Section 141 in The Punjab Motor Vehicles Rules, 1989
141. Special requirements for public service vehicle
. [Section 111] - (1) Every public service vehicle, and all parts thereof including paint work or varnish, shall be maintained in a clean and sound condition and the engine mechanism and all workings parts in reliable working order.(2)Every public service vehicle shall carry a first-aid box with glazed front of dimensions suitable to accommodate the following articles, namely :-(i)leaflet containing first aid instructions;(ii)set of ordinary splints (consisting of six splints with four iron sockets);(iii)four triangular bandages;(iv)3 x 2½ packet surgeons lint;(v)sterilised cotton wool two in number, of twenty-five grames packets;(vi)sterilised fingers dressing twenty-four in number;(vii)sterilised hand or foot dressing twelve in number;(viii)sterilised body dressing three in number;(ix)sterilised burn dressing :- (i) two in number of small size;(ii)two in number of large size;(x)two eye pads;(xi)one card safety pins;(xii)one pair scissors;(xiii)one spool plaster twenty-five milimetres;(xiv)one medicine tumbler.(xv)antiseptic cream containing 0.5 per cent of centrimide BP in non-greasy base.(xvi)one bottle spirit surgical;(xvii)4 bottles Sal Volatile;(xviii)four small torniquet;(xix)empty bottle fitted with cork and camel hair brush for every drops;(xx)one pad splinter forcepts; and(xxi)medicine glass of 75 CCs.
