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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)For the posts falling outside the purview of the Commission: -
(i) Director, Rural Development & Panchayati Raj Department. Chairman
(ii) Dy. Secretary to the Government, in the Department ofpersonnel. Member
(iii) Dy. Secretary to the Government, Rural Development &Panchayati Raj Department Secretary Member
Provided that in case any Member or Member Secretary, as the case may be, constituting the Committee has not been appointed to the post concerned, the officer holding charge of the post for the time being shall be the Member of Member Secretary, as the case may be, of the Committee.