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State of Gujarat - Section

Section 17 in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

17. Change of Course or Institution.

- [(1)] [Renumbered by Notification No. GH\SH\54\2011\PVS\102011\1313\S, dated 10.10.2011.] Except as provided in these rules, no candidate shall, after getting admission, be allowed to change his course, or as the case may be , college or institution in any circumstance.
(2)[ Notwithstanding anything contained in these rules, for admission in the academic year 2011-12, a candidate who is otherwise eligible under these rules but has not appeared at GCET shall also be eligible for admission to the first year Master of Computer Application Course, on the seats declared vacant under sub-rule (1) of Rule 17.] [Added by Notification No. GH\SH\53\2011\PVS\102011\1313\S, dated 10.10.2011.]