Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(5)(iv) in The Bankura University Act, 2013

(iv)not more than four teaches, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges; and