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State of Himachal Pradesh - Section

Section 50 in The Himachal Pradesh Police Act, 2007

50. Panel for selection of Non-Official Members.

(1)Non-Official Members of the State Police Board shall be appointed on the recommendation of a Selection Panel which shall consist of-
(a)the Lokayukta, Himachal Pradesh ...Chairman;
(b)the State Chief Information Commissioner, Himachal Pradesh. ...member; and
(c)the Chairman of the State Public Service Commission ...member.
(2)The State Government shall provide a short-list of 4 suitable persons along with their bio-data against each vacancy. The Panel shall make its selections out of the short-list unless, for reasons to be communicated, the Panel is unable to make a selection; in that event the State Government shall provide another short-list of suitable persons.
(3)The Selection Panel shall evolve its own transparent procedure for selection of the Non-Official Members.