Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] UT Chandigarh - Subsection Section 8(ii) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (ii)items supplementary to those included in the agenda; and such items shall also be taken up for consideration.
