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State of Tamilnadu - Section

Section 4 in The Chennai Corporation Servants Conduct Rules, 1968

4. Public demonstrations in honour of Corporation servants.

- No Corporation servant shall, except with the previous sanction of the Government, receive any complimentary or valedictory address or accept any testimonial or attend any meeting or entertainment held in his honour, or in the honour of any other Corporation servant:Provided that nothing in this rule shall apply to -
(i)a farewell entertainment of a substantially private and informal character held in honour of a Corporation servant or any other Corporation servant on the occasion of his retirement or transfer, of any person who has recently quit the service of the Corporation ; or
(ii)the acceptance of simple and inexpensive entertainments arranged by public bodies, or institutions; or
(iii)the sitting for, or acceptance of, a copy of a group photograph of the officers, and servants of his office or department on the occasion of his transfer or retirement.