Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)maintain in duplicate of list of claims in Form 6, a list of objections to the inclusion of names in Form 7 and a list of objections to particulars in Form 8; and