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[Cites 3, Cited by 18]

Bombay High Court

Maharashtra State Electricity ... vs M/S Ganpati Rice Mill, Gondkhaira, Thr. ... on 15 January, 2020

Author: Manish Pitale

Bench: Manish Pitale

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5234 OF 2016

 Maharashtra State Electricity Distribution Co.         ....Petitioner
 Ltd. Thr. Executive Engineer, Gondia And
 Another
             V/S
 M/s Radhika Rice Industries, Tumkheda,              ....Respondent

Gondia, Thr. Shri Tulsidas S/o Bhagwandas Khatwani And Anothe WITH WRIT PETITION NO. 4579 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Shubhalaxmi Rice Mill, M.i.d.c. Mundipar, ....Respondent Thr. Hukumchand Agrawal And Another WITH WRIT PETITION NO. 4444 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Sai Baba Rice Mill, Gondia, Thr. Hiranand ....Respondent Gaganmal Guran And Another WITH Page 1/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 ::: WRIT PETITION NO. 4445 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Shubhalaxmi Rice Mill, Midc Mundipar ....Respondent Thr. Hukumchand Agrawal And Another WITH WRIT PETITION NO. 4522 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S Vijay S/o Balram Agrawal And Another ....Respondent WITH WRIT PETITION NO. 4578 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Ganpati Rice Mill, Gondkhaira, Thr. Mrs. ....Respondent Seema W/o Ramesh Karda And Another WITH WRIT PETITION NO. 4620 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S Page 2/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 ::: M/s. Shyam Rice Mill, M.i.d.c. Mundipar, Thr. ....Respondent Shri. Sunil Kumar S/o Jagdishprasad Agrawal And Anothe WITH WRIT PETITION NO. 4252 OF 2019 The Executive Engineer Division, Maharashtra ....Petitioner State Electricity Distribution Co. Ltd. Nagpur V/S Vidarbha Infotech Pvt. Ltd. Nagpur And Another ....Respondent WITH WRIT PETITION NO. 5374 OF 2016 The Executive Engineer (o And M) Division ....Petitioner Maharashtra State Electrictiy Dist. Co. Ltd., Gondia V/S Shridhar Rice Corporation Thr. Gopal Agrawal ....Respondent Bapubodiwale And Another Atibudden M. Quazi Wasimuddin Mazharuddin Quazi For Petitioner R.v. Malviya T.d. Mandlekar For/r For Respondent CORAM : MANISH PITALE, J DATE : 15th January, 2020 P.C. :

By consent.s.o.to 23.1.2020 ( FOR REGISTRAR JUDICIAL ) Page 3/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 :::