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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(i) in The Chennai Corporation Servants Conduct Rules, 1968

(i)a farewell entertainment of a substantially private and informal character held in honour of a Corporation servant or any other Corporation servant on the occasion of his retirement or transfer, of any person who has recently quit the service of the Corporation ; or