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State of Gujarat - Section

Section 106 in Gujarat State Council for Physiotherapy Rules, 2013

106. Form of list and particulars to be included.

(1)The list of registered practitioners shall be published by the Registrar. Every list to be published subsequent to the first list shall show the names of persons entered in the list as on 31st December preceding the year of such publication, and shall be published on or before a date to be decided by the Council.
(2)There shall be made every year and entered in the printed list of registered practitioners, enumeration of-
(i)The total number of persons before on the register registered on or before the 31st December, immediately preceding such year,
(ii)The number of person added by registration during such preceding year,
(iii)The number of registered practitioners restored to the register.
(iv)The number removed from the register, under the Section 37
(v)The number removed by reason of death. .