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UT Chandigarh - Section

Section 20 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

20. Record of Business.

(1)A record shall be maintained by the Secretary of all business transacted by the Governing Body.
(2)All decisions of Governing Body shall, as far as possible, be recorded in the form of resolutions and an entry of such decisions in the book of proceedings of the Governing Body shall be conclusive evidence of the fact that such decisions were taken by the Governing Body.
(3)The proceedings of every meeting of the Governing Body shall be circulated to the members.