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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Punjab - Subsection

Section 141(2) in The Punjab Motor Vehicles Rules, 1989

(2)Every public service vehicle shall carry a first-aid box with glazed front of dimensions suitable to accommodate the following articles, namely :-
(i)leaflet containing first aid instructions;
(ii)set of ordinary splints (consisting of six splints with four iron sockets);
(iii)four triangular bandages;
(iv)3 x 2½ packet surgeons lint;
(v)sterilised cotton wool two in number, of twenty-five grames packets;
(vi)sterilised fingers dressing twenty-four in number;
(vii)sterilised hand or foot dressing twelve in number;
(viii)sterilised body dressing three in number;
(ix)sterilised burn dressing :- (i) two in number of small size;
(ii)two in number of large size;
(x)two eye pads;
(xi)one card safety pins;
(xii)one pair scissors;
(xiii)one spool plaster twenty-five milimetres;
(xiv)one medicine tumbler.
(xv)antiseptic cream containing 0.5 per cent of centrimide BP in non-greasy base.
(xvi)one bottle spirit surgical;
(xvii)4 bottles Sal Volatile;
(xviii)four small torniquet;
(xix)empty bottle fitted with cork and camel hair brush for every drops;
(xx)one pad splinter forcepts; and
(xxi)medicine glass of 75 CCs.