Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act] State of Punjab - Subsection Section 141(2)(xv) in The Punjab Motor Vehicles Rules, 1989 (xv)antiseptic cream containing 0.5 per cent of centrimide BP in non-greasy base.