Section 2 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
2. Definitions.
- In these regulations unless the context otherwise requires :-(a)"Act" means the Post Graduate Institute of Medical Education and Research, Chandigarh, Act 1966 (51 of 1966).(b)"Chairman" means the Chairman of the Governing Body of the Institute;(c)"Director" means the Director of the Institute;(d)"President" means the President of the Institute;(e)"Rules" means the Post Graduate Institute of Medical Education and Research, Chandigarh, Rules, 1967;(f)"Schedule" means the schedule of these regulations;(g)"Section" means a section of the Act;(h)"Standing Committee and ad-hoc committee" means respectively the standing and ad-hoc committee constituted under sub-section 5 of Section 10.
