Section 11(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(1)Every officer designated under Rule 10 shall-(a)maintain in duplicate of list of claims in Form 6, a list of objections to the inclusion of names in Form 7 and a list of objections to particulars in Form 8; and(b)keep exhibited one copy of each such list on a notice board in this office.
