Section 8 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
8. Moving of resolution by members of Institute.
- Any member of the Institute desirous of moving any resolution at a meeting of the Institute shall give notice thereof in writing to the Secretary so as to reach him not less than ten days before the date of the meeting and when such notice has been given, the proposed resolution shall be circulated to the members;Provided that the President may include in the agenda at any time, before or during a meeting;(i)fresh items of business;(ii)items supplementary to those included in the agenda; and such items shall also be taken up for consideration.
