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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1)(iii) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribe (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf;