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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Manipur - Subsection

Section 12(1) in Manipur International University Act, 2018

(1)The University may, have affiliated, constituent or recognized colleges, regional centers, training centers, learning centers, academic centers, research centers, campuses, adjunct campuses, off-campus centers, offshore campuses, autonomous colleges / institutes, study centers, skill development centers, innovation centers, creative centers, vocational training centers, learning centers, institutions, colleges, schools, literacy camps, research stations, extension centers, finishing schools at all levels and ins all subjects. This includes recognition/affiliation of institutions, colleges and schools etcetera located in or outside the State of Manipur including overseas, and admission to such Institutions, Colleges, and Schools etcetera under the University for the purpose of conducting formal and informal education/certification which shall also include but not limited to professional and vocational Programs of the University subject to the observance of the relevant, laws of the country and National and State institutions governing such activities.