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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(6) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(6)School of Earth & Environmental Sciences
(a)Departments of Studies
(i)Department of Geology
(ii)Department of Geography
(iii)Department of Environmental Sciences
(iv)Department of Atmospheric & Planetary Sciences
(v)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Climate Change
(ii)Centre for Hydrological Science & Hydro Energy
(iii)Centre for Natural Resource Management & Mountain Ecology
(iv)Centre for Disaster Management
(v)Centre for Carbon Management
(vi)Centre for Remote Sensing & GIS
(vii)Centre for Pollution Control and Waste Management
(viii)Such other Centres as may be established from time to time under the Statutes and assigned by the Ordinances