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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(1)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(v)One Comptroller/Officer of equal status dealing with financial matters from the other Universities in the State of Maharashtra to be nominated by the Vice-Chancellor.