Himachal Pradesh High Court
Vintners Association Of H.P. & Anr. vs . Union Of India & Ors. on 23 May, 2024
Author: Mamidanna Satya Ratna Sri Ramachandra Rao
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao
Vintners Association of H.P. & Anr. vs. Union of India & Ors.
CWP No.2281 of 2023 .
23.05.2024 Present: Mr. Goverdhan Lal Sharma, Advocate, for the petitioners.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents no.1 & 2. Mr. Pranay Pratap Singh, Additional Advocate General, for respondents no.3 to 7.
Further time is sought for filing of reply on behalf of respondents no.1,2 & 5.
List on 14th August, 2024.
Interim order is extended until further orders.
(M.S. Ramachandra Rao)
Chief Justice
(Satyen Vaidya)
May 23, 2024 Judge
(yashwant)
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State of H.P. & Anr. vs. Gulaba Ram CWP No.558 of 2017 .
23.05.2024 Present: Ms. Priyanka Chauhan, Deputy Advocate General, for the petitioners/State.
Mr. Subhash Sharma, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(M.S. Ramachandra Rao)
r Chief Justice
(Satyen Vaidya)
May 23, 2024 Judge
(yashwant)
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Chander Kant Sharma vs. State of H.P. and Ors.
CWPIL No.63 of 2023.
21.05.2024 Present: Mr. Hirdya Ram and Mr. R.K. Bansal, Advocates, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents/State.
Respondents shall file a status report by the next date of hearing indicating what action has been taken against the encroachers of the Government land, which is the subject matter of this PIL.
List on 13.06.2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS State of H.P. & Ors. vs. Sangharsh Saini LPA No.220 of 2023 .
21.05.2024 Present: Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for appellants/State.
Mr. Onkar Jairath, Advocate, for the respondent.
Mr. Onkar Jairath, Advocate, states that he is instructed Power of Attorney.
r to to appear on behalf of the respondent and seeks time to file List on 11.07.2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Union of India vs. Kamaljit Singh & Ors.
CWP No.2657 of 2023.
21.05.2024 Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioners/UOI. Mr. Mamta K. Bhatwan, Advocate, for respondents no.1 to 4.
The Deputy Solicitor General of India, seeks time to file rejoinder to the reply filed by the respondents.
List on 11.07.2024.
Interim order to continue till the next date of hearing.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Gourav Chand vs. State of H.P. & Ors.
CWP No.3178 of 2023.
21.05.2024 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General with Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents/State.
The Respondents shall produce the record including the running file relating to the cancellation of the Tender awarded to the petitioner, bearing dt. 20.05.2023, without fail on the next date of hearing.
List on 28.05.2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Yudhvir Singh & Anr. vs. State of H.P. & Ors.
CWP No.1458 of 2024.
21.05.2024 Present: Mr. Vinod K. Thakur, Advocate, for the petitioners.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 & 2/State.
Ms. Supriya Chaudhary, Advocate vice Mr. Vikrant Thakur, Advocate for respondent no.3.
no.4.
r to Mr. Vijay Kumar Arora, Advocate, for respondent Mr. Sanjeev Kumar Suri, Advocate, for respondents no.5, 6, 8, 9 to 17, 19, 20, 21, 29 & 36, 38 to 40, 42 to 48, 51, 52, 54 to 68, 70 to 74, 76 to 82, 86, 87, 89, 92 to 102, 104 & 106.
Mr. Adarsh Sharma, Advocate, for respondents no. 23, 25, 26, 28, 50 & 90.
Mr. Onkar Jairath, Advocate for respondent no.69.
Mr. Sudhir Bhatnagar, Advocate, for respondent no.83 Mr. Rajesh Kumar, Advocate, for respondents no.7, 41, 84, 85, 91.
Counsel for the respondents seek time to file replies.
List on 10.07.2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS M/s SBS Biotech vs. Excise and Taxation Commissioner and Anr.
.
CR No.43 of 201721.05.2024 Present: Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents/State.
At the request of Mr. Rakesh Dhaulta, learned Additional Advocate General, list on 17.06.2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Kanchan Bala vs. State of H.P. & Ors.
LPANo.104 of 2017.
21.05.2024 Present: Mr. Sohail Khan, Advocate, for the appellant.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 to 4/State.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondents no.5 & 6.
r to As a last chance, on the request of learned counsel for the appellant, list on 1st July, 2024.
It is made clear that on the next date of hearing, if counsel for the appellant does not argue the matter, the same will be dismissed for non-prosecution.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Kaushalya Devi vs. Hansa Devi & Ors.
LPANo.106 of 2017.
21.05.2024 Present: Mr. G.R. Palsra, Advocate, for the appellant.
None for respondents no.1 and 4.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents no.2 & 3/State.
on 25th June, 2024.
r to At the request of learned counsel for the appellant, list (M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS UOI and Ors. vs. Sonu Kumari & Ors. a/w connected matter.
CWP Nos.1395 & 1396 of 2017 .
21.05.2024 Present: Mr. Hitender Verma, Advocate vice Mr. Vijay Panchta, Advocate, for the petitioner(s).
Mr. Pawan Gautam, Advocate, for respondents no.1 to 12 and 14 to 26.
Mr. Shekhar Badola, Advocate, for respondent no. 13.
At the request of learned counsel for the petitioner(s), list on 13th June, 2024.
(M.S. Ramachandra Rao) Chief Justice (Satyen Vaidya) May 21, 2024 Judge (yashwant/sub) ::: Downloaded on - 23/05/2024 20:32:19 :::CIS Manish Thakur vs. Union of India & Ors.
CWP No.158 of 2019.
21.05.2024 Present: Mr. Vivek Singh Attri, Advocate, for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel for respondent no.1.
Mr. Hitender Verma, Advocate vice Mr. Prashant Sharma, Advocate, for respondents no.2 to 6.
At the request of learned counsel for the petitioner, list on 2nd July, 2024.
(M.S. Ramachandra Rao)
Chief Justice
(Satyen Vaidya)
May 21, 2024 Judge
(yashwant/sub)
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.
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