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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(3)For pump rooms used for pumping flammable compressed gases -
(i)all electrical motors, distribution boards, switches, fuses, plugs, sockets and other instrumentation shall be of explosion protection construction complying with the requirements of IS/IEC 60079-1 to 11 as amended from time to time and the frames shall be effectively earthed;
(ii)all electrical fixed lamps shall be enclosed in a well glass flameproof fitting conforming to IS/IEC 60079-1 amended from time to time.