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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)all electrical motors, distribution boards, switches, fuses, plugs, sockets and other instrumentation shall be of explosion protection construction complying with the requirements of IS/IEC 60079-1 to 11 as amended from time to time and the frames shall be effectively earthed;