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State of Rajasthan - Section

Section 5 in The Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973

5. Conditions for award of stipend.

- Every selected candidate shall be given a stipend for a period of three years or till he gets employment whichever is earlier at the following rates or as announced or amended by the State Government from time to time:-
(i)Engineering Graduates Rs. 250/-P.M.
(ii)Engineering Diploma Holders Rs. 150/-P.M.
Provided that:-
(i)Reservation of number of stipends for Scheduled Castes and Scheduled Tribes candidates shall be in accordance with the orders of Government in respect of reservations of vacancies in Government services in force at the time of selection for such stipend:
(ii)such person is not prosecuting further studies in any University or College or other recognised institution and is not otherwise gainfully employed engaged and has not been awarded stipend by the Government of India/State Government/other institutions. The selected candidate shall cease to draw stipend with effect from the date he becomes ineligible for the stipend or otherwise as ordered by the authority of the concerned Engineering Department.
(iii)The period of employment of these persons as and when required in Famine Works will be counted towards stipen-dary period.