CIRCULAR DATED 13/12/2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 ORIGINAL UNDERTAKING DATED 29/09/2021 SWORN BY THE PETITIONER.
Exhibit P9 A TRUE COPY OF ORDER DATED 10.09.2021 WP(C)NO.18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 921APPENDIX OF WP(C) 21222/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 03.02.2021 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.02.2021 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 18.03.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.09.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 922APPENDIX OF WP(C) 21210/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 03.02.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.02.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 12.02.2021 BEFORE THE GEOLOGIST,. KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM, NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 \OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 20.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 923APPENDIX OF WP(C) 21217/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 03.02.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 924APPENDIX OF WP(C) 21216/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23/11/2020 ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 23/11/2020 ISSUED BY THE SECRETARY, ANCHAL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 7/9/2020 ISSUED BY ANCHAL VILLAGE OFFICER.
Exhibit P4 TRUE COPY OF THE ORDER DATED 12/2/2021 ISSUED BY THIRD RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER DATED 3/3/2021 ISSUED BY THIRD RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER DATED 16/4/2021 ISSUED BY THIRD RESPONDENT.
Exhibit P7 TRUE COPY OF THE ORDER DATED 02/07/2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 925APPENDIX OF WP(C) 21244/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1/10/2020 ISSUED BY THE SECRETARY CHADAYAMANGALAM GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1/10/2020 ISSUED BY THE SECRETARY, CHADAYAMANGALAM MUNICIPALITY.
Exhibit P3 TRUE COPY OF THE RECEIPT DATED 5/10/2020 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION FOR TRANSIT PERMIT AND PASSES.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02/07/2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 926APPENDIX OF WP(C) 21190/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.2.2020 ISSUED BY THE SECRETARY, KADAKKAL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 23.3.2020 ISSUED BY THE SECRETARY, KODAKKAL GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN DATED 8.3.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS 30,000/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 927 APPENDIX OF WP(C) 21213/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 25.02.2021 ISSUED BY THE SECRETARY ADHICHANALLOOR GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 22.03.2021 ISSUED BY THE SECRETARY, ADHICHANALLOOR MUNICIPALITY., Exhibit P3 TRUE COPY OF THE SETTLEMENT DEED NO.1206/2021 DATED 07.07.2021 FRO, KOTTIYAM.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
WP(C) NO. 15079 OF 2021 928APPENDIX OF WP(C) 21337/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18- 09-2018 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19- 09-2018 ISSUED BY THE SECREETARY, UMMANNUR GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 1-6-2018 ISSUED BY UMMANNUR VILLAGE OFFICER.
Exhibit P4 TRUE COPY OF THE ORDER DATED 26-2-2021 ISSUED BY THIRD RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER DATED 16-04-2021 ISSUED BY THIRD RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 929 APPENDIX OF WP(C) 21295/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.2.2019 ISSUED BY THE SECRETARY, KALLUVATHUKKAL GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 26.4.2021 ISSUED BY THE SECRETARY, KALLUVATHUKKAL GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 3.5.2021 ISSUED BY THE VILLAGE OFFICER, KALLUVATHUKKAL VILLAGE Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT WP(C) NO. 15079 OF 2021 930 APPENDIX OF WP(C) 21240/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE MYLAM GRAMA PANCHAYAT DATED 18.05.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE MYLAM GRAMA PANCHAYAT DATED 18.05.2020.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 17.07.2020.
Exhibit P4 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE DISTRICT GEOLOGIST.
Exhibit P5 TRUE COPY OF THE PROCEEDINGS NO.DCKLM/1827/2020-DM2(5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY DATED 02.07.2021.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 04.10.2021.
WP(C) NO. 15079 OF 2021 931APPENDIX OF WP(C) 21743/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE POWER OF ATTORNEY DATED 27.07.2021 IN FAVOUR OF THE PETITIONERS FATHER.
Exhibit P2 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 04.08.2021 BEFORE THE VILLAGE OFFICE, EAST KALLADA.
Exhibit P3 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 16.12.2020 ISSUED BY THE VILLAGE OFFICER.
Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT DATED 05.02.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN ISSUED BY THE GRAMA PANCHAYATH ON 19.04.2021.
Exhibit P6 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 08.09.2021 ISSUED BY THE ASST.ENGINEER, PWD ROAD SECTION.
Exhibit P7 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.09.2021.
Exhibit P8 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020DM2(5) DATED 02.07.2021.
Exhibit P9 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 WP(C) NO. 15079 OF 2021 932 DATED 14.08.2020.
Exhibit P10 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021.
WP(C) NO. 15079 OF 2021 933APPENDIX OF WP(C) 21304/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 19/2/21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/2021 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C)NO.17788/21.
WP(C) NO. 15079 OF 2021 934APPENDIX OF WP(C) 21374/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT OF THE APPLICATION BEFORE 5TH RESPONDENT DATED 22.09.20.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 DATED 6/9/2021.
WP(C) NO. 15079 OF 2021 935APPENDIX OF WP(C) 21358/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 10.01.2017 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.02.2017 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 05.01.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/ 1827/2020-DM2 (5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT WP(C) NO. 15079 OF 2021 936 APPENDIX OF WP(C) 21385/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE BUILDING PERMIT ISSUED BY THE 2ND RESPONDENT DATED 29.7.2020.
Exhibit P1(A) A TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT ISSUED BY THE 2ND RESPONDENT DATED 22.2.2021.
Exhibit P2 A TRUE PHOTOCOPY OF THE PETITION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 1.3.2021.
Exhibit P3 A TRUE PHOTOCOPY OF THE CHALAN ISSUED BY THE 4TH RESPONDENT.
Exhibit P4 A TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR DATED 2.7.2021.
WP(C) NO. 15079 OF 2021 937APPENDIX OF WP(C) 21428/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.10.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.11.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 03.01.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 20.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 938APPENDIX OF WP(C) 21499/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF LETTER DATED 26.03.2021 BY THE SECRETARY, PAVITHRESWARAM GRAMA PANCHAYATH TO THE GEOLOGIST, KOLLAM.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.02.2020 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYATH TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 11.03.2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 04.05.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 939APPENDIX OF WP(C) 21510/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 25.8.2020 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.8.2020 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 9.10.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 29.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 940 APPENDIX OF WP(C) 21638/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT DATED 07.04.2021 ISSUED BY THE VILLAGE OFFICER, KAREEPRA VILLAGE TO THE PETITIONER.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE AND LOCATION SKETCH NO. 6294/19 DATED 12.12.2019 ISSUED BY THE VILLAGE OFFICER, KAREEPRA VILLAGE TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE LATEST POSSESSION CERTIFICATE NO. 55803188 DATED 23.04.2021 ISSUED BY THE VILLAGE OFFICER, KAREEPRA VILLAGE TO THE PETITIONER.
Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT NO.C2/18/2020 DATED 15.02.2020 ISSUED BY THE KAREEPRA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT ORDER NO.C3/1373/2020 DATED 13.03.2020 ISSUED BY THE SECRETARY, KAREEPRA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P6 THE TRUE COPY OF THE CHALAN RECEIPT DATED 19.04.2021 OBTAINED FROM THE DISTRICT TREASURY KOLLAM.
Exhibit P7 THE TRUE COPY OF THE APPLICATION DATED 19.08.2021 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.
Exhibit P8 THE TRUE COPY OF THE ORDER NO.DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 941APPENDIX OF WP(C) 21653/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE NILAMEL GRAM PANCHAYATH, DATED 22.1.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE NILAMEL GRAM PANCHAYATH, DATED 20.02.2020.
Exhibit P3 TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT AFTER ACCEPTING HIS APPLICATION SUBMITTED BY THE PETITIONER DATED 18.03.2020.
Exhibit P4 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P5 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2(5), ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02.07.2021.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED.
Exhibit P7 TRUE COPY OF ORDER OF INTERIM ORDER IN W.P.C NO. 18951/2021 OF HIGH COURT OF KERALA.
WP(C) NO. 15079 OF 2021 942APPENDIX OF WP(C) 21663/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE BUILDING PERMIT DATED 29.1.21 Exhibit P2 COPY OF THE DEVELOPMENT PERMIT DATED 29.1.21 Exhibit P3 COPY OF THE RECEIPT DATED 22.2.21 ISSUED THE 5TH RESPONDENT Exhibit P4 COPY OF THE CHELLAN DATED 5.10.21 Exhibit P5 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21 Exhibit P6 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 WP(C) NO. 15079 OF 2021 943 APPENDIX OF WP(C) 22248/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED FROM THE POOYAPPALLY VILLAGE OFFICE DATED 5.4.2021.
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED FROM, THE POOYAPPALLY VILLAGE OFFICE DATED 20.3.2021.
Exhibit P3 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE SECRETARY OF POOYAPPALLY GRAMA PANCHAYATH DATED 15.3.2021.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED FROM THE FROM THE POYYAPPALLY GRAMA PANCHAYATH DATED 1.7.2021.
Exhibit P5 TRUE COPY OF THE REPROT SUBMITTED BY THE VILLAGE OFFICER, POOYAPPALLY TO THE RESPONDENT DTD. 1.7.2021.
Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 14.9.2021 IN WPC NO. 18876/2021 OF THIS HONBLE COURT.
Exhibit P7 TRUE COPY OF THE ORDER DATED 1.10.2021.
ISSUED BY THE 4TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE PASSED BY THE 3RD RESPONDENT DATED 2.7.2021.
Exhibit P9 TRUE COPY OF THE INTERIM, ORDER DATED 23.9.2021 IN WPC NO. 19792/2021 OF THIS HONBLE COURT.
Exhibit P10 TRUE COPY OF THE CHALAN EVIDENCING PAYMENT MADE BY THE PETITIONER DATED 5.10.2021.
WP(C) NO. 15079 OF 2021 944APPENDIX OF WP(C) 21805/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE PANCHAYAT TO THE PETITIONER DATED 20.11.2019.
Exhibit P2 TRUE COPY OF THE BUILDING PLAN ISSUED BY THE PANCHAYAT TO THE PETITIONER DATED 20.11.2019.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE PANCHAYAT TO THE PETITIONER DATED 30.11.2019.
Exhibit P4 TRUE COPY OF THE DEVELOPMENT PLAN ISSUED BY THE PANCHAYAT TO THE PETITIONER DATED 30.11.2019.
Exhibit P5 TRUE COPY OF THE CHALAN DATED 4.9.2020.
Exhibit P6 TRUE COPY OF THE PERMIT ISSUED BY THE DISTRICT GEOLOGIST DATED 29.9.2020.
Exhibit P7 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER BEFORE THE GEOLOGIST DATED 2.11.2020.
Exhibit P8 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR, KOLLAM DATED 2.7.2021 DCKLM/1827/2020/DM2 (5) Exhibit P9 TRUE COPY OF THE CIRCULAR DATED 13.12.2017 ISSUED BY THE MINING AND GEOLOGY DIRECTOR NO.10744/M3/2017 Exhibit P10 TRUE COPY OF THE ORDER IN WPC NO.17602/2021 DATED 2.9.2021.
WP(C) NO. 15079 OF 2021 945APPENDIX OF WP(C) 21889/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 16.8.2021 BEFORE THE VILLAGE OFFICE PATTAZHI VADAKKEKARA.
Exhibit P2 THE TRUE COPY OF THE NO OBJECTION CERTIFICATE NO. A2-2099/21 DATED 04.05.2021 ISSUED BY THE SIXTH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN ISSUED BY THE GRAMA PANCHAYATH ON 06.08.2021.
Exhibit P4 THE TRUE PHOTOCOPY OF THE RECEIPT ISSUED BY FIFTH RESPONDENT EVIDENCING THE RECEIPT OF APPLICATION DATED 25.08.2021 Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF THE TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, NUMBERED AS 57/2020- 21 /OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO. 18445/2021 DATED 9.9.2021.
WP(C) NO. 15079 OF 2021 946APPENDIX OF WP(C) 21912/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER N 2.9.2020 BEFORE THE VILLAGE OFFICE THEVALAKARA.
Exhibit P2 TRUE PHOTOCOPY OF THE POSSESSION CUM LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER DATED 29.9.2020 Exhibit P3 THE TRUE COPY OF THE LATEST POSSESSION CERTIFICATE DATED 22.4.2021 ISSUED BY THE VILLAGE OFFICER Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT DATED 28.2.2019 ISSUED BY THE 6TH RESPONDENT Exhibit P5 THE TRUE COPY THE DEVELOPMENT PERMIT AND PLAN ISSUED BY GRAMA PANCHAYATH ON 11.11.2020 Exhibit P6 THE TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT ON 13.11.2020 Exhibit P7 TRUE COPY OF THE CHELAN ISSUED BY THE FIFTH RESPONDENT ON 20.9.2021 Exhibit P8 THE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P9 TRUE COPY OF THE ONE OF SUCH TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020 Exhibit P10 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO 18445/2021 DATED 9.9.2021 WP(C) NO. 15079 OF 2021 947 APPENDIX OF WP(C) 21979/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 27.11.2020 BEFORE THE VILLAGE OFFICE MYLOM Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE NO.55894509 DATED 30.04.2021 ISSUED BY THE VILLAGE OFFICER Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT NO.SC3/1779/2021 DATED 15.04.2021 ISSUED BY THE 6TH RESPONDENT Exhibit P4 THE TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN ISSUED BY THE MYLOM GRAMA PANCHAYATH ON 27.04.2021 Exhibit P5 THE TRUE PHOTOCOPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT EVIDENCING THE RECEIPT OF THE APPLICATION DT 30.6.2021 Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2950 DATED 02.07.2021 Exhibit P7 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST , MINING AND GEOLOGY, DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 13.8.2020 Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 9.9.2021 WP(C) NO. 15079 OF 2021 948 APPENDIX OF WP(C) 21810/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYATH DATED 23.9.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYATH DATED 23.9.2020.
Exhibit P3 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2(5), ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 2.7.2021.
Exhibit P5 TRUE COPY OF ORDER OF INTERIM ORDER IN WP(C) NO.18472/2021 OF HIGH COURT OF KERALA.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORNED BY THE PETITIONER BEFORE 2ND RESPONDENT.
WP(C) NO. 15079 OF 2021 949APPENDIX OF WP(C) 21827/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 31.12.2020 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.01.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 09.11.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5)DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 20.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST,KOLLAM.
WP(C) NO. 15079 OF 2021 950APPENDIX OF WP(C) 21936/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE DEVELOPMENT PERMIT VIDE NO.A3-782/2020 DATED 12.02.2020 ISSUED BY THE 4TH RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE RECEIPT DATED 18/06/2020 ISSUED BY THE OFFICE OF 2ND RESPONDENT ON ACCEPTING APPLICATION FOR MINERAL TRANSIT PASSES.
Exhibit P3 THE TRUE COPY OF THE CHALLAN THROUGH WHICH ROYALTY WAS PAID BY THE PETITIONER.
Exhibit P4 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020=-DM2(5) DATED 02.07.2021.
Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021 OF THIS HON'BLE COURT IN WPC NO.9891/2021.
WP(C) NO. 15079 OF 2021 951APPENDIX OF WP(C) 22057/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF POSSESSION CERTIFICATE NO 579/2021 DATED 21-04-2021 ISSUED BY VILLAGE OFFICER, NEDUMPANA VILLAGE Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT NO. A2- BA(50917)/2019 DATED 3-1-2019 ISSUED BY NEDUMPANA GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF LETTER NO. KS/GENERAL/2017 DATED 27-03-2021 ISSUED BY ASSISTANT ENGINEER, PWD ROADS DIVISION, KUNDARA Exhibit P4 TRUE COPY OF CHALLAN RECEIPT DATED 16-04- 2021 FOR RS. 10,000/- OF DISTRICT TREASURY, KOLLAM Exhibit P5 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY PETITIONER IN FAVOUR OF 4TH RESPONDENT DATED 18-1-2020 DULY NOTARIZED.
Exhibit P6 TRUE COPY OF ORDER NO. DCKLM/1827/2020- DM2(5) DATED 2-07-2021 OF 3RD RESPONDENT.
WP(C) NO. 15079 OF 2021 952APPENDIX OF WP(C) 22044/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF POSSESSION CERTIFICATE NO.
207/21 DATED 29.1.2021 ISSUED BY VILLAGE OFFICER, PALLIMON VILLAGE.
Exhibit P2 TRUE COPY OF SITE APPROVAL AND BUILDING, PERMIT NO. A2/978/20 (P-236/19-20). DATED 20.3.2020 ISSUED BY NEDUMPAN GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. A2- 978/20-21 DATED 8.1.2021 ISSUED BY NEDUMPANA GRAMA PANCHAYAT.
Exhibit P4 TRUE COPY OF CERTIFICATE NO. 207/21 ISSUED BY VILLAGE OFFICER, PALLIMON DATED 11.2.2021.
Exhibit P5 TRUE COPY OF CHALLAN RECEIPT DATED 23.9.2021 FOR RS. 18,200/- OF DISTRICT TREASURY, KOLLAM.
Exhibit P6 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY PETITION IN FAVOUR OF 4TH RESPONDENT DATED 15.2.2021 DULY NOTARIZED.
Exhibit P7 TRUE COPY OF ORDER NO. DKLM/1827/2020-DM2 (5) DATED 2.7.2021 OF 3RD RESPONDENT.
WP(C) NO. 15079 OF 2021 953APPENDIX OF WP(C) 22166/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT BO. C4/57/89/2020 DTD. 08.10.2021 (DUPLICATE), COPY ISSUED BY ELAMADU GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF PROPOSED BUILDING PLAN OF PETITIONER, APPROVED BY ELAMADU GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO. C4- 57/88/2020 DTD. 27.11.2020 ISSUED BY ELAMADU GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF LAND TAX RECEIPT NO.
KL02042609422/2021 DTD. 31.08.2021 ISSUED BY ELAMADU GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF THE CHELLAN FORM NO. 253/2021- 22/OE/2021 ISSUED BY 5TH RESPONDENT DTD. 04.08.2021.
Exhibit P6 TRUE COPY OF THE ORDER DATED 02.07.2021 PASSED BY 4TH RESPONDENT DISTRICT COLLECTOR KOLLAM, DCKLM/1827/2020-DM2 (5).
Exhibit P7 TRUE COPY OF INTERIM ORDER DTD. 02.09.2021 PASSED IN PC NO. 17602 OF 2021.
WP(C) NO. 15079 OF 2021 954APPENDIX OF WP(C) 22209/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE BUILDING PERMIT DATED 22/11/2018 ISSUED BY THE 2ND RESPONDENT.
Exhibit P1A A TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 04/02/2019 ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 A TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT DATED 13/11/2020.
Exhibit P2A A TRUE PHOTOCOPY OF THE DEATH CERTIFICATE OF THE PETITIONER'S HUSBAND ISSUED BY THE NEDUMPANA PANCHAYATH DATED 07/10/2021.
Exhibit P3 A TRUE PHOTOCOPY OF THE PETITION TO THE 4TH RESPONDENT DATED 04/10/2021.
Exhibit P4 A TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR DATED 02/07/2021.
WP(C) NO. 15079 OF 2021 955APPENDIX OF WP(C) 22700/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23-01-2019 Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 30-11-2018 Exhibit P3 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY Exhibit P4 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO. DCKLM 1827/2020-DM2 DATED 2-07-2021 Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED 27- 04-2021 WP(C) NO. 15079 OF 2021 956 APPENDIX OF WP(C) 22540/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.1.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.1.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 17.9.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 12.7.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 957APPENDIX OF WP(C) 22684/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 22/01/2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12/02/2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 18/02/2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 17/09/2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 958APPENDIX OF WP(C) 22723/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 02.12.2020 ISUSED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.01.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 12.02.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM//CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 30.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 959APPENDIX OF WP(C) 22835/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.3.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.7.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 26.7.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHIRMAN, DISTRICT, DISASTER MANAGEMENT AUTHORITY KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5)DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 13.10.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 960 APPENDIX OF WP(C) 23151/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.2.2021 ISSUED BY THE MELILA GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 8.4.2021 ISSUED BY THE MELILA GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 8.4.2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P4 TRUE COPY OF THE DEMARCATION CERTIFICATE DATED 9.4.2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P5 TRUE COPY OF THE NON ASSIGNMENT CERTIFICATE DATED 9.4.2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P6 TRUE COPY OF THE LOCATION SKETCH/CERTIFICATE DATED 9.4.2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P7 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 9.4.2021 ISSUED BY THE VILLAGE OFFICER, MELILA VILLAGE.
Exhibit P8 TRUE COPY OF THE APPLICATION DATED 10.8.2021 SUBMITTED BY THE PETITIONER BEFORE THE FIRST RESPONDENT.
Exhibit P9 TRUE COPY OF THE RECEIPT DATED 10.8.2021 ISSUED FROM THE OFFICE OF FIRST RESPONDENT IN CONNECTION WITH EXHIBIT P8 APPLICATION.
Exhibit P10 TRUE COPY OF THE JUDGMENT OF THIS WP(C) NO. 15079 OF 2021 961 HONOURABLE COURT DATED 3.9.2021 IN WPC NO.17374/2021.
Exhibit P11 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE FIFTH RESPONDENT ON BEHALF OF FOURTH RESPONDENT.
Exhibit P12 TRUE COPY OF THE ORDER ISSUED BY THE FIRST RESPONDENT REGARDING TRANSIT PERMIT IN IDENTICAL MATTER DATED 1.10.2021 IMPOSING CONDITION THAT ONLY ONE EXCAVATOR ALONE CAN BE USED AT A TIME.
WP(C) NO. 15079 OF 2021 962APPENDIX OF WP(C) 23461/2021 PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE RECEIPT OBTAINED IN THE APPLICATION FOR TRANSIT PASS SUBMITTED TO THE GEOLOGIST DATED 16.08.2021., Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE 5TH RESPONDENT DATED 24.06.2021.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT, PERMIT OBTAINED BY THE PETITIONER FROM THE 5TH RESPONDENTS OFFICE DATED 19.7.2021.
Exhibit P3(A) THE PETITIONER HAD SUBMITTED AN AFFIDAVIT BEFORE THE 4TH RESPONDENT DATED 12.08.2021.
Exhibit P4 THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT NUMBERED AS DCKL/1827/2020- DM2 (5) DATED 02.07.2021.
Exhibit P5 THE PETITIONER HAD SUBMITTED A REPRESENTATION BEFORE THE 4TH RESPONDENT DATED 10.08.2021.
WP(C) NO. 15079 OF 2021 963APPENDIX OF WP(C) 23342/2021 PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE RECEIPT OBTAINED IN THE APPLICATION FOR TRANSIT PASS SUBMITTED TO THE GEOLOGIST DATED 10.9.2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE 5TH RESPONDENT DATED 4.3.2021.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT OBTAINED BY THE PETITIONER FROM THE 5TH RESPONDENTS OFFICE DATED 4.3.2021.
Exhibit P4 THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT NUMBERED AS DCKLM/1827/2020- DM2 (5) DATED 2.7.2021.
Exhibit P5 THE PETITIONER HAD SUBMITTED A REPRESENTATION BEFORE THE 4TH RESPONDENT DATED 10.9.2021.
WP(C) NO. 15079 OF 2021 964APPENDIX OF WP(C) 23454/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE NILAMEL GRAMA PANCHAYATH, DATED 30.11.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE NILAMEL GRAMA PANCHAYATH, DATED 30.11.2020.
Exhibit P3 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2(5), ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THE HONOURABLE COURT DATED 25.10.2021.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.18951/2021 OF HIGH COURT OF KERALA DATED 14.09.2021.
WP(C) NO. 15079 OF 2021 965APPENDIX OF WP(C) 23715/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 20.04.2021.
Exhibit P2 A TRUE COPY OF THE POSSESSION CERTIFICATE DATED 26.12.2019.
Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT DATED 03.02.2021.
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DATED 16.04.2021.
Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO.DCKLM 1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021.
WP(C) NO. 15079 OF 2021 966APPENDIX OF WP(C) 23847/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT VIDE NO. BA E3-31/2020-21 DATED 23/10/2020 ISSUED BY THE 4TH RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P3 THE TRUE COPY OF THE INTERIM ORDER DATED 27/04/2021 OF THIS HON'BLE COURT IN WPC NO. 9891/2021.
WP(C) NO. 15079 OF 2021 967APPENDIX OF WP(C) 24448/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 10-04- 2021 ISSUED BY VILLAGE OFFICE, PUTHOOR, KOTTARAKKARA TALUK, KOLLAM DISTRICT Exhibit P2 TRUE COPY OF THE BUILDING PERMIT DATED 27- 10-2018 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 01-01-2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20-10-2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 968 APPENDIX OF WP(C) 24629/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED,12.2.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH DATED, 17-6-2021.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED,21.06.2021.
Exhibit P3(A) TRUE COPY OF THE RECEIPT ISSUED BY THE 4TH RESPONDENT ON RECEIPT OF EXHIBIT P3, DATED 21.6.2021.
Exhibit P4 TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED, 21.6.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED,2.7.2021 ISSUED BY THE 3RD RESPONDENT AS NO.DCKLM/1827/2020-DM2(5).
WP(C) NO. 15079 OF 2021 969APPENDIX OF WP(C) 24937/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 4.9.2021 BEFORE THE VILLAGE OFFICER, PORUVAZHY Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.A3-3564/20 DATED 13.10.2020 ISSUED BY THE 6TH RESPONDENT Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY GRAMA PANCHAYATH ON 13.10.2020 Exhibit P4 THE TRUE COPY OF THE RECEIPT EVIDENCING THE PAYMENT OF ROYALTY FEES DATED 2.11.2021 Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P6 TRUE COPY OF THE ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 13.8.2020 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021 WP(C) NO. 15079 OF 2021 970 APPENDIX OF WP(C) 25138/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 16.11.2020 BEFORE THE VILLAGE OFFICE EZHUKONE.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE NO.136/2021 DATED 20.1.2021 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 TRUE COPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICER ON 20.1.2021.
Exhibit P4 THE TRUE COPY OF THE BUILDING PERMIT NO.E2-BA(35697)/2020 DATED 31.12.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P5 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE EZHUKONE GRAMA PANCHAYATH ON 18.1.2021.
Exhibit P6 THE TRUE COPY OF THE AFFIDAVIT SUBMITTED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT.
Exhibit P7 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 29.9.2021.
Exhibit P8 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P9 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 WP(C) NO. 15079 OF 2021 971 DATED 14.8.2020.
Exhibit P10 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 9.9.2021.
WP(C) NO. 15079 OF 2021 972APPENDIX OF WP(C) 25439/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.5.2018 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.10.2018 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 23.11.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 20.9.2021 PAYABLE IN FAOVUR OF THE GEOLOGIST KOLLAM Exhibit P7 TRUE COPY OF THE CIRCULAR DATED 13.10.2021 ISSUED BY SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT(R.A) WP(C) NO. 15079 OF 2021 973 APPENDIX OF WP(C) 25236/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 10.02.2021.
Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT DATED 16.04.2021.
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED EVIDENCING THE REMITTANCE OF THE ROYALTY DATED 30.09.2021.
Exhibit P5 A TRUE COPY OF THE ORDER IN PROCEEDINGS NO.DCKLM 1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021.
WP(C) NO. 15079 OF 2021 974APPENDIX OF WP(C) 25594/2021 PETITIONER EXHIBITS Exhibit P6 TRUE COPY OF ORDER DTD.02.07.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P10 TRUE COPY OF INTERIM ORDER DATED 17/11/2021 IN WPC NO.25594/2021 PASSED BY THIS HON'BLE COURT.
Exhibit P11 TRUE COPY OF COVERING LETTER DATED 20/11/2021 ISSUED BY THE PETITIONER TO THE 5TH RESPONDENT IN THE WPC.
Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.B2-BA(248245)/2021 DTD. 06.10.2021 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF APPROVAL PLAN DTD. 08.10.2021 OF THE COMMERCIAL BUILDING ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF APPROVAL DETAILED PLAN FOR DEVELOPMENT PERMIT FOR REMOVAL OF EARTH DTD. 08.10.2021 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF APPLICATION DATED 29.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST (5TH RESPONDENT) Exhibit P5 TRUE COPY OF AFFIDAVIT DATED 27.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.
Exhibit P7 TRUE COPY OF INTERIM ORDER DTD. 02.09.2021 PASSED IN WP(C)NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 975Exhibit P8 TRUE COPY OF JUDGMENT IN WP(C)NO.18198/2021 OF THIS HON'BLE COURT.
Exhibit P9 TRUE COPY OF ACKNOWLEDGMENT RECEIPT DATED 29.10.2021 EVIDENCING THE RECEIPT OF EXT.P4 APPLICATION BY THE 5TH RESPONDENT WP(C) NO. 15079 OF 2021 976 APPENDIX OF WP(C) 26145/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 14.03.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.01.2021 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 11.08.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2 (5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 08.04.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 977 APPENDIX OF WP(C) 26566/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 25- 10-2021 Exhibit P2 A TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT DATED 28-12-2020 ISSUED BY POOYAPPALLY GRAMA PANCHAYATH Exhibit P3 A TRUE COPY OF DEVELOPMENT PERMIT DATED 28- 12-2020 ISSUED BY POOYAPPALLY GRAMA PANCHAYATH Exhibit P4 A TRUE COPY OF CHALAN ISSUED BY GEOLOGIST, KOLLAM Exhibit P5 A TRUE COPY OF ORDER DATED 02-07-2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P6 A TRUE COPY OF ONE OF THE TRNSIST PASS ISSUED BY THE DISTRICT GEOLOGIST KOLLAM DATED 16-04-2021 Exhibit P7 A TRUE COPY OF CIRCULAR DATED 13-12-2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 ORIGINAL UNDERTAKING DATED 22-11-2021 SWORN BY THE PETITIONERS.
Exhibit P9 A TRUE COPY OF ORDER DATED 10-09-2021 IN WPC NO. 18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 978APPENDIX OF WP(C) 26510/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF POSSESSION DATED 30/12/2020 ISSUED BY VILLAGE OFFICER, VELINALLOOR.
Exhibit P2 A TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT DATED 16/02/2021 ISSUED BY SECRETARY, VELINALLOOR GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF DEVELOPMENT PERMIT DATED 16/02/2021 ISSUED BY SECRETARY, VELINALLOOR GRAMA PANCHAYATH.
Exhibit P4 A TRUE COPY OF CHALAN DATED 22/11/2021 ISSUED BY GEOLOGIST, KOLLAM.
Exhibit P5 A TRUE COPY OF ORDER DATED 02/07/2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16/04/2021.
Exhibit P7 A TRUE COPY OF CIRCULAR DATED 13/12/2017 BEARING NO.10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P8 ORIGINAL UNDERTAKING DATED 23/11/2021 SWORN BY THE PETITIONER.
Exhibit P9 A TRUE COPY OF ORDER DATED 10/09/2021 WPC NO.18078/2021 OF THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 979APPENDIX OF WP(C) 26652/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTO COPY OF THE LAND TAX RECEIPT BEARING NO. KLO2040400305/2021 DATED 12/01/2021.
Exhibit P2 TRUE PHOTO COPY OF THE BUILDING PERMIT BEARING NO. A4-1688/2020 DATED 01/07/2020.
Exhibit P3 TRUE PHOTO COPY OF THE DEVELOPMENT PERMIT A4-6132/2020 DATED 15/01/2021.
Exhibit P4 TRUE PHOTO COPY OF THE APPLICATION DATED 16/12/2020 SUBMITTED TO THE IST RESPONDENT.
Exhibit P5 TRUE PHOTO COPY OF THE ORDER DATED 02/07/2020 BEARING NUMBER DCKLM/1827/2020- DM2 (50 ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTO COPY OF THE INTERIM ORDER DATED 12/08/2021 IN WPC NO. 15079/201.
WP(C) NO. 15079 OF 2021 980APPENDIX OF WP(C) 26744/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTO COPY OF THE LAND TAX RECEIPT BEARING NO. KL020406451/2020 DATED 19/08/2020.
Exhibit P2 TRUE PHOTO COPY OF THE BUILDING, PERMIT BEARING NO. A5-1272/2020 DATED 06/04/2020.
Exhibit P3 TRUE PHOTO COPY OF THE DEVELOPMENT PERMIT A4-1793/2020 DATED 11/05/2020.
Exhibit P4 TRUE PHOTO COPY OF THE APPLICATION DATED 11/01/2021 SUBMITTED TO THE IST RESPONDENT.
Exhibit P5 TRUE PHOTO COPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020- DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTO COPY OF THE INTERIM ORDER DATED 12/08/2021 IN WPC NO. 15079/2021.
WP(C) NO. 15079 OF 2021 981APPENDIX OF WP(C) 26706/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO. KL0201402550/2021 DATED 15-04- 2021 Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING BEARING NO.
A4-B4(93694)/2021 DATED 15-04-2021 Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 27-04-2021 BEARING NUMBER A4- BA(106271)/2021 Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 30- 04-2020 SUBMITTED TO THE 1ST RESPONDENT Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02-07- 2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12-08-2021 IN W.P(C) NO. 15079/2021 WP(C) NO. 15079 OF 2021 982 APPENDIX OF WP(C) 26936/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.1.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.1.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT DATED 23.4.2021 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 18.11.2021 Exhibit P5 TRUE COPY OF THE ORDER NO.DCKLM/1827/2020- DM2(5) DATED 2.7.2021 ISSUED BY THE 4TH RESPONDENT Exhibit P6 TRUE COPY OF THE CERTIFICATE NO.323/21 DATED 22.9.2021 ISSUED BY THE VILLAGE OFFICER, KARAVALOOR VILLAGE Exhibit P7 A TRUE COPY OF THE INTERIM ORDER DATED 14.9.2021 IN W.P.(C) NO.18849/21 PASSED BY THE HONOURABLE HIGH COURT OF KERALA WP(C) NO. 15079 OF 2021 983 APPENDIX OF WP(C) 27461/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT ISSUED TO THE PETITIONER BY THE EDAMULACKAL GRAMA PANCHAYATH DATED 01/03/2021.
Exhibit P2 TRUE COPY OF THE DEVOLVEMENT PERMIT ISSUED TP THE PETITIONER BY THE EDAMULACKAL GRAMA PANCHAYATH DATED 01/03/2021.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15/03/2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 04/10/2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 984APPENDIX OF WP(C) 27425/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT ISSUED TO THE PETITIONER BY THE MYLOM GRAMA PANCHAYATH DATED 16.2.2021.
Exhibit P2 TRUE COPY OF THE DEVOLVEMENT PERMIT ISSUED TO THE PETITIONER BY THE MYLOM GRAMA PANCHAYATH DATED 16.2.2021.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 10.3.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 4.10.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 985APPENDIX OF WP(C) 27503/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED TO THE PETITIONER BY THE PUNALUR MUNICIPALITY DATED 15/09/2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONER BY THE PUNALUR MUNICIPALITY DATED 04/11/2020.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 13/11/2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 30/11/2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 986APPENDIX OF WP(C) 27796/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 28/01/2021 ISSUED BY THE SECRETARY, NILAMEL GRAMAPANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28/01/2021 ISSUED BY THE SECRETARY, NILAMEL GRAMAPANCHAYAT.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 02/07/2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16/04/2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13/12/2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
WP(C) NO. 15079 OF 2021 987APPENDIX OF WP(C) 28004/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.05.2017 ISSUED BY PAVITHRESWARAM RAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.02.2019 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 23.09.2019 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 13.03.2010 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P7 TRUE COPY OF THE CIRCULAR DATED 13.10.2021 ISSUED BY THE SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT WP(C) NO. 15079 OF 2021 988 APPENDIX OF WP(C) 28009/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 08.02.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.02.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.02.2021 BEFORE THE GEOLOGIST KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR KOLLAM/CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2 (5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO. 17474/2021 OF THIS HONBLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 25.11.2021 PAID IN FAVOR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 989APPENDIX OF WP(C) 28128/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT DATED 01-07-2020 ISSUED BY THE VILLAGE OFFICER, KAREEPRA VILLAGE TO THE PETITIONER.
Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO. C 3-BA(19491)/2021 DATED 29-01-2021 ISSUED BY THE SECRETARY , KAREEPRA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT NO.
C3-BA(80170)/2021 DATED 14-03-2021 ISSUED BY THE SECRETARY,KAREEPRA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P4 THE TRUE COPY OF THE AFFIDAVIT DATED 26- 03-2021 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE CHELLAN RECEIPT DATED 10-11-2021 OBTAINED BY THE PETITIONER FROM THE DISTRICT TREASURY KOLLAM Exhibit P6 THE TRUE COPY OF THE APPLICATION DATED 10- 11-2021 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT Exhibit P7 THE TRUE COPY OF THE ORDER NO.
DCKLM/1827/2020-DM2(5) DSATED 02-07-2021 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
WP(C) NO. 15079 OF 2021 990APPENDIX OF WP(C) 28289/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27.11.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11.12.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.02.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2201 IN WPC NO. 17474/2201 OF THIS HONBLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 03.11.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 991APPENDIX OF WP(C) 28219/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 01/10/2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07/10/2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15/02/2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 03/12/2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 992APPENDIX OF WP(C) 28223/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 8.7.2021 ISSUED BY THE VILLAGE OFFICER ODANAVATTOM.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.12.2018 ISSUED BY THE SECRETARY VELIYAM GRAMA PANCHAYATH Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020- DM2(5) DATED 2.7.2021 ISSUED BY THE CHAIRMAN THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO 25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021 Exhibit P5 A TRUE COPY OF THE CIRCULAR NO 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
WP(C) NO. 15079 OF 2021 993APPENDIX OF WP(C) 28345/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 01.10.2020 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.10.2020 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 04.11.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 04.11.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 20.09.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 994 APPENDIX OF WP(C) 28611/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT NO.A4-BA-I/21-22 DATED 17.8.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF APPROVED PLAN OF THE RESIDENTIAL AND COMMERCIAL BUILDING.
Exhibit P3 TRUE COPY OF DEVELOPMENT PERMIT NO.B-
BA(138662)/2021 DATED 5.7.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF APPROVED DETAILED PLAN FOR DEVELOPMENT PERMIT FOR REMOVAL OF EARTH ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYATH.
Exhibit P5 TRUE COPY OF CHALAN FORM DATED 6.12.2021 ISSUED TO THE PETITIONER BY THE 5TH RESPONDENT GEOLOGIST KOLLAM.
Exhibit P6 TRUE COPY OF ORDER DATED 2.7.2021 PASSED BY 4TH RESPONDENT, DISTRICT COLLECTOR, KOLLAM.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 2.9.2021 PASSED IN WP(C) NO.17602 OF 2021 BY THIS HON'BLE COURT.
WP(C) NO. 15079 OF 2021 995APPENDIX OF WP(C) 28708/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL BUILDING PERMIT DATED 23.10.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.11.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 24.03.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 08.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 996APPENDIX OF WP(C) 28642/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18- 04-2018 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01-11-2019 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 24-03-2021 BEFORE THE GEOLOGIST KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN , DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED A S DCKLM/1827/2020-DM2(2) DATED 02-07-2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02-09-2021 IN W.P(C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 28-11-2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P7 TRUE COPY OF THE CIRCULAR DATED 13-10-2021 ISSUED BY THE SECREETARY, LOCAL SELF GOVERNMENT DEPARTMENT.
WP(C) NO. 15079 OF 2021 997APPENDIX OF WP(C) 28660/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL BUILDING PERMIT DATED 11.11.2020 ISSUED BY ANCHAL GHRAMA PABNCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.6.2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 28.6.2021 BEFORE THE GEOLOGIST KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DATED 5.11.2021 PAYABLE IN FAVOR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 998 APPENDIX OF WP(C) 28677/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 21.12.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.12.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.01.2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM /CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 03.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 999APPENDIX OF WP(C) 29048/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 03/11/2020 ISSUED BY UMMANNOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03/11/2020 ISSUED BY UMANNOOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST DATED 30/01/2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 05/11/2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1000 APPENDIX OF WP(C) 29104/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER ISSUED BY THE TAHSILDAR (LAND RECORDS), KOTTARAKKARA DATED 9.10.2020 TO THE GEOLOGIST, KOLLAM.
Exhibit P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.1.2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P3 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 21.10.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT CLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM, NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P5 TRUE COPY OF THE FAMILY MEMBERSHIP CERTIFICATE DATED 9.4.2021 ISSUED BY VILLAGE OFFICER, KOTTARAKKARA.
WP(C) NO. 15079 OF 2021 1001 APPENDIX OF WP(C) 29061/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING G PERMIT DATED 5.5.2021 ISSUED BY NEDUVATHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.5.2021 ISSUED BY NEDUVATHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 15.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 14.11.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 1002 APPENDIX OF WP(C) 29137/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23.03.2021 ISSUED BY THODIYOOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.03.2021 ISSUED BY THODIYOOR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.01.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1003 APPENDIX OF WP(C) 29140/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 13.11.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.1.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN W.P.(C) NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 13.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1004 APPENDIX OF WP(C) 29082/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 15.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.01.2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 20.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1005 APPENDIX OF WP(C) 29088/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROPERTY TAX DATED 7.7.2020 ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.2.2021 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMAPANCHAYATH Exhibit P3 A TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER, NEDUVATHOOR DATED 18.3.2021 Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 25.11.2021 ISSUED BY THE 5H RESPONDENT Exhibit P5 A TRUE COPY OFT HE ORDER DCKLM/1827/2020- DM2(5) DATED 2.7.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021 Exhibit P7 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY WP(C) NO. 15079 OF 2021 1006 APPENDIX OF WP(C) 29196/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCLKM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P2 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTORITY, KOLLAM NUMBERED AS DCLKM/1827/2020-DM2(5) DATED 02/07/2021 Exhibit P3 TRUE COPY OF THE ORDER DATED 02/09/2021 IN WP(C)NO.17474/2021 OF THIS HON'BE COURT IS PRODUCED HEREWITH AND MARKED AS EXT.P2 Exhibit P4 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT ISSUED IN THE NAME OF THE PETITIONER DATED 30/12/2020 Exhibit P5 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED IN THE NAME OF THE PETIITIONER BY EDAKULACKAL GRAMA PANCHAYATH DATED 30/12/2020.
WP(C) NO. 15079 OF 2021 1007 APPENDIX OF WP(C) 29376/2021 PETITIONER EXHIBITS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 WP(C) NO. 15079 OF 2021 1008 APPENDIX OF WP(C) 29555/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 30.12.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.01.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST DATED 01.03.2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 22.09.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1009 APPENDIX OF WP(C) 29649/2021 PETITIONER EXHIBITS Exhibit P1 RUE COPY OF THE BUILDING PERMIT DATED24.12.2018 ISSUED BY PORUVAZHY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.1.2019 ISSUED BY PORUVAZHY GRMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST DATED 22.4.2020 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLMA/CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DOM2(5) DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 22.9.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM WP(C) NO. 15079 OF 2021 1010 APPENDIX OF WP(C) 29595/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05.02.2020 ISSUED BY PORUVAZHY GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 06.08.2020 ISSUED BY PORUVAZHY GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 26.02.2020 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 22.09.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
WP(C) NO. 15079 OF 2021 1011 APPENDIX OF WP(C) 30126/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYATH, DATED 23.12.2020.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYATH, DATED 23.12.2020.
Exhibit P3 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY, KOLLAM.
Exhibit P4 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2(5), ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THIS HONORABLE COURT DATED 17.12.2021.
Exhibit P6 TRUE COPY OF ORDER OF INTERIM ORDER IN WP(C)NO.18951/2021 OF HIGH COURT OF KERALA.
WP(C) NO. 15079 OF 2021 1012 APPENDIX OF WP(C) 30225/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 2.9.2021 BEFORE THE VILLAGE OFFICER PIDAVUR Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.B1-4078/50/1/20 DATED 27.10.2020 ISSUED BY THE 6TH RESPONDENT Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1-4078/50/20 ISSUED BY THE PORUVAZHY GRAMA PANCHAYATH ON 27.10.2020 Exhibit P4 THE TRUE COPY OF THE RECEIPT EVIDENCING THE PAYMENT OF ROYALTY FEES DATED 20.12.2020 Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020- 21/OE/DOQ/S2/2641/19 DATED 13.8.2020 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021 WP(C) NO. 15079 OF 2021 1013 APPENDIX OF WP(C) 30484/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT ISSUED IN THE NAME OF THE PETITIONER ISSUED BY THE SECRETARY ANCHAL GRAMA PANCHAYAT DATED 2.11.2020.
Exhibit P2 TRUE COPY OF THE CERTIFICATE ISSUED BY THE VILLAGE OFFICER, ANCHAL DATED 11.11.2020.
Exhibit P3 TRUE COPY OF THE CHALLAN NO.KL0009263912021M DATED 17.4.2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P5 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT KOLLAM NUMBERED AS 25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021.
WP(C) NO. 15079 OF 2021 1014
APPENDIX OF WP(C) 30631/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH
RESPONDENT DATED 2/8/21.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD
RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC
NO.17788/21.
WP(C) NO. 15079 OF 2021 1015
APPENDIX OF WP(C) 30655/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH
RESPONDENT DATED 02/08/21.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD
RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C)
NO.17788/21.
WP(C) NO. 15079 OF 2021 1016
APPENDIX OF WP(C) 30718/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED
20.10.2021
Exhibit P3 A TRUE COPY OF THE RECEIPT OF ROYALTY
DATED 01.11.2021
Exhibit P4 A TRUE COPY OF THE ORDER IN PROCEEDINGS
NO.DCKLM 1827/2020-DM (2) 5 DATED 02.07.2021 Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED 27.04.2021 WP(C) NO. 15079 OF 2021 1017 APPENDIX OF WP(C) 30854/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE NILAMEL GRAMA PANCHAYAT, DATED 20.7.19 Exhibit P2 TRUE COPY OF THE CHALLAN ISSUED BY THE DISTRICT TREASURY ,KOLLAM Exhibit P3 TRUE COPY OF THE PROCEEDINGS NUMBER DCKLM/1827/2020-DM2 (5) ISSUED BY THE DISTRICT COLLECTOR AND DISTRICT DISASTER MANAGEMENT AUTHORITY, DATED 02.07.2021 Exhibit P4 TRUE COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER BEFORE THIS HONORABLE COURT DATED 17.12.2021 Exhibit P5 TRUE COPY OF ORDER OF INTERIM ORDER IN WPC NO.18951/2021 OF HIGH COURT OF KERALA WP(C) NO. 15079 OF 2021 1018 APPENDIX OF WP(C) 15079/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT IN W.P(C)NO.11018 OF 2021 DATED 04.05.2021 OF THIS HON'BLE COURT.
Exhibit P2 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN. DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P3 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P4 TRUE COPY OF CIRCULAR DATED 13.12.2017 NUMBERED AS 10744/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
WP(C) NO. 15079 OF 2021 1019 APPENDIX OF WP(C) 18006/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT NO.
A5-BA(93738)/2021 DATED 15.04.2021 Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.
A5-BA(93788)/2021 DATED 15.04.2021 .
Exhibit P3 THE TRUE COPY OF THE RECEIPT NO.2388/DOU/S2/2021 ISSUED BY THE OFFICE OF 1ST RESPONDENT ON ACCEPTING THE APPLICATION FOR MINERAL TRANSIT PASS DATED ON 22.09.2021 Exhibit P4 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED 02.11.2021 OF THIS HON'BLE COURT IN WP(C) NO. 23847/2021