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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(b) in West Bengal Electrical Licensing Rules, 2017

(b)in respect of description mentioned in Parts (vii) and (viii) of Annexure I, permit relating to high pressure installation work and a valid permit in the corresponding class or classes (iv) and (v), respectively, pertaining to medium-pressure work as mentioned in clause (g) of Annexure I;