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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)In case any additional storage tank not shown in the blue print submitted under sub-rule (1), is subsequently provide by the occupier of a sugar factory, a similar blue print thereof shall be submitted to the Controller within one month of its construction.