Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(2)[ Notwithstanding anything contained in these rules, for admission in the academic year 2011-12, a candidate who is otherwise eligible under these rules but has not appeared at GCET shall also be eligible for admission to the first year Master of Computer Application Course, on the seats declared vacant under sub-rule (1) of Rule 17.] [Added by Notification No. GH\SH\53\2011\PVS\102011\1313\S, dated 10.10.2011.]