Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(f) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987 (f)25% of the excluding seats reserved in clauses (a), (d) & (e) above are reserved for girl candidates.
