Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Chandigarh - Subsection Section 2(h) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (h)"Standing Committee and ad-hoc committee" means respectively the standing and ad-hoc committee constituted under sub-section 5 of Section 10.
