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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(5) in The Bankura University Act, 2013

(5)The Council for Undergraduate Studies in Science, Technology, Home Science and Vocational Studies shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Science, Technology, Home Science and Vocational Studies;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teaches, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges; and
(v)two persons having special knowledge in the subjects nominated by the Vice-Chancellor.