Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106(2)] [Section 106] [Entire Act] State of Gujarat - Subsection Section 106(2)(i) in Gujarat State Council for Physiotherapy Rules, 2013 (i)The total number of persons before on the register registered on or before the 31st December, immediately preceding such year,