Section 40(6)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

(b)Centres of Studies

(i)Centre for Climate Change

(ii)Centre for Hydrological Science & Hydro Energy

(iii)Centre for Natural Resource Management & Mountain Ecology

(iv)Centre for Disaster Management

(v)Centre for Carbon Management

(vi)Centre for Remote Sensing & GIS

(vii)Centre for Pollution Control and Waste Management

(viii)Such other Centres as may be established from time to time under the Statutes and assigned by the Ordinances

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