Bombay High Court
Maharashtra State Electricity ... vs M/S Ganpati Rice Mill, Gondkhaira, Thr. ... on 15 January, 2020
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5234 OF 2016
Maharashtra State Electricity Distribution Co. ....Petitioner
Ltd. Thr. Executive Engineer, Gondia And
Another
V/S
M/s Radhika Rice Industries, Tumkheda, ....Respondent
Gondia, Thr. Shri Tulsidas S/o Bhagwandas Khatwani And Anothe WITH WRIT PETITION NO. 4579 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Shubhalaxmi Rice Mill, M.i.d.c. Mundipar, ....Respondent Thr. Hukumchand Agrawal And Another WITH WRIT PETITION NO. 4444 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Sai Baba Rice Mill, Gondia, Thr. Hiranand ....Respondent Gaganmal Guran And Another WITH Page 1/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 ::: WRIT PETITION NO. 4445 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Shubhalaxmi Rice Mill, Midc Mundipar ....Respondent Thr. Hukumchand Agrawal And Another WITH WRIT PETITION NO. 4522 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S Vijay S/o Balram Agrawal And Another ....Respondent WITH WRIT PETITION NO. 4578 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S M/s Ganpati Rice Mill, Gondkhaira, Thr. Mrs. ....Respondent Seema W/o Ramesh Karda And Another WITH WRIT PETITION NO. 4620 OF 2016 Maharashtra State Electricity Distribution Co. ....Petitioner Ltd. Thr. Executive Engineer, Gondia And Another V/S Page 2/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 ::: M/s. Shyam Rice Mill, M.i.d.c. Mundipar, Thr. ....Respondent Shri. Sunil Kumar S/o Jagdishprasad Agrawal And Anothe WITH WRIT PETITION NO. 4252 OF 2019 The Executive Engineer Division, Maharashtra ....Petitioner State Electricity Distribution Co. Ltd. Nagpur V/S Vidarbha Infotech Pvt. Ltd. Nagpur And Another ....Respondent WITH WRIT PETITION NO. 5374 OF 2016 The Executive Engineer (o And M) Division ....Petitioner Maharashtra State Electrictiy Dist. Co. Ltd., Gondia V/S Shridhar Rice Corporation Thr. Gopal Agrawal ....Respondent Bapubodiwale And Another Atibudden M. Quazi Wasimuddin Mazharuddin Quazi For Petitioner R.v. Malviya T.d. Mandlekar For/r For Respondent CORAM : MANISH PITALE, J DATE : 15th January, 2020 P.C. :
By consent.s.o.to 23.1.2020 ( FOR REGISTRAR JUDICIAL ) Page 3/3 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 17/01/2020 02:24:10 :::