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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

(3)Selection Committee 'BCD' for posts in Groups 'B', 'C' and 'D" shall consist of the following members, namely:
(i)Deputy Director General (Administration)/Director (A&F) to be nominated by Director General who shall be the Chairman.
(ii)One officer dealing with personnel functions to be nominated by Director General.
(iii)Two other officers to be nominated by the Director, General one of whom may be representative of Scheduled Castes/Scheduled Tribes.
(iv)Assistant Director/Deputy Director (personnel Function's).