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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Gujarat - Subsection

Section 106(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)There shall be made every year and entered in the printed list of registered practitioners, enumeration of-
(i)The total number of persons before on the register registered on or before the 31st December, immediately preceding such year,
(ii)The number of person added by registration during such preceding year,
(iii)The number of registered practitioners restored to the register.
(iv)The number removed from the register, under the Section 37
(v)The number removed by reason of death. .