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Union of India - Section

Section 8 in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

8. Composition of Selection Committees.

(1)The Standing staff Committee shall consist of the following members, namely: -
(i)Director General, who shall be, the "Chairman of the Committee"
(ii)representative of the Ministry of Finance on the Bureau;
(iii)a representative of the Ministry or Department of the Central Government having administrative control of the Bureau;
(iv)two members of the Executive Committee to be nominated by it every year; and
(v)one or more Senior Officer of Bureau to be nominated by the Director General,
(2)The Selection Committee' A' shall consist of the following member,s namely: -
(i)Director General, who shall be the Chairman of the Committee;
(ii)Scientist G/Scientist F of the Bureau nominated by the Director General;
(iii)A nominee of the Ministry or Department of the Central Government having administrative control of the Bureau;
(iv)Officer in charge of the, Personnel function in the Bureau; and,
(v)One or more officers to be nominated by the Director General, one of whom may be the, representative of Scheduled Castes/Scheduled Tribes.
(3)Selection Committee 'BCD' for posts in Groups 'B', 'C' and 'D" shall consist of the following members, namely:
(i)Deputy Director General (Administration)/Director (A&F) to be nominated by Director General who shall be the Chairman.
(ii)One officer dealing with personnel functions to be nominated by Director General.
(iii)Two other officers to be nominated by the Director, General one of whom may be representative of Scheduled Castes/Scheduled Tribes.
(iv)Assistant Director/Deputy Director (personnel Function's).