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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Assam - Subsection

Section 66(4)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)Front Setback. - Every building fronting a street shall have a front space from the prescribed street line forming an integral part of the site as below. In case of building abutting two or more streets both the streets shall be considered for determining front setback building.