Section 2 in Rules for Admission to Various Medical Colleges in Rajasthan, 1987
2. Reservations.
(a)Fifteen seats (3 seats in each of the Medical Colleges of Rajasthan) are reserved for students nominated by Government of India.(b)Five seats (One in each Medical College of Rajasthan) are reserved for the bonafide repatriates from Burma, Srilanka, Uganda, Zaire and Vietnam, who migrated to India during the last five years. Students born in India of repatriated parents would not be eligible.(c)Three seats shall be reserved for natural born (not adopted) sons/daughters of the defence personnel (Serving/Retired).(d)8% seats are reserved for natural born candidates (Non-adopted) belonging to SC as notified in the Presidential Order for the State of Rajasthan and who fulfil conditions as laid down in Rule 3.25% of the above reserved seats shall be reserved for girls candidates belonging to Scheduled Castes.(e)6% seats are reserved for natural born candidates (not-adopted) a belonging to ST as notified in the Presidential Order for the State of Rajasthan and who fulfils conditions as laid down in Rule 2. 25% of the above reserved seats shall be reserved for girls candidates belonging to Scheduled Tribes.(f)25% of the excluding seats reserved in clauses (a), (d) & (e) above are reserved for girl candidates.(g)Two seats shall be reserved for the disabled candidates. The admission to the disabled candidates shall be made provided the disability is not of the nature which may hamper the functioning of the candidates in his/her medical profession.(h)In case the resewed seats are not filled in a particular category, the unfilled seats will be transferred to general seats. These reservations in each category will also include the candidates belonging to SC/ST. Where who were admitted on merit against general seats. In case the reserve seats are not filled in a particular category the un-filled seats will be transferred to general seats.If eligible and suitable girl candidates of Scheduled Caste/Schedule Tribes are not available these seats will be filled in by the male candidates of each category. Provided that if the number of qualified candidates belonging to natural born Scheduled Castes/Tribes are not sufficient to cover the above reservation, a minimum of 6 reserved seats for SCs and 4 reserved seats for STs in a year may be carried forward to the subsequent year.
