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[Cites 0, Cited by 0] [Section 20] [Entire Act]

UT Chandigarh - Subsection

Section 20(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)All decisions of Governing Body shall, as far as possible, be recorded in the form of resolutions and an entry of such decisions in the book of proceedings of the Governing Body shall be conclusive evidence of the fact that such decisions were taken by the Governing Body.