Section 17(1) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013
(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help centre, namely:-(i)Mark sheet issued by ITL/TEB;(ii)S.S.C. Examination (Std. 10th) Mark-sheet;(iii)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribe (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf;(iv)Non-Creamy Layer (NCL) certificate of the family, issued by the authority empowered by the State Government in this behalf;(v)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/competent Medical Authority, in case of a Physically Handicapped candidate;(vi)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer;(vii)Certificate of in-Serviceman duly issued by the Commanding Officer of the respective unit in which he is serving; and(viii)Such other certificates as the Admission Committee deems necessary.
